Uttar Pradesh act 15 of 1982 : The UTTAR PRADESH ZILA PARISHADS (ALPAKALIK VYAWASUI (SANSHODHAN) ADHINIYAM, 1982

Department
  • Department of Vidhai Anubhag - 1
Ministry
  • Ministry of Vidhai
Enforcement Date

4 May 2017

%R-OTT-1 86

rfulta a 0 .R 0 00-4

'MVO 77- Z UW? 7VT Sealltr tctli gm 9iTerrd

4

km* -tifthrsa 11T T11, fl (W) (z9T stirtr ;A5/film )

*Er VT-47, 31 ITT**, 1 982

47 10, 1904 IT EF Ern

79‘ air ETV! :71

.faurfziTt .91111T- 1

TWIT 10901ral-IT 0-1-1-T-12-1982

11.197, 3 1 11T4, 1982

R5i1,19/ fag

"WMti eTETTT" ITTTIT 200 cru17 Xr•MITTT ITPTI -47eT Thrt NWT in37 grc tfir0 laTtt leitt NWT cft14X,. (greTTTITT EITTFTT) faihrw, 1042771014 31 ITT*, 1982 t 0 T1 Trfff WM T1 et erg 7iTUraT skrtinuot fiTzti 159 1982 T. VT if licit-M.:Jr Ernt rat TET Yeation ,cru fwzr; mraT •

TeX SRTftItTTCalST‘.(sicticlITIIW Ogg Nittlq Cffriftlif 1982

[3—d7 Akar .grucig4 om 15 WI 1992} (ifir ZW7 TrOir faErrq irtrzff grtr cr/ftulgisu I)

39-K 311115 IT91 Triztc. (CIFFTTfTT 044atti I ) 197-7 TT WM filTIEPT Erk- * iTTt

;Afufizm

%ma. qui tivti * athe wri riimrvi Rid VIEINIPT cicll4r TTUT !-1--zrittirrigH 3975tit EtilliTiliiekithi tics) Ltarg ) (TI)ITT) %ru gqq, iffkit/r Kni

4952%--4T ,INgt I

Maw-13's rim? 3:: no €7o-—a _ mém {is 32733319 flare—4] 15-,(8111331 1 «We fairs? 11W?)- " WWW? W I??? E??? mama?! 37$Tf5fi . -.¥WW famma firm—111.1511: .($) :4 (36? 5122111 affirm) -.-§*§fi$:,iml 31 min “1982 £161 10. 1904 m m at“ nil! Wt .faalfim mum-1 - ,, . ‘M1o9olaaa—fao—1—1—a1-1z-1gaz ' r 1 m,a1wfi,1932 afatfim fafia ‘ "mmmfiufifiazoofimfiwma mfimmfimmaammfia — Wmm—mwfiuflmrfmm) (11mm) farm, mazwfim 31:11:}, 1932 {0*} Wamfimazwmufnfiwm15fi193251§wimmfifimémufmr ' .‘EWmfirafm magi ' ‘ j van stint fwm «1:11er Wt) (a’m‘raa) afaf‘mw, 1982 ' [m fimufirfiuwéw 15m 1982]‘ (5111133111211 fimaman'mfiai‘sw 1) ' ' Wmmm‘(wm$sam)wfizfiw,197‘7mmm '1 Mgr“ H W.W$ém€aéifiwfirfiaaufilfiwmmazu ¥~§-?»I~mufifiuwmmfimwfiwi(mm) (imam) ufirfiw; Wm ;‘ "zfimmn , w

4 VW? sr4W81-01511ZufiT431 31 Mi., 1982

2--3W< srbr vIcli COCK,. ( C4,111 cl't) o4€4 J) ffiirzr 1977 wet Ent2, TMIRT ( 1) 4) TIM. 34% " 31 iTr4, 1982" tqf fet wErlf , j,98,

,171( sr@rr 921ir- ffin kft/IT 15 ki9: 1977 T1 fIRT 2 th1/1T9'

grrw ?r,

tlirr. Tew fki?k ufn

Short title

Amendment of section 2 of U.P. Act no. 15 of 1977

No. 1090(2)/XVII-V-1-1—Ka-12-1982 ' Dated Lucknow, March 31, 1982

IN pursuance of the provisions of clause (3) of Article 348° of the Constitution of Inai the Governor is pleased to order the publication of the following English translation

Uttar Pradesh Zila Parishads, (Alpakalik-Vyawastha) (Sanshodhan) Adhiniyam, 1982 (Ma Pradesh Adhiniyam Sankhya 15 of 1982), as passed by the Uttar Pradesh Legislaturea# assented to by the Governor on March 31, 1982.

THE UTTAR PRADESH ZILA PARISHADS (ALPAKALIK VYAWASUI (SANSHODHAN) ADHINIYAM, 1982

CU: P. Acr NO. 15 OF 1982) (As passed by the Uttar Pradesh Legislature);

AN ACT

further to amend the• Uttar Pradesh Zila Parishads (Alpakalik Vyawastlia) Adhiniyam, 1977

IT IS HEREBY enacted in the Thirty-third Year of the Republic of Indian follows :-

This Act may be called the Uttar Pradesh Zila Parishads (Alpakali Vyawastha) (Sanshodhan) Adhiniyam, 1982.

In section 2 of the Uttar Pradesh Zila Parishads(Alpakalik Vyawasil* Adhiniyam, 1977, in sub-section (1), for the words and figures "31st day4,f, March, 19821, the words and figures "31st day of March, 1983", shall* substituted.

to qifo ¶0 to--i0 to 399 t:TT 0 (ikETTO)-31-3-82(4358)-1982-L700

0,0 I

1. vermin smart-n um, 3111165, 1982 .._.______ mfimafir- 2-43? fiflfia‘r ‘ (We: 31mm) wfirfimr 1977 a? ‘1 film W115 Swan-g (1) mmwhfle‘mqfi, 1982" fiwmwmafitfif‘al man a?! 1977 fr wfiwmfiv‘n - ' m 2 m ‘ No. 1090(2)/XVII—V-l~1—Ka-12—1982 ‘ ’ DatedLucknow, March 31, 1982 Uttar Pradeshv Zila Parishadsl (Alpakalik-Vyawastha) (Sanshodhan) Adhiniyam Pradesh Adhlmyam Sankhya 15 of 1982), as passed by the Uttar Pradesh Le,gzslature assented to by the Governor on March 31, 1982. I THE UTTAR PRADESH ZILA PA'RISHADS (ALPAKALIK VYAWASI: (SANSHODHAN) ADHINIYAM. 1982 ' 3‘ (U; P. Act N0. 15 OF 1982)‘ ~ (A: pmxed'by the Uttar Pradexh Legislature)‘, 1 ACT ' . ‘ further to amend the Uttar Pradesh Zila Parishads (Alpakalik Vyawal' 1 Adhl‘niyam, 1977 ' IT ls mama“ enacted in the Thirty-third Year of the Republic of Indl follows 1— ‘ Short title 1. This Act may be called the Uttar Pradesh Zila Parishads (Alp Vyawastha) (Sanshodhan) Adhiniyam, 1982. Amendment of ‘ '2. In section 2 of the Uttar Pradesh Zila Parishads (Alpakallk Vyaw section 2 of Adhiniyam, 1977, in sub-section (1), for the words and figures “3lstday U.P. Act no. 15 March, 1982’1, the wotds and figures "Slst day of March, 1983", 5118" of 1977 substituted. w‘loqeoio fro—41,0 1:10 39991 0(firETTO)-31—3-82(4358)—19824700(1-1370)|

  • 00000001
  • 00000002
SECTIONS