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Short title
Amendment of
section 2 of
U.P. Act no. 15
of 1977
No. 1090(2)/XVII-V-1-1—Ka-12-1982
' Dated Lucknow, March 31, 1982
IN
pursuance of the provisions of clause (3) of Article 348° of the Constitution of Inai the Governor is pleased to order the publication of the following English translation
Uttar Pradesh Zila Parishads, (Alpakalik-Vyawastha) (Sanshodhan) Adhiniyam, 1982 (Ma
Pradesh Adhiniyam Sankhya 15 of 1982), as passed by the Uttar Pradesh Legislaturea#
assented to by the Governor on March 31, 1982.
THE UTTAR PRADESH ZILA PARISHADS (ALPAKALIK VYAWASUI
(SANSHODHAN) ADHINIYAM, 1982
CU: P. Acr NO. 15 OF 1982)
(As passed by the Uttar Pradesh Legislature);
AN
ACT
further to amend the• Uttar Pradesh Zila Parishads (Alpakalik Vyawastlia)
Adhiniyam, 1977
IT IS HEREBY enacted in the Thirty-third Year of the Republic of Indian follows :-
This Act may be called the Uttar Pradesh Zila Parishads (Alpakali
Vyawastha) (Sanshodhan) Adhiniyam, 1982.
In section 2 of the Uttar Pradesh Zila Parishads(Alpakalik Vyawasil*
Adhiniyam, 1977, in sub-section (1), for the words and figures "31st day4,f,
March, 19821, the words and figures "31st day of March, 1983", shall*
substituted.
to
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No. 1090(2)/XVII—V-l~1—Ka-12—1982
‘ ’ DatedLucknow, March 31, 1982
Uttar Pradeshv Zila Parishadsl (Alpakalik-Vyawastha) (Sanshodhan) Adhiniyam
Pradesh Adhlmyam Sankhya 15 of 1982), as passed by the Uttar Pradesh Le,gzslature
assented to by the Governor on March 31, 1982. I
THE UTTAR PRADESH ZILA PA'RISHADS (ALPAKALIK VYAWASI:
(SANSHODHAN) ADHINIYAM. 1982 '
3‘ (U; P. Act N0. 15 OF 1982)‘ ~
(A: pmxed'by the Uttar Pradexh Legislature)‘,
1 ACT ' . ‘
further to amend the Uttar Pradesh Zila Parishads (Alpakalik Vyawal'
1 Adhl‘niyam, 1977 '
IT ls mama“ enacted in the Thirty-third Year of the Republic of Indl
follows 1— ‘
Short title 1. This Act may be called the Uttar Pradesh Zila Parishads (Alp
Vyawastha) (Sanshodhan) Adhiniyam, 1982.
Amendment of ‘ '2. In section 2 of the Uttar Pradesh Zila Parishads (Alpakallk Vyaw
section 2 of Adhiniyam, 1977, in sub-section (1), for the words and figures “3lstday
U.P. Act no. 15 March, 1982’1, the wotds and figures "Slst day of March, 1983", 5118"
of 1977 substituted.
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