11,4 -Sreo(rTfolto/7F0
se41/776(110.-91/ 2011-13
VI)te:4e 4.) zfrief te •
quicT¼jrIi 4e°411
rdT twilit IKT5M
TaRuf
-ftETRft qR1ite
tqus
(.3-th v-a-tir alter-Pi-4ff)
e1t91th, KkshcirC, 04 ITT4, 2011
3:5T99 13, 1933.V1i.i1-1cj
\s-cN ritU *Nchl'?
artmr---t
310/79-M-1-11-1M-8-2011
c1tc.h31, 04 4irci, 2011
aarr
- tag
-1-TRU Tr4t41-91 3.1-T4 200 31119' NtNlei Trer-czr A ‘31-H c4ç.jq
(R1141-1117) 1:4071- . 2011 IR .ft91-0 03 4-04, 2011 iM 31-Tift 344 6-g .‘irk *If 3S1
3tCqg . 6 3,19, 2011 11 71-471111Ruf . TF9121 i 31griWIT . 171 14001cf ?Sit
Wiffit
N3-th 31t71 •<11/4r•Li faciraeficig (74*-1-9) S, 2011 -
.3co TraTi 31MMITT1 titY:41 6 TI-9 2011)
P*11: ‘3"th 14aY1 f4tri9 4Iuc.f gki Mita' 'gain •
1973. Th-T 31. M
31-Rrivri.
1.0xcf •iumuti 7-irdt 'WM •
:eltirf ‘31-1•! ,flue4 it7e1TIFF44.1199) 34raftli. 2011 ch61 4I19P1
VinitTif I
1234 v:-
, ,
WW w—WoWod‘ro/vao -
gal/qaotfiq—m /zo11—13
am gwfi‘zfi? WWW ire.
' W Ifisfiu 8235!? am WEIR
WW
v W41,m(ai)
(w'fié‘zrarfirfim)
'm, 21mm, 04 Irfif, 2011
~ W1119'33-W-m
Wuésrrmm
Mariam—1
m 310/?9;fi—1—i1-1(a)—8—201 1
m,04qfii,2011
»- “WWW"?fiWzoofimWWfiwmm-WW
(rimmfiams2011W.Woafizor1fiwfiwfisfiia§wmsflhfim
mamzonfiwfiwfimwwafimwmmmmfimfim
Wméz— -
vwmmfirsafiam(wfiw)arfifiw 2011
(Wmmfimmsmzon)
(mefiummmmfiagsfl)
wnéamfirsafimmafirfirmwnmammwfiszfim-
‘erfirfivm
‘WWEWWfiWSWWITW?—
. . .1- 41'" ‘memfiwfimrmnafl afifim, 2011-3551 WW .
ml, - . ‘ .
u
' 1234 KPIL-Rzlj \’:- .~-?.01
EMT 7-1K
WI011-9
375-V1
Titi:1•9
‘31-1 ,4- ve-st
arR4Thim
29 dl 1974 0k
14E9
g9: 311;f9-5-PM
TEcctit
‘9.0...N4F 10 tf-1
1973 SI' WRT 4
TreIV-9
WTI 5 WI 9j:140117
At'IT VTT1th7C4,r1'--17-1.4 344N1fl1,. 1973, ItT10 3114 41,of 31t1=411.F1 Th1-116T
6-th 11 a YI 3:04T9 LF
-1-11-4c4 ,{ criJNi4 i. thk
3-1p1 allaffiLF Th°1iv 5 k 317RI (7) -4 VIC 1711-a7r Tit@ T:17 Tq-
44-11-(1cH 53•T1 chiA,W-1 ' -Rt
311- 117 Mt WU 7-U ‘31-N. 1Ta7r 7419- 1:1? J3 'RFqTq'
ti444 Q1) 7r441
5-1p 3111T1 Thcf 311-01 ticcLii 11 A. afllweTA-6ft 1)- 1311. deN SI*711
M TQ4-7 s-r--c- "4I-4v ,s11- R-4 707) I
‘i 111-aTT 317117-117191 'I'jft, 04 914, 2011
37-a-̀ 474 .30 1 )1
3417. 3TP-TP:Fi Tht 411-qcu 51tøiflrq tgwr f+--t 11 z44-qt-Fr Vt
<16 f1It ft11:11 1 Ielf t iii•tr=H- -ar .q7T1 .
cR-7.r 3T-44'r 1tl--7-÷11 fIe4Ie1 elCq-1±3.) m'r ;ft cof 1 4-r cii14 aw4t rb-F-41 Rty4R-cr-o-4
\fro4- -g-q-414 fttfT uli41
c1ctII't 3c1 3:ft3T Ycl (Titfraq) fati- , -2011 Rp-trt 1
alwr
*o4o yr9i, •
Apr.
No. 310(2)/LXXIX-V-1-11-1 (ka) 8/2011
Dated Luaknow, March 04, 2011
IN pursuance of the provisions of clause (3) of article 348 of the Constitution, the Governor is
pleased to order the publication of the following English translation of the Uttar Pradesh Rajya
Vishwavidyalaya (Sansodhan) Adhiniyam, 2011 (Uttar Pradesh Adhiniyam Sankhya 6 of 2011) as passed:
by the Uttar Pradesh Legislature and assented to by the Governor on March 03, 2011
THE UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2011
[U.P. Act No. 6 of 2011]
(As passed by the Uttar Pradesh Legislature)
AN
ACT
further to amend the Uttar Pradesh State Universities Act, 1973.
Jr IS HEREBY enacted in the Sixty-second Year of the Republic of India as
follows :-
1. (1) This Act may be called the Uttar Pradesh State Universities Short title
(Amendment) Act, 2011.
1234 RPHsRaj Vishw-2011_Data 2
A :‘Jfix‘vr‘mficaflmwm wa—mfl—w fw— -4
2 - i W W W we, 64 Wei, 2011
w m Z—W 917351 Wm fieq5*"'-'7J W_ 1973, me an) ‘1?! affififim 2m ‘
Wm? m
waaé‘ram‘zfiwwo—mwime(e)fiW‘-mné¥r‘zfiwmwm_
‘ZZUEigéég “szsrmefiumeawam
3mm
Warm?
Warmest? .
1e7aafim4
251W . :
MSWW .3~13§13IW3§W5§WI7)#¥IE"WIW’$¥DJHWW
“Wmmw’wefiami - .
mmyzm 4—1131 Gama—tun as? am 7—H 1‘1 3a ‘W new 3% WW w W “mam
WW fiWW'mfifiWl
W Em 5—1151 We fl W it", «1111-2 ft, 97% we“ 11 1% aifim mate it as ‘W Mil
WI“ $WWW“W5%WWW’W%€IW1
WWWEfie‘WefiifiWmmfiwvfimmvfiufimfifiglkfi
Yaégfiagfifiswmwefiimwfizfififivmcfiafiwtfim‘tmmfifimm.
Weimwmefifavafimu,mfiwsfimfiwme§amfiwmfiifiwfiam
mewfiwmml ‘
WWWWW(W)W, 2011 SWWQWWEM
W s.
$03§o SWI, '
age mean
No, 310(2)/LXXIX-V-l~11—1 (ka) 8/2011
Dated Lucknow, March 04, 2011
IN pursuance of the provisions of clause (3) of article 348 of the Constitution, the Governor is
pleased to order the publication of the following English translation of the Uttar Pradesh Rajya
Vishwavidyalaya (Sansodhan) Adhiniyam, 201] (Uttar Pradesh Adhiniyam Sankhya 6 of 20'] 1) as passed .'
by the Uttar Pradesh Legislature and assented to by the Governor on March 03, 201 l :7
THE UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 20I I
iur. Act No. 6 of2011] ‘ ’
(As passed by the Uttar Pradesh Legislature}
AN
ACT
further to amend the Ullm‘ Pradesh State Universities Acl, 1973‘
IT IS HEREBY enacted in the Sixty—second Year of the Republic of India as'
follows :—
l. (1) This Act may be called the Uttar Pradesh State Universities Slmfllille
(Amendment) Act, 201 1‘
1234 RPH_-Raj Vishw~20]l_Data 2
777-
‘tt-1.11.1 Yr 1711t117uf , 04 'ii 4, 2011
Amendment of
. section 4 of the
Prcsidents's Act
no. 10 of 1973 as
amended and re-
enacted by the
UP. Act no. 29 of
Amendment of the
section-5
In section 4 of the Uttar Pradesh State Universities Act, 1973 herein referred
to as the principal Act, in sub section (1-A), in clause (e) for, the words "Uttar Pradesh"
the Words "Manyavar Shri Kanshi-Ram Ji" shall be substituted.
In section-5. of the principal Act, in sub-section (7) for the words "Uttar
Pradesh" the words "Manyavar Shri Kanshi Ram JP' shall be substituted.
Amendment of 4.. IMsection 7-B of the principal Act for the words "Uttar Pradesh" the words
the section-7-B. .,,Manyairar Shri Kanshi Ram Ji" shall be substituted.-
Amendment of the
schedule
5. In the schedule to the principal Act, in the entry appearing at serial no-11, in
column-2 for the words "Uttar Pradesh" the words "Manyavar Shri Kanshi Ram Ji"
shall be substituted.
. STATEMENT OF OBJECTS AND REASONS
With a view to contributions made by Manayavar Shri Kanshi Ram Ji for the upliftment of the
country and the socicty, it has, been decided to rename the Uttar Pradesh Urdu Arabi Pharsi University,
Lucicnow as the Manayavar Shri Kanshi Ram Ji Urdu Arabi Pharsi University, LucicnOw to commemorate
Manayavar Shri Kanshi Ram Ji.
The Uttar Pradesh State University (Amendment) Bill, 2011 is introduced accordingly.
By order,
K.K. SHARMA,
Pratnukh Sac/iv.
to Tilotioto—Vorto 1234 u11.1 —W0-2011—(2520)-5974-2 Treatri.--(ci,"jC'/a / aircb-te) 1
Itowfrorvito-701110 190 Tiro Ittifit —2011—(2521)--850 1rdat--(04-4-1c/ et/ 317F11?).1
,r-n‘..-~.—l ~.
.Thzt.
WWWW,OAW.ZO11 V 3
Amendmcnl or 2. In section 4 of the Uttar Pradcsh State Universities Act, 1973 herein referred
. seetinnd orthc . . to as the principal Act, in sub section (l-A)= in clause (6) forlthe words “Uttar Pradesh” _'
PmiZC':SI';7’;C;S ' the Words “‘Manyavar Shri Kanshi‘Ram Ji” shall be subsliluted.
noi I o ' ‘
amended and re-
cnactcd by ”‘3
up, Act no 29 of
‘1974
Amendment oflhc . 3. ln section-S’of the principal Act, in subsection _(7) for the words “Uttar
swim-5 . Pradcsh" the words “Manyavar Shn‘ Kanshi Ram Ji” shall be subxli/merl. ‘
Amendment or , ' 4.'ln’ section 7~B 9f the principal Act for the words ”Uttar Pradesh” the words
Ihc S““‘?“'7'B- .“ManyaVar Shri Kanshi Ram Ji” shall be subs/[ruled - V
Amendmcnloflhe S In the schedule to the principal Act in the entry appearing at serial no- 11 in
“MM“ ~ column- 2 for the words “Uttar Pradesh” the words “Manyavar Shri Kanshi Ram li"
shall be subsliluled
. STATEMENT OF OBJECTS AND REASONS
With a View to contriputions made by Manayavar Shri Kanshi Ram Ji for the upliftment of the
country and the society. it has been decided _to rename the Uttar Pradesh Urdu Arabi Pharsi University,
Lucknow as the Manayavar Shri Kanshi Ram I i Urdu Arabi Pharsi University, Lucknow to conunemorate
Manayavar Shri Kanshi Ram 1i. '
The Uttar Pradcsh State university (Amendment) Bill, 201 l is introduced aecordingly.
. By'order,
K.K SHARMA,
Prnmukh Sachiv,
mOWoQotfio—Qotfio 1234 W—(fea‘tyzon—(zszoysewg m—(m/a/mn
moonotho—Qomo 190 We m-zoti—(zsmyeso m—(m/a/mn
- 00000001
- 00000002
- 00000003