ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH
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1130 THE ASSAM GAZETTE. EXTRAORDINARY, NOV. 13, 1985
ASSAM ACT No.XVI OF 1985
(Received the assent of the President of India on 26th October, 1985)
THE ASSAM TEA PLANTATIONS EMPLOYEES
WELFARE FUND (AMENDMENT) ACT, 1985
An
Act
further to amend the Assam Tea Plantations Emplo- yees' Welfare Fund Act, 1959.
Preamble. Whereas it is expedient further to amend £SSaxviA<f the Assam Tea Plantations Employees' i%o.
Welfare Fund Act, 1959 hereinafter called
the principal Act, in the manner herein-
after appearing;
It is hereby enacted in the Thirty-
sixth Year of the Republic of India as
follows :—
Short title, 1. (1) This Act may be called the commence- Assam Tea Plantations Employees' Welfare ment. Fund (Amendment) Act, 1985.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once.
Amendment 2. In the principal Act, in Section3
A
of section 3A. in sub-section (3), in clauses (a) and (b),
(i) the words "per month" wherever they occur shall be deleted ;
(ii) in sub-section (6), for the word
"employee's" occurring in the second line, the word "employer's" shall be substituted.
MD. SAADULLAH,
Secretary to the GovL of Assam, Legislative Department. GUW AHATI-.Printed and published by the Supdt. i/c., Assam Govt. Printing Pres?
(Ex-Ga»ette) No. 407-^1,080—1,000-—1341-1985,
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