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Acts
Uttar Pradesh
U
Uttar Pradesh Acts Starting With U
Uttar Pradesh act 002 of 1896 : The UNITED PROVINCES HONORARY MUNSIFS ACT, 1896
State:
Uttar Pradesh
Department:
Department of Law
U.p. act 003 of 1901 : Uttar Pradesh Land Revenue Act, 1901
State:
Uttar Pradesh
Uttar Pradesh act 001 of 1904 : The UTTAR PRADESH GENERAL CLAUSES (AMENDMENT) ACT 1904
State:
Uttar Pradesh
Date:
28 Apr 1973
Department:
Department of Vidhai
Uttar Pradesh act 1910 of 1910 : The U P Excise Act 1910 as amended by The Uttar Pradesh. Excise Amendment Ordinance 2017
State:
Uttar Pradesh
Department:
Department of Excise
Uttar Pradesh act 004 of 1910 : The UNITED PROVINCES EXCISE ACT 1910
State:
Uttar Pradesh
Date:
12 Jun 1910
Department:
Department of Excise
Uttar Pradesh act 002 of 1916 : The UTTAR PRADESH MUNICIPALITIES ACT, 1916
State:
Uttar Pradesh
Date:
24 Jun 1916
Department:
Department of Urban development
Uttar Pradesh act 003 of 1917 : The UNITED PROVINCES MEDICAL ACT, 1917
State:
Uttar Pradesh
Date:
4 Aug 1917
Department:
Department of Medical Health
Uttar Pradesh act 002 of 1920 : The UP Minor Irrigation Works Act 1920
State:
Uttar Pradesh
Date:
3 Jul 1920
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 007 of 1920 : The UNITED PROVINCES ESTATES ACT, 1920
State:
Uttar Pradesh
Date:
25 Dec 1920
Department:
Department of Revenue
Uttar Pradesh act 2 of 1921 : The UP Intermediate Education Act,1921
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 001 of 1922 : The UNITED PROVINCES AERIAL, ROPEWAYS1 ACT, 1922
State:
Uttar Pradesh
Date:
25 Mar 1922
Department:
Public Works Department
Uttar Pradesh act 14 of 1932 : The UNITED PROVINCES SPECIAL POWERS ACT, 1932
State:
Uttar Pradesh
Department:
Department of Law
Uttar Pradesh act 015 of 1934 : The UNITED PROVINCES NURSES, MIDWIVES, ASSISTANT MIDWIVES AUXILLARY NURSEMIDWIVES AND HEALTH VISITORS REGISTRATION ACT, 1934
State:
Uttar Pradesh
Date:
25 Aug 1934
Department:
Department of Medical Health
Uttar Pradesh act 025 of 1934 : The UNITED PROVINCES ENCUMBERED ESTATES ACT, 1934
State:
Uttar Pradesh
Date:
27 Apr 1935
Department:
Department of Revenue
Uttar Pradesh act 001 of 1935 : The UNITED PROVINCES NATIONAL PARKS ACT, 1935
State:
Uttar Pradesh
Date:
11 May 1935
Department:
Department of Urban development
Uttar Pradesh act 012 of 1936 : The U.P.State Tube-Wells Act ,1930
State:
Uttar Pradesh
Date:
6 Mar 1937
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 004 of 1936 : The UNITED PROVINCES CIVIL JUDGES (DESIGNATION) ACT, 1936
State:
Uttar Pradesh
Department:
Department of Law
Ministry:
Ministry of NO MINISTRY
Uttar Pradesh act 016 of 1938 : The UNITED PROVINCES MELAS ACT, 1938
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 10 of 1939 : The UNITED PROVINCES (INDIAN MEDICINE) ACT, 1939
State:
Uttar Pradesh
Department:
Department of Ayush
Uttar Pradesh act 017 of 1939 : The UTTAR PRADESH TENANCY ACT 1939
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 010 of 1939 : The UNITED PROVINCES AYURVEDIC AND UNANI TIBBI SYSTEMS OF MEDICINE ACT, 1939 U.P. Act No. X, of 1939
State:
Uttar Pradesh
Department:
Department of Ayush
Uttar Pradesh act 013 of 1940 : The UNITED PROVINCES DEBT REDEMPTION ACT, 1940
State:
Uttar Pradesh
Date:
28 Dec 1940
Department:
Department of Revenue
Uttar Pradesh act 014 of 1940 : The UNITED PROVINCES REGULATION OF AGRICULTURAL CREDIT ACT, 1940
State:
Uttar Pradesh
Date:
28 Dec 1940
Department:
Department of Revenue
Uttar Pradesh act 003 of 1944 : The UP FIRE SERVICE ACT-1944
State:
Uttar Pradesh
Date:
26 Jul 1944
Department:
Department of Home
Uttar Pradesh act 010 of 1945 : The UNITED PROVINCES ROADSIDE LAND CONTROL ACT, 1945
State:
Uttar Pradesh
Department:
Public Works Department
Uttar Pradesh act 8 of 1947 : The Utter Pradesh Provincialization of Hospitals Act
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 027 of 1947 : The UNITED PROVINCES INDUSTRIAL DISPUTE ACT, 1947
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 026 of 1947 : The UNITED PROVINCES PANCHAYAT RAJ ACT
State:
Uttar Pradesh
Date:
15 Aug 1949
Department:
Department of Panchayati Raj
Uttar Pradesh act 005 of 1947 : The UNITED PROVINCES COTTON (STATISTICS) ACT, 1947
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 027 of 1947 : The United Provinces Requisition of Motor Vehicles (Emergency Powers) Act, 1947
State:
Uttar Pradesh
Date:
22 Dec 1947
Department:
Department of Transport
Uttar Pradesh act 020 of 1947 : The UNITED PROVINCES VETERINARY COUNCIL ACT, 1947
State:
Uttar Pradesh
Date:
2 Aug 1947
Department:
Department of Animal Husbandary
Uttar Pradesh act 025 of 1947 : The UTTAR PRADESH ACCOMMODATION REQUISTION ACT, 1947
State:
Uttar Pradesh
Date:
15 Dec 1947
Department:
Department of Revenue
Uttar Pradesh act 38 of 1948 : The UNITED PROVINCES RAKSHAK DAL ACT AND RULES-1948
State:
Uttar Pradesh
Date:
10 Dec 1948
Department:
Department of Youth Welfare
Uttar Pradesh act 045 of 1948 : The U.P. FISHERIES ACT 1948
State:
Uttar Pradesh
Date:
1 Jan 1949
Department:
Department of Fisheries
Uttar Pradesh act 011 of 1948 : The U.P. PRADESHIK ARMED CONSTABULARY ACT, 1948
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 013 of 1948 : The UNITED PROVINCES EXPIRING LAWS CONTINUANCE ACT 1948
State:
Uttar Pradesh
Date:
1 Apr 1948
Department:
Department of Vidhai
Uttar Pradesh act 038 of 1948 : The Uttar Pradesh Prantiya Rakshak Dal/Vikas Dal ACT-1948
State:
Uttar Pradesh
Department:
Department of Youth Welfare
Uttar Pradesh act 015 of 1948 : The Uttar Pradesh Trade Tax Act, 1948
State:
Uttar Pradesh
Date:
1 Apr 1948
Department:
Department of State tax
Uttar Pradesh act 028 of 1948 : The UNITED PROVINCES REFUGEES REHABILITATION (LOANS) ACT, 1948
State:
Uttar Pradesh
Date:
16 Jun 1948
Department:
Department of Home
Uttar Pradesh act 040 of 1948 : The U.P. PRADESHIK ARMED CONSTABULARY ACT, 1948
State:
Uttar Pradesh
Date:
13 Dec 1948
Department:
Department of Home
Uttar Pradesh act 039 of 1948 : The UNITED PROVINCES ACQUISITION OF PROPERTY (FLOOD RELIEF) ACT, 1948
State:
Uttar Pradesh
Date:
13 Dec 1948
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 027 of 1948 : The UNITED PROVINCES RURAL DEVELOPMENT (REQUISITIONING OF LAND) ACT, 1948
State:
Uttar Pradesh
Date:
1 Jun 1948
Department:
Department of Rural Development
Uttar Pradesh act 004 of 1949 : The United Provinces Private Forest Act 1948
State:
Uttar Pradesh
Department:
Department of Environment,Forest & Climate Change
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 009 of 1949 : The UNITED PROVINCES COTTON GINNING AND PRESSING FACTORIES ACT, 1948
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 006 of 1949 : The UNITED PROVINCES PRIVATE FORESTS ACT, 1948
State:
Uttar Pradesh
Date:
12 Apr 1949
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 002 of 1949 : The UNITED PROVINCES OBJECTIONABLE ADVERTISEMENTS CONTROL ACT, 1948
State:
Uttar Pradesh
Date:
19 Feb 1949
Department:
Department of State tax
Uttar Pradesh act 008 of 1950 : The UTTAR PRADESH MERGED STATES (APILICATION OF LAWS) ACT 1950
State:
Uttar Pradesh
Date:
20 Feb 1950
Department:
Department of Vidhai
Ministry:
Ministry of Vidhai
Uttar Pradesh act 001 of 1950 : The Uttar Pradesh Bhasha (Vidheyak tatha Adhiniyam), 1950
State:
Uttar Pradesh
Department:
Department of Language
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 019 of 1950 : The UTTAR PRADESH CONTINGENCY FUND ACT, 1950
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 022 of 1950 : The UTTAR PRADESH PROHIBITION OF SIMULTANEOUS MEMBERSHIP OF LEGISLATURE ACT, 1950
State:
Uttar Pradesh
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 009 of 1950 : The UTTAR PRADESH COURT FEES (REMISSION) ACT, 1950
State:
Uttar Pradesh
Department:
Department of Stamp & Registration
Uttar Pradesh act 018 of 1950 : The UTTAR PRADESH LOCAL AUTHORITIES (PAYMENT OF CENSUS EXPENSES) ACT, 1950
State:
Uttar Pradesh
Date:
2 May 1950
Department:
Department of Panchayati Raj
Uttar Pradesh act 020 of 1950 : The UTTAR PRADESH CHARITABLE ENDOWMENTS (EXTENSION OF POWERS) ACT, 1950
State:
Uttar Pradesh
Date:
1 Jul 1950
Department:
Department of Dharmarth
Uttar Pradesh act 015 of 1950 : The UTTAR PRADESH JUTE GOODS (CONTROL) ACT, 1950
State:
Uttar Pradesh
Date:
16 Mar 1950
Department:
Department of Small Scale Industries & Export Promotion
Uttar Pradesh act 3 of 1951 : The U.P. Irrigation (Emergency Powers) Act, 1950
State:
Uttar Pradesh
Department:
Department of Irrigation Water Resources
Uttar Pradesh act 026 of 1951 : The Uttar Pradesh Rajbhasha Adhiniyam 1951
State:
Uttar Pradesh
Department:
Department of Language
Uttar Pradesh act 020 of 1951 : The UTTAR PRADESH LOCUSTS DESTRUCTION ACT, 1951
State:
Uttar Pradesh
Department:
Department of Agriculture
Uttar Pradesh act 014 of 1951 : The UTTAR PRADESH LAWS (EXTENSION OF APPLICATION) ACT,1951
State:
Uttar Pradesh
Department:
Department of Vidhai
Uttar Pradesh act 030 of 1951 : The U.P. ABOLITION OF ZARE CHAHARUM ACT, 1951
State:
Uttar Pradesh
Date:
24 Nov 1951
Department:
Department of Minority Welfare
Uttar Pradesh act 022 of 1951 : The UTTAR PRADESH KANS ERADICATION ACT, 1951
State:
Uttar Pradesh
Date:
15 Oct 1951
Department:
Department of Agriculture
Uttar Pradesh act 11 of 1952 : The UTTAR PRADESH STATE LEGISLATURE (OFFICERS' SALARIES AND ALLOWANCES) ACT, 1952
State:
Uttar Pradesh
Date:
6 Jun 1952
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 008 of 1952 : The Uttar Pradesh Homoeopathic Medicine ACT, 1951
State:
Uttar Pradesh
Date:
15 Aug 1952
Department:
Department of Ayush
Uttar Pradesh act 001 of 1952 : The UP ELECTRICITY DUTY ACT 1952
State:
Uttar Pradesh
Department:
Department of Energy
Uttar Pradesh act 008 of 1952 : The UTTAR PRADESH HOMOEOPATHIC MEDICINES ACT, 1951
State:
Uttar Pradesh
Date:
19 May 1952
Department:
Department of Ayush
Uttar Pradesh act 009 of 1952 : The UTTAR PRADESH FLOOD EMERGENCY POWERS (EVACUATION AND REQUISITION) ACT, 1951
State:
Uttar Pradesh
Date:
7 Jun 1952
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 24 of 1953 : The U.P. SUGARCANE (REGULATION OF SUPPLY AND PURCHASE) ACT' 1953 (24 OF 1953)
State:
Uttar Pradesh
Date:
14 Jul 1953
Department:
Department of Cane Development
Uttar Pradesh act 010 of 1953 : The UTTAR PRADESH BHOODAN YAGYA ACT, 1952
State:
Uttar Pradesh
Date:
27 Feb 1953
Department:
Department of Revenue
Uttar Pradesh act 024 of 1953 : The U.P. Sugarcane (Regulation of Supply and Purchase) Act, 1953 (U.P. Act XXIV of 1953)
State:
Uttar Pradesh
Department:
Department of Cane Development
Uttar Pradesh act 027 of 1953 : The U.P. Sugar and Power Alcohol Industries Labour Welfare and Development Fund Act, 1950
State:
Uttar Pradesh
Date:
1 Sep 1951
Department:
Department of Labour
Uttar Pradesh act 005 of 1954 : The Uttar Pradesh Consolidation of Holding Act, 1953
State:
Uttar Pradesh
Department:
Department of Revenue
U.p. act 001 of 1955 : Uttar Pradesh Prevention of Cow Slaughter Act, 1955
State:
Uttar Pradesh
Uttar Pradesh act 001 of 1955 : The UTTAR PRADESH CINEMAS (REGULATION) ACT, 1955
State:
Uttar Pradesh
Date:
23 Jan 1956
Department:
Department of State tax
Uttar Pradesh act 021 of 1955 : The UTTAR PRADESH STORAGE REQUISITION ACT, 1955
State:
Uttar Pradesh
Department:
Department of Horticulture &Food Processing
Uttar Pradesh act 023 of 1955 : The U.P. Industrial Housing Act, 1955
State:
Uttar Pradesh
Department:
Department of Labour
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 015 of 1955 : The UTTAR PRADESH AGRICULTURAL DISEASES AND PESTS ACT, 1954
State:
Uttar Pradesh
Date:
11 Oct 1955
Department:
Department of Agriculture
Uttar Pradesh act 011 of 1955 : The Uttar Pradesh Essential Services Maintenance (Nirsan) Adhiniyam, 1955
State:
Uttar Pradesh
Date:
21 Apr 1955
Department:
Department of Food & Civil Supplies
Uttar Pradesh act 8 of 1956 : The UTTAR PRADESH STATE LEGISLATURE OFFICERS, MINISTERS, DEPUTY MINISTERS, PARLIAMENTARY SECRETARIES AND MEMBERS (SALARIES AND ALLOWANCES AND MISCELLENEOUS PROVISIONS) ACT, 1956) ()ACT,
State:
Uttar Pradesh
Date:
23 Feb 1956
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 8 of 1956 : The UP Waqf Vikas Nigam Ltd Companies Act within Govt Company in meaning of section of companies 1956
State:
Uttar Pradesh
Department:
Department of Minority Welfare
Uttar Pradesh act 030 of 1956 : The UTTAR PRADESH REPEALING AND AMENDING ACT 1956
State:
Uttar Pradesh
Date:
1 Oct 1956
Department:
Department of Vidhai
Ministry:
Ministry of Vidhai
Uttar Pradesh act 001 of 1956 : The UTTAR PRADESH GOVADH NIVARAN ADHINIYAM, 1955
State:
Uttar Pradesh
Department:
Department of Animal Husbandary
Uttar Pradesh act 003 of 1956 : The University Grants Commission Act, 1956
State:
Uttar Pradesh
Date:
3 Mar 1956
Department:
Department of Agriculture Education & Research
Uttar Pradesh act 033 of 1956 : The U. P. TEMPLE ENTRY (DECLARATION OF RIGHT) ACT, 1956
State:
Uttar Pradesh
Date:
4 Oct 1956
Department:
Department of Dharmarth
Uttar Pradesh act 022 of 1956 : The U. P. SUGARCANE CESS ACT, 1956
State:
Uttar Pradesh
Date:
23 Jun 1956
Department:
Department of Cane Development
Uttar Pradesh act 005 of 1957 : The UTTAR PRADESH REPEALING AND AMENDING (SECOND)ACT 1956
State:
Uttar Pradesh
Date:
19 Jan 1957
Department:
Department of Vidhai
Ministry:
Ministry of Vidhai
Uttar Pradesh act 007 of 1957 : The U.P. Ancient and Historical Monuments and Archaeological Sites and Remains Preservation Act, 1956
State:
Uttar Pradesh
Department:
Department of Culture
Uttar Pradesh act 006 of 1957 : The UTTAR PRADESH ANATOMY ACT, 1956
State:
Uttar Pradesh
Date:
19 Jan 1957
Department:
Department of Medical Health
Uttar Pradesh act 042 of 1958 : The UTTAR PRADESH REPEALING AND AMENDING ACT 1958
State:
Uttar Pradesh
Department:
Department of Vidhai
Uttar Pradesh act 002 of 1958 : The U.P. Govt Electrical Undertakings (Dues Recovery) Act, 1958
State:
Uttar Pradesh
Date:
12 May 1958
Department:
Department of Energy
Uttar Pradesh act 034 of 1958 : The U.P. (Regulations of Building Operations) Act, 1958
State:
Uttar Pradesh
Date:
16 Oct 1958
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 045 of 1958 : The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
State:
Uttar Pradesh
Department:
Department of Agriculture Education & Research
Uttar Pradesh act 003 of 1958 : The UTTAR PRADESH HOUSE SITES (FLOOD AFFECTED AREAS) (TEMPORARY POWERS) ACT, 1957
State:
Uttar Pradesh
Date:
22 Jan 1958
Department:
Department of Revenue
Uttar Pradesh act 002 of 1959 : The UTTAR PRADESH MUNICIPAL CORPORATION ACT, 1959
State:
Uttar Pradesh
Date:
22 Jan 1959
Department:
Department of Urban development
Uttar Pradesh act 003 of 1959 : The UTTAR PRADESH WAREHOUSE ACT, 1958
State:
Uttar Pradesh
Date:
19 Feb 1059
Department:
Department of Food & Civil Supplies
Uttar Pradesh act 010 of 1960 : The UTTAR PRADESH KHADI AND VILLAGE INDUSTRIES BOARD ACT 1960 (Amended Till 2008)
State:
Uttar Pradesh
Department:
Department of Khadi & Village Industries
Ministry:
Ministry of FINANCE
Uttar Pradesh act 34 of 1961 : The UTTAR PRADESH SUGARCANE LAWS (AMENDMENT) ACT, 1961 (34 OF 1961)
State:
Uttar Pradesh
Date:
31 Oct 1961
Department:
Department of Cane Development
Uttar Pradesh act 09 of 1961 : The UTTAR PRADESH SUGARCANE (PURCHASE TAX) ACT, 1961 (09 OF 1961)
State:
Uttar Pradesh
Date:
17 Mar 1961
Department:
Department of Cane Development
Uttar Pradesh act 33 of 1961 : The UTTAR PRADESH KSHETTRA PANCHAYATS AND ZILA PANCHAYATS ADHINIYAM, 1961
State:
Uttar Pradesh
Department:
Department of Rural Development
Uttar Pradesh act 008 of 1961 : The UTTAR PRADESH RAJYA VIDHAN MANDAL KE ADHIKARI, MANTRI, UP-MANTRI TATHA SABHA SACHIV (VETAN TATHA BHATTA AUR PRAKIRNA UP-BANDH) ACT, 1961
State:
Uttar Pradesh
Date:
18 Mar 1961
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 001 of 1961 : The UTTAR PRADESH IMPOSITION OF CEILING ON LAND HOLDINGS ACT, 1960
State:
Uttar Pradesh
Date:
3 Jan 1961
Department:
Department of Revenue
Uttar Pradesh act 033 of 1961 : The UTTAR PRADESH KSHETTRA PANCHAYAT AND ZILA PANCHAYAT ACT
State:
Uttar Pradesh
Department:
Department of Panchayati Raj
Uttar Pradesh act 018 of 1961 : The U. P. INDUSTRIAL ESTABLISHMENTS (NATIONAL HOLIDAYS) ACT, 1961
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 020 of 1961 : The UTTAR PRADESH LOCAL BODIES (APPOINTMENT OF ADMINISTRATOR) ACT, 1961
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 023 of 1961 : The UTTAR PRADESH LAWS AMENDING ACT, 1961
State:
Uttar Pradesh
Department:
Department of Law
Uttar Pradesh act 27 of 1962 : The U.P. Kerosene Control Order, 1962
State:
Uttar Pradesh
Date:
26 Dec 1962
Department:
Department of Food Civil Supplies
Uttar Pradesh act 01962 of 1962 : The UTTAR PRADESH PRAVIDHIK SHIKSHA ADHINIYAM, 1962
State:
Uttar Pradesh
Date:
30 Nov 1962
Department:
Department of Technical Education
Uttar Pradesh act 014 of 1962 : The U.P HIGH COURT (ABOLITION OF LETTERS PATENT APPEALS) ACT, 1962
State:
Uttar Pradesh
Department:
Department of Law
Uttar Pradesh act 026 of 1962 : The UTTAR PRADESH DOOKAN AUR VANIJYA ADHISHTHAN ADHINIYAM, 1962
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 018 of 1962 : The UTTAR PRADESH SLUM AREAS (IMPROVEMENT AND CLEARANCE) ACT, 1962
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 019 of 1962 : The UTTAR PRADESH NAGAR KSHETTRA RIN VIDHI PRAVRITTI ADHINIYAM, 1962
State:
Uttar Pradesh
Date:
3 Dec 1962
Department:
Department of Urban development
Uttar Pradesh act 29 of 1963 : The UP Homeguards Act 1963
State:
Uttar Pradesh
Date:
29 Dec 1964
Department:
Department of Home Guard
Uttar Pradesh act 016 of 1963 : The UTTAR PRADESH BHOOMI EVAM JAL SANRAKSHAN ADHINIYAM, 1963
State:
Uttar Pradesh
Department:
Department of Agriculture
Uttar Pradesh act 020 of 1963 : The UTTAR PRADESH LAWS (REPLACEMENT OF REFERENCES TO OLD COINAGE BY NEW DECIMAL COINAGE) ACT, 1963* (U.P. Act No. XX of 1963)
State:
Uttar Pradesh
Department:
Department of Law
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 029 of 1963 : The Uttar Pradesh Home Guards Act 1963
State:
Uttar Pradesh
Department:
Department of Home Guard
Uttar Pradesh act 022 of 1963 : The UTTAR PRADESH STHANIYA NIKAYA (ALPKALIK VYAVASTHA) ADHINIYAM, 1963
State:
Uttar Pradesh
Date:
22 Oct 1963
Department:
Department of Revenue
U.p. act 025 of 1964 : Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
State:
Uttar Pradesh
Department:
Department of Agriculture Marketing Forign Trade
Uttar Pradesh act 024 of 1964 : The uttar pradesh Sheera Niyantran Ashiniyam 1964
State:
Uttar Pradesh
Date:
9 Nov 1964
Department:
Department of Excise
Uttar Pradesh act 018 of 1964 : The UTTAR PRADESH PASHUDHAN SUDHAR ADHINIYAM,1964
State:
Uttar Pradesh
Date:
26 Aug 1964
Department:
Department of Animal Husbandary
Uttar Pradesh act 016 of 1964 : The U P Sahkari Gram Vikas Bank Act 1964
State:
Uttar Pradesh
Department:
Department of Cooperative
Uttar Pradesh act 010 of 1964 : The UTTAR PRADESH GOSHALA ADHINIYAM, 1964
State:
Uttar Pradesh
Department:
Department of Animal Husbandary
Uttar Pradesh act 023 of 1964 : The UTTAR PRADESH CORNEAL GRAFTING ACT, 1964
State:
Uttar Pradesh
Date:
3 Oct 1964
Department:
Department of Medical Health
Uttar Pradesh act 014 of 1965 : The UTTAR PRADESH LABOUR WELFARE FUND ACT, 1965
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 007 of 1965 : The UTTAR PRADESH VIGILANCE ESTABLISHMENT ACT 1965
State:
Uttar Pradesh
Date:
18 Mar 1965
Department:
Department of Vigilance
Uttar Pradesh act 024 of 1965 : The UTTAR PRADESH UNIVERSITIES (PROVISIONS REGARDING CONDUCT OF EXAMINATIONS) ACT, 1965
State:
Uttar Pradesh
Date:
24 Nov 1965
Department:
Department of Higher Education
Uttar Pradesh act 11 of 1966 : The U.P. Co-operative Societies Act, 1965
State:
Uttar Pradesh
Department:
Department of Cooperative
Uttar Pradesh act 004 of 1966 : The UTTAR PRADESH NAGAR MAHAPALIKAS (ALPAKALIK VYAVASTHA) ADHINIYAM, 1966
State:
Uttar Pradesh
Date:
1 Feb 1966
Department:
Department of Urban development
Uttar Pradesh act 025 of 1966 : The UTTAR PRADESH INDUSTRIAL UNDERTAKINGS (SPECIAL PROVISIONS FOR PREVENTION OF UNEMPLOYMENT) ACT, 1966
State:
Uttar Pradesh
Department:
Department of Labour
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 001 of 1966 : The Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965
State:
Uttar Pradesh
Date:
16 Feb 1966
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 011 of 1966 : The UTTAR PRADESH CO-OPERATIVE SOCIETIES ACT, 1965
State:
Uttar Pradesh
Date:
15 Apr 1966
Department:
Department of Cooperative
Uttar Pradesh act 030 of 1966 : The UTTAR PRADESH ESSENTIAL SERVICES MAINTENANCE ACT, 1966
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 008 of 1968 : The UTTAR PRADESH ELECTRICTY (TEMPORARY POWERS OF CONTROL (CONTINUANCE) ACT,1968
State:
Uttar Pradesh
Date:
25 Sep 1968
Department:
Department of Energy
Uttar Pradesh act 007 of 1969 : The UTTAR PRADESH STATE LEGISLATURE OFFICERS, MINISTERS, DEPUTY MINISTERS, PARLIAMENTARY SECRETARIES AND MEMBERS (SALARIES AND ALLOWANCES ) (AMENDMENT) ACT, 1969
State:
Uttar Pradesh
Date:
6 Sep 1969
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 009 of 1969 : The Uttar Pradesh Rajbhasha (Anupoorak Upbandh) Adhiniyam 1969
State:
Uttar Pradesh
Department:
Department of Language
Uttar Pradesh act 010 of 1969 : The UTTAR PRADESH TOLLS VALIDATION ACT 1969
State:
Uttar Pradesh
Department:
Public Works Department
Ministry:
Ministry of NO MINISTRY
Uttar Pradesh act 008 of 1969 : The UNITED PROVINCES COURT OF WARDS (REPEAL) ACT, 1969
State:
Uttar Pradesh
Date:
15 Sep 1969
Department:
Department of Law
Uttar Pradesh act 005 of 1969 : The U. P. LAND REVENUE PROVISIONS (EXTENSION TO RAMPUR) ACT, 1969
State:
Uttar Pradesh
Date:
4 Feb 1969
Department:
Department of Revenue
Uttar Pradesh act 32 of 1970 : The UTTAR PRADESH STATE LEGISLATURE (OFFICERS' SALARIES AND ALLOWANCES) (AMENDMENT) ACT, 1970
State:
Uttar Pradesh
Date:
25 Jun 1970
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 14 of 1970 : The UTTAR PRADESH CIVIL LAWS AMENDMENT ACT, 1970
State:
Uttar Pradesh
Date:
7 Apr 1970
Department:
Department of Law
Uttar Pradesh act 007 of 1970 : The UTTAR PRADESH ELECTRICITY (TEMPORARY POWERS OF CONTROL)(CONTINUANCE)ACT,1970
State:
Uttar Pradesh
Date:
8 Apr 1970
Department:
Department of Energy
Uttar Pradesh act 017 of 1970 : The Uttar Pradesh Rajbhasha (Adhinastha Nyayalaya) Adhiniyam 1970
State:
Uttar Pradesh
Department:
Department of Language
Uttar Pradesh act 005 of 1970 : The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT AND VALIDATION)ACT,1970
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 017 of 1970 : The UTTAR PRADESH OFFICIAL LANGUAGE (SUBORDINATECOURTS) ACT, 1970
State:
Uttar Pradesh
Department:
Department of Law
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 022 of 1970 : The UTTAR PRADESH KSHETTRA SAMITIS AND ZILA PARISHADS (ALPAKALIK VYAVASTHA) ACT, 1970
State:
Uttar Pradesh
Date:
6 Jun 1970
Department:
Department of Panchayati Raj
Uttar Pradesh act 018 of 1970 : The UTTAR PRADESH UPAHAR VASTU ADHINIYAM, 1970
State:
Uttar Pradesh
Date:
22 May 1970
Department:
Department of State tax
Uttar Pradesh act 036 of 1970 : The UTTAR PRADESH VRITTI, VYAPAR, AJIVIKA AUR SEVAYOJAN KAR (NIRASAN) ADHINIYAM, 1970
State:
Uttar Pradesh
Date:
30 Dec 1970
Department:
Department of State tax
Uttar Pradesh act 19 of 1971 : The UTTAR PRADESH UNIVERSITIES (AMENDMENT) ACT, 1971
State:
Uttar Pradesh
Date:
21 Aug 1971
Department:
Department of Higher Education
Uttar Pradesh act 015 of 1971 : The UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971
State:
Uttar Pradesh
Date:
19 Jul 1971
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 023 of 1971 : The UTTAR PRADESH SUGAR UNDERTAKINGS (ACQUISITION) ACT, 1971
State:
Uttar Pradesh
Department:
Department of Cane Development
Uttar Pradesh act 008 of 1971 : The UTTAR PRADESH CONTROL OF GOONDAS ACT, 1970
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 024 of 1971 : The UTTAR PRADESH HIGH SCHOOLS AND INTERMEDIATE COLLEGES (PAYMENT OF SALARIES OF TEACHERS AND OTHER EMPLOYEES) ACT, 1971
State:
Uttar Pradesh
Date:
30 Aug 1971
Department:
Department of Secondary Education
Uttar Pradesh act 33 of 1972 : The UTTAR PRADESH HIGH GOURT (ABOLITION OF LETTERS PATENT APPEALS) (AMENDMENT) ACT, 1972
State:
Uttar Pradesh
Date:
17 Aug 1972
Department:
Department of Law
Uttar Pradesh act 37 of 1972 : The UTTAR PRADESH CIVIL LAWS AMENDMENT ACT, 1972
State:
Uttar Pradesh
Date:
15 Sep 1972
Department:
Department of Law
Uttar Pradesh act 19 of 1972 : The Uttar Pradesh Tendu Patta Act, 1972
State:
Uttar Pradesh
Department:
Department of Environment,Forest Climate Change
Ministry:
Ministry of Andaman and Nicobar Administration
U.p. act 019 of 1972 : Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972
State:
Uttar Pradesh
Department:
Department of Environment,Forest Climate Change
u p act 013 of 1972 : Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972
State:
Uttar Pradesh
Uttar Pradesh act 11 of 1952 : The UTTAR PRADESH STATE LEGISLATURE (OFFICERS' SALARIES AND ALLOWANCES) (AMENDMENT) ACT, 1972
State:
Uttar Pradesh
Date:
23 Dec 1972
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 013 of 1972 : The UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) ACT, 1972
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 023 of 1972 : The UTTAR PRADESH PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1972
State:
Uttar Pradesh
Date:
4 Dec 1965
Department:
Department of Revenue
Uttar Pradesh act 034 of 1972 : The UTTAR PRADESH BASIC EDUCATION ACT, 1972
State:
Uttar Pradesh
Date:
17 Aug 1972
Department:
Department of Basic Education
Uttar Pradesh act 036 of 1972 : The UTTAR PRADESH CEILING ON PROPERTY (TEMPORARY RESTRICTIONS ON TRANSFER) ACT, 19721
State:
Uttar Pradesh
Date:
11 Sep 1972
Department:
Department of Revenue
Uttar Pradesh act 022 of 1972 : The UTTAR PRADESH PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1972
State:
Uttar Pradesh
Date:
1 May 1972
Department:
Department of Revenue
U.p. act 019 of 1973 : Uttar Pradesh Agricultural Credit Act, 1973
State:
Uttar Pradesh
Department:
Department of AGRICULTURE AND MARKETING
Uttar Pradesh act 010 of 1973 : The UTTAR PRADESH STATE UNIVERSITIES ACT, 1973
State:
Uttar Pradesh
Date:
2 Sep 1973
Department:
Department of Higher Education
Uttar Pradesh act 011 of 1973 : The Uttar Pradesh Urban Planning ampThe Development Act,- 1973
State:
Uttar Pradesh
Date:
12 Jun 1973
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 019 of 1973 : The UTTAR PRADESH AGRICULTURAL CREDIT ACT, 1973
State:
Uttar Pradesh
Date:
22 Oct 1973
Department:
Department of Agriculture
Uttar Pradesh act 005 of 1973 : The UTTAR PRADESH UNAUTHORISED MEDICAL EDUCATIONAL INSTITUTIONS (PREVENTION) ACT, 1973
State:
Uttar Pradesh
Date:
22 Jan 1973
Department:
Department of Medical Education
Uttar Pradesh act 3 of 1974 : The U.P. Educational Institutions (Prevention of Dissipation of Assets) Act, 1974
State:
Uttar Pradesh
Department:
Department of Secondary Education
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 013 of 1974 : The UTTAR PRADESH (NAGAR KSHETTRA) BHUMI AUR BHAWAN KAR (NIRSAN ) ADHINIYAM, 1974
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 010 of 1974 : The UTTAR PRADESH LEGISLATIVE ASSEMBLY SPEAKERS PENSION ACT, 1974
State:
Uttar Pradesh
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 003 of 1974 : The Uttar Pradesh Education Institutions (Prevention of Dissipation of Assets) Act, 1974
State:
Uttar Pradesh
Date:
3 Mar 1975
Department:
Department of Secondary Education
Uttar Pradesh act 006 of 1974 : The Uttar Pradesh Advocates Welfare Fund Act-1974
State:
Uttar Pradesh
Department:
Department of Law
Uttar Pradesh act 031 of 1974 : The UTTAR PRADESH LAWS (EXPIRATION) ACT, 1974
State:
Uttar Pradesh
Date:
29 Oct 1974
Department:
Department of Vidhai
Uttar Pradesh act 030 of 1974 : The UTTAR PRADESH PRESIDENTS ACTS (RE-ENACTMENT WITH MODIFICATIONS) ACT, 1974
State:
Uttar Pradesh
Date:
30 Sep 1974
Department:
Department of Vidhai
Uttar Pradesh act 029 of 1974 : The UTTAR PRADESH UNIVERSITIES (RE-ENACTMENT AND AMENDMENT) ACT, 1974
State:
Uttar Pradesh
Date:
25 Sep 1974
Department:
Department of Higher Education
Uttar Pradesh act 013 of 1974 : The UTTAR PRADESH (NAGAR KSHETTRA) BHUMI AUR BHAWAN KAR (NIRSAN) ADHINIYAM, 1974
State:
Uttar Pradesh
Date:
27 Jun 1974
Department:
Department of Urban development
Uttar Pradesh act 19 of 1975 : The U.P. homeopathic medicine act 1951 sanshodhan
State:
Uttar Pradesh
Date:
16 Jan 1975
Department:
Department of Law
U.p. act 004 of 1975 : Uttar Pradesh Forest Corporation Act, 1974
State:
Uttar Pradesh
Department:
Department of Environment,Forest Climate Change
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 2 of 1975 : The UTTAR PRADESH IMPOSITION OF -CEILING ON LAND HOLDINGS (AMENDMENT) ACT, 1974
State:
Uttar Pradesh
Date:
16 Jan 1975
Department:
Department of Vidhai Anubhag - 2
Ministry:
Ministry of Vidhai
Uttar Pradesh act 40 of 1975 : The U.P. SUGARCANE ( PURCHASE TAX) (AMENDMENT) ACT, 1975 (40 OF 1975)
State:
Uttar Pradesh
Date:
3 Sep 1975
Department:
Department of Cane Development
Uttar Pradesh act 31 of 1975 : The UTTAR PRADESH HIGH COURT (ABOLITION OF LETTERS PATENT APPEALS) (AMENDMENT) ACT, 1975
State:
Uttar Pradesh
Date:
18 Aug 1975
Department:
Department of Law
Uttar Pradesh act 5 of 1975 : The UTTAR PRADESH HIGHER EDUCATION GRANTS COMMISSION ACT, 1974
State:
Uttar Pradesh
Date:
12 Mar 1975
Department:
Department of Higher Education
U.p. act 026 of 1975 : Uttar Pradesh Secondary Education (Amendment) Act, 1975
State:
Uttar Pradesh
U.p. state universities first statutes age of superannuation scales of pay and qualification of teachers 1975 : Uttar Pradesh State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975
State:
Uttar Pradesh
Uttar Pradesh act 37 of 1975 : The Uttar Pradesh unathorised Medical educational institutions (Prevention) (Amaendment) Act 1975
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 055 of 1975 : The UTTAR PRADESH PARKS, PLAYGROUNDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1975
State:
Uttar Pradesh
Date:
28 Oct 1975
Department:
Department of Urban development
Uttar Pradesh act 042 of 1975 : The UTTAR PRADESH LOK AYUKTA AND UP-LOK AYUKTAS ACT, 1975
State:
Uttar Pradesh
Department:
Department of Vigilance
Uttar Pradesh act 024 of 1975 : The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT AND VALIDATION) ACT, 1975
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 036 of 1975 : The UTTAR PRADESH PROHIBITION OF BEGGARY ACT, 1975
State:
Uttar Pradesh
Department:
Department of Social Welfare
Uttar Pradesh act 009 of 1975 : The UTTAR PRADESH COURT FEES (PAYMENT IN CASH) ACT, 1975
State:
Uttar Pradesh
Department:
Department of Stamp & Registration
Uttar Pradesh act 043 of 1975 : The UTTAR PRADESH WATER SUPPLY AND SEWERAGE ACT, 1975
State:
Uttar Pradesh
Department:
Department of Urban development
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 041 of 1975 : The UTTAR PRADESH STATE CONTROL OVER PUBLIC CORPORATION ACT, 1975
State:
Uttar Pradesh
Date:
4 Sep 1975
Department:
Personnel department
Uttar Pradesh act 027 of 1975 : The UNITED PROVINCES BADRINATH SANITATION AND EMPOWERMENT (REPEAL) ACT, 1975
State:
Uttar Pradesh
Date:
18 Aug 1975
Department:
Department of Dharmarth
Uttar Pradesh act 029 of 1975 : The UTTAR PRADESH MINISTERS AND LEGISLATORS (PUBLICATION OF ASSETS AND LIABILITIES) ACT, 1975
State:
Uttar Pradesh
Date:
18 Aug 1975
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 29 of 1976 : The UTTAR PRADESH REGULATION OF MONEY-LENDING ACT, 1976
State:
Uttar Pradesh
Date:
19 Jul 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 28 of 1976 : The UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
4 Jul 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 49 of 1976 : The UTTAR PRADESH LEGISLATIVE CHAMBERS (MEMBERS' EMOLUMENTS) SECOND AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
22 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 56 of 1976 : The UTTAR PRADESH IMPOSITION OF CEILING ON LAND HOLDINGS (SECOND AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
12 Dec 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 37 of 1976 : The UTTAR PRADESH KSHE I IRA SAMITIS AND MIA PARISHADS (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
18 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 35 of 1976 : The UTTAR PRADESH LAND LAWS (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
17 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1976 : The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT ACT, 1976
State:
Uttar Pradesh
Date:
15 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1976 : The UTTAR PRADESH SALES OF MOTOR SPIRIT, DIESEL OIL AND , ALCOHOL TAXATION (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
16 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 12 of 1976 : The UTTAR PRADESH CO-OPERATIVE LAWS (AMENDMENT AND. MISCELLANEOUS PROVISIONS) ACT, 1976
State:
Uttar Pradesh
Date:
18 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 25 of 1976 : The UTTAR PRADESH STATE PUBLIC SERVICE COMMISSIONThe (REGULATION OF PROCEDURE AND CONDUCT OF BUSINESS) (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
20 May 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 24 of 1976 : The UTTAR PRADESH LEGISLATIVE CHAMBERS (MEMBERS' EMOLUMENTS) (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
20 May 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 26 of 1976 : The UTTAR PRADESH STORAGE REQUISITION (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
2 Jul 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 19 of 1976 : The UTTAR PRADESH URBAN PLANNING AND DEVELOPMENT (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
2 May 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 5 of 1976 : The UTTAR PRADFSH EXCISE (AMENDMENT) (RE-ENACTMENT AND VALIDATION) ACT, 1976
State:
Uttar Pradesh
Date:
15 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 36 of 1976 : The UTTAR PRADESH CATTLE PURCHASE TAX ACT, 1976
State:
Uttar Pradesh
Date:
18 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 38 of 1976 : The UTTAR PRADESH CONTINGENCY FUND (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
18 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 39 of 1976 : The U 171AR PRADESH KHADI AND VILLAGE INDUSTRIES BOARD (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
19 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 44 of 1976 : The UTTAR PRADESH SUGARCANE (PURCHASE TAX) (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
21 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 47 of 1976 : The UTTAR PRADESH URBAN DEVELOPMENT LAWS (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
19 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 54 of 1976 : The UTTAR PRADESH DOOKAN AUR VANIJYA ADHISTHAN ,(SANSHODHAN), ADHINIYAM, 1976
State:
Uttar Pradesh
Date:
10 Dec 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 57 of 1976 : The UT'TAR PRADESH CIVIL LAWS (REFORMS AND AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
30 Dec 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 50 of 1976 : The UTTAR PRADESH MOTOR GAD! (YATRIKAR) (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
22 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 42 of 1976 : The UTTAR PRADESH ELECTRIC WIRE AND TRANSFORMERS (PREVENTION AND PUNISHMENT OF THEFT) ACT, 1976
State:
Uttar Pradesh
Date:
21 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
U.p. act 013 of 1976 : Uttar Pradesh Resin and Other Forest Produce (Regulation of Trade) Act, 1976
State:
Uttar Pradesh
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
U.p. act 021 of 1976 : Uttar Pradesh Fruit Nurseries (Regulation) Act, 1976
State:
Uttar Pradesh
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
U.p. act 017 of 1976 : Uttar Pradesh Public Services (Tribunal) Act, 1976
State:
Uttar Pradesh
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 34 of 1976 : The UTTAR PRADESH SUGARCANE (REGULATION OF SUPPLY AND PURCHASE (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
17 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 27 of 1976 : The UTTAR PRADESH MOTOR VEHICLES (SPECIAL PROVISIONS) ACT, 1976
State:
Uttar Pradesh
Date:
4 Jul 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 11 of 1976 : The uttar pradesh regulation of cold storage act
State:
Uttar Pradesh
Date:
18 Apr 1976
Department:
Department of Horticulture Food Processing
Uttar Pradesh act 21 of 1976 : The Uttar Pradesh Fruit Nurseries (Regulation)
State:
Uttar Pradesh
Date:
19 May 1976
Department:
Department of Horticulture Food Processing
Ministry:
Ministry of WOMEN DEVELOPMENT
Uttar Pradesh act 23 of 1976 : The UTTAR PRADESH SALES TAX -(AMENDMENT AND VALIDATION) ACT, 1976
State:
Uttar Pradesh
Date:
19 May 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 20 of 1976 : The UTTAR PRADESH IMPOSITION OF CEILING ON LAND HOLDINGS (AMENDMENT). ACT, 1976
State:
Uttar Pradesh
Date:
2 May 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1976 : The UTTAR PRADESH MOTOR VEHICLES TAXATION AND OTHER LAWS (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
30 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 45 of 1976 : The UTTAR PRADESH PROTECTION OF TREES IN RURAL .AND HILL AREAS ACT, 1976
State:
Uttar Pradesh
Date:
21 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 41 of 1976 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWSji: (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
21 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 40 of 1976 : The UTTAR PRADESH CO-OPERATIVE SOCIETIES (AMENDMENT AND VALIDATION) ACT, 1976
State:
Uttar Pradesh
Date:
19 Nov 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 013 of 1976 : The U.P. RESIN AND OTHER FOREST PRODUCE (REGULATION OF TRADE) ACT,1976
State:
Uttar Pradesh
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 029 of 1976 : The UTTAR PRADESH MONEY LANDING ACT 1976
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 017 of 1976 : The UTTAR PRADESH PUBLIC SERVICE (TRIBUNAL) ACT, 1976
State:
Uttar Pradesh
Date:
1 May 1976
Department:
Department of Law
Uttar Pradesh act 051 of 1976 : The UTTAR RPADESH AREA DEVELOPMENT ACT, 1976
State:
Uttar Pradesh
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 003 of 1976 : The UTTAR PRADESH INTOXICATING LIQUOR (OBJECTIONABLE ADVERTISEMENTS) ACT,
State:
Uttar Pradesh
Date:
13 Apr 1976
Department:
Department of Excise
Ministry:
Ministry of Vidhai
Uttar Pradesh act 033 of 1976 : The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT) ACT, 1976
State:
Uttar Pradesh
Date:
18 Nov 1976
Department:
Department of Finance
Ministry:
Ministry of Vidhai
Uttar Pradesh act 045 of 1976 : The U.P.Protection of Trees Act,1976
State:
Uttar Pradesh
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 021 of 1976 : The U.P. Fruit-Nurseries (Regulation) Act, 1976
State:
Uttar Pradesh
Date:
13 Oct 1976
Department:
Department of Horticulture &Food Processing
Uttar Pradesh act 052 of 1976 : The UTTAR PRADF,SH LAWS (EXTENSION TO TERRITORIES TRANSFERRED FROM BIHAR) ACTThe 1976
State:
Uttar Pradesh
Date:
10 Dec 1976
Department:
Department of Revenue
Ministry:
Ministry of Vidhai
Uttar Pradesh act 046 of 1976 : The UTTAR PRADESH SAFAI MAZDOORS PROTECTION ACT, 1976
State:
Uttar Pradesh
Date:
22 Nov 1976
Department:
Department of Urban development
Ministry:
Ministry of Vidhai
Uttar Pradesh act 007 of 1976 : The UTTAR PRADESH MILK ACT, 1976
State:
Uttar Pradesh
Date:
17 Apr 1976
Department:
Department of Dairy Development
Ministry:
Ministry of Vidhai
Uttar Pradesh act 004 of 1976 : The UTTAR PRADESH DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES AND PRODUCTION OF DOCUMENTS) ACT 1976.
State:
Uttar Pradesh
Date:
13 Apr 1976
Department:
Department of Law
Ministry:
Ministry of Vidhai
Uttar Pradesh act 011 of 1976 : The UTTAR PRADESH REGULATION OF COLD STORAGES ACT, 1976
State:
Uttar Pradesh
Date:
19 Apr 1976
Department:
Department of Horticulture &Food Processing
Ministry:
Ministry of Vidhai
Uttar Pradesh act 009 of 1976 : The UTTAR PRADESH STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) (REPEAL) ACT, 1976
State:
Uttar Pradesh
Date:
17 Apr 1976
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 048 of 1976 : The UTTAR PRADESH URBAN DEVELOPMENT AUTHORITIES (TOLL) ACT, 1976
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 1 of 1977 : The UTTAR PRADESH Pf-UM-rz,C CP:71,710ES (TRITUNAL,S) (AMENDMENT) Act, 1976
State:
Uttar Pradesh
Date:
14 Jan 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 13 of 1977 : The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN AREAS (ALPAKALIE VYAVASTHA) ADIHNIYAM, 1977
State:
Uttar Pradesh
Date:
30 Sep 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 17 of 1977 : The UTTAR PRADESH CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 1977
State:
Uttar Pradesh
Date:
21 Oct 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 1 of 1977 : The UTTAR PRADESH PUBLIC SERVICE,S (TRIBUNAL,S) (AMENDMENT) Act, 1976
State:
Uttar Pradesh
Date:
14 Jan 1977
Department:
Department of Law
Uttar Pradesh act 12 of 1977 : The UTTAR PRADESH NAGAR MAHAPALIKA (AMENDMENT) ACT, 1977
State:
Uttar Pradesh
Date:
29 Sep 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1977 : The UTTAR PRADESH KRISHI UTPADAN MANDI (AMENDMENT)' ACT, 1977
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1977 : The UTTAR PRADESH LAND LAWS (AMENDMENT) ACT, 1977 (U. P. ACT NO, 8 of 1977)
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 5 of 1977 : The UTTAR PR-ADESH EDUCATION LAWS AMENDMENT ACT, 1977
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1977 : The UTTAR PRADESH CINEMAS (REGULATION) (AMENDMENT) ACT, 1977
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 14 of 1977 : The UTTAR PRADESH HOMOEOPATHIC MEDICINE (AMENDMENT) ACT, 1977
State:
Uttar Pradesh
Date:
6 Oct 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1977 : The UTTAR PRADESH ZILA PARISHADS (ALPAICALIK V YAVASTIli) ADHINI YAM, 1977
State:
Uttar Pradesh
Date:
6 Oct 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 9 of 1977 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (AMENDMENT) ACT, 1977
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 004 of 1977 : The UTTAR PRADESH DEBT RELIEF ACT, 1977
State:
Uttar Pradesh
Date:
23 Jul 1977
Department:
Department of Revenue
Ministry:
Ministry of Vidhai
Uttar Pradesh act 010 of 1977 : The UTTAR PRADESH STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) ACT, 1977
State:
Uttar Pradesh
Date:
26 Jul 1977
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 015 of 1977 : The UTTAR PRADESH ZILA PARISHADS (ALPAICALIK V YAVASTIli) ADHINI YAM, 1977
State:
Uttar Pradesh
Date:
15 Oct 199
Department:
Department of Panchayati Raj
Uttar Pradesh act 28 of 1978 : The UTTAR PRADESH WATER SUPPLY AND SEWERAGE (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 34 of 1978 : The UTTAR PRADESH INDUSTRIAL DISPUTES (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
24 Oct 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1978 : The UTTAR PRADESH SALES OF MOTOR SPIRIT, DIESEL OIL AND ALCOHOL TAXATION (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
24 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 24 of 1978 : The UTTAR PRADESH, .ENTERTAINMENTS AND 'BETTING TAX: (4MENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 29 of 1978 : The UTTAR PRADESH MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 37 of 1978 : The UTTAR PRADESH PANC'HAYAT RAJ (AMENDMENT) ACT, 197g.: P
State:
Uttar Pradesh
Date:
29 Dec 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 38 of 1978 : The UTTAR PRADESH RURAL LOCAL SELF-GOVERNMENT LAWS (AMENDMENT) ACT 1978
State:
Uttar Pradesh
Date:
29 Dec 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1978 : The UTTAR PRADESH KRISHI UTPADAN MANDI LAWS (AMENDMENT) ACT, 1978 ,
State:
Uttar Pradesh
Date:
21 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 9 of 1978 : The UTTAR PRADESH EXCISE (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
24 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 10 of 1978 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (SECOND AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
24 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 17 of 1978 : The UTTAR PRADESH LABOUR WELFARE FUND (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
26 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
U.p. act 012 of 1978 : Uttar Pradesh Education Laws Amendment Act, 1978
State:
Uttar Pradesh
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 30 of 1978 : The UTTAR PRADESH EXCISE (SECOND 'AMENDMENT) ACT, 1978 U. P. ACT NO. 30 OF 1978
State:
Uttar Pradesh
Date:
5 Oct 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 27 of 1978 : The UTTAR PRADESH CO-OPERATIVE LAND DEVELOPMENT BANKS (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 25 of 1978 : The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND-- TOWN AREAS (ALPAKALIK VYAVASTHA) (SANSHODHAN) ADHINIYAM, 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 19 of 1978 : The UTTAR PRADESH LEGISLATIVE CHAMBERS (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT. 1978
State:
Uttar Pradesh
Date:
28 May 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 21 of 1978 : The UTTAR PRADESH- PROHIBITION OF BEGGARY (AMENDMENT) 2,ACT, 1978
State:
Uttar Pradesh
Date:
5 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 26 of 1978 : The UTTAR PRADESH CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 1978 U. P. Acr NO, 26 OF 1978
State:
Uttar Pradesh
Date:
17 Sep 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 14 of 1978 : The UTTAR PRADESH URBAN PLANNING AND DEVELOPMENT (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
26 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 35 of 1978 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (THIRD AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
29 Dec 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1978 : The UTTAR PRADESH ZAMINDARI ABOLITION LAWS (AMENDMENT)J! ACT, 1978
State:
Uttar Pradesh
Date:
26 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 11 of 1978 : The UTTAR PRADESH TAXATION LAWS (AMENDMENT AND VALIDATION) ACT, 1978
State:
Uttar Pradesh
Date:
26 Apr 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 004 of 1978 : The UTTAR PRADESH EMPLOYMENT OF SUBSTITUTE WORKMEN ACT, 3978
State:
Uttar Pradesh
Date:
18 Apr 1978
Department:
Department of Labour
Ministry:
Ministry of Vidhai
Uttar Pradesh act 005 of 1978 : The UTTAR PRADESH INDUSTRIAL PEACE (TIMELY PAYMENT OF WAGES) ACT, 1978
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 006 of 1978 : The U.P Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978
State:
Uttar Pradesh
Department:
Department of Basic Education
Uttar Pradesh act 003 of 1978 : The UTTAR PRADESH URBAN LOCAL SELF GOVERNMENT LAWS (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
31 Mar 1978
Department:
Department of Urban development
Uttar Pradesh act 30 of 1979 : The UTTAR PRADESH SUGARCANE (REGULATION OF SUPPLY AND PURCHAE).(AMEN.DMENT) ACT, 1979
State:
Uttar Pradesh
Date:
13 Sep 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 14 of 1979 : The UTTAR PRADESH PROHIBITION OF SMOKING (CINEMA - HOUSES) (AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
24 May 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 13 of 1979 : The UTTAR PRADESH EXCISE AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
17 Apr 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 20 of 1979 : The UTTAR PRADESH HOMOEOPATHIC MEDICAL COLLEGES (TAKING OVER OF MANAGEMENT) ACT, 1979
State:
Uttar Pradesh
Date:
12 Jun 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 16 of 1979 : The UTTAR PRADESH MOTOR VEHICLES TAXATION LAWS (AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
25 May 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 24 of 1979 : The UTTAR PRADESH PREVENTION OF COW SLAUGHTER, (AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
25 Jun 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 11 of 1979 : The UTTAR. PRADESH KRISHI UTPADAN MANDI SAMITO (ALPAKALIK VYAWASTHA) (SANSHODHAN) ADHINIYAM,1979
State:
Uttar Pradesh
Date:
30 Mar 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 28 of 1979 : The UTTAR PRADESH ENTERTAINMENTS AND BETTING TAX. 'ACT, 1979
State:
Uttar Pradesh
Date:
9 Sep 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 12 of 1979 : The UTTAR PRADESH SALES TAX (AMENDMENT AND VALIDATION) ACT, 1979
State:
Uttar Pradesh
Date:
16 Apr 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1979 : The UTTAR PRADESH COURSE BOOKS ACT, 1979
State:
Uttar Pradesh
Date:
19 Feb 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 2 of 1979 : The UTTAR PRADESH( DEBT RELIEF (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
5 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 1 of 1979 : The UTTAR PRADESH REGULATION OF MONEY-LENDING (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
5 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 29 of 1979 : The UTT'AR PRADESH LEGISLATIVE CHAMBERS' (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
13 Sep 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 18 of 1979 : The UTTAR PRADESH MOTOR TRANSPORT VEHICLES (TOLL) ACT, 1979
State:
Uttar Pradesh
Date:
11 Jun 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar pradesh act 035 of 1979 : Uttar Pradesh Criminal Law (Composition of Offences and Abatement of Trials) (Amendment) Act, 1979
State:
Uttar Pradesh
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 25 of 1979 : The UTTAR PRADESH AGRICULTURAL CREDIT (AMENDMENZ ACT, 1979
State:
Uttar Pradesh
Date:
2 Jul 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 3 of 1979 : The UTTAR PRADESH CO-OPERATIVE LAND DEVELOPMENT BANKS (SECOND AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
15 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 5 of 1979 : The U'TTAR PRADESH IMPOSITION OF CEILING ON LAND HOLDINGS (AMENDMENT) ACT, 1978
State:
Uttar Pradesh
Date:
18 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 33 of 1979 : The UTTAR PRADESH SALES TAX (AMENDMENT) ACT, 1979 ru. P. Act No. 33 OF 1979
State:
Uttar Pradesh
Date:
26 Sep 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 19 of 1979 : The UTTAR PRADESH KRISHI TJTPADAN MANDI (SANSHODHAN)' ADHINIYAM, 1979
State:
Uttar Pradesh
Date:
12 Jun 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1979 : The UTTAR PRADESH JUNIOR: HIGH SCHOOL (PAYMENT OF SALARIES OF TEACHERS AND OTHER EMPLOYEES) ACT, 1978
State:
Uttar Pradesh
Date:
21 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 23 of 1979 : The UTTAR PRADESH BHOODAN YAGNA (AMENDMENT) ACT, 1979-
State:
Uttar Pradesh
Date:
25 Jun 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1979 : The UTTAR PRADESH TENDU PATTA (VYAPAR VINIYAMAN) (SANSHODHAN) ADHINIYAM, 1979
State:
Uttar Pradesh
Date:
24 May 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 17 of 1979 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (SECOND AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
30 Apr 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 9 of 1979 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (AMENDMENT) ACT, 1979
State:
Uttar Pradesh
Date:
15 Jan 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 004 of 1979 : The UTTAR FRADESH. TRAlNINO COLLEGE§ (FAYMENT air SALARIES OF TEACHERS AND OTHER. EMPLOYEE) ACT, 1978 (
State:
Uttar Pradesh
Department:
Department of Higher Education
Uttar Pradesh act 031 of 1979 : The UTTAR PRADESH VMHAT j0T-KAR (NIRSAN) ADHINIYAM, 1979
State:
Uttar Pradesh
Date:
14 Sep 1979
Department:
Department of Revenue
Ministry:
Ministry of Vidhai
Uttar Pradesh act 007 of 1979 : The U.P. Course Books Act, 1978
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 11 of 1980 : The UTTAR PRADESH HOMOEOPATHIC MEDICINE (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
7 Aug 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 21 of 1980 : The UTTAR nexptki 614k/ftTestawtit's tAitEND 1.,The ACT, 1980
State:
Uttar Pradesh
Date:
24 Oct 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1980 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
25 Sep 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 13 of 1980 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNALS) (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
23 Sep 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 3 of 1980 : The UTTAR PRADESH MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
20 Feb 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1980 : The UTTAR PRADESH KRISHI UTPADAN MAND1 SA MITIS (A LPAKALIK VYAWASTHA) (SANSHODHAN) ADHIN1YAM, 1980
State:
Uttar Pradesh
Date:
18 Jul 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 12 of 1980 : The UTTAR PRADESH KRISHI EVAM PRODYOGIK VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 1980
State:
Uttar Pradesh
Date:
10 Aug 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1980 : The UTTAR PRADESH COURT FEE, STAMP AND REGISTRATION LAWS (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
4 Mar 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 16 of 1980 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION ACT, 1980
State:
Uttar Pradesh
Date:
2 Oct 1980
Department:
Department of Higher Education
Ministry:
Ministry of WOMEN DEVELOPMENT
Uttar Pradesh act 18 of 1980 : The UTTAR PRADESH CONTINGENCY FUND (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
24 Oct 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 22 of 1980 : The UTTAR PRIiDESH URBAN LOCAL-SELF GOVERNMENT LAW (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
24 Oct 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1980 : The UTTAR PRADESH LOCAL SELF-GOVERNMENT LAWS (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
18 Jul 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 4 of 1980 : The UTTAR PRADESH MOTOR GADI (MAI-EAR) (SANSHODHAN) ADHINIYAM, 1980
State:
Uttar Pradesh
Date:
20 Feb 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 2 of 1980 : The UTTAR PRADESH SALES TAX (AMENDMENT AND VALIDATION) ACT, 1980
State:
Uttar Pradesh
Date:
20 Feb 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 5 of 1980 : The UTTAR PRAD,ESH TENDU PATTA (VYAPAR VINIYAMAN) (SANSHODHAN) ADHINIYAM, 1980
State:
Uttar Pradesh
Date:
4 Mar 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 10 of 1980 : The UTTAR PRADESH URBAN PLANNING AND DEVELOPMENT (AMENDMENT) ACT, 1980
State:
Uttar Pradesh
Date:
20 Jul 1980
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 014 of 1980 : The UTTAR PRADESH PROVISIONAL COLLECTION OF TAXES, ACT, 1980
State:
Uttar Pradesh
Date:
24 Sep 1980
Department:
Department of State tax
Ministry:
Ministry of Vidhai
Uttar Pradesh act 023 of 1980 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENISON) ACT, 1980.
State:
Uttar Pradesh
Date:
25 Oct 1980
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 12 of 1981 : The UTTAR PRADESH HIGH COURT (ABOLITION OF LETTERS PATENT APPEALS) (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
27 May 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1981 : The UTTAR PRADESH KRISHI EVAM PRODYOGIK VISHWAVIDTALAYA (SANSHODHAN) ADHINIUAM, 1981
State:
Uttar Pradesh
Date:
13 Apr 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1981 : The UTTAR PRADESH LORA YURTA AND UP-LOKAYURTAS (AMENDMENT) ACT, a1981
State:
Uttar Pradesh
Date:
13 Apr 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 17 of 1981 : The UTTAR PRADESH MINISTERS AND LEGISLATORS (PUBLICATION OF ASSETS AND LIABILITIES): (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
4 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 14 of 1981 : The UTTAR PRADESH MINISTERS (SALARIES, ALLOWANCES MISCELLANEOUS PROVISIONS)EACT, 1981
State:
Uttar Pradesh
Date:
2 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 16 of 1981 : The UTTAR PRADESH ADVERTISEMENTS TAX ACT,. 1981
State:
Uttar Pradesh
Date:
4 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 20 of 1981 : The UTTAR PRADESH HOMOEGMTHIC MEDICAL COLLEGES (TAKING OV.ER. OF MANAGEMENT) (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
23 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1981 : The UTTAR PRADESH MOTOR GADI (YATRI-KAR) (SANSHODHAN) ADHINIYAM, 1981
State:
Uttar Pradesh
Date:
2 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 18 of 1981 : The UTTAR PRADESH SLUM AREAS (IMPROVEMENT AND CLEARANCE) (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
21 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 19 of 1981 : The UTTAR PRADESH STAMP AND REGISTRATION LAWS (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
23 Oct 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 4 of 1981 : The UTTAR PRADESH ZIIA PARLSHADS AND MANDI.SAMITIS (EXTENSION OF TERM) ACT, 1981
State:
Uttar Pradesh
Date:
30 Mar 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 014 of 1981 : The UTTAR PRADESH MINISTERS (SALARIES,ALLOWANCES AND MISCELLANEOUS PROVISIONSION) ACT, 1981
State:
Uttar Pradesh
Date:
1 Oct 1981
Department:
Department of CONFIDENTIAL(GOPAN)
Uttar Pradesh act 021 of 1981 : The UTTAR PRADESH HOMOEOPATHIC MEDICAL COLLEGES (ACQISITION & MISCELLANEOUS PROVISIONS) ACT, 1981
State:
Uttar Pradesh
Date:
11 Dec 1981
Department:
Department of Ayush
Uttar Pradesh act 27 of 1982 : The UTTAR PRADESH KRISHI UTPADAN MANDI SAMMS (ALPA- AUK VYAWASTHA) (SANSHODHAN) ADHINIYAM, 1982
State:
Uttar Pradesh
Date:
21 Sep 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 2 of 1982 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNALS) (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
22 Feb 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 7 of 1982 : The UTTAR PRADESH NAGAR MAHAPALIKA (SANSHODHAN) ADH1NIYAM, 1982
State:
Uttar Pradesh
Date:
25 Feb 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 12 of 1982 : The UTTAR PRADESH ELECTRICITY (DUTY) (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
19 Mar 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1982 : The UTTAR PRADESH URBAN PLANNING AND DEVELOPMENT. (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
25 Feb 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 25 of 1982 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
19 Sep 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 16 of 1982 : The UTTAR PRADESH ESSENTIAL SERVICES MAINTENANCE (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
30 Mar 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 23 of 1982 : The UTTAR PRADESH CONTINGENCY FUND (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
9 Sep 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1982 : The UTTAR PRADESH ZILA PARISHADS (ALPAKALIK VYAWASUI (SANSHODHAN) ADHINIYAM, 1982
State:
Uttar Pradesh
Date:
30 Mar 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 26 of 1982 : The Uttar Pradesh unathorised Medical educational institutions (Prevention) (Amaendment) Act 1982
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 8 of 1982 : The UTTAR PRADESH URBAN LOCAL SELF-GOVERNMENT LAWS (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
25 Feb 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 1 of 1982 : The UTTAR PRADESH ENTERTAINMENTS AND BETTING TAX (AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
16 Feb 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 010 of 1982 : The UTTAR -PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1982 (
State:
Uttar Pradesh
Date:
26 Feb 1982
Department:
Department of Higher Education
Ministry:
Ministry of Vidhai
Uttar Pradesh act 009 of 1982 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (AMENDMENT) BILL, 1982
State:
Uttar Pradesh
Date:
26 Feb 1982
Department:
Department of Higher Education
Ministry:
Ministry of Vidhai
Uttar Pradesh act 005 of 1982 : The Uttar Pradesh Secondary Education Services Selection Boards Act, 1982
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 024 of 1982 : The UTTAR PRADESH RASHTRA VIRODHI TATWA NIWARAN (NIRSAN) ACT, 1982
State:
Uttar Pradesh
Date:
20 Sep 1982
Department:
Department of Home
Ministry:
Ministry of Vidhai
Uttar Pradesh act 018 of 1982 : The UTTAR PRADESH INDIAN MEDICAL INSTITUTIONS (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1982
State:
Uttar Pradesh
Date:
17 Apr 1982
Department:
Department of Medical Education
Uttar Pradesh act 1 of 1983 : The UTTAR PRADESH KRISHI UTPADAN MANDI SAMITIS (ALPAKALIK I VYAWASTHA) (SANSHODHAN) ADHINIYAM, 1983
State:
Uttar Pradesh
Date:
3 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 5 of 1983 : The UTTAR PRADESH CO-OPERAT1VE SOCIETIES (AMENDMENT) ACT, 1983
State:
Uttar Pradesh
Date:
11 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 8 of 1983 : The UTTAR PRADESH ZILA PARISHADS (ALPAKALIK V YAVASTHA) (SANSHODHAN) ADHINI YAM, 1983
State:
Uttar Pradesh
Date:
29 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 3 of 1983 : The UTTAR PRADESH NAGAR MAHAPALIKA (AMENDMENT) ACT, 1983
State:
Uttar Pradesh
Date:
9 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 4 of 1983 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1983
State:
Uttar Pradesh
Date:
10 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6 of 1983 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 1983
State:
Uttar Pradesh
Date:
11 Mar 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 029 of 1983 : The Uttar Pradesh Sri Kashi Vishwanath Temple Act, 1983
State:
Uttar Pradesh
Date:
12 Oct 1983
Department:
Department of Dharmarth
Uttar Pradesh act 031 of 1983 : The UTTAR PRADESH DACOITY AFFECTED AREAS ACT, 1983
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 022 of 1983 : The UTTAR PRADESH KESARI GRAM (PROHIBITION) ACT, 1983
State:
Uttar Pradesh
Date:
23 Sep 1983
Department:
Department of Medical Health
Uttar Pradesh act 21 of 1984 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) ( SECOND AMENDMENT) ACT1984
State:
Uttar Pradesh
Date:
30 Sep 1984
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 6838 of 1984 : The UP Alp Sankhyak Vittiya Avam Vikas Nigam Limited
State:
Uttar Pradesh
Department:
Department of Minority Welfare
Uttar Pradesh act 012 of 1984 : The UTTAR PRADESH LOCAL FUNDS AUDIT ACT, 1984
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 018 of 1984 : The UTTAR PRADESH STATE UNIVERSITIES (VALDATION OF APPOINTMENTS). ACT 1984
State:
Uttar Pradesh
Date:
1 Oct 1984
Department:
Department of Higher Education
Uttar Pradesh act 28 of 1985 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1985
State:
Uttar Pradesh
Date:
16 Sep 1985
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 13 of 1985 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNALS) . (AMENDMENT) ACT, 1985
State:
Uttar Pradesh
Date:
26 Apr 1985
Department:
Department of Law
Uttar Pradesh act 009 of 1985 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1985
State:
Uttar Pradesh
Date:
4 Apr 1985
Department:
Department of Higher Education
Uttar Pradesh act 018 of 1985 : The UTTAR PRADESH PROMOTION AND PROTECTION OF FRUIT TREES (REGULATION OF HARMFUL ESTABLISHMENTS AND HOUSING SCHEMES) ACT, 1985
State:
Uttar Pradesh
Department:
Department of Horticulture &Food Processing
Ministry:
Ministry of Rural Development/Panchayati Raj
Uttar Pradesh act 22 of 1986 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) ( SECOND AMENDMENT) ACT1986
State:
Uttar Pradesh
Date:
23 Sep 1986
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 1986 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1986
State:
Uttar Pradesh
Date:
8 Sep 1986
Department:
Department of Higher Education
Uttar Pradesh act 009 of 1986 : The Uttar Pradesh Special Area Development Authorities Act, 1986
State:
Uttar Pradesh
Date:
8 Oct 1985
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 020 of 1986 : The UTTAR PRADESH HIGHER EDUCATION GRANTS COMMISSION (REPEAL) ACT, 1986
State:
Uttar Pradesh
Date:
20 Sep 1986
Department:
Department of Higher Education
Ministry:
Ministry of WOMEN DEVELOPMENT
Uttar Pradesh act 007 of 1986 : The UTTAR PRADESH GANGSTERS AND ANTI-SOCIAL ACTIVITIES (PREVENTION) ACT, 1986
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 21 of 1987 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1987
State:
Uttar Pradesh
Date:
30 Jul 1987
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 6 of 1987 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNALS) (AMENDMENT)ACT, 1987
State:
Uttar Pradesh
Date:
23 Mar 1987
Department:
Department of Law
Uttar Pradesh act 19 of 1987 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1987
State:
Uttar Pradesh
Date:
30 Jul 1987
Department:
Department of Higher Education
Uttar Pradesh act 1 of 1987 : The UTTAR PRADESH GOVERNMENT PROPERTY MANAGEMENT RULE 1987
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 015 of 1987 : The Uttar Pradesh State Road Transport Corporation Employees (Other Than officers) (Appointing Authorities) Act
State:
Uttar Pradesh
Department:
Department of Transport
Uttar Pradesh act 21 of 1988 : The UTTAR PRADESH ADVOCATES WELFARE FUND (AMENDMENT) . ACT, 1988
State:
Uttar Pradesh
Date:
14 Oct 1988
Department:
Department of Law
Uttar Pradesh act 17 of 1988 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1988
State:
Uttar Pradesh
Date:
13 Oct 1988
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 9 of 1988 : The UP Waqf Vikas Nigam Ltd (Development of Waqf Properties) Regulation 1988
State:
Uttar Pradesh
Department:
Department of Minority Welfare
Uttar Pradesh act 009 of 1988 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1988
State:
Uttar Pradesh
Date:
4 Apr 1988
Department:
Department of Higher Education
Uttar Pradesh act 15 of 1989 : The UTTAR PRADESH STATE LEGISLATURE MEMBERS, MINISTERS AND PARLIAMENTARY SECRTARIES' EMOLUMENTS LAWS (AMENDMENT) ACT1989
State:
Uttar Pradesh
Date:
9 Apr 1989
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 005 of 1990 : The UTTAR PRADESH MINISTERS, AND STATE LEGISLATURE OFFICERS AND MEMBERS AMENITIES LAWS (AMENDMENT) ACT1990
State:
Uttar Pradesh
Date:
20 Jan 1990
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 021 of 1990 : The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION) ACT
State:
Uttar Pradesh
Department:
Department of Transport
Uttar Pradesh act 15 of 1991 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1991
State:
Uttar Pradesh
Date:
21 Mar 1991
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 17 of 1991 : The UTTAR PRADESH CIVIL LAWS (AMENDMENT) ACT, 1991
State:
Uttar Pradesh
Date:
3 Apr 1991
Department:
Department of Law
Uttar Pradesh act 027 of 1991 : The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT (REMOVAL OR DOUBTS AND VALIDATION) ACT, 1991
State:
Uttar Pradesh
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 006 of 1991 : The UTTAR PRADESH BRICKS (REGULATION OF SUPPLY) ACT, 1990
State:
Uttar Pradesh
Date:
27 Feb 1991
Department:
Department of Food & Civil Supplies
Uttar Pradesh act 7 of 1992 : The UTTAR .PRADESH PUBLIC SERVICES (TRIBUNALS) (AMENDMENT) ACT, 1992
State:
Uttar Pradesh
Date:
15 Mar 1992
Department:
Department of Law
Uttar Pradesh act 01 of 1992 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMANT) ACT 1992
State:
Uttar Pradesh
Date:
29 Feb 1992
Department:
Department of Higher Education
Uttar Pradesh act 13 of 1992 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1992
State:
Uttar Pradesh
Date:
12 Apr 1992
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 004 of 1992 : The UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD. (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1992
State:
Uttar Pradesh
Date:
20 Mar 1992
Department:
Department of Energy
Uttar Pradesh act 018 of 1992 : The uttar pradesh laws (extension to territories transferred from haryana) act, 1989
State:
Uttar Pradesh
Date:
23 Jul 1993
Department:
Department of Revenue
Uttar Pradesh act 005 of 1992 : The UTTAR PRADESH REGULATION OF BUILDINGS AND USE OF LAND (NUCLEAR INSTALLATIONS AREA) ACT, 1992
State:
Uttar Pradesh
Date:
20 Aug 1992
Department:
Department of Energy
Uttar Pradesh act 004 of 1992 : The UTTAR PRADESH STATE CEMENT CORPORATION LIMITED (ACQUISITION OF SHARES) ACT, 1992
State:
Uttar Pradesh
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 905 of 1993 : The UP Information Film Photo unit Service Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 4 of 1993 : The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND EX-SERVICEMEN) ACT, 1993
State:
Uttar Pradesh
Date:
29 Dec 1994
Department:
Department of Appointment & Personnel
Uttar Pradesh act 16 of 1994 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1994
State:
Uttar Pradesh
Date:
1 May 1994
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 439 of 1994 : The UP Information Group-D HQ Service Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 20 of 1994 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDTMENT) ACT, 1994
State:
Uttar Pradesh
Date:
30 Aug 1994
Department:
Department of Higher Education
Uttar Pradesh act 5 of 1994 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1994
State:
Uttar Pradesh
Date:
24 Mar 1994
Department:
Department of Higher Education
Uttar Pradesh act 41328E7 of 1.99 : The U.P Commission For Minorities Act-1994 with other amendments
State:
Uttar Pradesh
Department:
Department of Minority Welfare
Uttar Pradesh act 008 of 1994 : The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
State:
Uttar Pradesh
Date:
5 Apr 1994
Department:
Department of Urban development
Uttar Pradesh act 022 of 1994 : The UTTAR PRADESH COMMISSION FOR MINORITIES ACT, 1994
State:
Uttar Pradesh
Date:
31 Aug 1994
Department:
Department of Minority Welfare
Uttar Pradesh act 004 of 1994 : The UTTAR PRADESH PUBLIC SERVICE (RESERVATION FOR SCHEDULED CASTES, SCHEDULED AND OTHER BACK-WARD CLASSES) ACT,1994
State:
Uttar Pradesh
Date:
23 Mar 1994
Department:
Personnel department
Uttar Pradesh act 002 of 1994 : The UTTAR PRADESH MOTOR TRANSPORT VEHICLES (TOLL) (REPEAL) ACT, 1994
State:
Uttar Pradesh
Date:
17 Mar 1994
Department:
Department of Transport
Uttar Pradesh act 4 of 1995 : The UTPAR PRADESEI STATE UNIVERSITIES . (AMENDMENT). ACT 1995
State:
Uttar Pradesh
Date:
16 Feb 1995
Department:
Department of Higher Education
Uttar Pradesh act 14 of 1995 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT 1995
State:
Uttar Pradesh
Date:
7 Aug 1995
Department:
Department of Higher Education
Uttar Pradesh act 016 of 1995 : The UTTAR PRADESH COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES ACT, 1995
State:
Uttar Pradesh
Date:
8 Aug 1994
Department:
Department of Social Welfare
Uttar Pradesh act 024 of 1995 : The UTTAR PRADESH UNAUTHORISED LOTTERY (PREVENTION) ACT,1995
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 022 of 1995 : The UTTAR PRADESH STATE COUNCIL OF HIGHER EDUCATION ACT, 1995
State:
Uttar Pradesh
Date:
25 Aug 1995
Department:
Department of Higher Education
Uttar Pradesh act 722 of 1996 : The UP Information Group-D (Field Publicity) Service Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 4 of 1996 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT 1996
State:
Uttar Pradesh
Date:
5 Jan 1996
Department:
Department of Higher Education
Uttar Pradesh act 034 of 1996 : The UTTAR PRADESH STATE COMMISSION FOR BACKWARD CLASSES ACT, 1996
State:
Uttar Pradesh
Date:
5 Jan 1996
Department:
Department of Backward Welfare
Uttar Pradesh act 002 of 1996 : The UTTAR PRADESH HEALTH WORKERS AND HEALTH SUPERVISORS (REGULATION OF PAY) ACT, 1996
State:
Uttar Pradesh
Department:
Department of Medical Health
Uttar Pradesh act 8 of 1997 : The UTTAR PRADESH MINISTERS AND STATE LEGISLATURE OFFICERS AND MEMBERS AMENITIES LAWS (AMENDMENT) ACT1997
State:
Uttar Pradesh
Date:
1 Aug 1997
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 18 of 1997 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT. 1997
State:
Uttar Pradesh
Date:
15 Aug 1997
Department:
Department of Higher Education
Uttar Pradesh act 10 of 1997 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (AMENDMENT) ACT, 1997
State:
Uttar Pradesh
Date:
3 Aug 1997
Department:
Department of Higher Education
Uttar Pradesh act 12 of 1997 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1997
State:
Uttar Pradesh
Date:
13 Aug 1997
Department:
Department of Higher Education
Uttar Pradesh act 4 of 1997 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1997
State:
Uttar Pradesh
Date:
1 May 1997
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 021 of 1997 : The Uttar Pradesh Motor Vehicles Taxation Act, 1997
State:
Uttar Pradesh
Date:
6 Dec 1997
Department:
Department of Transport
Uttar Pradesh act 27 of 1998 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT1998
State:
Uttar Pradesh
Date:
26 Jul 1998
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 1490 of 1998 : The UP Information Group-C Non-Gazetted Service Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 9 of 1998 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) , ACT, 1998
State:
Uttar Pradesh
Date:
12 Feb 1998
Department:
Department of Higher Education
Uttar Pradesh act 030 of 1998 : The UTTAR PRADESH STATE LEGISLATURE MEMBERS AND OFFICERS AND MINISTERS AMENITIES LAWS (AMENDMENT) ACT1998
State:
Uttar Pradesh
Date:
26 Sep 1998
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 006 of 1998 : The UTTAR PRADESH STATE COMMISSION FOR WOMEN (REPEAL) ACT, 1998
State:
Uttar Pradesh
Date:
7 Feb 1998
Department:
Department of Women Welfare
Uttar Pradesh act 005 of 1998 : The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 1998
State:
Uttar Pradesh
Date:
7 Feb 1998
Department:
Personnel Department
Uttar Pradesh act 15 of 1999 : The Urban Land (Ceiling and Regulation) Repeal, ACT, 1976
State:
Uttar Pradesh
Date:
21 Mar 1999
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 3 of 1999 : The UTTAR PRADESH ADVOCATES WELFARE FUND (AMENDMENT). ACT, 1999
State:
Uttar Pradesh
Date:
24 Feb 1999
Department:
Department of Law
Uttar Pradesh act 20 of 1999 : The UTTAR PRADESR STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 1999
State:
Uttar Pradesh
Date:
2 Apr 1999
Department:
Department of Higher Education
Uttar Pradesh act 011 of 1999 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 1999
State:
Uttar Pradesh
Date:
24 Mar 1999
Department:
Department of Higher Education
Uttar Pradesh act 015 of 1999 : The UTTAR PRADESH GO-SEVA AYOG ADHINIYAM, 1999
State:
Uttar Pradesh
Date:
24 Mar 1999
Department:
Department of Animal Husbandary
Uttar Pradesh act 003 of 1999 : The UTTAR PRADESH ELECTRICITY REFORMS ACT, 1999
State:
Uttar Pradesh
Date:
7 Jul 1999
Department:
Department of Energy
Uttar Pradesh act 010 of 1999 : The UTTAR PRADESH RAJARSHI TANDON OPEN UNIVERSITY ACT, 1999
State:
Uttar Pradesh
Date:
24 Mar 1999
Department:
Department of Higher Education
Uttar Pradesh act 028 of 1999 : The UTTAR PRADESH SHANTI SURAKSHA BAL (NIRSAN) ACT, 1999
State:
Uttar Pradesh
Date:
28 Jul 1999
Department:
Department of Home
Uttar Pradesh act 014 of 1999 : The UTTAR PRADESH BHAGIRATHI RIVER VALLEY AUTHORITY ACT, 1999
State:
Uttar Pradesh
Date:
24 Mar 1999
Department:
Department of U.P. Reorganisation & Coordination
Uttar Pradesh act 5 of 2000 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) ACT, 2000
State:
Uttar Pradesh
Date:
11 Jan 2000
Department:
Department of Law
Uttar Pradesh act 27 of 2000 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION, ( SECOND AMENDMENT) ACT 2000
State:
Uttar Pradesh
Date:
23 May 2000
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 25 of 2000 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT 2000
State:
Uttar Pradesh
Date:
23 May 2000
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 032 of 2000 : The Uttar Pradesh Board of Secondary Sanskrit Education Act, 2000
State:
Uttar Pradesh
Date:
30 Sep 2020
Department:
Department of Secondary Education
Uttar Pradesh act 029 of 2000 : The UTTAR PRADESH PLASTIC AND OTHER NON- BIODEGRADABLE GARBAGE (REGULATION) ACT, 2000
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 023 of 2000 : The UTTAR PRADESH TECHNICAL UNIVERSITY ACT, 2000 (U.P. ACT NO. 23 OF 2000)
State:
Uttar Pradesh
Department:
Department of Technical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 029 of 2000 : The Uttar Pradesh Reorganisation Act, 2000
State:
Uttar Pradesh
Date:
25 Aug 2000
Department:
Department of U.P. Reorganisation & Coordination
Uttar Pradesh act 031 of 2000 : The UTTAR PRADESH HINDU RELIGIOUS INSTITUTIONS (PREVENTION OF DISSIPATION OF PROPERTIES) (REPEAL) ACT, 2000
State:
Uttar Pradesh
Date:
1 Nov 2000
Department:
Department of Dharmarth
Uttar Pradesh act 02445 of 2001 : The Uttar Pradesh Jagadguru Rambhadracharya Handicapped University
State:
Uttar Pradesh
Date:
6 Oct 2001
Department:
Department of Information Technology & Electronics
Uttar Pradesh act 02443 of 2001 : The Uttar Pradesh Maharishi University of Information Technology Act, 2001
State:
Uttar Pradesh
Department:
Department of Information Technology & Electronics
Uttar Pradesh act 027 of 2001 : The UTTAR PRADESH PANDIT DEEN DAYAL UPADHYAYA PASHU CHIKITSA VIGYAN VISHWAVIDYALAYA EVAM GO-ANUSANDHAN SANSTHAN ADHINIYAM, 2001
State:
Uttar Pradesh
Department:
Department of Animal Husbandary
Uttar Pradesh act 1478 of 2002 : The UTTAR PRADESH INFORMATION GAZETTED SERVICE RULES
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 009 of 2002 : The UTTAR PRADESH GAUTAM BUDDHA UNIVERSITY ACT, 2002
State:
Uttar Pradesh
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 013 of 2002 : The UTTAR PRADESH TAJ ECONOMIC ZONE DEVELOPMENT AUTHORITY ACT, 2002
State:
Uttar Pradesh
Department:
Department of Civil Aviation
Ministry:
Ministry of Agriculture
Uttar Pradesh act 005 of 2002 : The UTTAR PRADESH REGULATION OF COACHING ACT, 2002
State:
Uttar Pradesh
Date:
27 Jun 2002
Department:
Department of Higher Education
Uttar Pradesh act 010 of 2002 : The UTTAR PRADESH SPECIAL ECONOMIC ZONE DEVELOPMENT AUTHORITY ACT, 2002
State:
Uttar Pradesh
Date:
7 Sep 2002
Department:
Department of Small Scale Industries & Export Promotion
Uttar Pradesh act 389 of 2003 : The UP Information HQ Technical Service Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 2130 of 2003 : The UP Information Advertisement Accredition Policy
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 9 of 2003 : The UTTAR PRADESH ADVOCATES WELFARE FUND (AMENDMENT) ACT, 2003
State:
Uttar Pradesh
Date:
16 Dec 2003
Department:
Department of Law
Uttar Pradesh act 12 of 2003 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) ACT, 2003
State:
Uttar Pradesh
Date:
16 Dec 2003
Department:
Department of Law
Uttar Pradesh act 1 of 2003 : The UTTAR PRADESH GOVERNMENT PROPERTY MANAGEMENT RULE 1987 (AMEDMENT) 2003
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 13 of 2003 : The Uttar Pradesh Chhatrapati Shahuji Maharaj Medical University(Second Amendment) Act 2003
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 01 of 2004 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2003
State:
Uttar Pradesh
Date:
20 Jan 2004
Department:
Department of Higher Education
Uttar Pradesh act 010 of 2004 : The UTTAR PRADESH STATE LEGISLATURE MEMBERS AND OFFICERS AND MINISTERS AMENITIES LAWS (AMENDMENT) ACT2004
State:
Uttar Pradesh
Date:
27 Feb 2004
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 005 of 2004 : The UTTAR PRADESH FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2004
State:
Uttar Pradesh
Department:
Department of Finance
Uttar Pradesh act 029 of 2004 : The Uttar Pradesh Board of Madarsa Education Act, 2004
State:
Uttar Pradesh
Department:
Department of Minority Welfare
Uttar Pradesh act 019 of 2004 : The UTTAR PRADESH STATE HIGHWAYS AUTHORITY ACT, 2004
State:
Uttar Pradesh
Department:
Public Works Department
Uttar Pradesh act 007 of 2004 : The Uttar Pradesh State commission for Women act 2004
State:
Uttar Pradesh
Department:
Department of Women Welfare
Uttar Pradesh act 021 of 2005 : The UTTAR PRADESH STATE LEGISLATURE MEMBERS AND OFFICERS AMENITIES LAWS (AMENDMENT) ACT 2005
State:
Uttar Pradesh
Date:
11 Aug 2005
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 006 of 2005 : The UTTAR PRADESH MUSLIM WAQFS (REPEAL) ACT, 2005
State:
Uttar Pradesh
Date:
18 Mar 2005
Department:
Department of Minority Welfare
Uttar Pradesh act 020 of 2005 : The UTTAR PRADESH DISASTER MANAGEMENT ACT, 2005
State:
Uttar Pradesh
Date:
11 Aug 2005
Department:
Department of Revenue
Uttar Pradesh act 39 of 2006 : The UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) (SECOND AMENDMENT) ACT, 2006
State:
Uttar Pradesh
Date:
10 Dec 2006
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 4 of 2006 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (AMENDMENT) ACT, 2006
State:
Uttar Pradesh
Date:
16 Mar 2006
Department:
Department of Higher Education
U p act 023 of 2006 : Uttar Pradesh Admission to Educational Institutions Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 2006
State:
Uttar Pradesh
Uttar Pradesh act 15 of 2006 : The Uttar Pradesh King George's Medical University (Amendment) Act, 2006.
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 6 of 2006 : The Uttar Pradesh King George's University of Dental Sciences Act 2006
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 7 of 2006 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT 2006
State:
Uttar Pradesh
Date:
16 Mar 2006
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 024 of 2006 : The UTTAR PRADESH PRIVATE PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) ACT 2006
State:
Uttar Pradesh
Department:
Department of Technical Education
Uttar Pradesh act 011 of 2006 : Uttar Pradesh Development Council Act, 2006
State:
Uttar Pradesh
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 021 of 2006 : The Uttar Pradesh Public Libraries Act, 2006
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 023 of 2006 : The UTTAR PRADESH ADMISSION TO EDUCATIONAL INSTITUTIONS ACT, 2006
State:
Uttar Pradesh
Department:
Department of Technical Education
Uttar Pradesh act 4 of 2007 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) ACT, 2007
State:
Uttar Pradesh
Date:
20 Feb 2007
Department:
Department of Law
Uttar Pradesh act 12 of 2007 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2007
State:
Uttar Pradesh
Date:
12 Jul 2007
Department:
Department of Higher Education
Uttar Pradesh act 7 of 2007 : The Uttar Pradesh King George's University of Dental Sciences (Repeal)2007
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 1 of 2004 : The Uttar Pradesh State commission for Women ( ammendment) act 2007
State:
Uttar Pradesh
Department:
Department of Women Welfare
Uttar Pradesh act 39 of 2007 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) ( SECOND AMENDMENT) ACT 2007
State:
Uttar Pradesh
Date:
20 Nov 2007
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 030 of 2007 : The U.P. TAX ON ENTRY OF GOODS ACT, 2007
State:
Uttar Pradesh
Date:
19 Nov 2007
Department:
Department of State tax
Uttar Pradesh act 013 of 2007 : The UTTAR PRADESH STATE LEGISLATURE (RESIDENCES OF THE OFFICERS AND LEADERS OF OPPOSITION) (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
16 Jul 2007
Department:
Department of Estate
Uttar Pradesh act 014 of 2007 : The UTTAR PRADESH SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
18 Jul 2008
Department:
Department of Sports
Uttar Pradesh act 036 of 2007 : The UTTAR PRADESH SENIOR OFFICER'S TO RESIDENCES (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
20 Nov 2007
Department:
Department of Estate
Uttar Pradesh act 007 of 2007 : The UTTAR PRADESH KING GEORGE UNIVERSITY OF DENTAL SCIENCE (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
9 Mar 2007
Department:
Department of Medical Education
Uttar Pradesh act 020 of 2007 : The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
3 Aug 2007
Department:
Department of Vidhai
Uttar Pradesh act 021 of 2007 : The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 2007
State:
Uttar Pradesh
Date:
3 Aug 2007
Department:
Personnel Department
Uttar Pradesh act 1484 of 2008 : The UP Information Press Accredition Rule
State:
Uttar Pradesh
Department:
Department of Information Public Relations
Uttar Pradesh act 26 of 2008 : The U.P. Water Management And Regulatory Commission Act, 2008
State:
Uttar Pradesh
Department:
Department of Irrigation Water Resources
Uttar Pradesh act 15 of 2008 : The UTTAR PRADESH PUBLIC PREMISIS (EVICTION OF UNAUTHORISED OCCUPANTS) (AMENDMENTS) ACT, 2007
State:
Uttar Pradesh
Date:
30 Apr 2008
Department:
Department of Estate
Uttar Pradesh act 14 of 2008 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (SECOND AMENDMENT) ACT, 2007
State:
Uttar Pradesh
Date:
30 Apr 2008
Department:
Department of Higher Education
Ministry:
Ministry of WOMEN DEVELOPMENT
Uttar Pradesh act 18 of 2008 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (AMENDMENT) ACT, 2008
State:
Uttar Pradesh
Date:
28 Aug 2008
Department:
Department of Higher Education
Uttar Pradesh act 11 of 2008 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT2008
State:
Uttar Pradesh
Date:
13 Mar 2008
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 001 of 2008 : The UTTAR PRADESH VALUE ADDED TAX Act , 2008
State:
Uttar Pradesh
Date:
1 Jan 2008
Department:
Department of State tax
Uttar Pradesh act 033 of 2008 : The Unorganised Workers Social Security Act, 2008
State:
Uttar Pradesh
Date:
30 Dec 2009
Department:
Department of Labour
Uttar Pradesh act 027 of 2008 : The UTTAR PRADESH STATE OPEN SCHOOL BOARD ACT, 2008
State:
Uttar Pradesh
Department:
Department of Secondary Education
Uttar Pradesh act 19 of 2009 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) : ACT, 2009
State:
Uttar Pradesh
Date:
19 Aug 2009
Department:
Department of Law
Uttar Pradesh act 6 of 2009 : The UTTAR PRADESH STATE UND/ERS11IES (AMENDMENT) ACT, 2008
State:
Uttar Pradesh
Date:
24 Feb 2009
Department:
Department of Higher Education
Uttar Pradesh act 12 of 2009 : The UTTAR PRADESH ARABI PHARSI UNIVERSITY ACT, 2009
State:
Uttar Pradesh
Date:
27 Feb 2009
Department:
Department of Higher Education
Uttar Pradesh act 004 of 2009 : The UTTAR PRADESH PARTICIPATORY IRRIGATION MANAGEMENT ACT, 2009
State:
Uttar Pradesh
Date:
20 Feb 2009
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 026 of 2009 : The UTTAR PRADESH ABSORPTION OF RETRENCHED EMPLOYEES OF GOVERNMENT OR PUBLIC CORPORATIONS IN GOVERNMENT SERVICE (RESCISSION OF RULES) ACT, 2009
State:
Uttar Pradesh
Date:
27 Aug 2009
Department:
Personnel department
Uttar Pradesh act 009 of 2009 : The UTTAR PRADESH DR. BHIMRAO AMBEDKAR SAMAJIK PARIVARTAN STHAL (REPEAL) ACT, 2009
State:
Uttar Pradesh
Date:
28 Feb 2009
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 13 of 2010 : The Uttar Pradesh Rural Institute Of Medical Sciences Research, SAIFAI (Amendment) Act 2009
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 020 of 2010 : The UTTAR PRADESH VOCATIONAL EDUCATION AND TRAINING ACT
State:
Uttar Pradesh
Department:
Department of Vocational Education & Skill Development
Uttar Pradesh act 009 of 2010 : The UTTAR PRADESH STATE LEGISLATURE MEMBERS AND OFFICERS AND MINISTERS AMENITIES LAWS (AMENDMENT) ACT 2010
State:
Uttar Pradesh
Date:
5 Mar 2010
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 014 of 2010 : The UTTAR PRADESH PROHIBITION OF RAGGING IN EDUCATIONAL INSTITUTIONS ACT, 2010
State:
Uttar Pradesh
Department:
Department of Technical Education
Uttar Pradesh act 016 of 2010 : Uttar Pradesh Apartment (Promotion of Construction, Ownership and Maintenance) Act, 2010
State:
Uttar Pradesh
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 012 of 2010 : The UTTAR PRADESH PUBLIC PREMISIS (EVICTION OF CERTAIN UNAUTHORISED OCCUPANTS) ACT, 2010
State:
Uttar Pradesh
Date:
5 Mar 2010
Department:
Department of Estate
Uttar Pradesh act 6 of 2011 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2011
State:
Uttar Pradesh
Date:
3 Mar 2011
Department:
Department of Higher Education
Uttar Pradesh act 011 of 2011 : The UTTAR PRADESH BOARD FOR DEVELOPMENT OF MUNICIPAL FINANCIAL RESOURCES ACT, 2011
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 003 of 2011 : The UTTAR PRADESH JANHIT GUARNTEE ADHINIYAM-2011
State:
Uttar Pradesh
Department:
Department of Public Service Management
Uttar Pradesh act 008 of 2012 : The Uttar Pradesh Revenue Code-2006
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 4 of 2013 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT2013
State:
Uttar Pradesh
Date:
25 Mar 2013
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 15 of 2013 : The UTTAR PRADESH PUBLIC SERVICES(TRIBUNAL) (AMENDMENT) ACT, 2013
State:
Uttar Pradesh
Date:
25 Sep 2013
Department:
Department of Law
Uttar Pradesh act 20 of 2013 : The Uttar Pradesh Rural Institute Of Medical Science Research SAIFAI (Amendment) Act 2013
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 6 of 2013 : The Uttar Pradesh Chhatrapati Shahuji Maharaj Medical University, Uttar Pradesh (Amendment) Act 2012.
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 5 of 2013 : The Uttar Pradesh State commission for Women ( ammendment) act 2013
State:
Uttar Pradesh
Department:
Department of Women Welfare
Uttar Pradesh act 010 of 2013 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2013
State:
Uttar Pradesh
Date:
28 Mar 2013
Department:
Department of Higher Education
Uttar Pradesh act 022 of 2013 : The UTTAR PRADESH MADAN MOHAN MALAVIYA UNIVERSITY OF TECHNOLOGY ACT, 2013
State:
Uttar Pradesh
Department:
Department of Technical Education
Uttar Pradesh act 016 of 2013 : The Uttar Pradesh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence And Damage to Property) Act, 2013
State:
Uttar Pradesh
Date:
26 Sep 2013
Department:
Department of Medical Health
Uttar Pradesh act 007 of 2013 : The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2012
State:
Uttar Pradesh
Date:
28 Mar 2013
Department:
Department of Vidhai
Uttar Pradesh act 008 of 2013 : The UTTAR PRADESH WATER MANAGEMENT AND REGULATORY COMMISSION (REPEAL) ACT, 2012
State:
Uttar Pradesh
Date:
28 Mar 2013
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 7 of 2014 : The UTTAR PRADESH STATE COUNCIL OF HIGHER EDUCATION (AMENDMENT) ACT, 2014
State:
Uttar Pradesh
Date:
3 Mar 2014
Department:
Department of Higher Education
Uttar Pradesh act 2 of 2014 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2014
State:
Uttar Pradesh
Date:
27 Feb 2014
Department:
Department of Higher Education
Uttar Pradesh act 14 of 2014 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT. 2014
State:
Uttar Pradesh
Date:
17 Jul 2014
Department:
Department of Higher Education
Uttar Pradesh act 12 of 2014 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (SECOND AMENDMENT) Act. 2014
State:
Uttar Pradesh
Date:
17 Jul 2014
Department:
Department of Higher Education
Ministry:
Ministry of WOMEN DEVELOPMENT
Uttar Pradesh act 020 of 2014 : The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION ACT.2014
State:
Uttar Pradesh
Department:
Personnel department
Uttar Pradesh act 005 of 2014 : The UTTER PRADESH WATER MANAGEMENT AND REGULATORY COMMISSION ACT, 2014
State:
Uttar Pradesh
Department:
Department of Irrigation & Water Resources
Uttar Pradesh act 006 of 2014 : The UTTAR PRADESH VOCATIONAL EDUCATION AND TRAINING (REPEAL) ACT, 2014
State:
Uttar Pradesh
Department:
Department of Vocational Education & Skill Development
Uttar Pradesh act 1 of 2015 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) ACT, 2015
State:
Uttar Pradesh
Date:
12 Mar 2015
Department:
Department of Law
U p act 014 of 2015 : Uttar Pradesh Civil Laws (Amendment) Act, 2015
State:
Uttar Pradesh
Department:
Department of Law
U p act 013 of 2015 : Uttar Pradesh Technical University (Amendment) Act, 2015
State:
Uttar Pradesh
Uttar Pradesh act 12 of 2015 : The UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION (AMENDMENT) ACT, 2015
State:
Uttar Pradesh
Date:
8 Sep 2015
Department:
Department of Higher Education
Uttar Pradesh act 3 of 2015 : The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) (AMENDMENT) ACT 2015
State:
Uttar Pradesh
Date:
29 Mar 2015
Department:
Department of Parliamentary Affairs
Ministry:
Ministry of Vidhai
Uttar Pradesh act 005 of 2015 : The UTTAR PRADESH BRAJ (TEERTH VIKASH PARISHAD) ACT, 2015
State:
Uttar Pradesh
Department:
Department of Tourism
Uttar Pradesh act 1 of 2016 : The UTTAR PRADESH STATE ENERGY CONSERVATION FUND RULES, 2016
State:
Uttar Pradesh
Date:
26 Oct 2016
Department:
Department of Additional Energy Sources
Ministry:
Ministry of Vidhai
U p act 021 of 2016 : Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2016
State:
Uttar Pradesh
Department:
Department of Parliamentary Affairs
U p act 013 of 2016 : Uttar Pradesh Control of Goondas (Amendment) Act, 2015
State:
Uttar Pradesh
U p act 012 of 2016 : Uttar Pradesh Public Services (Reservation for Physically) Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) (Amendment) Act, 2016
State:
Uttar Pradesh
U p act 003 of 2016 : Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 2016
State:
Uttar Pradesh
U p act 014 of 2016 : Uttar Pradesh Gangsters and Anti-Social Activities (Prevention)(Amendment) Act, 2015
State:
Uttar Pradesh
u p act 015 of 2016 : University of Medical Sciences, Saifai, Etawah Act, 2015
State:
Uttar Pradesh
Uttar Pradesh act 016 of 2016 : The Uttar Pradesh Real Estate (Regulation and Development) Act, 2016
State:
Uttar Pradesh
Date:
27 Oct 2016
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 0587 of 2016 : The UTTAR PRADESH FIGHTERS OF DEMOCRACY HONOUR ACT,2016
State:
Uttar Pradesh
Department:
Department of Political Pension
Uttar Pradesh act 015 of 2016 : The UTTAR PRADESH UNIVERSITY OF MEDICAL SCIENCES SAIFAI,ETAWAH
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 011 of 2016 : The UTTAR PRADESH HARCOURT BUTLER TECHNICAL UNIVERSITY, ACT, 2016 (U.P. Act no. 11 of 2016)
State:
Uttar Pradesh
Department:
Department of Technical Education
Uttar Pradesh act 016 of 2016 : The UTTAR PRADESH PROTECTION OF INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENTS ACT, 2016
State:
Uttar Pradesh
Date:
8 Jun 2016
Department:
Department of Finance
Uttar Pradesh act 4 of 2017 : The UTTAR PRADESH PUBLIC SERVICES (TRIBUNAL) (AMENDMENT) ACT, 2017
State:
Uttar Pradesh
Date:
13 Aug 2017
Department:
Department of Law
U p act 019 of 2016 : Uttar Pradesh State Universities (Amendment) Act, 2016
State:
Uttar Pradesh
Department:
Department of Higher Education
Uttar Pradesh act 001 of 2017 : The UTTAR PRADESH GOODS AND SERVICES TAX ACT, 2017
State:
Uttar Pradesh
Department:
Department of State tax
Uttar Pradesh act 01 of 2018 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2017
State:
Uttar Pradesh
Date:
28 Dec 2017
Department:
Department of Higher Education
Uttar Pradesh act 1198 of 2018 : The UTTAR PRADESH ENERGY CONSERVATION BUILDING CODE 2018
State:
Uttar Pradesh
Date:
25 Jul 2018
Department:
Department of Additional Energy Sources
Ministry:
Ministry of Vidhai
Uttar Pradesh act 005 of 2018 : The UTTAR PRADESH PRAYAGRAJ MELA AUTHORITY, ALLAHABAD ACT, 2017
State:
Uttar Pradesh
Department:
Department of Urban development
Uttar Pradesh act 034 of 2018 : The UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED (TRANSFER OF ASSETS AND LIABILITIES) ACT, 2018
State:
Uttar Pradesh
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 010 of 2018 : The UTTAR PRADESH REPEALING ACT, 2017
State:
Uttar Pradesh
Department:
Department of Vidhai
Uttar Pradesh act 039 of 2018 : The UTTAR PRADESH REPEALING ACT, 2018
State:
Uttar Pradesh
Department:
Department of Vidhai
Uttar Pradesh act 021 of 2018 : The UTTAR PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2018
State:
Uttar Pradesh
Date:
10 Apr 2018
Department:
Department of Vidhai
Uttar Pradesh act 008 of 2018 : The UTTAR PRADESH AADHAAR ACT, 2017
State:
Uttar Pradesh
Date:
7 Mar 2018
Department:
Department of Planning
Uttar Pradesh act 6 of 2019 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2019
State:
Uttar Pradesh
Date:
4 Aug 2019
Department:
Department of Higher Education
Uttar Pradesh act 20 of 2019 : The UTTAR PRADESH STATE UNIVERSITIES (THIRD AMENDMENT) ACT, 2019
State:
Uttar Pradesh
Date:
26 Dec 2019
Department:
Department of Higher Education
Uttar Pradesh act 11 of 2019 : The UTTAR PRADESH STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 2019
State:
Uttar Pradesh
Date:
5 Aug 2019
Department:
Department of Higher Education
Uttar Pradesh act 12 of 2019 : The UTTAR PFtADESH PRIVATE UNIVERSITIES ACT, 2019
State:
Uttar Pradesh
Date:
5 Aug 2019
Department:
Department of Higher Education
Uttar Pradesh act 8 of 1956 : The UTTAR PRADESH REVENUE CODE 2006 AMEDMENT ACT 2019
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 012 of 2019 : The UTTAR PRADESH PRIVATE UNIVERSITIES ACT, 2019
State:
Uttar Pradesh
Department:
Department of Higher Education
Uttar Pradesh act 015 of 2019 : The UTTAR PRADESH STATE EMBLEM (PROHIBITION OF IMPROPER USE) ACT, 2019
State:
Uttar Pradesh
Date:
7 Aug 2019
Department:
Department of General Administration
Uttar Pradesh act 013 of 2019 : The uttar pradesh ground water (management and regulation) Act, 2019
State:
Uttar Pradesh
Date:
2 Jan 2009
Department:
Department of Namami Gange and Rural Water Supply
Uttar Pradesh act 8 of 2020 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2020
State:
Uttar Pradesh
Date:
11 Mar 2020
Department:
Department of Higher Education
Uttar Pradesh act 28 of 2020 : The UTTAR PRADESH REVENUE CODE 2006 (AMEDMENT) ACT 2020
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 009 of 2020 : The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDNENT AND VALIDATION) ACT, 2020
State:
Uttar Pradesh
Date:
13 Mar 2020
Department:
Department of Finance
Uttar Pradesh act 010 of 2020 : The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR ECONOMICALLY WEAKER SECTIONS) ACT, 2020
State:
Uttar Pradesh
Department:
Personnel department
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 030 of 2020 : The UTTAR PRADESH MICRO, SMALL AND MEDIUM ENTERPRISES (FACILITATION OF ESTABLISHMENT AND OPERATION) ACT, 2020
State:
Uttar Pradesh
Department:
Department of Small Scale Industries & Export Promotion
Uttar Pradesh act 002 of 2020 : The UTTAR PRADESH PREVENTION OF DAMAGES TO PUBLIC AND PRIVATE PROPERTY ORDINANCE, 2020
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 004 of 2020 : The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 017 of 2020 : The UTTAR PRADESH PUBLIC HEALTH AND EPIDEMIC DISEASES CONTROL, ACT 2020
State:
Uttar Pradesh
Department:
Department of Medical Health
Uttar Pradesh act 026 of 2020 : The UTTAR PRADESH NATIONAL LAW UNIVERSITY, PRAYAGRAJ ACT, 2020 (U.P.Act No. 26 of 2020)
State:
Uttar Pradesh
Department:
Department of Law
Uttar Pradesh act 031 of 2020 : The UTTAR PRADESH REPEALING ACT, 2020
State:
Uttar Pradesh
Department:
Department of Vidhai
Uttar Pradesh act 027 of 2020 : The UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020
State:
Uttar Pradesh
Department:
Department of Home
Uttar Pradesh act 011 of 2020 : The UTTAR PRADESH RECOVERY OF DAMAGES TO PUBLIC AND PRIVATE PROPERTY ACT, 2020
State:
Uttar Pradesh
Date:
31 Aug 2020
Department:
Department of Home
Uttar Pradesh act 010 of 2021 : The UTTAR PRADESH REPEALING ACT, 2021
State:
Uttar Pradesh
Date:
9 Mar 2021
Department:
Department of Vidhai
Uttar Pradesh act 021 of 2021 : The UTTAR PRADESH (THIRD) REPEALING ACT,.2021
State:
Uttar Pradesh
Date:
24 Aug 2021
Department:
Department of Vidhai
Uttar Pradesh act 036 of 2021 : The UTTAR PRADESH (FOURTH) REPEALING ACT, 2021
State:
Uttar Pradesh
Date:
24 Dec 2021
Department:
Department of Vidhai
Uttar Pradesh act 009 of 2021 : The UTTAR PRADESH EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHER S CADRE) ACT, 2021
State:
Uttar Pradesh
Department:
Department of Higher Education
Uttar Pradesh act 008 of 2021 : The Uttar Pradesh State Sports University Act, 2021
State:
Uttar Pradesh
Department:
Department of Sports
Uttar Pradesh act 029 of 2021 : The UTTAR PRADESH SHREE CHITRAKOOT DHAM TEERTH VIKAS PARISHAD ACT, 2021
State:
Uttar Pradesh
Department:
Department of Tourism
Uttar Pradesh act 028 of 2021 : The UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021
State:
Uttar Pradesh
Department:
Department of Tourism
Uttar Pradesh act 016 of 2021 : The UTTAR PRADESH REGULATION OF URBAN PREMISES TENANCY ACT, 2021
State:
Uttar Pradesh
Date:
24 Aug 2021
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 001 of 2021 : The UTTAR PRADESH QUALIFYING SERVICE FOR PENSION AND VALIDATION ACT, 2021
State:
Uttar Pradesh
Date:
5 Mar 2021
Department:
Department of Finance
Uttar Pradesh act 024 of 2021 : The UTTAR PRADESH PROHIBITION OF SMOKING (CINEMA HOUSES) (REPEAL) ACT, 2021
State:
Uttar Pradesh
Date:
24 Aug 2021
Department:
Department of State tax
Uttar Pradesh act 003 of 2021 : The UTTAR PRADESH PROHIBITION OF UNLAWFUL CONVERSION OF RELIGION ACT, 2021
State:
Uttar Pradesh
Date:
5 Mar 2021
Department:
Department of Home
Uttar Pradesh act 017 of 2022 : The UTTAR PRADESH SHREE NAIMISHARANYA DHAM TEERTH VIKAS PARISHAD ACT, 2022
State:
Uttar Pradesh
Date:
13 Dec 2022
Department:
Department of Tourism
Uttar Pradesh act 018 of 2022 : The UTTAR PRADESH REPEALING ACT, 2022
State:
Uttar Pradesh
Date:
13 Dec 2022
Department:
Department of Vidhai
Uttar Pradesh act 016 of 2022 : The Uttar Pradesh Fire And Emergency Service Act
State:
Uttar Pradesh
Date:
13 Dec 2022
Department:
Department of Home
Uttar Pradesh act 025 of 2023 : The UTTAR PRADESH SHREE SHUK TEERTH VIKAS PARISHAD ACT, 2023
State:
Uttar Pradesh
Date:
8 Dec 2023
Department:
Department of Tourism
Uttar Pradesh act 013 of 2023 : The Uttar Pradesh Jagadguru Rambhadracharya Divyang State University Act, 2023
State:
Uttar Pradesh
Date:
21 Aug 2023
Department:
Department of Empowerment Of Persons With Disabilities
Uttar Pradesh act 026 of 2023 : The Uttar Pradesh Inland Waterways Authority Act, 2023
State:
Uttar Pradesh
Date:
8 Dec 2023
Department:
Department of Transport
Uttar Pradesh act 024 of 2023 : The UTTAR PRADESH SHREE DEVIPATAN DHAM TEERTH VIKAS PARISHAD
State:
Uttar Pradesh
Date:
4 Jan 2024
Department:
Department of Tourism
Uttar Pradesh act 023 of 2023 : The UTTAR PRADESH SHREE AYODHYA JEE TEERTH VIKAS PARISHAD
State:
Uttar Pradesh
Date:
4 Jan 2024
Department:
Department of Tourism
Uttar Pradesh act 015 of 2023 : The UTTAR PRADESH EDUCATION SERVICE SELECTION COMMISSION ACT, 2023
State:
Uttar Pradesh
Date:
21 Aug 2023
Department:
Department of Higher Education
Uttar Pradesh act 009 of 2024 : The UTTAR PRADESH NODAL INVESTMENT REGION FOR MANUFACTURING (NIRMAN) KSHETRA ACT, 2024
State:
Uttar Pradesh
Date:
13 Aug 2024
Department:
Department of Infrastructure & Industrial Development
Uttar Pradesh act 004 of 2024 : The UTTAR PRADESH LIFTS AND ESCALATORS ACT, 2024
State:
Uttar Pradesh
Date:
26 Feb 2024
Department:
Department of Energy
Uttar Pradesh act 006 of 2024 : The UTTAR PRADESH STATE CAPITAL REGION AND OTHER REGIONS DEVELOPMENT AUTHORITY ACT, 2024
State:
Uttar Pradesh
Date:
6 Aug 2024
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 008 of 2024 : The UTTAR PRADESH PUBLIC EXAMINATION (PREVENTION OF UNFAIR MEANS) ACT, 2024
State:
Uttar Pradesh
Date:
6 Aug 2024
Department:
Department of Home
Uttar Pradesh act 023 of 19851985 : The UTTAR PRADESH STATE PUBLIC SERVICE COMMISSION (REGULATION OF PROCEDURE) ACT, 1985
State:
Uttar Pradesh
Date:
22 Aug 1985
Department:
Personnel department
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