Uttar Pradesh act 006 of 2014 : The UTTAR PRADESH VOCATIONAL EDUCATION AND TRAINING (REPEAL) ACT, 2014

Department
  • Department of Vocational Education & Skill Development
Summary

For Survey Settlement of Lands to the citizens in Tripura

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Section 2.Repeal of U.P. Act. no. 20 of 2010

The Uttar Pradesh Vocational Education and Training Act, 2010 is hereby repealed


Section 1.Short title

This Act may be called the Uttar Pradesh Vocational Education and Training (Repeal) Act, 2014


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