(2) It extends to the whole of Assam.
(3) It shall come into rorce at once.
,/ ....J
!
The 30th April 1969
No.LJL.198J69J2.-The following Act of the Assam Legislative Assembtv which received the assent of the.Governor is hereby published for genera I information.
ASSAM ACT VII OF 1969
[Received: the assent of the Governor on the. 26th April, 1969]
. THE ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 1969
(Published in the Assam Gazette Extraordinary, Ld ated the 1st May, 19G9)
Preamble, WHEREAS it is expedient to augment the Corpus of the Contingency Fund of the State of Assam ;
It is hereby enacted in the Twentieth Year of the Republic of India as follows :-
Short title, 1. (I) This Act may be called the Assam Con tin- extent and gency Fund (Augmentation of Corpus) Act, 1969. commence- ment.
Fu r ther pay- 2. There shall be paid by the State Government ment to the . h rot· F d f h S f A
C- ti into t e .....ontmgency un 0 t e tate 0 ssam aon ingency fund. further sum of Rs, 1 crore out of the Revenues of the
Sta te for the financial year 1969-70.
B. SARMA, Secretary to the Government of Assam,