Uttar Pradesh act 021 of 2007 : The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 2007

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  • Personnel Department
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Section 1.Short title

1. This Act may be called the Uttar Pradesh Subordinate Services Selection Commission (Repeal) Act, 2007.



Section 2.Repeal of U.P. Act no. I of 2006.

2. The Uttar Pradesh Subordinate Services Selection Commission Act, 2006 is hereby repealed.



Section 3.Repeal of U.P. Ordinance no. 6 of 2007

3. The Uttar Pradesh Subordinate Services Selection Commission (Repeal) Ordinance, 2007 is hereby repealed.



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