Uttar Pradesh act 8 of 1983 : The UTTAR PRADESH ZILA PARISHADS (ALPAKALIK V YAVASTHA) (SANSHODHAN) ADHINI YAM, 1983

Department
  • Department of Vidhai Anubhag - 1
Ministry
  • Ministry of Vidhai
Enforcement Date

7 Oct 2016

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No. 1168 (2)/XVII-V-1-1(K5) 4-1981

Dated Lucknow, March 30, 1983

IN.pursuance of the provisions of clause (3) of Article 348 of the Constitution of India, th Governor is pleased to order the publication of the following English translation of the Utta Pradesh Zila Parishad (Alpakalik Vyavastha( (Sanshodnan) Adhiniyam, 1983 (Uttar Prades

Governoi on March 27, 1983. Adhiniyam Sankhya 8 of 1983) as passed by the Uttar Pradesh Legislature and assented to by th

THE UTTAR PRADESH ZILA PARISHADS (ALPAKALIK V YAVASTHA) (SANSHODHAN) ADHINI YAM, 1983

[U. P. ACT NO. 8 or 1983] st (As passed by the Uttar Pradesh Legislature)

iIL AN ACT

;1111 further to amend the Uttar Pradesh Zila Parfshads (Alpalcolik Vyavastha) Adhiniyam, 1977

IT IS HEREBY enacted in the Thirty-fourth Year of the Republic of India as follows I 1. This Act may be called the Uttar Pradesh Zila Parishad (Alpakalik

Short title. Vyavastha) (Sanshodhan) Adhiniyam, 1983.

Amendment of 2. In section 2 of the Uttar Pradesh Zila Parishads (Alpakalik Vyavastha) section E of Adhiniyam, 1977, in sub-section (1), for the words and figures "31st day of U. P. Act no. March, 1983", the words and figures "31st day of March, 1984" shall be 15 of 1977. substituted.

By order, G.B. SINGH,

Sachtv.j

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