Assam act 015 of 2007 : The Assam Agricultural Income Tax (Amendment) Act, 2007

Department
  • Agriculture Department

B AT T8T - १७०/०७१ AN THE ASSAM GAZETTE AT EXTRAORDINARY धार TG AN LIS PUBLISHED BY THE AUTHORITY सश 286 feioE, S, 29 =@, 2007, 7 ©™, 1929 (fi?fi_——_———_—_————_———_———_—————————————fi’) /&,_l’L—’———,iJ/NO_’__M__———' 286 Dispur, Wednesday, 29th August, 2007, 7th Bhadra, 1929 (S.E. GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH NOTIFICATION The 28th August, 2007 No. LGL. 22/2002/75. -- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information. ASSAM ACT NO. XV OF 2007 (Received the assent of the Governor on 27th August, 2007) THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2007 AN ACT

1862 THE ASSAM GAZETTE, EXTRAORDINARY, AUGUST 29. 2007 further 1o amend the Assam Agricultural Income Tax Act, 1939. Preamble. Whereas it is expedient further to amend the Assam Agricultural Assam [ncome Tax Act, 1939, hereinafier referred tv as the principal Act, in the Af“ IX manner hereinafier appearing; 10939 It is hereby enacted in the Fifty-eighth Ycar of Republic of India as follows:- Short title, extent 1(1) This Act may be called the Assam Agricultural Income Tax And eanmcece- (Amendment) Act, 2007. ment, (2) Tt shall have the like extent as the principal Act. (3) It shall be deemed tw have come into force on the first day of April, 2007. Substitution of 2. In the principal Act, for the existing Schedule, the following Schedule existing shall be substituted, namely:- Schedule. *SCHEDULE [(See scctions 2(oa), 3 and 6] A. In the case of every company:- (a) The toial income of which does not exceed Rs.1,00,000.00 (one lakh) on Twenty five paise in the rupee. the whele of the total income. (0) The total income of which exceeds Rs.1,00,000.00 {one lakh) on the Thirty paise in the rupee. whole of the fotal income. B In the case of persons other than companies:- (a) On the first thirty thousand rupees of Nil _ total agricultural income. (9) On the next twenty thousand rupees Fifteen paise in the rupee of total agricultural income. RS pee. (c) On the next fifty thousand rupees of पाए e लाए i . total agricultural income {wenty five paise in the rupee. (d) . On the balance of the total . . Thirty paise in the rupee.” agricultural income. ’ MOHD. A. HAQUE, Secretary to the Government of Assam, Legislative Department. GUWAHATI- Printed and Published by the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21, (Ex-Gazette) No. 571-500-600-29-08-2007.

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