Uttar Pradesh act 20 of 1999 : The UTTAR PRADESR STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 1999

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No. 863 (2)/XVII-V-1-1:(KA)-18-1999

Dated Lucknow, April 3, 1999 IN pursuance of the provisions of clause (3) of Article .3481 of the Constitution of

India, the Governor is pleased to order the publication of the following English trans- lation of the Uttar Pradesh Rajya Vishwavidyalaya (Dwitiya Sanshodhan) Adhiniyam, 1999 (Uttar Pradesh Ad hiniyam Sankhya 20 of 1999) as passed by the Uttar Pradesh Legislature and assented to by the Governor on April 3,1999.

THE :UTTAR PRADESR STATE UNIVERSITIES (SECOND AMENDMENT) ACT, 1999

(1.1. P. Act No. 20 op 1999)

fAs Passed by the Uttar Pradesh Legislature]

AN

ACT

further to amend the Uttar Pradesh State ChM ersities Act, 1973

foliows :— IT IS RPREBY enacted in the Fiftieth Year of the Republic of India as

I. This Act may be called the Uttar Pradesh State Universities Sh3rt title (Second Amendment) Act, 1999.

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V C16\ ?tit Akar ifffITIMIWd, 3 wisiR, 1999 3

2. In seetiod 20 or the Uttar Pralesh State Universities AM, 1973 ia sa irsem ion (I) for clause (d)th; follaw;a3 clause; shall be

substituted,

namely: —

.*(d) in the case of Universities of Kuanaua and Bundelkhand

and the Dact or Bhimrao Ambedlcar UniversitY, Agra, the Chhatrapati Shahu Ji iMa haraj Uni versa v, Kanpur, the ilemvati Nanclan fiahuguna Oarhwal University, the Chaudhary Charan Singh University, Meerut, the Doctor Aam Manolper Lohta And h University, Faizabad and the Mahatma Jyotiba Phalle Rohilkhand University, Bareilly,-

Amendment of section 20 of the president's Act no. 10 of 1973 as amended and re- enacted by U.P. Act no. 29 of 1974

0) oat Professor other than the Pro-Vice-Chancellor or a Dean referred to in clause (e) above, one Reader and one Lecturer of the University to be selected in the manner prescribed ;

(II) t hree Principals and RI/) other tea) hers of affiliated colleges, to be selected in the manner prescribed ;

and in the case of any other University notified under sub- section (I) of section 37, four Principals and four other teachers of affiliated collages to be selected in the manner prescribed ;

(dd) in the case of the ' Deers Dayal Upadhaya Gorakhpur

University, Gorakhpur,— (1) one Professor other than the Pre-Vice-Chancellor or a

Dean referred to in clause (c) above, one Reader and one Lecturer t 1

of the University to be selected in the manner prescribed ; one representative of Maharana Pratap Shiksha Parishad,

Gorakhpar to be elected by the said parish,ad from amongst its O .

members ; let' i

three Fri iripals and two other teachers of affiliated ., colleges, to be selected in the manner Prescribed ;"

e,

BY order, G. S.

Ey, liiit

Pi

Yishesh Sachtv,

100 V.RO ntilo—O Oa 3 470 CV70- ^ 20 ).• 909- -850 (4o)

law L\ am “am 11612.3 axle. 1 999 a W~W‘—‘_"‘""“" —_—"_‘_“~_-“‘—-~__—"“—--—"— ————— ”‘7-.— a 20 of :11; mm Praicsh Stale Universiries Aux, 1973 Amendinenl of if ’1. In seclio section 20 of the " in su.b-s‘=0lion (U far chug: (,1) 1h: following clluSe; Shall I): substituted. Presldcm‘l Act _: nam91Y3“ 00.10 of 1913 in s l ”'(dl in the cas': of Universities of Kumaua and Bund‘clkhaud flgg‘édb;"fi}°‘ " ll . E: and Eh: Dactor Bhimrao Amhedkdr University, Agra. lhe Chhatrapati Ac, no. 29 of Shahu Ii :vhhzraj Universitv, Kanpur, I : l-{omvati Naadan Eahuguna l914 ‘ Garhwal University, the Chludhary Charan Siugh University, ‘ Meerut, the Donor Ram Memohcr Lo‘nia Avadh University, Faizabad ‘ and the Mahatma Jyotiba Fhule Ruhilkhand University, Bareilly_—— '3 - (i) one Professor other than the Pro-Vice-Chancallor or a .- Dcan referred F0 in clause (0) ahove, one Reader and one Lecturer ‘H _ uf [he University to be selected m ihe manner prescribed ; -, i (ii) three Principals and we oi'aer tea: ers of affiliated colleges, to be seleclcd in the manner prescribed ; l and in the csgse of My other AUniversity notified under sub- F ‘ section (1') of Section 37, four Prmm‘pals and four other teachers of amlialed Colleges to be selected in the manner prescribed _: (dd) in the case of the' Dew Dayal Upadhaya Gorakhpur ‘ “ University, Gorakhpur,—— (i) one ProfeSsor other than the Pro-Vice-Chancellor or a .. V “ Deen referred to in clauh: (a) above, one Reader and one Lecturer fl- an ' “‘ of the Jaivcrsity to be selected in the manucr prc;-ribed ; ‘i (ii) one representative afivlaharaua Pratap Shiksha Parishad, 5:1 11‘ gunkup“ to be elects-.1 by the said parishad from amongstits El] «1 members ; 1.! 1: 4 (iii) three Primipals and two other teachers of affiliated ‘ ‘3‘; colleges, to b: sclcclcd in the manner preseribcd ;“ is. 3 , By order, l}, G. s. PANDBY. 4 l Vislxesh Sachtv, E . l