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Home
Acts
Assam
A
Assam Acts Starting With A
Assam act 002 of 1915 : The Assam General Clauses Act, 1915
State:
Assam
Department:
Judicial Department
Assam act 001 of 1916 : The Assam Medical Act, 1916
State:
Assam
Department:
Health and Family Welfare Department
Assam act 002 of 1923 : The Assam Students and Juvenile Smoking Act, 1923
State:
Assam
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 003 of 1927 : The Assam Opium Smoking Act, 1927
State:
Assam
Department:
Personnel Department
Assam act 003 of 1932 : The Assam Court Fees (Amendment) Act, 1932
State:
Assam
Date:
27 Apr 1932
Department:
Judicial Department
Ministry:
Ministry of Law Department
Assam act 001 of 1933 : Assam Opium (Amendment) Act, 1933
State:
Assam
Department:
Home Department
Ministry:
Ministry of LAW AND JUSTICE
Assam act 4 of 1934 : The ASSAM MONEY LENDERS' ACT, 1934.
State:
Assam
Date:
14 Sep 1934
Department:
Department of Public Enterprises Department
Assam act 004 of 1934 : The ASSAM MONEY LENDERS' ACT, 1934.
State:
Assam
Date:
27 Jun 1934
Department:
Personnel Department
Assam act 003 of 1934 : The Assam Criminal Law Amendment Act, 1934
State:
Assam
Date:
9 May 1934
Department:
Judicial Department
Assam act 001 of 1934 : The ASSAM RIFLES (AMENDMENT) ACT, 1934
State:
Assam
Date:
4 Jul 1934
Department:
Home Department
Assam act 007 of 1935 : The Assam Criminal Law Amendment Act, 1935
State:
Assam
Date:
4 Dec 1935
Department:
Judicial Department
Assam act 003 of 1935 : The Assam (Temporarily Settled Districts) Tenancy Act, 1935
State:
Assam
Date:
2 Oct 1935
Department:
Revenue Department
Assam act 001 of 1935 : The Assam Private Fisheries Protection Act, 1935
State:
Assam
Date:
14 Aug 1935
Department:
Fishery Department
Assam act 002 of 1935 : The Assam Births and Deaths Registration Act, 1935
State:
Assam
Date:
7 Aug 1935
Department:
Health and Family Welfare Department
Assam act 008 of 1935 : The Assam Municipal (Amendment) Act, 1935
State:
Assam
Date:
18 Dec 1935
Department:
Urban Development Department
Ministry:
Ministry of Finance
Assam act 004 of 1935 : The Assam Municipal (Amendment) Act, 1935
State:
Assam
Date:
11 Dec 1935
Department:
Urban Development Department
Assam act 8 of 1936 : The ASSAM LAND REVENUE RE-ASSESSMENT ACT, 1936
State:
Assam
Date:
31 Dec 1935
Department:
Department of Revenue Department
Assam act 002 of 1936 : The Assam Criminal Law Amendment Act, 1936
State:
Assam
Date:
20 May 1936
Department:
Judicial Department
Assam act 012 of 1936 : The Assam Municipal (Amendment) Act, 1936
State:
Assam
Date:
6 Jan 1937
Department:
Guwahati Development Department
Assam act 008 of 1936 : The Assam Land Revenue Re-Assessment Act, 1936
State:
Assam
Date:
1 Jan 1936
Department:
Revenue Department
Assam act 003 of 1936 : The Assam Land and Revenue (Amendment) Act, 1936
State:
Assam
Date:
24 Jun 1936
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 005 of 1936 : The Assam Births and Deaths Registration (Amendment) Act, 1936
State:
Assam
Date:
9 Dec 1936
Department:
Home Department
Assam act 014 of 1936 : The Assam Court Fees (Amendment) Act, 1936
State:
Assam
Date:
2 Dec 1936
Department:
Judicial Department
Assam act 007 of 1936 : The ASSAM LOCAL BOARD ELECTIONS (EMERGENCY PROVISIONS) ACT, 1936
State:
Assam
Date:
2 Dec 1936
Department:
Election Department
Assam act 006 of 1936 : The ASSAM RIFLES (AMENDMENT) ACT, 1936
State:
Assam
Date:
16 Dec 1936
Department:
Home Department
Assam act 010 of 1937 : The Assam Debt Conciliation Act, 1936
State:
Assam
Department:
Finance (Budget) Department
Assam act 003 of 1937 : The Assam Deputy Speakers Salary Act, 1937
State:
Assam
Date:
10 Nov 1937
Department:
Parliamentary Affairs Department
Assam act 006 of 1937 : The ASSAM DEPUTY PRESIDENT'S SALARY ACT, 1937
State:
Assam
Date:
10 Nov 1937
Department:
Parliamentary Affairs Department
Assam act 001 of 1937 : The ASSAM LOCAL RATES (AMENDMENT) ACT, 1937
State:
Assam
Date:
10 Nov 1937
Department:
Excise Department
Assam act 006 of 1939 : The Assam Amusements and Betting Tax Act, 1939
State:
Assam
Date:
31 May 1939
Department:
Finance (Taxation) Department
Ministry:
Ministry of Education
Assam act 001 of 1939 : The ASSAM COMMISSIONERS' POWERS DlSTRIBUTION ACT, 1939
State:
Assam
Date:
26 Apr 1939
Department:
Personnel Department
Assam act 009 of 1939 : The Assam Agricultural Income Tax Act, 1939
State:
Assam
Date:
23 Aug 1939
Department:
Agriculture Department
Assam act 003 of 1939 : The Assam Municipal (Amendment) Act, 1939
State:
Assam
Date:
31 May 1939
Department:
Urban Development Department
Assam act 010 of 1939 : The ASSAM FINANCE ACT, 1939
State:
Assam
Date:
23 Aug 1939
Department:
Finance (Institutional Finance) Department
Assam act 007 of 1939 : The Assam Motor Vehicles Taxation (Amendment) Act, 1939
State:
Assam
Date:
31 May 1939
Department:
Finance (Taxation) Department
Assam act 005 of 1940 : The Assam Amusements and Betting Tax (Amendment) Act, 1940
State:
Assam
Date:
1 May 1940
Department:
Finance (Taxation) Department
Ministry:
Ministry of Health and Family Welfare
Assam act 004 of 1940 : The ASSAM COMMISSIONERS' POWERS DISTRIBUTION (AMENDMENT) ACT, 1940
State:
Assam
Date:
12 Apr 1940
Department:
General Administration Department
Assam act 001 of 1940 : The ASSAM FINANCE ACT, 1940
State:
Assam
Date:
19 Apr 1940
Department:
Finance (Institutional Finance) Department
Assam act 009 of 1941 : The ASSAM FINANCE ACT, 1941
State:
Assam
Date:
13 Aug 1941
Department:
Finance (Institutional Finance) Department
Assam act 003 of 1942 : The Assam (Temporarily Settled Districts) Tenancy (Amendment) Act, 1942
State:
Assam
Date:
1 Apr 1942
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 005 of 1942 : The Assam Motor Vehicles Taxation (Amendment) Act, 1942
State:
Assam
Date:
6 May 1942
Department:
Finance (Taxation) Department
Assam act 004 of 1942 : The ASSAM FINANCE ACT, 1942
State:
Assam
Date:
1 Apr 1942
Department:
Finance (Institutional Finance) Department
Assam act 002 of 1943 : The Assam Forest (Amendment) Act, 1943
State:
Assam
Date:
7 Apr 1943
Department:
Environments and Forest Department
Assam act 014 of 1943 : The ASSAM DEBT CONCILIATION (AMENDMENT) ACT, 1943
State:
Assam
Date:
15 Dec 1943
Department:
Finance (Budget) Department
Assam act 006 of 1943 : The ASSAM MONEY LENDERS' (AMENDMENT) ACT, 1943
State:
Assam
Date:
19 Jul 1943
Department:
Personnel Department
Assam act 007 of 1943 : The ASSAM FINANCE ACT, 1943
State:
Assam
Date:
7 Jul 1943
Department:
Finance (Institutional Finance) Department
Assam act 003 of 1943 : The Assam Land and Revenue (Amendment) Act, 1943
State:
Assam
Date:
7 Apr 1943
Department:
Revenue Department
Ministry:
Ministry of EDUCATION
Assam act 010 of 1943 : The ASSAM COURT OF WARDS (DELEGATION OF POWERS) ACT, 1943
State:
Assam
Date:
21 Jul 1943
Department:
Judicial Department
Assam act 013 of 1943 : The Assam Hindu Womens Rights to Property (Extension to Agricultural Land) Act, 1943
State:
Assam
Date:
15 Dec 1943
Department:
Revenue Department
Ministry:
Ministry of Public Works
Assam act 002 of 1944 : The ASSAM NURSES', MIDWIVES' AND HEALTH* VISITORS' REGISTRATION ACT, 1944
State:
Assam
Date:
5 Apr 1944
Department:
Health and Family Welfare Department
Assam act 007 of 1944 : The ASSAM DADANS ACT, 1944.
State:
Assam
Date:
12 Apr 1944
Department:
Agriculture Department
Assam act 005 of 1944 : The Assam Municipal (Amendment) Act, 1944
State:
Assam
Date:
12 Apr 1944
Department:
Urban Development Department
Assam act 006 of 1944 : The Assam Motor Vehicles Taxation (Amendment) Act, 1944
State:
Assam
Date:
12 Apr 1944
Department:
Finance (Taxation) Department
Assam act 001 of 1945 : The ASSAM FINANCE ACT, 1945
State:
Assam
Date:
29 Mar 1945
Department:
Finance (Institutional Finance) Department
Assam act 003 of 1946 : The Assam Urban Areas Rent Control (Amendment) Act, 1946
State:
Assam
Date:
30 Sep 1946
Department:
Urban Development Department
Assam act 006 of 1946 : The Assam Amusements and Betting Tax (Amendment) Act, 1946
State:
Assam
Date:
30 Oct 1946
Department:
Finance (Taxation) Department
Assam act 001 of 1946 : The ASSAM FINANCE ACT, 1946
State:
Assam
Date:
1 Apr 1946
Department:
Finance (Institutional Finance) Department
Assam act 011 of 1946 : The Assam Land and Revenue Regulation (Amendment) Act, 1946
State:
Assam
Date:
4 Dec 1946
Department:
Revenue Department
Assam act 024 of 1947 : Assam Home Guards Act, 1947
State:
Assam
Assam act 018 of 1947 : The Assam Court Fees (Amendment) Act, 1947
State:
Assam
Date:
17 Dec 1947
Department:
Judicial Department
Assam act 006 of 1947 : The ASSAM PROFESSIONS, TRADES, CALLINGS, AND EMPLOYMENTS TAXATION ACT, 1947
State:
Assam
Date:
2 Apr 1947
Department:
Finance (Budget) Department
Assam act 005 of 1947 : The ASSAM MAINTENANCE OF PUBLIC 01fDER - ACT, 1947
State:
Assam
Date:
27 Mar 1947
Department:
Home Department
Assam act 019 of 1947 : The Assam Municipal (Amendment) Act, 1947
State:
Assam
Date:
17 Dec 1947
Department:
Urban Development Department
Assam act 015 of 1947 : The Assam Land and Revenue Regulation (Amendment) Act, 1947
State:
Assam
Date:
22 Oct 1947
Department:
Revenue Department
Assam act 023 of 1947 : Assam Opium Prohibition Act, 1947
State:
Assam
Department:
Health and Family Welfare Department
Assam act 020 of 1947 : The ASSAM LOCAL RATES (AMENDMENT) ACT, 1947
State:
Assam
Date:
17 Dec 1947
Department:
Excise Department
Assam act 014 of 1947 : The ASSAM COMMITTEES OF THE LEGISLATURE (EVIDENCE) ACT, 1947
State:
Assam
Date:
22 Oct 1947
Department:
Parliamentary Affairs Department
Assam act 009 of 1947 : The ASSAM ELECTRICITY CONTROL (EMERGENCY POWERS) A CT, 1947
State:
Assam
Date:
30 Apr 1947
Department:
Power (Electricity) Department
Assam act 005 of 1947 : The ASSAM MAINTENANCE OF PUBLIC ORDER - ACT, 1947
State:
Assam
Date:
28 Feb 1953
Department:
LEGISLATIVE DEPARTMENT
Assam act 001 of 1947 : The ASSAM FINANCE ACT, 1947
State:
Assam
Date:
27 Mar 1947
Department:
Finance (Institutional Finance) Department
Assam act 024 of 1948 : The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS ACT, 1948
State:
Assam
Date:
24 Nov 1948
Department:
Revenue Department
Assam act 003 of 1948 : The Assam New Motor Cars (Control of Commercial Sales) Act, 1948 (Single Document)
State:
Assam
Date:
31 Mar 1948
Department:
Transport Department
Assam act 008 of 1948 : The Assam Deputy Speakers Salary Act, 1948
State:
Assam
Date:
5 May 1948
Department:
Parliamentary Affairs Department
Assam act 028 of 1948 : The ASSAM FAMINE RELIEF AND INSURANCE FUND ACT, 1948
State:
Assam
Date:
29 Dec 1949
Department:
Health and Family Welfare Department
Assam act 011 of 1948 : The Assam Municipal (Amendment) Act, 1948
State:
Assam
Date:
9 Jun 1948
Department:
Urban Development Department
Ministry:
Ministry of Home
Assam act 009 of 1948 : The ASSAM LOCAL RATES (AMENDMENT) ACT, 1948.
State:
Assam
Date:
5 May 1948
Department:
Excise Department
Assam act 019 of 1948 : The ASSAM COURT OF WARDS (SECOND AMENDMENT) ACT, 1948
State:
Assam
Date:
27 Oct 1948
Department:
Judicial Department
Assam act 026 of 1948 : The ASSAM CATTLE DISEASES ACT, 1948
State:
Assam
Date:
8 Dec 1948
Department:
Veterinary Department
Assam act 018 of 1948 : The ASSAM MONEY-LENDERS' (AMENDMENt) . ACT, 1948
State:
Assam
Date:
20 Oct 1948
Department:
Personnel Department
Assam act 013 of 1948 : The ASSAM SHOPS AND ESTABLISHMENTS ACT,1948
State:
Assam
Date:
30 Jun 1948
Department:
Industries and Commerce Department
Assam act 001 of 1948 : The ASSAM FINANCE ACT, 1948
State:
Assam
Date:
31 Mar 1948
Department:
Finance (Institutional Finance) Department
Assam act 012 of 1948 : The Assam Adhiars Protection and Regulation Act, 1948
State:
Assam
Date:
16 Jun 1948
Department:
Revenue Department
Ministry:
Ministry of Urban Development
Assam act 008 of 1949 : The Assam Motor Vehicles Taxation (Amendment) Act, 1949
State:
Assam
Date:
11 May 1949
Department:
Finance (Taxation) Department
Assam act 010 of 1949 : The ASSAM KALA-AZAR TREATMENT ACT, 1949
State:
Assam
Date:
25 May 1949
Department:
Health and Family Welfare Department
Assam act 017 of 1949 : The ASSAM MANAGEMENT OF ESTATES ACT, 1949.
State:
Assam
Date:
9 Nov 1949
Department:
LEGISLATIVE DEPARTMENT
Assam act 015 of 1949 : The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS (AMENDMENT) ACT, 1949.
State:
Assam
Date:
5 Oct 1949
Department:
Revenue Department
Assam act 018 of 1949 : The ASSAM MAINTENANCE OF PUBLIC ORDER (SECOND AMENDMENT) ACT, 1949
State:
Assam
Date:
4 Jan 1950
Department:
Home Department
Assam act 001 of 1949 : The ASSAM OPIUM PROHIBITION (SECOND AMENDMENT) ACT, 1948
State:
Assam
Date:
19 Jan 1949
Department:
Excise Department
Assam act 014 of 1949 : The ASSAM LOCAL RATES (AMENDMENT) · ACT, 1949
State:
Assam
Date:
5 Oct 1949
Department:
Excise Department
Assam act 009 of 1949 : The ASSAM VILLAGE-CHAUKIDARI (AMENDMENT) ACT, 1949
State:
Assam
Date:
11 May 1949
Department:
Panchayat and Rural Development Department
Assam act 002 of 1949 : The ASSAM FINANCE ACT, 1949
State:
Assam
Date:
30 Mar 1949
Department:
Finance (Institutional Finance) Department
Assam act 013 of 1949 : The Assam Urban Areas Rent Control Act, 1949
State:
Assam
Date:
28 Sep 1949
Department:
Urban Development Department
Assam act 001 of 1950 : The Assam Co-operative Societies Act, 1949
State:
Assam
Date:
8 Feb 1950
Department:
Co-operation Department
Assam act 009 of 1950 : The ASSAM CONTINGENCY FUND ACT. 1950
State:
Assam
Date:
30 Mar 1950
Department:
Finance (Budget) Department
Assam act 014 of 1950 : The ASSAM LAND-REVENUE, RENT AND CESS (APPORTIONMENT) ACT, 1950
State:
Assam
Date:
12 Apr 1950
Department:
Revenue Department
Assam act 015 of 1950 : The Assam Jute (Control of Prices) Act, 1950
State:
Assam
Date:
19 Apr 1950
Department:
Industries and Commerce Department
Assam act 035 of 1950 : Assam Agricultural Pests and Diseases Act, 1950
State:
Assam
Department:
Agriculture Department
Assam act 008 of 1950 : Assam Court-Fees (Amendment) Act, 1950
State:
Assam
Department:
Judicial Department
Assam act 018 of 1950 : The ASSAM ENHANCED POLlCE DlSCIPLlNARY .POWERS ACT, 1950
State:
Assam
Date:
26 Apr 1950
Department:
Home Department
Assam act 007 of 1950 : The ASSAM STAMP (AMENDMENT) ACT, 1950
State:
Assam
Date:
30 Mar 1950
Department:
Home Department
Assam act 004 of 1950 : The ASSAM FINANCE ACT, 1950
State:
Assam
Date:
30 Mar 1950
Department:
Finance (Institutional Finance) Department
Assam act 032 of 1950 : The ASSAM REQUISITION AND CONTROL OF VEHICLES ACTThe 1950
State:
Assam
Date:
22 Nov 1950
Department:
Transport Department
Assam act 013 of 1950 : The Assam State Legislature Members (Removal of Disqualifications) Act, 1950
State:
Assam
Date:
5 Apr 1950
Department:
Judicial Department
Assam act 011 of 1951 : The Assam Evacuee Property Act, 1951
State:
Assam
Date:
20 Apr 1951
Department:
Revenue Department
Assam act 015 of 1951 : The ASSAM DARRANG AND LAKHIMPUR DISTRICT) (ASSIMILATION OF LAWS ON STATE SUBJECTS) ACT, 1951
State:
Assam
Date:
30 May 1951
Department:
Administrative Reforms and Training Department
Assam act 013 of 1951 : The ASSAM CATTLE PRESERVATION ACT, 1950
State:
Assam
Date:
25 Apr 1951
Department:
Environments and Forest Department
Assam act 016 of 1951 : The ASSAM DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1951
State:
Assam
Date:
20 Jun 1951
Department:
Relief and Rehabilitation Department
Assam act 009 of 1951 : The Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1951
State:
Assam
Date:
18 Apr 1951
Department:
Home Department
Ministry:
Ministry of LAW AND JUSTICE
Assam act 015 of 1952 : The ASSAM EXCISE (AMENDMENT) ACT, 1952
State:
Assam
Date:
15 Oct 1952
Department:
Excise Department
Assam act 006 of 1952 : The Assam Urban Areas Rent Control (Amendment) Act, 1952
State:
Assam
Date:
29 Sep 1952
Department:
Urban Development Department
Assam act 010 of 1952 : The Assam Agricultural Income Tax (Amendment) Act, 1952
State:
Assam
Date:
15 Oct 1952
Department:
Agriculture Department
Assam act 009 of 1952 : The ASSAM FOREST (AMENDMENT) ACT, 1952
State:
Assam
Date:
15 Oct 1952
Department:
Environments and Forest Department
Assam act 016 of 1952 : The ASSAM PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION (AMENDMENT) ACT, 1952
State:
Assam
Date:
8 Oct 1952
Department:
Finance (Taxation) Department
Assam act 016 of 1952 : The ASSAM ADHIARS PROTECTION AND REGULATION (AMENDMENT) ACT, 1952
State:
Assam
Date:
29 Oct 1952
Department:
Revenue Department
Assam act 012 of 1952 : The ASSAM SALES TAX (AMENDMENT) ACT, 1952
State:
Assam
Date:
8 Oct 1952
Department:
Finance (Taxation) Department
Assam act 003 of 1952 : The ASSAM OPIUM PROHIBITION (AMENDMENT) ACT, 1952
State:
Assam
Date:
11 Apr 1952
Department:
Excise Department
Assam act 004 of 1952 : The ASSAM FINANCE ACT, 1952
State:
Assam
Date:
23 Apr 1952
Department:
Finance (Institutional Finance) Department
Assam act 008 of 1952 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1952
State:
Assam
Date:
15 Oct 1952
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 014 of 1953 : Assam Cinemas (Regulation) Act, 1953
State:
Assam
Department:
Department of Cultural Affairs Department
Ministry:
Ministry of Revenue
Assam act 013 of 1953 : The ASSAM BETTERMENT FEE AND MOORING TAX (DIBRUGARH) ACT, 1953
State:
Assam
Date:
3 Jun 1953
Department:
Transport Department
Assam act 015 of 1953 : The Assam Criminal Law Amendment Act, 1953
State:
Assam
Date:
3 Jun 1953
Department:
Judicial Department
Assam act 016 of 1953 : The ASSAM ·MAINTENANCE OF PUB:LIC ORDER (AUTONOMOUS DISTRICTS) ACT, 1953
State:
Assam
Date:
26 May 1953
Department:
Home Department
Assam act 007 of 1953 : The ASSAM CEMENT CONTROL ACT, 1953
State:
Assam
Date:
18 Apr 1953
Department:
Industries and Commerce Department
Assam act 014 of 1953 : The Assam Cinemas Act, 1953
State:
Assam
Date:
3 Jun 1953
Department:
Cultural Affairs Department
Assam act 031 of 1953 : The Assam Liquor Prohibition (Amendment) Act, 1953
State:
Assam
Date:
23 Oct 1953
Department:
Excise Department
Assam act 026 of 1953 : The Assam State Acquisition of Zamindaris (Extension to Autonomous District of Garo Hills) Act, 1953
State:
Assam
Date:
9 Sep 1953
Department:
Revenue Department
Assam act 019 of 1953 : The Assam Co-operative Societies (Amendment) Act, 1953
State:
Assam
Date:
10 Jun 1953
Department:
Co-operation Department
Assam act 011 of 1953 : The Assam Forest (Amendment) Act, 1953
State:
Assam
Date:
27 May 1953
Department:
Environments and Forest Department
Assam act 006 of 1953 : The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 1953
State:
Assam
Date:
30 Mar 1953
Department:
Finance (Audit & Fund) Department
Assam act 004 of 1953 : The ASSAM LOCAL BOARD ELECTIONS (EMERGENCY PROVISIONS) ACT, 1953
State:
Assam
Date:
30 Mar 1953
Department:
Election Department
Assam act 029 of 1953 : The ASSAM LOCAL RATES (AMENDMENT) ACT, 1953
State:
Assam
Date:
21 Oct 1953
Department:
Excise Department
Assam act 016 of 1953 : The ASSAM MAINTENANCE OF PUBLIC ORDER (AUTONOMOUS DISTRICTS) ACT, 1953
State:
Assam
Date:
3 Jun 1953
Department:
LEGISLATIVE DEPARTMENT
Assam act 005 of 1953 : The ASSAM FINANCE ACT, 1953
State:
Assam
Date:
30 Mar 1953
Department:
Finance (Institutional Finance) Department
Assam act 023 of 1953 : The ASSAM LAND ACQUISITION (DIBRUGARH) ACT, 1953
State:
Assam
Date:
22 Jun 1953
Department:
Revenue Department
Assam act 022 of 1953 : The ASSAM NOWGONG AND SIBSAGAR (ASSIMILATION OF LAWS) ACT, 1953.
State:
Assam
Date:
13 Jul 1953
Department:
Administrative Reforms and Training Department
Assam act 009 of 1953 : The ASSAM MAINTENANCE OF PUBLIC ORDER. (AMENDMENT) ACT, 1953.
State:
Assam
Date:
29 Apr 1953
Department:
Home Department
Assam act 028 of 1953 : The ASSAM REQUISITION AND CONTROL OF VEHICLES (AMENDMENT) ACT, 1953
State:
Assam
Date:
29 Sep 1953
Department:
Transport Department
Assam act 010 of 1953 : The ASSAM REPEALING AND AMENDING ACT, 1953
State:
Assam
Date:
20 May 1953
Department:
LEGISLATIVE DEPARTMENT
Assam act 018 of 1953 : The ASSAM MANAGEMENT OF EST ATES (EXTENSION TO AUTONOMOUS DISTRICT OF GARO HILLS) ACT, 1953
State:
Assam
Date:
10 Jun 1953
Department:
Hill Areas Department
Assam act 027 of 1953 : The Assam (Temporarily Settled Districts) Tenancy (Amendment) Act, 1953
State:
Assam
Date:
23 Sep 1953
Department:
Revenue Department
Assam act 027 of 1954 : Assam Court-Fees (Amendment) Act, 1954
State:
Assam
Assam act 001 of 1954 : The ASSAM EMBANKMENT AND DRAINAGE ACT, 1953
State:
Assam
Date:
3 Feb 1954
Department:
Water Resources Department
Assam act 003 of 1954 : The Assam Agricultural Income Tax (Amendment) Act, 1954
State:
Assam
Date:
12 Mar 1954
Department:
Agriculture Department
Assam act 030 of 1954 : The Assam State Road Transport Act, 1954
State:
Assam
Date:
20 Oct 1954
Department:
Transport Department
Ministry:
Ministry of Law Department
Assam act 038 of 1954 : The ASSAM OPIUM AMENDMENT (AUTONOMOUS DISTRICTS ) ACT, 1954
State:
Assam
Date:
15 Dec 1954
Department:
Excise Department
Assam act 021 of 1954 : The ASSAM LUSHAI HILLS DISTRIC f (ACQUISITION OF CHIEFS' RIGHTS) ACT, 1954
State:
Assam
Date:
30 Jun 1954
Department:
Hill Areas Department
Assam act 025 of 1954 : The Assam Agricultural Income Tax (Second Amendment) Act, 1954
State:
Assam
Date:
8 Sep 1954
Department:
Agriculture Department
Ministry:
Ministry of Technical Education
Assam act 019 of 1954 : The Assam Co-operative Societies (Amendment) Act, 1954
State:
Assam
Date:
9 Jun 1954
Department:
Co-operation Department
Ministry:
Ministry of Home
Assam act 008 of 1954 : The ASSAM PROFESS IONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION (AMENDMENT) ACT, 1954
State:
Assam
Date:
5 Apr 1954
Department:
Finance (Taxation) Department
Assam act 011 of 1954 : The ASSAM LOCAL RATES (AMENDMENT) ACT, 1954
State:
Assam
Date:
7 Apr 1954
Department:
Excise Department
Assam act 018 of 1954 : The ASSAM REVENUE RECOVERY (EXTENSION TO LUSHAI HILLS) ACT, 1954
State:
Assam
Date:
12 May 1954
Department:
Revenue Department
Assam act 020 of 1954 : The ASSAM RHINOCEROS PRESERVATION' ACT, 1954
State:
Assam
Date:
9 Jun 1954
Department:
Environments and Forest Department
Assam act 009 of 1954 : The ASSAM FINANCE ACT, 1954
State:
Assam
Date:
7 Apr 1954
Department:
Finance (Institutional Finance) Department
Assam act 012 of 1954 : The ASSAM SALES TAX (AMENDMENT) ACT, 1954
State:
Assam
Date:
7 Apr 1954
Department:
Finance (Taxation) Department
Assam act 014 of 1954 : The ASSAM STATE LEGISLATURE MEMBERS (REMOVAL OF DISQUALIFICATIONS) (AMENDMENT) ACT, 1954
State:
Assam
Date:
5 May 1954
Department:
Parliamentary Affairs Department
Assam act 035 of 1954 : The Assam Deputy Speakers Salary (Amendment) Act, 1954
State:
Assam
Date:
1 Dec 1954
Department:
Parliamentary Affairs Department
Assam act 027 of 1954 : The Assam Court Fees (Amendment) Act, 1954
State:
Assam
Date:
8 Sep 1954
Department:
Judicial Department
Assam act 009 of 1955 : The ASSAM ADOPTION OF STANDARD WEIGHTS ACT, 1955 (SINGLE DOCUMENT)
State:
Assam
Date:
19 Apr 1955
Department:
Home Department
Assam act 009 of 1955 : The Assam Adoption of Standard Weights Act, 1955
State:
Assam
Date:
27 Apr 1955
Department:
Home Department
Assam act 022 of 1955 : The Assam Court Fees (Amendment) Act, 1955
State:
Assam
Date:
28 Dec 1955
Department:
Judicial Department
Ministry:
Ministry of Home
Assam act 011 of 1955 : The Assam Homeopathic Medicine Act, 1955
State:
Assam
Date:
22 Jun 1955
Department:
Health and Family Welfare Department
Assam act 012 of 1955 : The Assam Non-Agricultural Urban Areas Tenancy Act, 1955
State:
Assam
Date:
6 Jul 1955
Department:
Revenue Department
Assam act 016 of 1955 : The Assam Khadi and Village Industries Boards Act, 1955
State:
Assam
Date:
27 Jul 1955
Department:
Handlooms, Textile and Sericulture Department
Assam act 018 of 1955 : The Assam State Road Transport (Amendment) Act, 1955
State:
Assam
Date:
7 Sep 1955
Department:
Transport Department
Ministry:
Ministry of Health and Family Welfare
Assam act 010 of 1955 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1955
State:
Assam
Date:
15 Jun 1955
Department:
Labour and Welfare Department
Assam act 006 of 1955 : The Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955
State:
Assam
Date:
11 Apr 1955
Department:
Revenue Department
Assam act 013 of 1955 : The Assam Adhiars Protection and Regulation (Amendment) Act, 1955
State:
Assam
Date:
20 Jul 1955
Department:
Revenue Department
Assam act 002 of 1956 : The Assam Aid to Industries (Small and Cottage Industries) Act, 1955
State:
Assam
Date:
11 Jan 1956
Department:
Industries and Commerce Department
Ministry:
Ministry of Home
Assam act 021 of 1956 : The Assam Motor Vehicles Taxation (Amendment) Act, 1956
State:
Assam
Date:
3 Oct 1956
Department:
Finance (Taxation) Department
Assam act 008 of 1956 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1956
State:
Assam
Date:
1 Apr 1956
Department:
Parliamentary Affairs Department
Assam act 003 of 1956 : The Assam Urban Areas Rent Control Act, 1955
State:
Assam
Date:
11 Jan 1956
Department:
Urban Development Department
Assam act 005 of 1956 : The Assam State Acquisition of Zamindaris (Amendment) Act, 1955
State:
Assam
Date:
8 Feb 1956
Department:
Revenue Department
Ministry:
Ministry of General Administration
Assam act 004 of 1956 : The Assam Motor Vehicles Taxation (Amendment) Act, 1955
State:
Assam
Date:
25 Jan 1956
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 022 of 1956 : The Assam Cinemas (Regulation Amendment) Act, 1956
State:
Assam
Date:
14 Nov 1956
Department:
Cultural Affairs Department
Assam act 019 of 1956 : The Assam Liquor Prohibition ( 2nd Amendment) Act, 1956
State:
Assam
Date:
20 Sep 1956
Department:
Excise Department
Assam act 013 of 1956 : The Assam Liquor Prohibition ( Amendment) Act, 1956
State:
Assam
Date:
2 May 1956
Department:
Excise Department
Ministry:
Ministry of Law Department
Assam act 023 of 1956 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1956
State:
Assam
Date:
29 Nov 1956
Department:
Handlooms, Textile and Sericulture Department
Assam act 001 of 1957 : The Assam Fixation of Ceiling on Land Holdings Act, 1956
State:
Assam
Date:
16 Jan 1957
Department:
Revenue Department
Ministry:
Ministry of Ayurveda
Assam act 022 of 1957 : The ASSAM AUTONOMOUS DISTRICTS ADMINISTRATION OF JUSTICE (MISCELLANEOUS PROVISIONS) ACT, 1957
State:
Assam
Date:
4 Dec 1957
Department:
Judicial Department
Assam act 013 of 1957 : The Assam Land and Revenue Regulation (Amendment) Act, 1957
State:
Assam
Date:
4 Sep 1957
Department:
Revenue Department
Assam act 018 of 1957 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1957
State:
Assam
Date:
27 Nov 1957
Department:
Parliamentary Affairs Department
Assam act 017 of 1957 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1957
State:
Assam
Date:
13 Nov 1957
Department:
Revenue Department
Ministry:
Ministry of General Administration
Assam act 011 of 1957 : The Assam Adhiars Protection and Regulation (Amendment) Act, 1957
State:
Assam
Date:
28 Aug 1957
Department:
Revenue Department
Assam act 014 of 1957 : The Assam Land Revenue Re-assessment (Amendment) Act, 1957
State:
Assam
Date:
11 Sep 1957
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 008 of 1957 : The ASSAM MUNICIPAL (VALIDATION OF ELECTIONJ· ACT, 1957
State:
Assam
Date:
19 Jul 1957
Department:
Election Department
Assam act 003 of 1958 : Assam Court-Fees (Amendment) Act, 1958
State:
Assam
Assam act 020 of 1958 : Assam Court-Fees (Second Amendment) Act, 1958
State:
Assam
Department:
Department of Judicial Department
Assam act 016 of 1958 : Assam Deputy Speaker's Salaries and Allowances Act, 1958
State:
Assam
Department:
Department of Judicial Department
Assam act 026 of 1958 : The Assam Basic Education (Amendment) Act, 1958
State:
Assam
Date:
29 Oct 1958
Department:
Elementary Education Department
Assam act 021 of 1958 : The ASSAM LUSHAI HILLS DISTRIC f (ACQUISITION OF CHIEFS' RIGHTS) ACT, 1954
State:
Assam
Date:
30 Jun 1958
Department:
Hill Areas Department
Assam act 006 of 1958 : The Assam Sales Tax (Amendment) Act, 1958
State:
Assam
Date:
28 Mar 1958
Department:
Finance (Taxation) Department
Assam act 025 of 1958 : The Assam Speaker's Salaries and Allowances (Amendment) Act, 1958
State:
Assam
Date:
15 Oct 1958
Department:
Parliamentary Affairs Department
Assam act 008 of 1958 : The Assam Stamp (Amendment) Act, 1958
State:
Assam
Date:
28 Mar 1958
Department:
Home Department
Assam act 015 of 1958 : The ASSAM MINISTERS' AND DEPUTY MINISTERS SALARIES AND ALLOWANCES ACT, 1958
State:
Assam
Date:
28 May 1958
Department:
Department of Chief Minister's Secretariat
Assam act 014 of 1958 : The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES ACT, 1958
State:
Assam
Date:
28 May 1958
Department:
Parliamentary Affairs Department
Assam act 016 of 1958 : The ASSAM DEPUTY SPEAKER'S SALARIES AND ALLOWANCES BILL, 1958
State:
Assam
Date:
28 May 1958
Department:
Judicial Department
Assam act 003 of 1958 : The Assam Court Fees (Amendment) Act, 1958
State:
Assam
Date:
28 Mar 1958
Department:
Judicial Department
Ministry:
Ministry of Law Department
Assam act 017 of 1958 : The Assam Municipal (Amendment) Act, 1958
State:
Assam
Date:
13 Jun 1958
Department:
Urban Development Department
Assam act 024 of 1958 : The Assam Requisition and Control of Vehicles (Amendment) Act, 1958
State:
Assam
Date:
26 Sep 1958
Department:
Transport Department
Assam act 005 of 1958 : The Assam Amusements and Betting Tax (Amendment) Act, 1946
State:
Assam
Date:
28 Mar 1958
Department:
Finance (Taxation) Department
Assam act 018 of 1958 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1958
State:
Assam
Date:
18 Jun 1958
Department:
Labour and Welfare Department
Assam act 019 of 1958 : The Assam Court Fees (Second Amendment) Act, 1958
State:
Assam
Date:
18 Jun 1958
Department:
Judicial Department
Assam act 021 of 1958 : The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 1958
State:
Assam
Date:
30 Jul 1958
Department:
Revenue Department
Assam act 016 of 1958 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1958
State:
Assam
Date:
24 May 1958
Department:
Parliamentary Affairs Department
Assam act 025 of 1958 : The ASSAM SPEAKER'S SALARIES AND ALLOWANCES ACT, 1958
State:
Assam
Date:
2 Oct 1958
Department:
Judicial Department
Assam act 010 of 1959 : The Assam Speaker's Salaries and Allowances (Amendment) Act, 1959
State:
Assam
Date:
13 May 1959
Department:
Parliamentary Affairs Department
Assam act 016 of 1959 : The Assam Finance (Sales Tax) (Amendment) Act, 1959
State:
Assam
Date:
20 May 1959
Department:
Finance (Taxation) Department
Assam act 008 of 1959 : The Assam Board of Revenue Act, 1959
State:
Assam
Date:
31 Mar 1960
Department:
Revenue Department
Assam act 013 of 1959 : The Assam Agricultural Income Tax (Amendment) Act, 1959
State:
Assam
Date:
20 May 1959
Department:
Agriculture Department
Assam act 020 of 1959 : The Assam Taxation (on Goods carried by roads or inland waterways) (Amendment) Act, 1959
State:
Assam
Date:
28 May 1959
Department:
Finance (Taxation) Department
Assam act 004 of 1959 : The Assam Famine Relief And Insurance Fund (Amendment) Act, 1959
State:
Assam
Date:
6 May 1959
Department:
Finance (Audit & Fund) Department
Assam act 019 of 1959 : The Assam Weights and Measures (Enforcement) Act, 1958
State:
Assam
Date:
28 May 1959
Department:
Home Department
Assam act 018 of 1959 : The Assam Sales Tax (Amendment) Act, 1959
State:
Assam
Date:
9 Aug 2011
Department:
Finance (Taxation) Department
Assam act 015 of 1959 : The Assam Land and Revenue Regulation (Amendment) Act, 1959
State:
Assam
Date:
20 May 1959
Department:
Revenue Department
Assam act 028 of 1959 : The Assam Evacuee Property (Amendment) Act, 1959
State:
Assam
Date:
11 Nov 1959
Department:
Revenue Department
Assam act 011 of 1959 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1959
State:
Assam
Date:
11 May 1959
Department:
Parliamentary Affairs Department
Assam act 027 of 1959 : The Assam Homeopathic Medicine (Amendment) Act, 1959
State:
Assam
Date:
28 Oct 1959
Department:
Health and Family Welfare Department
Assam act 017 of 1959 : The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Amendment) Act, 1959
State:
Assam
Date:
20 May 1959
Department:
Revenue Department
Ministry:
Ministry of Personnel
Assam act 021 of 1959 : The Assam Ganja and Bhang Prohibition Act, 1953
State:
Assam
Date:
1 Jun 1959
Department:
Home Department
Assam act 006 of 1959 : The Assam Municipal (Amendment) Act, 1959
State:
Assam
Date:
13 May 1959
Department:
Urban Development Department
Assam act 025 of 1959 : The ASSAM ANCIENT MONUMENTS AND RECORDS ACT, 1959
State:
Assam
Date:
7 Oct 1959
Department:
Cultural Affairs Department
Assam act 023 of 1959 : The Assam Local Authorities Grants(Charged) act, 1959
State:
Assam
Department:
Finance (Budget) Department
Ministry:
Ministry of Govt of Maharashtra
Assam autonomous districts administration of justice act 1960 : Assam Autonomous Districts Administration of Justice Act, 1960
State:
Assam
Department:
Department of Home Department
Assam act 003 of 1960 : The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1959
State:
Assam
Date:
24 Feb 1960
Department:
Industries and Commerce Department
Assam act 021 of 1960 : The ASSAM ACQUISITION OF LAND FOR FLOOD CONTROL AND PREVENTION OF EROSION (VALIDATION) ACT, 1959 (SINGLE DOCUMENT)
State:
Assam
Date:
27 May 1960
Department:
Revenue Department
Assam act 015 of 1960 : The ASSAM REGULATED AND LICENSED WAREHOUSES ACT, 1959
State:
Assam
Date:
25 Apr 1960
Department:
Industries and Commerce Department
Assam act 010 of 1960 : The Assam (Sales of Petroleum And Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1960
State:
Assam
Date:
31 Mar 1960
Department:
Finance (Taxation) Department
Assam act 024 of 1960 : The Assam Shramik Bahini ACT, 1959
State:
Assam
Date:
22 Jun 1960
Department:
Labour and Welfare Department
Assam act 020 of 1960 : The Assam Contingency Fund (Amendment) Act, 1960
State:
Assam
Date:
30 May 1960
Department:
Revenue Department
Assam act 019 of 1960 : The Assam Taxation (on goods carried by roads or inland waterways) (Amendment) 1960
State:
Assam
Date:
24 May 1960
Department:
Finance (Taxation) Department
Assam act 032 of 1960 : The ASSAM NON-TRADING COMPANIES ACT, 1960
State:
Assam
Date:
17 Dec 1960
Department:
Co-operation Department
Assam act 014 of 1960 : The Assam Autonomous Districts Administration of Justice Act, 1960
State:
Assam
Date:
20 Apr 1960
Department:
Home Department
Assam act 002 of 1960 : The Assam Town and Country Planning Act, 1959
State:
Assam
Date:
17 Feb 1960
Department:
Planning and Development Department
Assam act 035 of 1960 : The Assam Land and Revenue Regulation (Amendment) Act, 1960
State:
Assam
Date:
20 Dec 1960
Department:
Revenue Department
Assam act 030 of 1960 : The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1960
State:
Assam
Date:
2 Dec 1960
Department:
Industries and Commerce Department
Assam act 012 of 1960 : Assam Court-Fees (Amendment) Act, 1960
State:
Assam
Department:
Judicial Department
Assam act 005 of 1960 : The Assam Ganja and Bhang Prohibition (Amendment) Act, 1959
State:
Assam
Date:
29 Feb 1960
Department:
Home Department
Assam act 013 of 1960 : The Assam Sales Tax (Amendment) Act, 1960
State:
Assam
Date:
31 Mar 1960
Department:
Finance (Taxation) Department
Assam act 006 of 1960 : The Assam Adhiars Protection and Regulation (Amendment) Act, 1959
State:
Assam
Date:
10 Mar 1960
Department:
Revenue Department
Assam act 027 of 1960 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1959
State:
Assam
Date:
17 Aug 1960
Department:
Revenue Department
Assam act 017 of 1960 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act,
State:
Assam
Date:
24 May 1960
Department:
Labour and Welfare Department
Assam act 025 of 1960 : The Assam Motor Vehicles Taxation (Amendment) Act, 1960
State:
Assam
Date:
14 Jul 1960
Department:
Finance (Taxation) Department
Assam act 018 of 1960 : The Assam Weights and Measures (Enforcement) (Amendment) Act, 1960
State:
Assam
Date:
24 May 1960
Department:
Home Department
Assam act 026 of 1960 : The ASSAM EMBANKMENT AND DRAINAGE VALIOATION ACT, 1960
State:
Assam
Date:
16 Jul 1960
Department:
Agriculture Department
Assam act 016 of 1960 : The Assam Tea Plantations Employees Welfare Fund 1959
State:
Assam
Date:
6 May 1960
Department:
Labour and Welfare Department
Assam act 033 of 1960 : The Assam Official Language Act,1960
State:
Assam
Date:
19 Dec 1960
Department:
Political Department
Assam act 021 of 1960 : The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Validation) Act, 1959
State:
Assam
Date:
2 Jun 1960
Department:
Revenue Department
Ministry:
Ministry of Animal Husbandry
Assam act 031 of 1960 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1960
State:
Assam
Date:
17 Dec 1960
Department:
Handlooms, Textile and Sericulture Department
Assam act 004 of 1960 : The Assam Panchayat (Amendment) Act, 1959
State:
Assam
Date:
24 Feb 1960
Department:
Panchayat and Rural Development Department
Assam act 012 of 1961 : The Assam Slum Areas (Improvement and Clearance) Act, 1959
State:
Assam
Date:
5 May 1961
Department:
Revenue Department
Assam act 025 of 1961 : The Assam Secondary Education Act, 1961
State:
Assam
Date:
5 Dec 1961
Department:
Secondary Education Department
Assam act 018 of 1961 : The Assam Requisition and Control of Vehicles (Amendment) Act, 1961
State:
Assam
Date:
3 Jul 1961
Department:
Transport Department
Assam act 015 of 1961 : The Assam Sales Tax (Amendment) Act, 1961
State:
Assam
Date:
15 May 1961
Department:
Finance (Taxation) Department
Assam act 003 of 1961 : The Assam Special Powers (Press) Act, 1960
State:
Assam
Date:
20 Jan 1961
Department:
Home Department
Assam act 009 of 1961 : The Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959
State:
Assam
Date:
12 Apr 1961
Department:
Revenue Department
Assam act 016 of 1961 : The Assam Taxation Laws Validation Act, 1961
State:
Assam
Date:
15 May 1961
Department:
Finance (Taxation) Department
Assam act 010 of 1961 : The Assam Taxation (on goods carried by roads or inland waterways) (Amendment) 1961
State:
Assam
Date:
15 Apr 1961
Department:
Finance (Taxation) Department
Assam act 024 of 1961 : The Assam Excise (Extension To Mizo District) Act, 1961
State:
Assam
Date:
21 Nov 1961
Department:
Excise Department
Assam act 006 of 1961 : The Assam Panchayat (Amendment) Act, 1960
State:
Assam
Date:
30 Mar 1961
Department:
Panchayat and Rural Development Department
Assam act 001 of 1961 : The Assam Co-operative Land Mortgage Bank Act, 1960
State:
Assam
Date:
5 Jan 1961
Department:
Co-operation Department
Ministry:
Ministry of Law Department
Assam act 013 of 1961 : The Assam Ganja and Bhang Prohibition (Amendment) Act, 1961
State:
Assam
Date:
6 May 1961
Department:
Home Department
Assam act 022 of 1961 : The Assam Official Language (Amendment) Act,1961
State:
Assam
Date:
13 Nov 1961
Department:
LEGISLATIVE DEPARTMENT
Assam act 012 of 1961 : The ASSAM SLUM AREAS ( IMPROVEMENT AND CLEARANCE) ACT, 1959
State:
Assam
Date:
22 Apr 1961
Department:
Labour and Welfare Department
Assam act 019 of 1961 : The Assam Consolidation of Holding Act, 1961 (Single Document)
State:
Assam
Date:
25 Jun 1961
Department:
Revenue Department
Assam act 020 of 1962 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1962
State:
Assam
Date:
5 Sep 1962
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 030 of 1962 : The Assam Elementary Education Act, 1962
State:
Assam
Date:
5 Oct 1962
Department:
Elementary Education Department
Assam act 021 of 1962 : The ASSAM BOARD OF REVENUE ACT, 1962
State:
Assam
Date:
5 Sep 1962
Department:
Revenue Department
Assam act 012 of 1962 : The Assam Amusements and Betting Tax (Amendment) Act, 1962
State:
Assam
Date:
4 Jul 1962
Department:
Finance (Taxation) Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 007 of 1962 : The Assam Municipal (Amendment) Act, 1962
State:
Assam
Date:
12 Apr 1962
Department:
Urban Development Department
Ministry:
Ministry of Tourism
Assam act 002 of 1962 : The Assam Urban Areas Rent Control Act, 1961
State:
Assam
Date:
15 Mar 1962
Department:
Urban Development Department
Assam act 001 of 1962 : The Assam Gramdan Act, 1961
State:
Assam
Date:
13 Jan 1962
Department:
Revenue Department
Assam act 032 of 1962 : The Assam Town and Country Planning (Amendment) Act,1962
State:
Assam
Date:
26 Nov 1962
Department:
Planning and Development Department
Ministry:
Ministry of Rural Development/Panchayati Raj
Assam act 031 of 1962 : The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Amendment) Act, 1962
State:
Assam
Date:
23 Oct 1962
Department:
Revenue Department
Assam act 029 of 1962 : The Assam Panchayat (Amendment) Act, 1962
State:
Assam
Date:
4 Oct 1962
Department:
Panchayat and Rural Development Department
Assam act 015 of 1962 : The Assam Agricultural Income Tax (Amendment) Act, 1962
State:
Assam
Date:
18 Jul 1962
Department:
Agriculture Department
Assam act 027 of 1962 : The Assam Gramdan (Amendment) Act, 1962
State:
Assam
Date:
28 Sep 1962
Department:
Revenue Department
Ministry:
Ministry of Social Justice and Empowerment
Assam act 022 of 1962 : The Assam Land and Revenue Regulation (Amendment) Act, 1962
State:
Assam
Date:
5 Sep 1962
Department:
Revenue Department
Assam act 019 of 1963 : The Assam Urban Immovable Property Tax Act, 1963
State:
Assam
Date:
7 Aug 1963
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 014 of 1963 : The Assam Municipal (Amendment) Act, 1963
State:
Assam
Date:
4 May 1963
Department:
Urban Development Department
Ministry:
Ministry of Agriculture
Assam act 015 of 1963 : The Assam Motor Vehicles Taxation (Amendment) Act, 1963
State:
Assam
Date:
4 May 1963
Department:
Finance (Taxation) Department
Assam act 018 of 1963 : The Assam Town and Country Planning (Amendment) Act,1963
State:
Assam
Date:
20 Jul 1963
Department:
Planning and Development Department
Assam act 013 of 1963 : The Agriculturists Loans (Extension to United Khasi-Jaintia Hills District) Act, 1963
State:
Assam
Date:
2 May 1963
Department:
Agriculture Department
Assam act 008 of 1963 : Assam Court-Fees (Amendment) Act, 1963
State:
Assam
Department:
Judicial Department
Assam act 011 of 1963 : The Assam Liquor Prohibition (Amendment) Act, 1963
State:
Assam
Date:
2 May 1963
Department:
Excise Department
Ministry:
Ministry of Law Department
Assam act 022 of 1963 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1963
State:
Assam
Date:
12 Sep 1963
Department:
Labour and Welfare Department
Assam act 030 of 1964 : Assam Electricity Duty Act, 1964
State:
Assam
Department:
Department of Power (Electricity) Department
Ministry:
Ministry of EXCISE
Assam act 003 of 1964 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1963
State:
Assam
Date:
17 Jan 1964
Department:
Handlooms, Textile and Sericulture Department
Assam act 030 of 1964 : The Assam Electricity Duty (Amendment) Act, 1964
State:
Assam
Date:
30 Dec 1964
Department:
Power (Electricity) Department
Assam act 017 of 1964 : The Assam Prevention of Begging Act, 1964
State:
Assam
Department:
Social Welfare Department
Assam act 001 of 1964 : The Assam Amusements and Betting Tax (Amendment) Act, 1963
State:
Assam
Date:
13 Jan 1964
Department:
Finance (Taxation) Department
Assam act 023 of 1964 : The ASSAM STATE LEGISLATURE (CONTINUANCE OF THE ENGLISH LANGUAGE) ACT, 1964
State:
Assam
Date:
19 Nov 1964
Department:
LEGISLATIVE DEPARTMENT
Assam act 015 of 1964 : The ASSAM LAND (REQUISITION AND ACQUISITION) ACT, 1964
State:
Assam
Date:
3 Aug 1964
Department:
Revenue Department
Assam act 006 of 1964 : The Assam Finance Act, 1964
State:
Assam
Date:
18 Apr 1964
Department:
Finance (Institutional Finance) Department
Ministry:
Ministry of TRANSPORT
Assam act 008 of 1964 : The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1964
State:
Assam
Date:
2 May 1964
Department:
Parliamentary Affairs Department
Assam act 016 of 1964 : The Assam Land and Revenue Regulation (Amendment) Act, 1964
State:
Assam
Date:
4 Aug 1964
Department:
Revenue Department
Assam act 010 of 1964 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1964
State:
Assam
Date:
15 May 1964
Department:
Labour and Welfare Department
Assam act 025 of 1964 : The Assam Urban Areas Rent Control (Amendment) Act, 1964
State:
Assam
Date:
3 Dec 1964
Department:
Urban Development Department
Assam act 017 of 1964 : The Assam Local Authorities Grants (Charged) (Amendment) Act, 1964
State:
Assam
Date:
5 Aug 1964
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 028 of 1964 : The Assam Panchayat (2nd Amendment) Act, 1964
State:
Assam
Date:
24 Dec 1964
Department:
Panchayat and Rural Development Department
Assam act 031 of 1964 : The Assam Development Authorities Act, 1964
State:
Assam
Date:
31 Dec 1964
Department:
Urban Development Department
Assam act 009 of 1964 : The Assam Forest (Amendment) Act, 1964
State:
Assam
Date:
14 May 1964
Department:
Environments and Forest Department
Assam act 027 of 1964 : The Assam Weights and Measures (Enforcement) (Amendment) Act, 1964
State:
Assam
Date:
21 Dec 1964
Department:
Home Department
Ministry:
Ministry of Law Department
Assam act 022 of 1964 : The Assam Official Language (Amendment) Act,1964
State:
Assam
Date:
20 Nov 1964
Department:
LEGISLATIVE DEPARTMENT
Ministry:
Ministry of Social Justice and Empowerment
Assam act 007 of 1964 : The Assam Panchayat (Amendment) Act, 1964
State:
Assam
Date:
25 Apr 1964
Department:
Panchayat and Rural Development Department
Assam act 024 of 1964 : The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1964
State:
Assam
Date:
3 Dec 1964
Department:
Co-operation Department
Assam act 004 of 1965 : The Assam Finance Act, 1965
State:
Assam
Date:
11 May 1965
Department:
Finance (Institutional Finance) Department
Ministry:
Ministry of TRANSPORT
Assam act 007 of 1965 : The Assam Urban Immovable Property Tax (Amendment) Act, 1965
State:
Assam
Date:
17 May 1965
Department:
Revenue Department
Assam act 006 of 1965 : The Assam Passengers and Goods Taxation (Amendment) Act, 1965
State:
Assam
Date:
11 May 1965
Department:
Finance (Taxation) Department
Ministry:
Ministry of Vidhai
Assam act 010 of 1965 : The Assam Amusements and Betting Tax (Amendment) Act, 1965
State:
Assam
Date:
20 Jul 1965
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 002 of 1965 : The Assam Municipal (Amendment) Act, 1965
State:
Assam
Date:
10 Jan 1965
Department:
Urban Development Department
Assam act 021 of 1966 : The Assam Consolidation of Holdings (Amendment) Act, 1966
State:
Assam
Date:
9 Jul 1966
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 007 of 1966 : The Assam Finance (Sales Tax) (Amendment) Act, 1965
State:
Assam
Date:
23 Mar 1966
Department:
Finance (Taxation) Department
Ministry:
Ministry of TRANSPORT
Assam act 005 of 1966 : The Assam Betterment Fee and Mooring Tax (Dibrugarh) (Amendment) Act, 1965
State:
Assam
Date:
12 Feb 1966
Department:
Finance (Taxation) Department
Assam act 011 of 1966 : The Assam Finance Act, 1966
State:
Assam
Date:
5 Apr 1966
Department:
Finance (Institutional Finance) Department
Assam act 023 of 1966 : The Assam Bhoodan Act, 1965
State:
Assam
Date:
22 Aug 1966
Department:
Revenue Department
Assam act 013 of 1966 : The Assam Sales Tax (Amendment) Act, 1966
State:
Assam
Date:
26 Apr 1966
Department:
Finance (Taxation) Department
Assam act 028 of 1966 : The Assam Amusements and Betting Tax (Amendment) Act, 1966
State:
Assam
Date:
24 Nov 1966
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 019 of 1966 : The Assam Gramdan (Amendment) Act, 1966
State:
Assam
Date:
3 Jun 1966
Department:
Revenue Department
Assam act 022 of 1966 : The Assam Village Defence Organisation Act, 1966
State:
Assam
Date:
2 Aug 1966
Department:
Home Department
Assam act 015 of 1966 : The Assam Agricultural Income Tax (Amendment) Act, 1966
State:
Assam
Date:
14 May 1966
Department:
Agriculture Department
Assam act 012 of 1966 : The Assam Motor Vehicles Taxation (Amendment) Act, 1966
State:
Assam
Date:
5 Apr 1966
Department:
Finance (Taxation) Department
Assam act 006 of 1966 : The Assam Amusements and Betting Tax (Second Amendment) Act, 1965
State:
Assam
Date:
10 Mar 1966
Department:
Finance (Taxation) Department
Assam act 025 of 1966 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1966
State:
Assam
Date:
10 Oct 1966
Department:
Labour and Welfare Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 029 of 1966 : The Assam Municipal (Amendment) Act, 1966
State:
Assam
Date:
24 Nov 1966
Department:
Urban Development Department
Ministry:
Ministry of Ayurveda
Assam act 015 of 1967 : The Assam (Sales Of Petroleum and Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1967
State:
Assam
Date:
4 Oct 1967
Department:
Finance (Taxation) Department
Ministry:
Ministry of TRANSPORT
Assam act 018 of 1967 : The Assam Finance (Sales Tax) (Amendment) Act, 1967
State:
Assam
Date:
24 Oct 1967
Department:
Finance (Taxation) Department
Assam act 011 of 1967 : The Assam Finance Act, 1967
State:
Assam
Date:
7 Aug 1967
Department:
Finance (Institutional Finance) Department
Assam act 014 of 1967 : The Assam Sales Tax (Amendment) Act, 1967
State:
Assam
Date:
4 Oct 1967
Department:
Finance (Taxation) Department
Ministry:
Ministry of PARLIAMENTARY AFFAIRS
Assam act 019 of 1967 : The Assam Purchase Tax Act, 1967
State:
Assam
Date:
26 Oct 1967
Department:
Finance (Taxation) Department
Assam act 009 of 1967 : The Assam Agricultural Income Tax (Amendment) Act, 1967
State:
Assam
Date:
5 Aug 1967
Department:
Agriculture Department
Assam act 017 of 1967 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1967
State:
Assam
Date:
16 Oct 1967
Department:
Labour and Welfare Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 002 of 1967 : The Assam Urban Areas Rent Control (Amendment) Act, 1966
State:
Assam
Date:
14 Mar 1967
Department:
Urban Development Department
Assam act 006 of 1967 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1967
State:
Assam
Date:
9 May 1967
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 005 of 1967 : The Assam Panchayat (Amendment) Act, 1966
State:
Assam
Date:
1 Apr 1967
Department:
Panchayat and Rural Development Department
Assam act 024 of 1968 : The Assam Agricultural University Act, 1968
State:
Assam
Date:
2 Jan 1969
Department:
Higher Education Department
Assam act 022 of 1968 : The Assam Finance (Sales Tax) (Second Amendment) Act, 1968
State:
Assam
Date:
21 Nov 1968
Department:
Finance (Taxation) Department
Assam act 024 of 1968 : The ASSAM AGRICULTURAL UNIVERSITY ACT, 1968 (SINGLE DOCUMENT)
State:
Assam
Date:
31 Dec 1969
Department:
Higher Education Department
Assam act 012 of 1968 : The Assam Autonomous Districts Administration of Justice (Amendment) Act, 1968
State:
Assam
Date:
1 Jun 1968
Department:
Welfare of Plain Tribes and Backward Classes Department
Ministry:
Ministry of TRANSPORT
Assam act 015 of 1968 : The Assam Finance Act, 1968
State:
Assam
Date:
12 Jun 1968
Department:
Finance (Institutional Finance) Department
Assam act 017 of 1968 : The Assam Urban Areas Rent Control (Amendment) Act, 1968
State:
Assam
Date:
20 Jul 1968
Department:
Urban Development Department
Assam act 016 of 1968 : The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 1968
State:
Assam
Date:
22 Jun 1968
Department:
Revenue Department
Assam act 009 of 1968 : The Assam Amusements and Betting Tax (Amendment) Act, 1968
State:
Assam
Date:
1 Jun 1968
Department:
Finance (Taxation) Department
Assam act 023 of 1968 : The Assam Amusements and Betting Tax (Second Amendment) Act, 1968
State:
Assam
Date:
29 Nov 1968
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 020 of 1968 : The Assam Maintenance of Public Order (Amendment) Act, 1968
State:
Assam
Date:
18 Oct 1968
Department:
Information and Public Relations Department
Assam act 007 of 1968 : The Assam Purchase Tax (Amendment) Act, 1968
State:
Assam
Date:
21 May 1968
Department:
Finance (Taxation) Department
Assam act 017 of 1969 : The Assam Elementary Education Act, 1968
State:
Assam
Date:
9 Aug 1969
Department:
Elementary Education Department
Assam act 001 of 1969 : The ASSAM BORSTAL INSTITUTION ACT, 1968
State:
Assam
Date:
10 Feb 1969
Department:
Relief and Rehabilitation Department
Assam act 012 of 1969 : The Assam Finance Act, 1969
State:
Assam
Date:
16 May 1969
Department:
Finance (Institutional Finance) Department
Assam act 016 of 1969 : The Assam Amusements and Betting Tax (Amendment) Act, 1969
State:
Assam
Date:
29 Jul 1969
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 007 of 1969 : The Assam Contingency Fund (Augmentation of Corpus) Act, 1969
State:
Assam
Date:
1 May 1969
Department:
Revenue Department
Assam act 013 of 1969 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1969
State:
Assam
Date:
17 May 1969
Department:
Parliamentary Affairs Department
Assam act 015 of 1969 : The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969
State:
Assam
Date:
16 May 1969
Department:
General Administration Department
Assam act 010 of 1969 : The Assam Local Funds (Accounts and Audit) (Amendment) Act, 1969
State:
Assam
Date:
14 May 1969
Department:
Finance (Audit & Fund) Department
Assam act 011 of 1969 : The Assam Urban Immovable Property Tax (Amendment) Act, 1969
State:
Assam
Date:
14 May 1969
Department:
Revenue Department
Assam act 005 of 1969 : The Assam Requisition and Control of Vehicles Act, 1968
State:
Assam
Date:
26 Apr 1969
Department:
Transport Department
Ministry:
Ministry of FOREST
Assam act 012 of 1970 : The Assam Speaker's Salaries and Allowances (Amendment) Act, 1970
State:
Assam
Date:
10 Nov 1970
Department:
Parliamentary Affairs Department
Assam act 008 of 1970 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1970
State:
Assam
Date:
14 Jul 1970
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 011 of 1970 : The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 1970
State:
Assam
Date:
10 Nov 1970
Department:
Parliamentary Affairs Department
Assam act 017 of 1970 : The Assam Rhinoceros Preservation (Amendment) Act, 1970
State:
Assam
Date:
1 Oct 1970
Department:
Environments and Forest Department
Assam act 005 of 1970 : The Assam Criminal Law (Amendment) Act, 1970
State:
Assam
Date:
5 May 1970
Department:
Judicial Department
Assam act 016 of 1970 : The Assam Finance Act, 1970
State:
Assam
Date:
1 Oct 1970
Department:
Finance (Institutional Finance) Department
Assam act 014 of 1970 : The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1970
State:
Assam
Date:
11 Sep 1970
Department:
Parliamentary Affairs Department
Assam act 019 of 1970 : The Assam Panchayat (Amendment) Act, 1970
State:
Assam
Date:
19 Dec 1970
Department:
Panchayat and Rural Development Department
Ministry:
Ministry of Law Department
Assam act 018 of 1970 : The Assam Game and Betting Act, 1970
State:
Assam
Date:
19 Dec 1970
Department:
Home Department
Assam act 013 of 1970 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1970
State:
Assam
Date:
11 Sep 1970
Department:
Parliamentary Affairs Department
Assam act 004 of 1970 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1970
State:
Assam
Date:
5 May 1970
Department:
Labour and Welfare Department
Assam act 007 of 1970 : The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1970
State:
Assam
Date:
11 Jul 1970
Department:
Industries and Commerce Department
Assam act 010 of 1970 : The Assam Land Revenue and Rent (Surcharge) Act, 1970
State:
Assam
Date:
5 Aug 1970
Department:
Revenue Department
Assam act 009 of 1970 : The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1970
State:
Assam
Date:
5 Aug 1970
Department:
Finance (Taxation) Department
Assam act 008 of 1971 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1970
State:
Assam
Date:
27 Mar 1971
Department:
Revenue Department
Assam act 023 of 1971 : The Assam (Temporary Settled Areas) Tenancy Act, 1971
State:
Assam
Date:
10 Dec 1971
Department:
Revenue Department
Assam act 023 of 1971 : The ASSAM (TEMPORARILY SETTLED AREAS) TENANCY ACT 1971 (SINGLE DOCUMENT)
State:
Assam
Date:
3 Dec 1971
Department:
Revenue Department
Assam act 012 of 1971 : The ASSAM CHILDREN ACT, 1970
State:
Assam
Date:
28 Apr 1971
Department:
Health and Family Welfare Department
Assam act 013 of 1971 : The Assam Maintenance of Public Order (Autonomous Districts) (Amendment) Act, 1970
State:
Assam
Date:
1 May 1971
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 020 of 1971 : The Assam Finance Act, 1971
State:
Assam
Date:
3 Jul 1971
Department:
Finance (Institutional Finance) Department
Assam act 028 of 1971 : The Assam Land and Revenue Regulation (Amendment) Act, 1971
State:
Assam
Date:
17 Dec 1971
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 021 of 1971 : The Assam Amusements and Betting Tax (Amendment) Act, 1971
State:
Assam
Date:
9 Jul 1971
Department:
Finance (Taxation) Department
Assam act 018 of 1971 : The Assam Taxation (Procedure for Rounding Off) Act, 1971
State:
Assam
Date:
2 Jul 1971
Department:
Finance (Taxation) Department
Assam act 011 of 1971 : The Assam Agricultural Income Tax (Amendment) Act, 1971
State:
Assam
Date:
12 Apr 1971
Department:
Agriculture Department
Assam act 003 of 1971 : The Assam Liquor Prohibition (Amendment) Act, 1970
State:
Assam
Date:
25 Jan 1971
Department:
Excise Department
Ministry:
Ministry of FINANCE
Assam act 027 of 1971 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1970
State:
Assam
Date:
17 Dec 1971
Department:
Handlooms, Textile and Sericulture Department
Assam act 017 of 1971 : The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1971
State:
Assam
Date:
2 Jul 1971
Department:
Finance (Taxation) Department
Assam act 024 of 1971 : The Assam Forest Regulation (Amendment) Act, 1971
State:
Assam
Date:
12 Dec 1971
Department:
Environments and Forest Department
Ministry:
Ministry of Labour and Employment
Assam act 025 of 1972 : The Assam Amusements and Betting Tax (Amendment) Act, 1972
State:
Assam
Date:
13 Oct 1972
Department:
Finance (Taxation) Department
Assam act 012 of 1972 : The Assam Finance Act, 1972
State:
Assam
Date:
26 Apr 1972
Department:
Finance (Institutional Finance) Department
Assam act 019 of 1972 : The Assam Contingency fund (Augmentation of Corpus) Act, 1972
State:
Assam
Date:
26 Sep 1972
Department:
Revenue Department
Assam act 021 of 1972 : The Assam Finance (Sales Tax) (Amendment) Act, 1972
State:
Assam
Date:
6 Oct 1972
Department:
Finance (Taxation) Department
Assam act 030 of 1972 : The Assam Professionals, Trades, Callings and Employments Taxation (Amendment) Act, 1972
State:
Assam
Date:
13 Dec 1972
Department:
Finance (Taxation) Department
Assam act 007 of 1972 : The Assam Sales Tax (Amendment) Act, 1971
State:
Assam
Date:
27 Jan 1972
Department:
Finance (Taxation) Department
Assam act 023 of 1972 : The Assam Secondary Education (Amendment) Act, 1972
State:
Assam
Date:
6 Oct 1972
Department:
Secondary Education Department
Assam act 029 of 1972 : The Assam Sales Tax (Amendment) Act, 1972
State:
Assam
Date:
13 Dec 1972
Department:
Finance (Taxation) Department
Assam act 001 of 1972 : The Assam Shramik Bahini (Amendment) Act, 1970
State:
Assam
Date:
3 Jan 1972
Department:
Labour and Welfare Department
Assam act 004 of 1972 : The Assam Finance (Sales Tax) (Amendment) Act, 1971
State:
Assam
Date:
27 Jan 1972
Department:
Finance (Taxation) Department
Assam act 008 of 1972 : The Assam Amusements and Betting Tax (Amendment) Act, 1971
State:
Assam
Date:
27 Jan 1972
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 017 of 1972 : The Assam Urban Areas Rent Control (Amendment) Act, 1972
State:
Assam
Date:
2 May 1972
Department:
Urban Development Department
Assam act 006 of 1972 : The Assam Passengers and Goods Taxation (Amendment) Act, 1971
State:
Assam
Date:
27 Jan 1972
Department:
Finance (Taxation) Department
Ministry:
Ministry of Vidhai
Assam act 022 of 1972 : The Assam Electricity Duty (Amendment) Act, 1972
State:
Assam
Date:
6 Oct 1972
Department:
Power (Electricity) Department
Assam act 016 of 1972 : The Assam Motor Vehicles Taxation (Amendment) Act, 1972
State:
Assam
Date:
1 May 1972
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 026 of 1972 : The Assam Agricultural Income Tax (Amendment) Act, 1972
State:
Assam
Date:
27 Oct 1972
Department:
Agriculture Department
Assam act 024 of 1972 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1972
State:
Assam
Date:
13 Oct 1972
Department:
Revenue Department
Assam act 003 of 1972 : The Assam Purchase Tax (Amendment) Act, 1971
State:
Assam
Date:
27 Jan 1972
Department:
Finance (Taxation) Department
Assam act 008 of 1973 : The Assam Agricultural Farming Corporation Act, 1973
State:
Assam
Date:
25 Apr 1973
Department:
Agriculture Department
Assam act 013 of 1973 : The Assam Contingency Fund (Augmentation of Corpus) Act, 1973
State:
Assam
Date:
30 Jun 1973
Department:
Revenue Department
Assam act 004 of 1973 : The Assam Finance Act, 1973
State:
Assam
Date:
3 Apr 1973
Department:
Finance (Institutional Finance) Department
Assam act 016 of 1973 : The Assam Co-operative Societies (Amendment) Act, 1973
State:
Assam
Date:
3 Jul 1973
Department:
Co-operation Department
Assam act 019 of 1973 : The Assam Agricultural Income Tax (Amendment) Act, 1973
State:
Assam
Date:
25 Nov 1979
Department:
Agriculture Department
Ministry:
Ministry of Industries
Assam act 023 of 1974 : Assam Agricultural Produce Market Act, 1972
State:
Assam
Department:
Department of Agriculture Department
Ministry:
Ministry of Rural Development/Panchayati Raj
Assam act 018 of 1974 : The Assam (Temporarily Settled Areas) Tenancy (Amendment) Act, 1974
State:
Assam
Date:
11 Jun 1974
Department:
Revenue Department
Assam act 027 of 1974 : The Assam Contingency Fund (Augmentation of Corpus) (Amendment) Act, 1974
State:
Assam
Date:
30 Oct 1974
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 015 of 1974 : The Assam (Sales Of Petroleum and Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1974
State:
Assam
Date:
3 Apr 1974
Department:
Finance (Taxation) Department
Ministry:
Ministry of TRANSPORT
Assam act 022 of 1974 : The Assam Finance (Sales Tax) (Amendment) Act, 1973
State:
Assam
Date:
16 Nov 1974
Department:
Finance (Taxation) Department
Assam act 021 of 1974 : The Assam Shops and Establishments Act, 1971
State:
Assam
Date:
4 Sep 1974
Department:
Public Enterprises Department
Ministry:
Ministry of HOME
Assam act 001 of 1974 : The Assam State Housing Board Act, 1972
State:
Assam
Date:
20 Feb 1974
Department:
Personnel Department
Assam act 014 of 1974 : The Assam Finance Act, 1974
State:
Assam
Date:
30 Mar 1974
Department:
Finance (Institutional Finance) Department
Assam act 004 of 1974 : The Assam Ganja and Bhang Prohibition (Amendment) Act, 1973
State:
Assam
Date:
11 Feb 1974
Department:
Home Department
Assam act 010 of 1974 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1973
State:
Assam
Date:
18 Mar 1974
Department:
Parliamentary Affairs Department
Assam act 025 of 1974 : The Assam Board of Revenue (Amendment) Act, 1974
State:
Assam
Date:
23 Oct 1974
Department:
Revenue Department
Assam act 005 of 1974 : The Assam Liquor Prohibition (Amendment) Act, 1973
State:
Assam
Date:
11 Feb 1974
Department:
Excise Department
Ministry:
Ministry of Law Department
Assam act 020 of 1974 : The Assam Co-operative Societies (Amendment) Act, 1974
State:
Assam
Date:
17 Oct 1974
Department:
Co-operation Department
Ministry:
Ministry of Law Department
Assam act 007 of 1975 : The Assam Contingency Fund (Amendment) Act, 1975
State:
Assam
Date:
6 Sep 1975
Department:
Revenue Department
Assam act 004 of 1975 : The Assam Finance Act, 1975
State:
Assam
Date:
29 Mar 1975
Department:
Finance (Institutional Finance) Department
Assam act 011 of 1975 : The Assam Taxation (Publication of Information) Act, 1975
State:
Assam
Date:
29 Sep 1975
Department:
Finance (Taxation) Department
Assam act 013 of 1975 : The Assam Co-operative Societies (Amendment) Act, 1975
State:
Assam
Date:
22 Oct 1975
Department:
Co-operation Department
Assam act 006 of 1975 : Assam Elementary Education (Provincialisation) Act, 1974
State:
Assam
Department:
Elementary Education Department
Assam act 001 of 1975 : The ASSAM LAND HOLDING (ADOPTION OF RELATIONSHIP UNDER THE ASSAM LAND AND REVENUE REGULATION, 1886 IN THE ACQUIRED PERMANENTLY SETTLED ESTATES) ACT, 1974
State:
Assam
Date:
19 Feb 1975
Department:
Revenue Department
Assam act 006 of 1975 : The Assam Elementary Education (Provincialisation) Act, 1974 (Single Document)
State:
Assam
Date:
14 Jun 1975
Department:
Elementary Education Department
Assam act 015 of 1975 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1975
State:
Assam
Date:
29 Oct 1975
Department:
Industries and Commerce Department
Assam act 009 of 1975 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1975
State:
Assam
Date:
17 Sep 1975
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 020 of 1976 : The Assam Public Premises (Eviction of Unauthorised Occupants)Act, 1971 (Single Document)
State:
Assam
Date:
23 Oct 1976
Department:
Planning and Development Department
Assam act 002 of 1976 : The Assam Land Revenue and Rent (Surcharge) (Amendment) Act, 1976
State:
Assam
Date:
20 Mar 1976
Department:
Revenue Department
Ministry:
Ministry of Law Department
Assam act 005 of 1976 : The Assam Finance Act, 1976
State:
Assam
Date:
31 Mar 1976
Department:
Finance (Institutional Finance) Department
Assam act 013 of 1976 : The Assam Contingency Fund (Amendment) Act, 1976
State:
Assam
Date:
13 Sep 1976
Department:
Revenue Department
Assam act 008 of 1976 : The Assam Panchayati Raj (4th Amendment) Act, 1976
State:
Assam
Date:
19 May 1976
Department:
Panchayat and Rural Development Department
Assam act 016 of 1976 : The Assam Excise (Amendment) Act, 1976
State:
Assam
Date:
20 Sep 1976
Department:
Excise Department
Assam act 020 of 1976 : The Assam Public Premises (Eviction of Unauthorised Occupants) Act, 1971
State:
Assam
Date:
27 Oct 1976
Department:
Planning and Development Department
Assam act 012 of 1976 : The Assam Recovery of Loans Act, 1976
State:
Assam
Date:
22 Aug 1976
Department:
Finance (Economic Affairs) Department
Assam act 011 of 1976 : The Assam Rural Indebtness Relief (Amendment) Act, 1976
State:
Assam
Date:
4 Aug 1976
Department:
Finance (Audit & Fund) Department
Assam act 004 of 1976 : The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1976
State:
Assam
Date:
27 Mar 1976
Department:
Co-operation Department
Ministry:
Ministry of Law Department
Assam act 009 of 1976 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1976
State:
Assam
Date:
20 May 1976
Department:
Labour and Welfare Department
Assam act 015 of 1976 : The Assam Liquor Prohibition ( Amendment) Act, 1976
State:
Assam
Date:
23 Sep 1976
Department:
Excise Department
Ministry:
Ministry of Law Department
Assam act 007 of 1976 : The Assam Motor Vehicles Taxation (Amendment) Act, 1976
State:
Assam
Date:
8 Apr 1976
Department:
Finance (Taxation) Department
Assam act 018 of 1976 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1976
State:
Assam
Date:
12 Oct 1976
Department:
Revenue Department
Assam act 8 of 1977 : The Assam Administrative Tribunal Act, 1977
State:
Assam
Date:
1 May 1977
Department:
Department of Administrative Reforms and Training Department
Assam act 006 of 1977 : The Assam State Transport Corporation (Prevention of Unauthorised Travel) Act, 1977
State:
Assam
Date:
2 May 1977
Department:
Transport Department
Assam act 021 of 1977 : The Assam Finance (Sales Tax) (Amendment) Act, 1977
State:
Assam
Date:
13 Dec 1977
Department:
Finance (Taxation) Department
Assam act 015 of 1977 : The Assam Contingency Fund (Amendment) Act, 1977
State:
Assam
Date:
26 Nov 1977
Department:
Revenue Department
Assam act 002 of 1977 : The Assam Finance Act, 1977
State:
Assam
Date:
30 Mar 1977
Department:
Finance (Institutional Finance) Department
Assam act 011 of 1977 : The Assam Panchayati Raj (5th Amendment) Act, 1977
State:
Assam
Date:
29 Jun 1977
Department:
Panchayat and Rural Development Department
Assam act 004 of 1977 : The Assam Recovery of Loans (Amendment) Act, 1977
State:
Assam
Date:
29 Apr 1977
Department:
Finance (Economic Affairs) Department
Assam act 019 of 1977 : The Assam Secondary Education (Provincialisation) Act, 1977
State:
Assam
Date:
12 Dec 1977
Department:
Secondary Education Department
Assam act 023 of 1977 : The Assam (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1977
State:
Assam
Date:
15 Dec 1977
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 020 of 1977 : The Assam Sales Tax (Amendment) Act, 1977
State:
Assam
Date:
13 Dec 1977
Department:
Finance (Taxation) Department
Assam act 022 of 1977 : The Assam Purchase Tax (Amendment) Act, 1977
State:
Assam
Date:
13 Dec 1977
Department:
Finance (Taxation) Department
Assam act 008 of 1977 : Assam Administrative Tribunal Act, 1977
State:
Assam
Department:
Administrative Reforms and Training Department
Assam act 007 of 1977 : Assam Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
State:
Assam
Date:
2 May 1977
Department:
Agriculture Department
Assam act 009 of 1977 : The Assam Agricultural University (Amendment) Act, 1977
State:
Assam
Date:
12 May 1977
Department:
Higher Education Department
Assam act 10 of 1978 : The Assam Farmers (Group Irrigation) Act, 1978
State:
Assam
Date:
31 Aug 1978
Department:
Department of Agriculture Department
Assam act 009 of 1978 : The Assam Panchayati Raj (6th Amendment) Act, 1978
State:
Assam
Date:
5 Jul 1978
Department:
Panchayat and Rural Development Department
Assam act 003 of 1978 : The Assam Finance Act, 1978
State:
Assam
Date:
1 Apr 1978
Department:
Finance (Institutional Finance) Department
Assam act 019 of 1978 : The Assam Gramdan (Amendment) Act, 1978
State:
Assam
Date:
23 Dec 1978
Department:
Revenue Department
Ministry:
Ministry of General Administration
Assam act 008 of 1978 : The Assam Excise (Amendment) Act, 1978
State:
Assam
Date:
5 Jul 1978
Department:
Excise Department
Assam act 004 of 1978 : The Assam Public Premises (Eviction of Unauthorised Occupants) (Amendment)Act, 1977
State:
Assam
Date:
22 Apr 1978
Department:
Planning and Development Department
Assam act 007 of 1978 : The Assam Criminal Law (Amendment) Act, 1978
State:
Assam
Date:
5 Jul 1978
Department:
Judicial Department
Assam act 012 of 1979 : The Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978
State:
Assam
Date:
28 May 1979
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 008 of 1979 : The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1979
State:
Assam
Date:
31 Mar 1979
Department:
Finance (Taxation) Department
Assam act 007 of 1979 : The Assam Amusements and Betting Tax (Amendment) Act, 1979
State:
Assam
Date:
3 Mar 1979
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 014 of 1979 : The Assam Contingency Fund (Amendment) Act, 1979
State:
Assam
Date:
1 Dec 1979
Department:
Revenue Department
Assam act 005 of 1979 : The Assam Sales Tax (Amendment) Act, 1979
State:
Assam
Date:
31 Mar 1979
Department:
Finance (Taxation) Department
Assam act 012 of 1979 : The ASSAM SCHEDULED CASTES AND SCHEDULED TRIBES 1RESERVATION OF POSTS IN SERVICES ACT, 1978 (SINGLE DOCUMENT)
State:
Assam
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 004 of 1979 : The Assam Finance Act, 1979
State:
Assam
Date:
31 Mar 1979
Department:
Finance (Institutional Finance) Department
Assam act 010 of 1979 : The Assam Shops and Establishments (Amendment) Act, 1979
State:
Assam
Date:
5 May 1979
Department:
Public Enterprises Department
Assam act 009 of 1979 : The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1979
State:
Assam
Date:
5 Dec 1978
Department:
Parliamentary Affairs Department
Assam act 038 of 1980 : The ASSAM STATE LEGISLATURE (DELEGATION OF POWERS) ACT 1980.
State:
Assam
Date:
11 Jul 1980
Department:
Parliamentary Affairs Department
Assam act 038 of 1980 : The Assam State Legislature (Delegation of Powers) Act, 1980
State:
Assam
Date:
19 Jul 1980
Department:
Parliamentary Affairs Department
Assam act 002 of 1980 : The Assam Finance (Sales Tax) (Amendment) Act,
State:
Assam
Date:
19 Jul 1980
Department:
Finance (Taxation) Department
Assam act 006 of 1980 : The Assam Contingency Fund (Amendment) Act, 1980
State:
Assam
Date:
27 Nov 1980
Department:
Revenue Department
Assam act 005 of 1980 : The Assam Preventive Detention Act, 1980
State:
Assam
Date:
19 Jul 1980
Department:
Home Department
Assam act 001 of 1980 : The Assam Veterinary Council Act, 1979
State:
Assam
Date:
9 Jun 1980
Department:
Veterinary Department
Assam act 001 of 1980 : The Assam Alienation of Land (Regulation) Act, 1980
State:
Assam
Date:
19 Jul 1980
Department:
Revenue Department
Assam act 002 of 1981 : The Assam Land and Revenue Regulation (Amendment) Act, 1981
State:
Assam
Date:
30 Dec 1982
Department:
Revenue Department
Assam act 011 of 1983 : The Assam Tribal Development Authority Act, 2005
State:
Assam
Date:
10 Oct 1983
Department:
Welfare of Plain Tribes and Backward Classes Department
Ministry:
Ministry of Home
Assam act 001 of 1983 : The Assam Executive Magistrates (Temporary Powers) Act, 1983
State:
Assam
Date:
28 Jan 1983
Department:
Judicial Department
Assam act 017 of 1984 : The ASSAM HIGHER SECONDARY EDUCATION ACT, 1984
State:
Assam
Date:
18 Apr 1984
Department:
Higher Education Department
Assam act 015 of 1984 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1984
State:
Assam
Date:
18 Apr 1984
Department:
Revenue Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 007 of 1984 : The Assam State Industrial Relief Undertakings (Special Provisions) Act, 1984
State:
Assam
Date:
7 Apr 1984
Department:
Industries and Commerce Department
Assam act 013 of 1984 : The Assam Agricultural University (Amendment) Act, 1984
State:
Assam
Date:
18 Mar 1984
Department:
Higher Education Department
Ministry:
Ministry of Home
Assam act 009 of 1984 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1984
State:
Assam
Date:
7 Apr 1984
Department:
Labour and Welfare Department
Assam act 023 of 1984 : The ASOM RASTRABHASA PRACHAR SAMITI (TAKING OVER OF MANAGEMENT AND CONTROL) ' ACT. 1984
State:
Assam
Date:
15 Dec 1984
Department:
Cultural Affairs Department
Assam act 010 of 1984 : The Assam Agricultural Income Tax (Amendment) Act, 1984
State:
Assam
Date:
18 Apr 1984
Department:
Agriculture Department
Assam act 019 of 1984 : The Assam Electricity Duty (Amendment) Act, 1984
State:
Assam
Date:
21 Sep 1984
Department:
Power (Electricity) Department
Assam act 013 of 1985 : The Assam Fire Service Act, 1985
State:
Assam
Date:
1 Oct 1985
Department:
Home Department
Assam act 001 of 1985 : The ASSAM WORKMEN'S PROTECTION ACT, 1984
State:
Assam
Date:
29 Dec 1984
Department:
Labour and Welfare Department
Assam act 016 of 1985 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1985
State:
Assam
Date:
13 Nov 1985
Department:
Labour and Welfare Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 008 of 1985 : The Assam Town and Country Planning (Amendment) Act,1985
State:
Assam
Date:
3 May 1985
Department:
Planning and Development Department
Assam act 001 of 1985 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1985
State:
Assam
Date:
21 Jan 1985
Department:
Labour and Welfare Department
Assam act 006 of 1985 : The Assam Official Language (Amendment) Act,1985
State:
Assam
Date:
16 Apr 1985
Department:
LEGISLATIVE DEPARTMENT
Ministry:
Ministry of Labour and Employment
Assam act 013 of 1986 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1986
State:
Assam
Date:
1 Sep 1986
Department:
Parliamentary Affairs Department
Assam act 020 of 1986 : Assam Lokayukta and Upa-Lokayuktas Act, 1985
State:
Assam
Department:
Home Department
Assam act 007 of 1986 : The Assam Agricultural University (Amendment) Act, 1986
State:
Assam
Date:
25 Jul 1986
Department:
Higher Education Department
Assam act 014 of 1987 : The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1987
State:
Assam
Date:
7 Nov 1992
Department:
Home Department
Ministry:
Ministry of Law Department
Assam act 022 of 1987 : The Assam Forest Protection Force Act, 1986 (SINGLE DOCUMENT)
State:
Assam
Date:
11 Dec 1987
Department:
Environments and Forest Department
Assam act 002 of 1987 : The ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD ACT. 1985
State:
Assam
Date:
9 Jan 1987
Department:
Urban Development Department
Assam act 022 of 1987 : The Assam Forest Protection Force Act, 1986
State:
Assam
Date:
22 Dec 1987
Department:
Environments and Forest Department
Assam act 018 of 1987 : The Assam Town and Country Planning (Amendment) Act,1987
State:
Assam
Date:
23 Oct 1987
Department:
Planning and Development Department
Assam act 006 of 1987 : The Assam Elementary Education (Provincialisation) (Amendment) Act, 1987
State:
Assam
Date:
10 Apr 1987
Department:
Elementary Education Department
Assam act 005 of 1988 : The Assam Homeopathic Medicine (Amendment) Act, 1988
State:
Assam
Date:
24 May 1988
Department:
Health and Family Welfare Department
Assam act 006 of 1988 : The Assam Agricultural Farming Corporation (Amendment) Act, 1988
State:
Assam
Date:
24 May 1988
Department:
Agriculture Department
Assam act 009 of 1988 : The ASSAM RURAL DEVELOPMENT CESS ACT, 1988
State:
Assam
Date:
8 Dec 1988
Department:
Panchayat and Rural Development Department
Assam act 19 of 1989 : The ASSAM PREFERENTIAL STORES PURCHASE ACT, 1989
State:
Assam
Date:
13 Jul 1989
Department:
Department of Industries and Commerce Department
Assam act 005 of 1989 : The ASSAM TAX ON LUXURIES (HOTELS AND LODGING HOUSES) ACT, 1989
State:
Assam
Date:
12 Apr 1989
Department:
Finance (Taxation) Department
Assam act 019 of 1989 : Assam Preferential Stores Purchase Act, 1989
State:
Assam
Department:
Industries and Commerce Department
Assam act 018 of 1989 : The Assam State Industrial Relief Undertakings (Special Provisions) (Amendment) Act, 1989
State:
Assam
Date:
18 Jul 1989
Department:
Industries and Commerce Department
Assam act 011 of 1990 : The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1990
State:
Assam
Date:
22 May 1990
Department:
Home Department
Assam act 002 of 1990 : The ASSAM PHYSICALLY HANDICAPPED EERSONS (EMPLOYMENT IN FAC'I'ORIEs) ACT, 1986
State:
Assam
Date:
7 Feb 1990
Department:
Health and Family Welfare Department
Assam act 014 of 1990 : The ASSAM SERICULTURE (SILK-WORM SEED, COCOON AND SILK YARN CONTROL) ACT, 1987
State:
Assam
Date:
25 Aug 1990
Department:
Handlooms, Textile and Sericulture Department
Assam act 012 of 1990 : The ASSAM TAXATION ( ON SPECIFIED LANDS) ACT, 1990
State:
Assam
Date:
25 May 1990
Department:
Finance (Taxation) Department
Assam act 004 of 1990 : The Assam Land and Revenue Regulation (Amendment) Act, 1990
State:
Assam
Date:
31 Mar 1990
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 009 of 1990 : The Assam Land Revenue Re-assessment (Amendment) Act, 1990
State:
Assam
Date:
8 May 1990
Department:
Revenue Department
Assam act 008 of 1990 : The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1990
State:
Assam
Date:
12 May 1990
Department:
Co-operation Department
Assam act 007 of 1990 : The Assam Agricultural Income Tax (Amendment) Act, 1990
State:
Assam
Date:
8 May 1990
Department:
Agriculture Department
Ministry:
Ministry of Law Department
Assam act 001 of 1990 : The Assam Co-operative Societies (Amendment) Act, 1989
State:
Assam
Date:
6 Jan 1990
Department:
Co-operation Department
Assam act 019 of 1990 : The Assam Co-operative Societies (Amendment) Act, 1990
State:
Assam
Date:
23 Nov 1990
Department:
Co-operation Department
Ministry:
Ministry of Home
Assam act 014 of 1990 : The ASSAM SERICULTURE (SILK-WORM SEED, COCOON AND SILK YARN CONTROL) ACT, 1987 (SINGLE DOCUMENT)
State:
Assam
Date:
23 Aug 1990
Department:
Handlooms, Textile and Sericulture Department
Assam act 001 of 1991 : The Assam Industrial Infrastructure Development Corporation Act, 1990
State:
Assam
Date:
14 Feb 1991
Department:
Industries and Commerce Department
Ministry:
Ministry of Law Department
Assam act 002 of 1991 : The Assam Irrigation (Amendment) Act, 1990
State:
Assam
Date:
12 Apr 1991
Department:
Irrigation Department
Assam act 004 of 1991 : The Assam Municipal (Amendment) Act, 1991
State:
Assam
Date:
21 Aug 1991
Department:
Urban Development Department
Ministry:
Ministry of Revenue
Assam act 003 of 1991 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1990
State:
Assam
Date:
27 Jun 1991
Department:
Labour and Welfare Department
Assam act 008 of 1991 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1986
State:
Assam
Date:
25 Sep 1991
Department:
Revenue Department
Assam act 003 of 1992 : The Assam Administrative Tribunal (Amendment) Act, 1992
State:
Assam
Date:
28 Apr 1992
Department:
Administrative Reforms and Training Department
Assam act 007 of 1992 : The Assam Motor Vehicles Taxation (Amendment) Act, 1992
State:
Assam
Date:
6 Jun 1992
Department:
Finance (Taxation) Department
Assam act 018 of 1993 : The ASSAM HEALTH ESTABLISHMENTS ACT, 1993
State:
Assam
Date:
24 Dec 1993
Department:
Health and Family Welfare Department
Assam act 016 of 1993 : The Assam Amusements and Betting Tax (Amendment) Act, 1946
State:
Assam
Date:
24 Nov 1993
Department:
Finance (Taxation) Department
Assam act 009 of 1993 : The Assam Agricultural Income Tax (Amendment) Act, 1993
State:
Assam
Date:
14 May 1993
Department:
Agriculture Department
Ministry:
Ministry of Forest
Assam act 001 of 1993 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1992
State:
Assam
Date:
27 Feb 1993
Department:
Labour and Welfare Department
Assam act 013 of 1993 : The Assam Gratuity Act, 1992
State:
Assam
Date:
1 Jul 1993
Department:
Labour and Welfare Department
Assam act 010 of 1993 : The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1993
State:
Assam
Date:
14 May 1993
Department:
Revenue Department
Assam act 017 of 1993 : The Assam Backward Classes Commission Act, 1993
State:
Assam
Date:
24 Nov 1993
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 020 of 1994 : The Assam Agricultural Income Tax (Second Amendment) Act, 1994
State:
Assam
Date:
6 May 1994
Department:
Agriculture Department
Assam act 028 of 1994 : The Assam Agricultural Income Tax (First Amendment) Act, 1994
State:
Assam
Date:
6 May 1994
Department:
Agriculture Department
Assam act 021 of 1994 : The ASSAM STATE COMMISSION FOR WOMEN ACT, 1994
State:
Assam
Date:
6 May 1994
Department:
Personnel Department
Assam act 018 of 1994 : Assam Panchayat Act, 1994
State:
Assam
Department:
Panchayat and Rural Development Department
Ministry:
Ministry of Law Department
Assam act 029 of 1994 : The Assam Districtwise Population Pattern Reflection in Services (in class III and class IV posts) Act, 1994
State:
Assam
Date:
7 May 1994
Department:
Personnel Department
Assam act 019 of 1994 : The Assam Municipal (Amendment) Act, 1994
State:
Assam
Date:
6 May 1994
Department:
Urban Development Department
Assam act 023 of 1994 : The Assam Town and Country Planning (Amendment) Act,1994
State:
Assam
Date:
6 May 1994
Department:
Planning and Development Department
Assam act 008 of 1994 : The Assam Motor Vehicles Taxation (Amendment) Act, 1994
State:
Assam
Date:
19 Apr 1994
Department:
Finance (Taxation) Department
Assam act 011 of 1994 : The Assam Ganja and Bhang Prohibition (Amendment) Act, 1994
State:
Assam
Date:
22 Apr 1994
Department:
Home Department
Assam act 009 of 1994 : The ASSAM INDUSTRIES ESTABLISHMENTS (CONFERMENT OF PERMANENT STATUS TO WORKMEN) ACT, 1985
State:
Assam
Date:
22 Apr 1994
Department:
Industries and Commerce Department
Assam act 012 of 1994 : The Assam Liquor Prohibition (Amendment) Act, 1994
State:
Assam
Date:
26 Apr 1994
Department:
Excise Department
Assam act 027 of 1995 : The ASSAM filADRASSA EDUCATION (PROVINCIALISATION) ACT, 1995
State:
Assam
Date:
27 Oct 1995
Department:
Elementary Education Department
Assam act 023 of 1995 : The Assam Amusements and Betting Tax (Amendment) Act, 1995
State:
Assam
Date:
20 Nov 1995
Department:
Finance (Taxation) Department
Ministry:
Ministry of Health and Family Welfare
Assam act 006 of 1995 : Assam Finance Commission (Miscellaneous Provision) Act, 1995
State:
Assam
Department:
Finance (Audit & Fund) Department
Assam act 021 of 1995 : The Assam Municipal (Amendment) Act, 1995
State:
Assam
Date:
20 Oct 1995
Department:
Urban Development Department
Ministry:
Ministry of Law Department
Assam act 007 of 1995 : The Assam Agricultural Income Tax (Amendment) Act, 1995
State:
Assam
Date:
18 Apr 1995
Department:
Agriculture Department
Assam act 014 of 1995 : The Assam Forest Regulation (Amendment) Act, 1995
State:
Assam
Date:
2 May 1995
Department:
Environments and Forest Department
Assam act 027 of 1995 : The ASSAM MADRASSA EDUCATION (PROVINCIALISATION) ACT, 1995
State:
Assam
Date:
30 Oct 1995
Department:
LEGISLATIVE DEPARTMENT
Assam act 005 of 1995 : The Assam Backward Classes Commission (Amendment) Act, 1995
State:
Assam
Date:
18 Apr 1995
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 004 of 1996 : The ASSAM CLASSICAL - INSTITUTIONS (SANSKRIT AND PALI-PRAKRIT) .(PROVINCIALISATION) ACTThe 1996
State:
Assam
Date:
26 Mar 1996
Department:
Elementary Education Department
Assam act 005 of 1996 : The Assam Administrative Tribunal (Amendment) Act, 1996
State:
Assam
Date:
26 Mar 1996
Department:
Administrative Reforms and Training Department
Assam act 016 of 1997 : The Assam Municipal (Amendment) Act, 1997
State:
Assam
Date:
6 May 1997
Department:
Urban Development Department
Assam act 011 of 1997 : The Assam Khadi and Village Industries Boards (Amendment) Act, 1997
State:
Assam
Date:
30 Apr 1997
Department:
Handlooms, Textile and Sericulture Department
Assam act 010 of 1997 : The Assam Panchayat (Amendment) Act, 1997
State:
Assam
Date:
30 Apr 1997
Department:
Panchayat and Rural Development Department
Assam act 023 of 1997 : The Assam Panchayat (2nd Amendment) Act, 1997
State:
Assam
Date:
15 Sep 1997
Department:
Panchayat and Rural Development Department
Assam act 003 of 1997 : The Assam Municipal (Amendment) Act, 1996
State:
Assam
Date:
4 Feb 1997
Department:
Urban Development Department
Assam act 022 of 1997 : The Assam Municipal (Amendment) Act, 1997
State:
Assam
Date:
15 Sep 1997
Department:
Urban Development Department
Assam act 018 of 1997 : The Assam Land and Revenue Regulation (Amendment) Act, 1997
State:
Assam
Date:
27 May 1997
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 006 of 1998 : The Assam Taxation Laws (Amendment) Act, 1998
State:
Assam
Date:
30 May 1998
Department:
Finance (Taxation) Department
Assam act 007 of 1998 : The Assam Amusements and Betting Tax (Amendment) Act, 1998
State:
Assam
Date:
5 Jun 1998
Department:
Finance (Taxation) Department
Assam act 004 of 1998 : The Assam Agricultural Income Tax (Amendment) Act, 1998
State:
Assam
Date:
12 Jan 1999
Department:
Agriculture Department
Assam act 18 of 1999 : The ASSAM ADVOCATES' WELFARE FUND ACT, 1998 (SINGLE DOCUMENT)
State:
Assam
Date:
31 May 1999
Department:
Department of Judicial Department
Assam act 007 of 1999 : The ASSAM HANDICRAFT ARTISANS WELFARE FUND ACT, 1998
State:
Assam
Date:
21 Jan 1999
Department:
Handlooms, Textile and Sericulture Department
Assam act 002 of 1999 : The ASSAM PROHIBITION OF RAGGING ACT, 1998
State:
Assam
Date:
8 Jan 1999
Department:
Administrative Reforms and Training Department
Assam act 021 of 1999 : The Assam Contingency Fund (Amendment) Act, 1999
State:
Assam
Date:
12 Dec 1999
Department:
Revenue Department
Assam act 001 of 1999 : The Assam Contingency Fund (Amendment) Act, 1998
State:
Assam
Date:
8 Jan 1999
Department:
Revenue Department
Assam act 018 of 1999 : The Assam Advocates Welfare Fund Act, 1998
State:
Assam
Date:
1 Jun 1999
Department:
Judicial Department
Assam act 005 of 1999 : The Assam College Education (Provincialisation) Act Repealing Act, 1998
State:
Assam
Date:
8 Jan 1999
Department:
Higher Education Department
Assam act 008 of 1999 : The Assam Taxation Laws (Amendment) Act, 1999
State:
Assam
Date:
29 May 1999
Department:
Finance (Taxation) Department
Assam act 026 of 1999 : The ASSAM MEDICAL COUNCIL ACT, 1999
State:
Assam
Date:
15 Dec 1999
Department:
Health and Family Welfare Department
Assam act 022 of 1999 : The ASSAM PANCHAYAT EMPLOYEES (PROVINCIALISATION) ACT, 1999
State:
Assam
Date:
15 Dec 1999
Department:
Panchayat and Rural Development Department
Assam act 017 of 1999 : The Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999
State:
Assam
Date:
11 Jun 2020
Department:
Home Department
Assam act 024 of 1999 : The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1999
State:
Assam
Date:
2 Feb 2000
Department:
Home Department
Assam act 025 of 1999 : The Assam Panchayat (Amendment) Act, 1999
State:
Assam
Date:
30 Mar 2000
Department:
Panchayat and Rural Development Department
Ministry:
Ministry of Law Department
Assam act 011 of 1999 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 1999
State:
Assam
Date:
25 May 1999
Department:
Labour and Welfare Department
Assam act 027 of 1999 : The Assam Motor Vehicles Taxation (Amendment) Act, 1999
State:
Assam
Date:
2 Feb 2000
Department:
Finance (Taxation) Department
Assam act 014 of 1999 : The Assam Amusements and Betting Tax (Amendment) Act, 1999
State:
Assam
Date:
1 Jun 1999
Department:
Finance (Taxation) Department
Assam act 002 of 1999 : The Assam Prohibition of Ragging Act, 1998
State:
Assam
Department:
Higher Education Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 013 of 2000 : The Assam Bhoodan (Amendment) Act, 2000
State:
Assam
Date:
20 Sep 2000
Department:
Revenue Department
Assam act 006 of 2000 : The ASSAM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2000
State:
Assam
Date:
6 May 2000
Department:
Finance (Establishment - A) Department
Assam act 007 of 2000 : The ASSAM TAXATION (SETTLEMENT OF DISPUTES) ' ACT, 2000
State:
Assam
Date:
12 May 2000
Department:
Finance (Taxation) Department
Assam act 009 of 2000 : The Assam Contingency Fund (Amendment) Act, 2000
State:
Assam
Date:
15 Sep 2000
Department:
Revenue Department
Assam act 010 of 2000 : The Assam Panchayat (Amendment) Act, 2000
State:
Assam
Date:
29 Sep 2000
Department:
Panchayat and Rural Development Department
Assam act 011 of 2000 : The Assam Taxation (on luxuries) (Amendment) Act, 2000
State:
Assam
Date:
29 Sep 2000
Department:
Finance (Taxation) Department
Assam act 007 of 2000 : The Assam Taxation (Settlement of Disputes) Act, 2000
State:
Assam
Date:
17 May 2000
Department:
Finance (Taxation) Department
Assam act 003 of 2000 : The Assam Agricultural Income Tax (Amendment) Act, 2000
State:
Assam
Date:
17 May 2000
Department:
Agriculture Department
Assam act 012 of 2000 : The Assam Forest (Removal and storage of Forest Produce) Regulation Act, 2000
State:
Assam
Date:
24 Oct 2000
Department:
Environments and Forest Department
Assam act 014 of 2000 : The Assam Excise Act, 2000
State:
Assam
Date:
11 Oct 2000
Department:
Excise Department
Assam act 005 of 2000 : The Assam Industrial Infrastructure Development Corporation (Amendment) Act, 2000
State:
Assam
Date:
21 Jul 2000
Department:
Industries and Commerce Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 005 of 2001 : The Assam Amusements and Betting Tax (Amendment) Act, 2001
State:
Assam
Date:
29 Mar 2001
Department:
Finance (Taxation) Department
Assam act 001 of 2001 : The Assam Agricultural Produce Market (Amendment) Act, 2001
State:
Assam
Date:
30 Jan 2001
Department:
Agriculture Department
Assam act 016 of 2001 : The Assam Panchayat (Amendment) Act, 2001
State:
Assam
Date:
19 Oct 2001
Department:
Panchayat and Rural Development Department
Assam act 008 of 2002 : The Assam Amusements and Betting Tax (Amendment) Act, 2002
State:
Assam
Date:
10 May 2002
Department:
Finance (Taxation) Department
Assam act 009 of 2002 : The Assam Right to Information Act, 2001
State:
Assam
Date:
7 May 2002
Department:
Information and Public Relations Department
Assam act 004 of 2002 : The Assam Panchayat (Number II) (Amendment) Act, 2002
State:
Assam
Date:
7 May 2002
Department:
Panchayat and Rural Development Department
Ministry:
Ministry of Law Department
Assam act 003 of 2002 : The Assam Agricultural Income Tax (Amendment) Act, 2002
State:
Assam
Date:
7 May 2002
Department:
Agriculture Department
Assam act 014 of 2002 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2002
State:
Assam
Date:
18 Nov 2002
Department:
Labour and Welfare Department
Assam act 012 of 2002 : The Assam Motor Vehicles Taxation (Amendment) Act, 2002
State:
Assam
Date:
10 May 2002
Department:
Finance (Taxation) Department
Assam act 016 of 2002 : The ASSAM PUBLIC RECORDS ACT, 2002
State:
Assam
Date:
18 Nov 2002
Department:
Information and Public Relations Department
Assam act 006 of 2003 : Assam Speaker's Salaries and Allowances (Amendment) Act, 2003
State:
Assam
Assam act 005 of 2003 : Assam Ministers', Ministers' of State and Deputy Minsters' Salaries and Allowances (Amendment) Act, 2003
State:
Assam
Assam act 002 of 2003 : The Assam Municipal (Amendment) Act, 2003
State:
Assam
Date:
27 Mar 2003
Department:
Urban Development Department
Ministry:
Ministry of Law
Assam act 010 of 2003 : The Assam Agricultural Income Tax (Amendment) Act, 2003
State:
Assam
Date:
3 May 2003
Department:
Agriculture Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 020 of 2003 : Assam State Commission for Minorities Act, 2003
State:
Assam
Department:
Minorities Welfare and Development Department
Assam act 014 of 2003 : The Assam Amusements and Betting Tax (Amendment) Act, 2003
State:
Assam
Date:
3 May 2003
Department:
Finance (Taxation) Department
Assam act 019 of 2004 : The ASSAM RURAL HEALTH REGULATORY AUTHORITY ACT, 2004
State:
Assam
Date:
18 Sep 2004
Department:
Health and Family Welfare Department
Assam act 020 of 2004 : The Assam Agricultural Income Tax (Amendment) Act, 2004
State:
Assam
Date:
18 Sep 2004
Department:
Agriculture Department
Assam act 004 of 2004 : The Assam Motor Vehicles Taxation (Amendment) Act, 2003
State:
Assam
Date:
5 Mar 2004
Department:
Finance (Taxation) Department
Assam act 023 of 2004 : The Assam Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2004
State:
Assam
Date:
29 Dec 2004
Department:
Parliamentary Affairs Department
Assam act 003 of 2004 : The Assam General Sales Tax (2nd Amendment) Act, 2003
State:
Assam
Date:
5 Mar 2004
Department:
Finance (Taxation) Department
Assam act 005 of 2004 : The Assam Amusements and Betting Tax (Amendment) Act, 2003
State:
Assam
Date:
5 Mar 2003
Department:
Finance (Taxation) Department
Ministry:
Ministry of Home
Assam act 022 of 2005 : The Assam Tribal Development Authority (Amendment) Act, 2005
State:
Assam
Date:
17 May 2005
Department:
Welfare of Plain Tribes and Backward Classes Department
Ministry:
Ministry of Law Department
Assam act 013 of 2005 : The Assam Value Added Tax (Amendment) Act, 2005
State:
Assam
Date:
18 Apr 2005
Department:
Finance (Taxation) Department
Assam act 005 of 2005 : The Assam Irrigation Water Users Act, 2004
State:
Assam
Date:
18 Jan 2005
Department:
Irrigation Department
Assam act 019 of 2005 : The Assam Agricultural Income Tax (Amendment) Act, 2005
State:
Assam
Date:
6 May 2005
Department:
Agriculture Department
Assam act 014 of 2005 : The Assam Fish Seed Act, 2005
State:
Assam
Date:
17 May 2005
Department:
Fishery Department
Ministry:
Ministry of Law Department
Assam act 011 of 2005 : The Assam Taxation (Liquidation of Arrear Dues) Act, 2005
State:
Assam
Date:
18 Apr 2005
Department:
Finance (Taxation) Department
Assam act 015 of 2005 : The Assam Entry Tax (Amendment) Act, 2005
State:
Assam
Date:
28 Apr 2005
Department:
Revenue Department
Assam act 016 of 2005 : The Assam Taxation (on specified land) (2nd Amendment) Act, 2005
State:
Assam
Date:
28 Apr 2005
Department:
Finance (Taxation) Department
Assam act 012 of 2005 : The Assam Taxation (on specified Land) (Amendment) Act, 2005
State:
Assam
Date:
28 Apr 2005
Department:
Finance (Taxation) Department
Assam act 018 of 2005 : The Assam Amusements and Betting Tax (Amendment) Act, 2005
State:
Assam
Date:
6 May 2005
Department:
Finance (Taxation) Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 046 of 2005 : The Assam College Employees (Provincialisation) Act, 2005
State:
Assam
Date:
23 Dec 2005
Department:
Higher Education Department
Assam act 030 of 2005 : The Assam Administrative Tribunal (Amendment) Act, 2005
State:
Assam
Date:
20 May 2005
Department:
Administrative Reforms and Training Department
Assam act 042 of 2005 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2005
State:
Assam
Date:
13 Sep 2005
Department:
Finance (Budget) Department
Assam act 012 of 2005 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2005
State:
Assam
Date:
30 Sep 2005
Department:
Labour and Welfare Department
Assam act 027 of 2005 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2005
State:
Assam
Date:
17 May 2005
Department:
Finance (Budget) Department
Assam act 002 of 2005 : The Assam Excise Act, 2004
State:
Assam
Date:
18 Jan 2005
Department:
Excise Department
Assam act 029 of 2005 : The Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005
State:
Assam
Date:
21 May 2005
Department:
General Administration Department
Ministry:
Ministry of Law Department
Assam act 003 of 2005 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2004
State:
Assam
Date:
18 Jan 2005
Department:
Labour and Welfare Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 026 of 2005 : The Assam Motor Vehicles Taxation (Amendment) Act, 2005
State:
Assam
Date:
19 May 2005
Department:
Finance (Taxation) Department
Assam act 006 of 2005 : The Assam Municipal (Amendment) Act, 2005
State:
Assam
Date:
28 Feb 2005
Department:
Guwahati Development Department
Ministry:
Ministry of Vidhai
Assam act 002 of 2006 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2006
State:
Assam
Date:
3 Mar 2006
Department:
Finance (Taxation) Department
Assam act 011 of 2006 : The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2006
State:
Assam
Date:
1 Aug 2006
Department:
Finance (Taxation) Department
Assam act 009 of 2006 : The Assam Health Establishments (Amendment) Act, 2006
State:
Assam
Date:
11 Aug 2006
Department:
Health and Family Welfare Department
Assam act 013 of 2006 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2006
State:
Assam
Date:
24 Aug 2006
Department:
Parliamentary Affairs Department
Assam act 002 of 2006 : The Assam Agricultural Income Tax (Amendment) Act, 2006
State:
Assam
Date:
20 Jan 2007
Department:
Agriculture Department
Assam act 005 of 2006 : The Assam Lifts and Escalators Act, 2006
State:
Assam
Date:
10 Mar 2006
Department:
Guwahati Development Department
Assam act 4 of 2007 : The ASSAM NON-GOVERNMENT EDUCATIONAL INSTITUTIONS (REGULATION AND MANAGEMENT) ACT, 2006
State:
Assam
Date:
19 Jan 2007
Department:
Department of Elementary Education Department
Assam act 020 of 2007 : The Assam Police Act, 2007
State:
Assam
Date:
31 Aug 2007
Department:
Home Department
Assam act 005 of 2007 : The ASSAM HILL LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2006 (SINGLE DOCUMENT)
State:
Assam
Date:
16 Jan 2007
Department:
Revenue Department
Assam act 012 of 2007 : The Assam Private Universities Act, 2007
State:
Assam
Date:
8 May 2007
Department:
Higher Education Department
Assam act 021 of 2007 : The Assam Apartments (Construction and Transfer of Ownership) Act, 2006
State:
Assam
Date:
8 Oct 2007
Department:
Guwahati Development Department
Ministry:
Ministry of Revenue
Assam act 018 of 2007 : The Assam Contingency Fund (Amendment) Act, 2007
State:
Assam
Date:
29 Aug 2007
Department:
Revenue Department
Assam act 016 of 2007 : The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2007
State:
Assam
Date:
29 Aug 2007
Department:
Finance (Taxation) Department
Assam act 010 of 2007 : The Assam Value Added Tax (Amendment) Act, 2007
State:
Assam
Date:
30 Mar 2007
Department:
Finance (Taxation) Department
Assam act 027 of 2007 : The Assam Municipality Disclosure Act, 2007
State:
Assam
Date:
17 Dec 2007
Department:
Guwahati Development Department
Assam act 005 of 2007 : The Assam Hill Land and Ecological Sites (Protection and Management) Act, 2006
State:
Assam
Date:
20 Jan 2007
Department:
Revenue Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 004 of 2007 : The Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
State:
Assam
Date:
20 Jan 2007
Department:
Elementary Education Department
Ministry:
Ministry of Parliamentary Affairs
Assam act 017 of 2007 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2007
State:
Assam
Date:
29 Aug 2007
Department:
Finance (Budget) Department
Assam act 007 of 2007 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2007
State:
Assam
Date:
30 Mar 2007
Department:
Labour and Welfare Department
Ministry:
Ministry of Law Department
Assam act 015 of 2007 : The Assam Agricultural Income Tax (Amendment) Act, 2007
State:
Assam
Date:
29 Aug 2007
Department:
Agriculture Department
Assam act 025 of 2007 : The Assam Agricultural Income Tax (Second Amendment) Act, 2007
State:
Assam
Date:
10 Dec 2007
Department:
Agriculture Department
Ministry:
Ministry of Law Department
Assam act 024 of 2007 : The Assam Amusements and Betting Tax (Amendment) Act, 2007
State:
Assam
Date:
10 Dec 2007
Department:
Finance (Taxation) Department
Assam act 019 of 2007 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2007
State:
Assam
Date:
29 Aug 2007
Department:
Finance (Taxation) Department
Assam act 026 of 2007 : The Assam Nagara Raj Act, 2007
State:
Assam
Date:
14 Dec 2007
Department:
Co-operation Department
Ministry:
Ministry of Home
Assam act 003 of 2007 : The Assam Agricultural Produce Market (Amendment) Act, 2006
State:
Assam
Date:
20 Jan 2007
Department:
Agriculture Department
Assam act 008 of 2007 : The Assam Electricity Duty (Amendment) Act, 2007
State:
Assam
Date:
30 Mar 2007
Department:
Power (Electricity) Department
Assam act 016 of 2008 : The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 2008
State:
Assam
Date:
22 Apr 2008
Department:
Parliamentary Affairs Department
Assam act 018 of 2008 : The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 2008
State:
Assam
Date:
24 Apr 2008
Department:
Revenue Department
Assam act 012 of 2008 : The Assam Entry Tax Act, 2008
State:
Assam
Date:
17 Apr 2008
Department:
Revenue Department
Assam act 011 of 2008 : The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2008
State:
Assam
Date:
5 Apr 2008
Department:
Finance (Taxation) Department
Assam act 009 of 2008 : The Assam Value Added Tax (Amendment) Act, 2008
State:
Assam
Date:
5 Apr 2008
Department:
Finance (Taxation) Department
Assam act 010 of 2008 : The Assam Amusements and Betting Tax (Amendment) Act, 2008
State:
Assam
Date:
8 Apr 2008
Department:
Finance (Taxation) Department
Assam act 013 of 2008 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2008
State:
Assam
Date:
22 Apr 2008
Department:
Parliamentary Affairs Department
Assam act 004 of 2008 : The Assam Administrative Tribunal (Amendment) Act, 2008
State:
Assam
Date:
4 Apr 2008
Department:
Administrative Reforms and Training Department
Assam act 002 of 2008 : The Assam Agricultural Income Tax (Amendment) Act, 2008
State:
Assam
Date:
25 Mar 2008
Department:
Agriculture Department
Assam act 022 of 2009 : Assam Nagara Raj (Amendment) Act, 2009
State:
Assam
Assam act 003 of 2010 : Assam Science & Technology University Act, 2009
State:
Assam
Department:
Department of Information Technology Department
Ministry:
Ministry of Excise and Taxation
Assam act 008 of 2009 : The Assam Agricultural Income Tax (Amendment) Act, 2009
State:
Assam
Date:
12 Feb 2009
Department:
Agriculture Department
Assam act 007 of 2009 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2009
State:
Assam
Date:
12 Feb 2009
Department:
Finance (Taxation) Department
Assam act 024 of 2009 : The Assam Agricultural Income Tax (Second Amendment) Act, 2009
State:
Assam
Date:
1 Sep 2009
Department:
Agriculture Department
Assam act 020 of 2009 : The Assam Taxation (on specified Lands) (Second Amendment) Act, 2009
State:
Assam
Date:
29 Aug 2009
Department:
Finance (Taxation) Department
Assam act 009 of 2009 : The Assam Don Bosco University Act, 2009
State:
Assam
Date:
12 Feb 2009
Department:
Higher Education Department
Assam act 019 of 2009 : The Assam Entry Tax (Second Amendment) Act, 2009
State:
Assam
Date:
28 Aug 2009
Department:
Revenue Department
Assam act 004 of 2009 : The Assam Taxation (on specified Lands) (Amendment) Act, 2009
State:
Assam
Date:
12 Feb 2009
Department:
Finance (Taxation) Department
Assam act 021 of 2009 : The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2009
State:
Assam
Date:
29 Aug 2009
Department:
Finance (Taxation) Department
Assam act 023 of 2009 : The Assam Land and Revenue Regulation (Amendment) Act, 2009
State:
Assam
Date:
29 Aug 2009
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 005 of 2009 : The Assam Value Added Tax (Amendment) Act, 2009
State:
Assam
Date:
12 Feb 2009
Department:
Finance (Taxation) Department
Ministry:
Ministry of FOREST
Assam act 002 of 2009 : The Assam Amusements and Betting Tax (Amendment) Act, 2009
State:
Assam
Date:
7 Feb 2009
Department:
Finance (Taxation) Department
Assam act 027 of 2009 : The Assam Administration of Justice in the Karbi Anglong District Act, 2009
State:
Assam
Date:
29 Oct 2009
Department:
Hill Areas Department
Assam act 017 of 2009 : The Assam Health Infrastructure and Services Department Fund Act, 2009
State:
Assam
Date:
28 Aug 2009
Department:
Health and Family Welfare Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 014 of 2009 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2009
State:
Assam
Date:
14 Jul 2009
Department:
Labour and Welfare Department
Assam act 018 of 2009 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2009
State:
Assam
Date:
28 Aug 2009
Department:
Finance (Budget) Department
Assam act 026 of 2009 : The Assam Administration of Justice in the North Cachar Hills District Act, 2009
State:
Assam
Date:
29 Oct 2009
Department:
Hill Areas Department
Ministry:
Ministry of Revenue
Assam act 003 of 2009 : The Assam Professions, Trades Callings and Employments Taxation (Amendment) Act, 2009
State:
Assam
Date:
7 Feb 2009
Department:
Finance (Taxation) Department
Assam act 026 of 2010 : The Assam Mobile Theatre (Regulation and Artists’ Welfare Fund) Act, 2010 (single Document)
State:
Assam
Date:
31 Aug 2010
Department:
Cultural Affairs Department
Assam act 025 of 2010 : The Assam Rajiv Gandhi University of Cooperative Management Act, 2010
State:
Assam
Date:
7 Sep 2010
Department:
Higher Education Department
Ministry:
Ministry of Public Works
Assam act 021 of 2010 : The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 2010
State:
Assam
Date:
4 Sep 2010
Department:
Parliamentary Affairs Department
Assam act 003 of 2010 : The Assam Science & Technology University Act, 2009
State:
Assam
Date:
4 Jan 2010
Department:
Information Technology Department
Assam act 008 of 2010 : The Assam Down Town University Act, 2010
State:
Assam
Date:
29 Apr 2010
Department:
Higher Education Department
Assam act 030 of 2010 : The Assam Advocates Welfare Fund (Amendment) Act, 2009
State:
Assam
Date:
4 Oct 2010
Department:
Judicial Department
Ministry:
Ministry of TRANSPORT
Assam act 002 of 2010 : The Assam Entry Tax (Third Amendment) Act, 2009
State:
Assam
Date:
4 Jan 2010
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 020 of 2010 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2010
State:
Assam
Date:
4 Sep 2010
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 007 of 2010 : The Assam Taxation (on specified Lands) (Amendment) Act, 2010
State:
Assam
Date:
29 Apr 2010
Department:
Finance (Taxation) Department
Assam act 017 of 2010 : The Assam Public Works (Regulation of Road Development and Transport) Act, 2010
State:
Assam
Date:
12 May 2010
Department:
Public Works Department
Assam act 028 of 2010 : The Assam Women (Reservation of Vacancies in Services and Posts) (Amendment) Act, 2010
State:
Assam
Date:
7 Sep 2010
Department:
General Administration Department
Assam act 012 of 2010 : The Assam Public Health Act, 2010
State:
Assam
Date:
7 May 2010
Department:
Public Health Engineering Department
Assam act 027 of 2010 : The Assam Agricultural Income Tax (Amendment) Act, 2010
State:
Assam
Date:
7 Sep 2010
Department:
Agriculture Department
Assam act 026 of 2010 : The Assam Mobile Theatre (Regulation and Artists' Welfare Fund) Act, 2010
State:
Assam
Date:
7 Sep 2010
Department:
Cultural Affairs Department
Assam act 029 of 2010 : The Assam Electricity Duty (Amendment) Act, 2010
State:
Assam
Date:
7 Sep 2010
Department:
Power (Electricity) Department
Assam act 006 of 2011 : Assam Science and Technology University (Amendment) Act, 2011
State:
Assam
Assam act 021 of 2011 : The Assam Land Grabbing (Prohibition) Act, 2010
State:
Assam
Date:
18 Nov 2011
Department:
Revenue Department
Assam act 011 of 2011 : The Assam Motor Vehicles Taxation (Amendment) Act, 2011
State:
Assam
Date:
25 May 2011
Department:
Finance (Taxation) Department
Assam act 005 of 2011 : The Assam Entry Tax (Amendment) Act, 2011
State:
Assam
Date:
28 Feb 2011
Department:
Revenue Department
Assam act 018 of 2011 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2011
State:
Assam
Date:
5 Sep 2011
Department:
Finance (Budget) Department
Assam act 022 of 2011 : The Assam Preventive Detention (Amendment) Act, 2009
State:
Assam
Date:
29 Dec 2011
Department:
Home Department
Assam act 013 of 2011 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2011
State:
Assam
Date:
8 Jun 2011
Department:
Labour and Welfare Department
Assam act 020 of 2011 : The Assam Local Self-Government Fiscal Responsibility Act, 2011
State:
Assam
Date:
6 Sep 2011
Department:
Guwahati Development Department
Assam act 017 of 2011 : The Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011
State:
Assam
Date:
5 Sep 2011
Department:
Higher Education Department
Ministry:
Ministry of Home
Assam act 008 of 2011 : The Assam Municipal (Amendment) Act, 2011
State:
Assam
Date:
25 May 2011
Department:
Urban Development Department
Ministry:
Ministry of Law Department
Assam act 001 of 2010 : Assam State Vigilance Commission Act, 2010
State:
Assam
Department:
Department of Home Department
Assam act 3 of 2012 : The ASSAM VENTURE MADRASSA EDUCATIONAL INSTITUTIONS (PROVINCIALISATION OF SERVICES) ACT, 2011
State:
Assam
Date:
20 Jan 2012
Department:
Department of Elementary Education Department
Assam act 16 of 2012 : The Assam Ground Water Control and Regulation Act, 2012
State:
Assam
Date:
1 Nov 2017
Department:
Department of Water Resources Department
Assam act 012 of 2012 : The Assam Municipal (Amendment) Act, 2012
State:
Assam
Date:
19 May 2012
Department:
Urban Development Department
Ministry:
Ministry of Health and Family Welfare
Assam act 004 of 2012 : The Assam Co-operative Societies Act, 2007
State:
Assam
Date:
4 Feb 2012
Department:
Co-operation Department
Assam act 016 of 2012 : The Assam Ground Water Control and Regulation Act, 2012
State:
Assam
Date:
19 May 2012
Department:
Irrigation Department
Assam act 007 of 2012 : The Assam Kaziranga University Act, 2012
State:
Assam
Date:
11 Apr 2012
Department:
Higher Education Department
Assam act 008 of 2012 : The Assam Venture Sanskrit and Pali Educational Institutions (Provincialisation of Services) Act, 2012
State:
Assam
Date:
11 Apr 2012
Department:
Higher Education Department
Assam act 009 of 2012 : The Assam Right to Public Service Act, 2012 (Single Document)
State:
Assam
Department:
Personnel Department
Ministry:
Ministry of Govt of Maharashtra
Assam act 010 of 2012 : The Assam College Employees (Provincialisation) (Amendment) Act, 2012
State:
Assam
Date:
2 Nov 2017
Department:
Higher Education Department
Assam act 020 of 2012 : The Assam Entry Tax (Amendment) Act, 2012
State:
Assam
Date:
21 Aug 2012
Department:
Revenue Department
Assam act 011 of 2012 : The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2012
State:
Assam
Date:
19 May 2012
Department:
Finance (Taxation) Department
Assam act 013 of 2012 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2012
State:
Assam
Date:
14 May 2012
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 015 of 2012 : The Assam Junior Colleges (Provincialisation) Act, 2012
State:
Assam
Date:
19 May 2012
Department:
Secondary Education Department
Assam act 009 of 2012 : The Assam Right to Public Services Act, 2012
State:
Assam
Date:
2 May 2012
Department:
Public Works Department
Assam act 003 of 2012 : The Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011
State:
Assam
Date:
21 Jan 2012
Department:
Elementary Education Department
Assam act 017 of 2012 : The Assam Town and Country Planning (Amendment) Act,2012
State:
Assam
Date:
21 May 2012
Department:
Planning and Development Department
Ministry:
Ministry of General Administration
Assam act 012 of 2013 : Assam Venture Madrassa Educational Institutions (Provincialisation of Services) (Amendment) Act, 2013
State:
Assam
Assam act 010 of 2013 : Assam Muslim Marriages and Divorces Registration (Amendment) Act, 2013
State:
Assam
Assam act 015 of 2013 : The Assam Prisons Act, 2013
State:
Assam
Date:
30 May 2013
Department:
Home Department
Assam act 022 of 2013 : The Assam Women's University Act, 2013
State:
Assam
Date:
21 Aug 2013
Department:
Higher Education Department
Ministry:
Ministry of Public Works
Assam act 001 of 2013 : The Assam State Vigilance Commission Act, 2010
State:
Assam
Date:
7 Jan 2013
Department:
Home Department
Assam act 022 of 2013 : The ASSAM WOMEN S UNIVERSITY, ACT 2013 (SINGLE DOCUMENT)
State:
Assam
Department:
Higher Education Department
Assam act 017 of 2013 : The Assam Entry Tax (Amendment) Act, 2013
State:
Assam
Date:
14 Aug 2013
Department:
Revenue Department
Assam act 018 of 2013 : The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2013
State:
Assam
Date:
14 Aug 2013
Department:
Finance (Taxation) Department
Assam act 007 of 2013 : The Assam Value Added Tax (Amendment) Act, 2013
State:
Assam
Date:
26 Apr 2013
Department:
Finance (Taxation) Department
Ministry:
Ministry of FINANCE
Assam act 004 of 2013 : The Assam Co-operative Societies (Amendment) Act, 2012
State:
Assam
Date:
5 Feb 2013
Department:
Co-operation Department
Ministry:
Ministry of Town and Country Planning
Assam act 002 of 2013 : The Assam Fire Service (Amendment) Act, 2012
State:
Assam
Date:
7 Jan 2013
Department:
Home Department
Assam act 011 of 2013 : The Assam Protection of Interests of Depositors (In Financial Establishments) (Amendment) Act, 2013
State:
Assam
Date:
14 May 2013
Department:
Finance (Establishment - A) Department
Assam act 003 of 2013 : The ASSAM MEDICARE SERVICE PERSONS AND MEDICARE SERViCE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2011
State:
Assam
Date:
4 Feb 2013
Department:
Health and Family Welfare Department
Assam act 008 of 2013 : The Assam Motor Vehicles Taxation (Amendment) Act, 2013
State:
Assam
Date:
26 Apr 2013
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 023 of 2013 : The Assam Royal Global University Act, 2013
State:
Assam
Date:
23 Aug 2013
Department:
Higher Education Department
Ministry:
Ministry of Animal Husbandry
Assam act 011 of 2014 : The Assam Agricultural University (Amendment) Act, 2014
State:
Assam
Date:
19 Sep 2014
Department:
Higher Education Department
Ministry:
Ministry of Law Department
Assam act 001 of 2014 : The ASSAM HEALTH (PROHIBITION OF MANUFACTURING, ADVERTISEMENT, TRADE, STORAGE, DISTRIBUTION, SALE AND CONSUMPTION OF ZARDA, GUTKHA, PANMASALA ETC. CONTAINING TOBACCO AND/OR NICOTINE) ACT, 2013
State:
Assam
Date:
11 Feb 2014
Department:
Health and Family Welfare Department
Assam act 010 of 2014 : The Assam Contingency Fund (Augmentation of Corpus) Act, 2014
State:
Assam
Date:
19 Sep 2014
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 009 of 2014 : The Assam Value Added Tax (Amendment) Act, 2014
State:
Assam
Date:
19 Sep 2014
Department:
Finance (Taxation) Department
Ministry:
Ministry of HOME
Assam act 003 of 2014 : The Assam Medical Council (Amendment) Act, 2014
State:
Assam
Date:
12 Jul 2014
Department:
Health and Family Welfare Department
Assam act 005 of 2014 : The Assam Entry Tax (Amendment) Act, 2014
State:
Assam
Date:
2 Sep 2014
Department:
Revenue Department
Assam act 006 of 2014 : The Assam Amusements and Betting Tax (Amendment) Act, 2014
State:
Assam
Date:
2 Sep 2014
Department:
Finance (Taxation) Department
Assam act 013 of 2014 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2014
State:
Assam
Date:
30 Sep 2014
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 018 of 2015 : The Assam Municipal (Amendment) Act, 2015
State:
Assam
Date:
29 May 2015
Department:
Urban Development Department
Assam act 030 of 2015 : The Assam Backward Classes Commission (Amendment) Act, 2015
State:
Assam
Date:
8 Jan 2015
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 025 of 2015 : The Assam Motor Vehicles Taxation (Amendment) Act, 2015
State:
Assam
Date:
30 Sep 2015
Department:
Finance (Taxation) Department
Assam act 027 of 2015 : The Assam Health Infrastructure and Services Department Fund Act, 2015
State:
Assam
Date:
30 Sep 2015
Department:
Health and Family Welfare Department
Assam act 006 of 2015 : The Assam Appropriation (No. I) Act, 2015
State:
Assam
Date:
19 Mar 2015
Department:
Finance (Taxation) Department
Assam act 019 of 2015 : The Assam Appropriation (No. III) Act, 2015
State:
Assam
Date:
7 Sep 2015
Department:
Finance (Taxation) Department
Ministry:
Ministry of FINANCE
Assam act 029 of 2015 : The Assam Appropriation (No. IV) Act, 2015
State:
Assam
Date:
23 Dec 2015
Department:
Finance (Taxation) Department
Assam act 001 of 2015 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2014
State:
Assam
Date:
6 Feb 2015
Department:
Finance (Taxation) Department
Ministry:
Ministry of Social Justice and Empowerment
Assam act 003 of 2015 : The Assam Entry Tax (Second Amendment) Act, 2014
State:
Assam
Date:
6 Feb 2015
Department:
Revenue Department
Ministry:
Ministry of TRANSPORT
Assam act 005 of 2015 : The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2014
State:
Assam
Date:
6 Feb 2015
Department:
Finance (Taxation) Department
Ministry:
Ministry of LAW AND JUSTICE
Assam act 024 of 2015 : The Assam Value Added Tax (Amendment) Act, 2015
State:
Assam
Date:
30 Sep 2015
Department:
Finance (Taxation) Department
Assam act 020 of 2015 : The Assam Protection of Interests of Depositors (In Financial Establishments) (Amendment) Act, 2014
State:
Assam
Date:
25 Aug 2015
Department:
Finance (Establishment - A) Department
Assam act 008 of 2015 : The Assam College Employees (Provincialisation) (Amendment) Act, 2015
State:
Assam
Date:
28 May 2015
Department:
Higher Education Department
Assam act 016 of 2015 : The Assam Home Guards (Amendment) Act, 2015
State:
Assam
Date:
29 May 2015
Department:
Home Department
Ministry:
Ministry of Revenue
Assam act 015 of 2015 : The Assam Community Health Professionals (Registration and Competency) Act, 2015
State:
Assam
Date:
29 May 2015
Department:
Health and Family Welfare Department
Assam act 007 of 2015 : The Assam Appropriation (No. II) Act, 2015
State:
Assam
Date:
2 Apr 2015
Department:
Finance (Taxation) Department
Ministry:
Ministry of Law Department
Assam act 005 of 2016 : The Assam Ease of Doing Business Act, 2016
State:
Assam
Date:
14 Jul 2016
Department:
Industries and Commerce Department
Ministry:
Ministry of Andaman and Nicobar Administration
Assam act 009 of 2016 : The Assam Value Added Tax (Amendment) Act, 2016
State:
Assam
Date:
26 Aug 2016
Department:
Finance (Taxation) Department
Assam act 011 of 2016 : The Assam Taxation (on specified Lands) (Amendment) Act, 2016
State:
Assam
Date:
26 Aug 2016
Department:
Finance (Taxation) Department
Assam act 003 of 2016 : The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2016
State:
Assam
Date:
4 Mar 2016
Department:
Labour and Welfare Department
Assam act 008 of 2016 : The Assam Amusements and Betting Tax (Amendment) Act, 2016
State:
Assam
Date:
26 Aug 2016
Department:
Finance (Taxation) Department
Assam act 010 of 2016 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2016
State:
Assam
Date:
26 Aug 2016
Department:
Finance (Taxation) Department
Ministry:
Ministry of Education
Assam act 018 of 2017 : The Assam Electricity Duty (Amendment & Validation ) Act, 2017
State:
Assam
Date:
5 Apr 2017
Department:
Power (Electricity) Department
Assam act 028 of 2017 : The ASSAM GOODS AND SERVICES TAX ACT, 2017
State:
Assam
Date:
2 Jun 2017
Department:
Finance (Taxation) Department
Assam act 043 of 2017 : The ASSAM EMPLOYEES' PARENT RESPONSIBILITY AND NORMS FOR ACCOUNTABILITY AND MONITORING ACT, 2017.
State:
Assam
Date:
27 Oct 2017
Department:
Health and Family Welfare Department
Assam act 025 of 2017 : The ASSAM EDUCATION (PROVINCIALISATION OF SERVICES OF TEACHERS AND RE-ORGANISATION OF EDUCATIONAL INSTITUTIONS) ACT, 2017
State:
Assam
Date:
11 Apr 2017
Department:
Elementary Education Department
Assam act 021 of 2017 : The Assam State Higher Education Council Act, 2017
State:
Assam
Date:
11 Apr 2017
Department:
Higher Education Department
Assam act 032 of 2017 : The Assam Gratuity (Amendment) Act, 2015
State:
Assam
Date:
31 Jul 2017
Department:
Labour and Welfare Department
Assam act 008 of 2017 : The Assam Motor Vehicles Taxation (Amendment) Act, 2017
State:
Assam
Date:
1 Apr 2017
Department:
Finance (Taxation) Department
Assam act 016 of 2017 : The Assam Taxation (Liquidation of Arrear Dues)(Amendment) Act, 2017
State:
Assam
Date:
5 Apr 2017
Department:
Finance (Taxation) Department
Ministry:
Ministry of Education
Assam act 042 of 2017 : The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2017
State:
Assam
Date:
30 Oct 2017
Department:
Finance (Audit & Fund) Department
Assam act 024 of 2017 : The ASSAM PUBLIC PROCUREMENT ACT, 2017
State:
Assam
Date:
11 Apr 2017
Department:
Finance (Economic Affairs) Department
Assam act 031 of 2017 : The Assam Board of Revenue (Amendment) Act, 2017
State:
Assam
Date:
3 Jun 2017
Department:
Revenue Department
Assam act 029 of 2017 : The Assam Taxation (on specified Lands) (Amendment) Act, 2017
State:
Assam
Date:
3 Jun 2017
Department:
Finance (Taxation) Department
Assam act 017 of 2017 : The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2017
State:
Assam
Date:
5 Apr 2017
Department:
Finance (Budget) Department
Assam act 030 of 2017 : The Assam College Employees (Provincialisation) (Amendment) Act, 2017
State:
Assam
Date:
3 Jun 2017
Department:
Higher Education Department
Assam act 007 of 2017 : The Assam Agricultural Income Tax (Amendment) Act, 2017
State:
Assam
Date:
1 Apr 2017
Department:
Agriculture Department
Assam act 010 of 2017 : The Assam Junior Colleges (Provincialisation) Act, 2017
State:
Assam
Date:
1 Apr 2017
Department:
Secondary Education Department
Assam act 038 of 2017 : The ASSAM STATE CAPITAL REGlON DEVELOPMENT AUTHORITY ACT, 2017
State:
Assam
Date:
30 Oct 2017
Department:
Guwahati Development Department
Assam act 011 of 2017 : The Assam Value Added Tax (Amendment) Act, 2017
State:
Assam
Date:
1 Apr 2017
Department:
Finance (Taxation) Department
Ministry:
Ministry of FINANCE
Assam act 011 of 2018 : The Assam Authoritative Texts (State Laws) Act, 2018
State:
Assam
Date:
7 May 2018
Department:
Home Department
Assam act 027 of 2018 : The Assam Inland Water Transport Regulatory Authority Act, 2018
State:
Assam
Date:
10 Dec 2018
Department:
Home Department
Ministry:
Ministry of Vidhai
Assam act 015 of 2018 : The Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018
State:
Assam
Date:
18 May 2018
Department:
General Administration Department
Assam act 028 of 2018 : The Assam Taxation (on specified Lands) (Amendment) Act, 2018
State:
Assam
Date:
7 Dec 2018
Department:
Finance (Taxation) Department
Assam act 025 of 2018 : The Assam Goods and Services Tax (Amendment) Act, 2018
State:
Assam
Date:
24 Oct 2018
Department:
Finance (Taxation) Department
Assam act 009 of 2018 : The Assam Ministers' And Leader of the Opposition's Salaries, Allowances and Amenities Act, 2018
State:
Assam
Date:
7 May 2018
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Law Department
Assam act 026 of 2018 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 2018
State:
Assam
Date:
24 Oct 2018
Department:
Labour and Welfare Department
Assam act 021 of 2018 : The Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015
State:
Assam
Date:
30 Jun 2018
Department:
Home Department
Ministry:
Ministry of Vidhai
Assam act 020 of 2018 : The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018
State:
Assam
Date:
20 Jun 2018
Department:
General Administration Department
Assam act 007 of 2018 : The Assam Yoga Council Act, 2018
State:
Assam
Date:
10 Apr 2018
Department:
Health and Family Welfare Department
Ministry:
Ministry of
Assam act 004 of 2018 : The Assam Excise Act, 2018
State:
Assam
Date:
22 Mar 2018
Department:
Excise Department
Ministry:
Ministry of Revenue
Assam act 016 of 2018 : The ASSAM MADRASSA EDUCATION (PROVINCIALISATION OF SERVICES OF EMPLOYEES AND RE-ORGANISATION OF MADRASSA EDUCATIONAL INSTITUTIONS) ACT, 2018 (SINGLE DOCUMENT)
State:
Assam
Date:
9 May 2018
Department:
Elementary Education Department
Assam act 008 of 2018 : The ASSAM SPEAKER'S AND DEPUTY SPEAKER'S SALARIES, ALLOWANCES AND AMENITIES ACT, 2018 (SINGLE DOCUMENT)
State:
Assam
Date:
18 Apr 2018
Department:
Parliamentary Affairs Department
Assam act 015 of 2018 : The ASSAM NON-GOVERNMENT EDUCATIONAL INSTITUTIONS (REGULATION OF FEES) ACT, 2018 (SINGLE DOCUMENT)
State:
Assam
Date:
9 May 2018
Department:
Higher Education Department
Assam act 024 of 2018 : The Assam Electricity Duty (Amendment) Act, 2018
State:
Assam
Date:
24 Oct 2018
Department:
Power (Electricity) Department
Assam act 017 of 2019 : The ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
State:
Assam
Date:
30 Dec 2020
Department:
Finance (Taxation) Department
Assam act 015 of 2019 : The ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2019
State:
Assam
Date:
4 Sep 2019
Department:
Finance (Taxation) Department
Assam act 002 of 2019 : The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES, ALLOWANCES, AMENITIES AND PENSIONS (AMENDMENT) ACT, 2019
State:
Assam
Date:
13 Feb 2019
Department:
Parliamentary Affairs Department
Assam act 020 of 2019 : The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019
State:
Assam
Date:
31 Dec 2020
Department:
Finance (Audit & Fund) Department
Assam act 008 of 2019 : The ASSAM LAND AND REVENUE REGULATION (AMENDMENT) ACT, 201
State:
Assam
Date:
4 Sep 2019
Department:
Revenue Department
Assam act 011 of 2019 : The ASSAM ELECTRICITY DUTY (AMENDMENT) ACT, 2019
State:
Assam
Date:
4 Sep 2019
Department:
Power (Electricity) Department
Assam act 010 of 2019 : The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019
State:
Assam
Date:
4 Sep 2019
Department:
Administrative Reforms and Training Department
Assam act 018 of 2019 : The ASSAM TAXATION (LIQUIDATION OF ARREAR DUES) (AMENDMENT) ACT, 2019
State:
Assam
Date:
31 Dec 2020
Department:
Finance (Taxation) Department
Assam act 005 of 2019 : The ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND AND DEPOSIT LINKED INSURANCE FUND SCHEME (AMENDMENT) ACT, 2019
State:
Assam
Date:
28 May 2019
Department:
Labour and Welfare Department
Assam act 004 of 2019 : The ASSAM COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2019
State:
Assam
Date:
28 May 2019
Department:
Co-operation Department
Assam act 014 of 2020 : The Assam Micro, Small and Medium Enterprises(Facilitation of Establishment and Operation) Act, 2020 (Assam Act No.XIV of 2020) (1)
State:
Assam
Department:
Industries and Commerce Department
Assam act 019 of 2020 : The Assam Heritage(Tangible) Protection, Preservation, Conservation and Maintenance Act, 2020
State:
Assam
Department:
Cultural Affairs Department
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