Uttar Pradesh act 8 of 2020 : The UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2020

Department
  • Department of Higher Education

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No. 419(2)/LXXIX-V-1-20-1(ka)-10-2020

Dated Lucknow, March 12, 2020

IN pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Governor is

pleased to order the publication of the following English translation of the Uttar Pradesh Rajya

Vishwavidyalaya (Sanshodhan) Adhiniyam, 2020 (Uttar Pradesh Adhiniyam Sankhya 8 of 2020) as

passed by the Uttar Pradesh Legislature and assented to by the Governor on March 11,2020. The Uchcha

Shiksha Anubhag-1 is administratively concerned with the said Adhiniyam.

THE UTTAR PRADESH STATE UNIVERSITIES

(AMENDMENT) ACT, 2020

(U.P. Act no. 8 of 2020)

[As passed by the Uttar Pradesh Legislature]

AN

ACT

further to amend the Uttar Pradesh State Universities Act,1973.

IT IS HEREBY enacted in the Seventy-first Year of the Republic of India as

follows:-

1. This Act may be called the Uttar Pradesh State Universities (Amendment) Shon title

Act, 2020.

2. In the Uttar Pradesh State Universities Act, 1973 hereinafter referred to as the General Amendment of

principal Act for the words 'Khwaja Moinuddin Chishti Urdu, Arabi, Pharsi University, Presidents Act

Lucknow wherever occuring including the Schedule, the words 'Khwaja Moinuddin

Chishti Language University, Lucknow' shall be substituted.

In section 5 of the principal Act for sub-section (7), the following sub-section

shall be substituted, namely :—

"(7) Notwithstanding anything contained in sub-section (1) the power

conferred on the Khwaja Moinuddin Chishti Language University, Lucknow in

respect of education and research of Indian and foreign languages and

advancement and dissemination of knowledge thereof shall be exercisable

throughout the State of Uttar Pradesh."

Section 7-B of the principal Act shall be omitted.

no. 10 of 1973 as amended and re- enacted by UP. Act no. 29 of 1974

Amendment of section 5

Omission of section 7-3

STATEMENT OF OBJECTS AND REASONS •

The Uttar Pradesh Arabi, Pharsi University Act, 2009 (U.P. Act no. 12 of 2009) was enacted to

provide for the establishment of an Arabi, Pharsi University at Lucknow in Uttar Pradesh for teaching and

research in Urdu, Arabi and Pharsi Languages. Later on, the Uttar Pradesh State Universities (Amendment)

Act, 2010 (U.P. Act no. II of 2010) was enacted by which the name of the University was changed as the

Uttar Pradesh Urdu, Arabi, Pharsi University, Lucknow and amalgamated in the State Universities.

Thereafter the name of the said University was changed as Manyavar Shri Kanshi Ram Ji Urdu,

Arabi, Pharsi University, Lucknow by the Uttar Pradesh State Universities (Amendment) Act, 2011

(U.P. Act no. 6 of 2011).

Thereafter the name of the said University was changed as Khwaja Moinuddin Chishti Urdu,

Arabi, Pharsi University, Lucknow by the Uttar Pradesh State Universities (Amendment) Act, 2012

(U.P. Act no. 5 of 2013).

747_RPH_Adhiniyam

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W 9%?! SW we, 12 mi, 2020 No. 4 ] 9(2)/LXXlX-V- l —20— l (ka),-,l 0-2020 Dated Lucknow, March 12, 2020 a . IN pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Governor is pleased to order the publication of the following English translation of the Uttar" Pradesh Rajya Vishwavidyalaya (Sanshodhan) Adhiniyam, 2020 (Uttar Pradesh Adhiniyam Sankhya 8 of 2020) as passed by the Uttar Pradesh Legislature and assented to by the Governor on March 11, 2020. The Uchcha Shiksha Anubhag-l is administratively concerned with the said Adhiniyam. THE UTTAR PRADESH STATE UNIVERSITIES (AMENDMENT) ACT, 2020 (U.P. Act‘no. s of2020) [As passed by the Uttar Pradesh Legislature] AN , ~ ACT further to amend the Uttar Pradesh State Universities Act, 1973. IT 15 HEREBY enacted in the Seventy-first Year of the 'Republic of India as follows:- ' 1. This Act may be called the Uttar i’radesh State Universities (Amendment) Shofitifle Act, 2020. 2. 1n the Uttar Pradesh State Universities Act, 1973 hereinafter referred to as the General princtpal Act for the words 'Khwaja Momuddln Chlshti Urdu, Arabi, Pharst Untversrty, pmjflefizflf Lucknow' wherever occuring including the Schedule, the words 'Khwaja Moinuddin "0-100f197335 . ' . . amended and re- Chishtl Language Untversrty, Lucknow' shall be substituted. enacted by up, Act no. 29 of 1974 3. in section 5 of the principal Act for sub-section (7), the following sub-section Amndmem 0f shall be substituted, namely :— section 5 "(7) Notwithstanding anything contained in sub-section (1) the power conferred on the Khwaja Moinuddin Chishti Language University, Lucknow in respect of education and research of Indian and foreign languages and advancement and dissemination of knowledge thereof shall be exercisable throughout the State of Uttar Pradesh." 4. Section 7-B of the principal Act shall be omitted. I Omission of section 7-B STATEMENT OF OBJECTS AND REASONS The Uttar Pradesh Arabi, Pharsi University Act, 2009 (U.P_ Act no. 12 of 2009) was enacted to provide for the establishment of an Arabi, Pharsi University at Lucknow in Uttar Pradesh for teaching and research in Urdu, Arabi and Pharsi Languages. Later on, the Uttar Pradesh State Universities (Amendment) Act, 2010 (UP. Act no. 11 of 2010) was enacted by which the name of the University was changed as the Uttar Pradesh Urdu, Arabi, Pharsi University, Lucknow and amalgamated in the State UniVersities. Thereafler the name of the said University was changed as Manyavar Shri Kanshi Ram Ji Urdu, Arabi, Pharsi University, Lucknow by the Uttar Pradesh State Universities (Amendment) Act, 2011 (UP. Act no. 60f2011). -‘ Thereafter the name of the said University was changed as Khwaja Moinuddin Chishti Urdu, Arabi, Pharsi University, Lucknow by“ the Uttar Pradesh State Universities (Amendment) Act, 2012 (UP. Act no. 5 of2013). 747_RPH_Mhiniyum a

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In addition to the Indian Languages the teaching and learning of foreign languages as English, French, German, Japanese and other foreign languages is necessary for employment and dissemination of knowledge is global need today. There is no language University in Uttar Pradesh.

It has therefore been decided to change the name of the said University as Khwaja Moinuddin Chishti Language University, Lucknow, Uttar Pradesh.

The Uttar Pradesh State University (Amendment) Bill, 2020 is introduced accordingly.

By order, J. P. SINGH-II,

Pramukh Sachiv.

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'Wmmmm.12mfi.2ozo In addition to the Indian Languages the teaching and learning of foreign languages as English, French, German, Japanese and other foreign languages is necessary for employment and dissemination of knowledge is global need today. There is no language University in Uttar Pradesh. It has therefore been decided to change the name of the said University as Khwaja Moinuddin Chishti Language University, Lucknow, Uttar Pmdesh. The Uttar Pradesh State University (Amendment) Bill, 2020 is introduced accordingly. By order, I. P. SINGH-Il, Pramukh Sachiv. mowoqptfio—qomo 747 Wfiofzozwomysss m W/fio/afifiefl ficwoqo‘hb—qofio 162 mu mam-zozo—(1779)—300 ufim’ W? /€to/afifia)i V 7n_xm_Mhiniy.mu '

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