Preamble, Shart title, Commence- ment. Local extent. Amendment of Acticle IT in Part A, of the First Schedule, Assam Act IX of 1936. Price : Indian 1 anna) ASSAM ACT VII OF 1939. THE ASSAM MOTOR VEHICLES TAXA- TION (AMENDMENT) ACT, 1939. [Passed by the Assam Legislature] | Received the assent of the Governor on the 23rd May 1939.] [Published in the Assam Gazeite of the 31st May 1939.] An Act to amend the Assam Motor Vehicles Taxation Act, 1936 (IX of 1936). WHEREAS it is expedient to amend the Assam Motor Vehicles Taxation Act, 1936, in the manner hereinafter appearing; It is hereby enacted as follows -— 1. (1) This Act may be called the Assam Motor Vehicles Taxation (Amendment) Act, 1939. (2) It shall come into force on the Ist April, 1939. (3) Ttshall have the like extent as the Assam Motor Vehicles Taxation Act, 1936. 2. In the First Schedule, Part A, Article II for “Rs. 25” against A. ‘Not exceeding 35 cwt. in weight unladen’, “Rs. 36 shall be substituted. A.G. P, (L. C.) No.83—550+-555—25-8-1939. Price : English 1d.]