Assam act 030 of 2017 : The Assam College Employees (Provincialisation) (Amendment) Act, 2017

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~ 'ttib' /<$° l Registered No.-768/97 <|tTL|Ac) vrliia

THE ASSAM GAZETTE

EXTRAORDINARY

PUBLISHED BY THE AUTHORITY

R\ 245 3 ^ 1 ,2 0 1 7 , 13 W 5, 1939 (W ) No. 245 Dispur. Saturday, 3rd June, 2017, 13th Jaistha, 1939 (S .E.)

GOVERNMENT OF AS SA M

ORD ER S B Y THE GO VERNOR

LE GI SL AT IVE DEP AR TM EN T: : LE GISL AT IVE BR AN CH

N O TIF IC A TIO N

The 1st June, '2017

No. LGL. 112/2 005 /1 31The following Act o f the Assam Legislative Assembly which received the assent o f the Governor on 24th May, 2017 is hereby published for general information.

AS SA M ACT NO. XXX OF 20 17

(Re ceiv ed the assent o f the G ove rnor on 24th M ay, 2017)

THE ASS AM COLLE GE EMPLOY EES (PROV INC IALISATION)

(AME ND ME NT ) ACT, 2017

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1708 THE ASSAM GAZETTE, EXTRAOR DINARY, JUN E 3 ,20 17

Preamble

Short ti tle,

exten t and

commencement.

Amendment o f

Section 3

AN

ACT

to amend the Assam College Employees (Provincialisa tion) Act, 2005.

Whereas it is expedient to amend the Assam College Assam Act Employees (Provincialisation) Act, 2005 hereinafter No. XLVI of refer red to as the principal Act, in the manner hereinafter 2005 appearing;

It is hereby enacted in the Sixty-e ighth Year of the Repub lic of India as follows

1. (1) This Act may be called the Assam College Employees (Provinc ialisat ion) (Amendment) Act, 2017.

(2) It shall have the like extent as the principal Act.

(3) It sha ll come into force at once.

2. In the principal Act, in section 3, for clause (c), the follow ing shall be substituted, namely

"(c) The posts in each provincialised College shall consti tute an independent cadre for each category of employees including the post of the Principal. No inter cadre tr ansfer from one college to another shall be allowed. Gove rnment may, however, for reasons to be recorded in writing, and in public interest, transfer a Principal from one College to another ."

S. M. BUZAR BARUAH,

Com missioner and Secretary to the G overnment of Assam , Legislative Depar tment, Dispur.

Gu wa hati: Printed and Published by the Dy. Director (P & S), Directorate of Printing & Stationery, Assam, G uwahati-21 Ex. Gazette No. 48 9-20 0 + 1 0- 03 -0 6- 20 17 .

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