Uttar Pradesh act 007 of 2013 : The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2012

Department
  • Department of Vidhai
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Section 1.Short tile and commencement

1. (1) This Act may be called the Uttar Pradesh State Law Commission (Repeal) Act, 2012.


(2) It shall be deemed to have come into force on September 11, 2012.




Section 2.Repeal of Act no. 10 of 2010

2. The Uttar Pradesh State Law Commission Act, 2010 is hereby repealed.





Section 3.Repeal of UP Ordinance No. 7 of 2012

3. The Uttar Pradesh State Law Commission (Repeal) Ordinance, 2012 is hereby repealed.





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