Uttar Pradesh act 021 of 1990 : The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION) ACT

Department
  • Department of Transport
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Section 1.Short title and commencement

(1) This Act may be called the Uttar Pradesh Road Transport Schemes (Validation) Act, 1990.
.(2)It shall be deemed to have come into force on May 26, 1990.
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Section 2.Validation of preparation and publication of certain schemes

Where any scheme had been prepared or published under section 68-C of the Motor Vehicles Act, 1939 by the General Manager or the Managing Director of the State Transport Undertaking before the repeal of the said Act, the scheme shall be deemed to have been prepared or published by the State Transport Undertaking and such scheme shall not be deemed to be illegal or void or ever to have become illegal or void merely on the ground that the same had been prepared or published by the General Manager or the Managing Director of such undertaking.



Section 3.Repeal

The Uttar Pradesh Road Transport Schemes (Validation) Ordinance, 1990, is hereby repealed.



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