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No. 1255 (2)/XVII-V-1-1 (KM 31/1997
Dated bieknow : August 16. /997
IN pursuance of the previous of clause (3) of article 348 of the Constitution, of India. the
Governor is pleased to order the publication of the following English translation of the mar Pradroh
Rajya Vishwavidyidaya (Dwitiya Sanshodhan) Adhiniyam, 1997 (Uttar Pradesh Adhiniyain Sant:Ilya 18 of
1997)as passed by the Uttar Pradesh Legislature and assented to by the Governor on August 16, 1997.
THE LirrAP PRADESH STATE UN1VERSITIES (SECOND AMENDMENT)
ACT. 1997
(U.P. Act No. 18 of 1997)
( As mused by the Uttar Pradesh Legislative)
AN
ACT
. fimher to amend the Uttar Pradesh Slate Universities Aa 1973
IT IS HEREBY enacted in the Forty-eighth Year of the Republic of India as follows :—
I. This Act inay be called the Uttar Pradesh slate Universities (Second
Amendment) Act. 1997.
Short title
2 , BET 9291 mm mm, 1997 .5 .-
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W,1997$ww$mémmfimfi,fimmafium,am
m mm at lift Griffin
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mm 81211612— ~ . .
“72.5—m Him um fisafirm W 11mm) m, 1997 2‘5 am
they ¢mamm,mmm,
R‘safiufimafl? W11, 31mm, wfifiuadfiemmam'
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am 'Wlfimfilflm,ma§wfilfiimm.
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W m 5—wafifimfia3q3fiimnfip ‘
m“ (m) m m 4??) am am "Mgr fif‘filfimfifl" a} am 111313: ‘
"flmmmfifim, my” 1151221511159;
(a) mm Il$mn€"mfifisafiam* fimmm' '-
“Wfifim®mfiraafiam;aifi"wfifiafifil
Nu 1255(21/XV11—V—l—1(KA)31/l‘)97
Dam] Lucknow .' Augm‘l [6‘ [997
1N pursuancc of lllc provions 01' clause (3) of article 348 01' the Conslilulion, 01' India. the_
Gnvcrnm‘ ix pleased In order 1110 publication 01‘ ”ID following English translation of [DC Ullm‘ Pmdrcsh H
Rajyn Vishwnvidyalmva (Dwiliyu Snnslmdhan) Adhiniynm, 1997 (Ulla: l’mdcsh Adhiniyzun Sankllya 18 01‘ ‘I 1
1997) as passed by the Ullar Prudcsh Legislalurc and asscmcd In by me Governor on August 16, 1997. '5
'l‘Hli U’l'l‘AR PRADliSl-l STATE LlNlVERSlTlE-S (SECOND AMENDMENT)
ACT. 1997
(U1! Acl N0. 18 011997)
( As pnxxwl by l/Ic' Ullar PIT/(IPA‘II Legix/(Ilm'a)
AN
ACT
fm‘I/IL'I‘ Io unwnd Ilm Ullar Prmiexll Stale Unil'cl'xilit‘x Am. 1073
1’1' 15 HEREBY enacted in the Fony-cighlh Year 01th Republic of India as follows :—
1, This AL‘l may he called the Unnr Pradcxh Sme Universities (Second Shon mic
Amendmcnl) Act, 1997.
By order,
R. D. MATFICIR.
Pranntkh &whir.
"°-crU- 0 tip Ito qo to-141 To Thvio- -
-
i-4994)-850—( tieko / ,T"th-TE.) I
kei-No 18t: 1997
situ \NUMMI itotd, 16 di led, 1997 3
In section 2 of the Uttar Pradesh State Universities Act, 1973, hereinafter
referred to as the principal Act, in clause (8) after the word "Gorakhpur" the words
'which shall with effect from the dale of the commencement of the Uttar Pradesh State
Universities (Second Amendment) Act, 1997 be called Deen Dayal Upadhyaya,.
00rakInpu1 University. Gondchpur" shall be inserted.
In section 4 of the principal Act, in sub-section (I-A). in clause (e). after
the. words "at Bareilly" the words "which shall with effect from the date of the
commencement of the Uttar Pradesh Stale Universities (Second Amendment) Act. 1997
be called Mahauna hotiba Mule Rohilkhand University. Bareilly" shall be insened.
After section 72-F of the principal Act, the following section shall he
inserted. namely :—
"72-0 With effect from the date of the commencement of theUttar Pradesh
Transitory State Universities (Second Amendineni) Act, 1997
provisions on any reference to the University of Gorakhpur and
the change of the University of Rohilkhand in this Au. or any rules,
names of Statutes Ordinances. statutory instruments or any other
University of law for the time beimg in force. or in any document or
Gorakhpurand proceedings shall be construed as a reference to Deen
University of Dayal Upadhyaya. Gorakhpur University, Gorakhpur and
Rohilkhand. Mahatma Jyotiba Phule Rohilkhand University, Bareilly
respectively."
In the- Schedule to the principal Act, in column 2,—
(o) against serial number 4, for the words ',The University of Gorakhpur"
the words "Deen Dayal Upadhyaya. Gorakhpur University. Gorakhpur" shall
he subs/lane/it
(h) against serial number 11,pr the words "The University of Rohilkhand"
the words "Mahatma .1yotiba Phulc Rohilkhand University, Bareilly" shall
be substituted.
Amendment of
SCC11011 2 of
the Presiden
Act no. 10 of
1973 as
amended and
re-enacted by
III'. Act no.
29 of 1974
Alllen(1lnent Of
section 4
Insertion of
new section
72-G
Amendment or.
the Schedule
Aiflm igut m7
‘ . m WWW, mama, 1997 3
J ~ 2‘ In section 2 01‘ the Uttar Pradesh State Universities Act. 1973, hereinafter AII‘CI‘dmm“ Or
' - ' ' - . . n V , u . '- ‘ ' 7 if
' , - 0 as the rule: 11 Act. III clause (8) a la! the word ( Ot'lkh ur the welds “mm" T “ t
1'61.“de l ‘ p p‘ f I ‘ p the President s
V ‘I‘whicli shall with effect from the date of the commencement of the Uttar l’radesh State A“ m '0 ”I.
Univet‘SiIiCS (Second Amendment) Act. 1997 be called Deen Dayal Upadltyaya., .973 as
Gomkttpur University. Gomkhpur" shall be inserted. . amended and
A re-ettacted liy
1111’. Act no,
2‘) of 1974
3. in section 4 of the principal Act. in sub—section tl—A). in clause (c). after AII‘EIHIH‘C'“ Ur
Llic wnrds "at threilly" the words “which shall with effect from the date 01' the 5mm“ 4
commencement of the Ultztr Pradesh State Universities (Second Amendment) Act. 1997
.' be called Mahatma Jyotiha Phulc Rnhilldtand University. Bareilly" shall be inserted.
4, After. section 72-F of the principal Act. the l'ollowing section shall he Inscrliun‘ol‘
. inserted. namely :— new secttnn
72-G
“72-G With effect from the date ol‘ the commencement of theUttar Pradesh ‘
l ' 'l‘ranxitory State Universities (Second Amendment) Act, 1997
provisions on any rel‘crence to the University of Gnrakhpur and
the change of the University 01‘ Rohilkhattd itt this Act. or any rules.
names or Statutes Ordinances. statutory instruments or any other '
University nr law for the time being in force or iii any document (tr
(inrakhpurand proceedings shall be consuued as a reference to Dcen
University of Dayal Upadhyaya. Gurakhpur University. Gorakhpur and
Ruhitktmnd. Mahatma Jyotiha Phule Rohilkhand University. Bareilly ‘ ‘
respectively.“
5‘ [it the'Schedule to the principal Act, in column 2,— . Atmnd'mm 0“
the Schedule
. (It) against serial number 4,]0!‘ the words ‘letc University of Gorakhpur“
the words “Deon Dayal Upatlhyaya. Gorakhpur Universityi (10rakhpur"shall
he sttbxtilittml '.
t (b) against serial number 11,f0r the words “The University 01' Roltilkhand"
the words “Mahatma tlyotiba l’hulc Rohilkhantl University. Barcilly" shall
be stills/[rum],
Mi» . — '
- i ‘ ' By order, y~
i . R. D.MA'1‘l-1UR. 3‘.
. pf, ,,
a? '> Pt‘arttttk/t Sac/tit", .
I a“ ‘
é :
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