Assam act 003 of 2015 : The Assam Entry Tax (Second Amendment) Act, 2014

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~. Registered No.-768/97

THE ASSAM GAZETTE

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EXTRAORDINARY

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PUBLISHED BY THE AUTHORITY

e:r~ 28~~, ~~G;, 6 C 'dt~l, 2015 , 17~, 1936~) No. 28 Dispur, Friday, 6th February, 20 15, 17th Magha, 1936 (S.E .)

GOVERNME T OF ASS AM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPART 1£ T : : : LEGISLArIV£ BRANCH

NOTIFICATION

The 6th February, 2015

No. LGL.I09/2008/81.- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.

ASSAM ACT NO. III OF 2015

(Received the assent of the Governor on 6th January, 2015)

THE ASSAM ENTRY TAX (SECOND AMENDMENT) ACT, 2014 .

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1

80

Preamble Short title, extent a nd commence- ment

Amend ment of

sect ion 2

Amend ment of

sectio n 3

THE ASSAM GAZETTE, EXTRAORDINARY, FEBRUARY 6,2015

AN '

ACT

further to amend the Assam Entry Tax Act, 2008. Whereas it is expedient further to amend the Assam Entry Tax Act, 2008, hereinafte r referred to as the principal Act, in the manne r hereinafte r appearing;

It is hereby enacted in the Sixty-fifth Year of Republic of India as follows: -

I. (1) This Act may be called the Assam Entry Tax (Second Amendment) Act,

2014.

(2) It shall have the like extent as the principal Act.

(3)

It shall come into force at once .

2. In the principal Act, in section 2, in sub-section ( 1), for the existi ng clause (b), the follow ing shall be substituted, namely:-

"(b)"Entry of goods into a local area" with all its grammatical variations and cognate expre ssions , means, entry of goods as specified in the Schedule,-

(i) into a local area from any place outside such local area,

(ii) into a local area from any place outside the State,

(iii) into a local area from any place outside the country , for consumption, use or sale there in;"

3. In the principal Act, in section 3, in sub-section (2), clause (iii) appearing before the proviso shall be omitted.

s. M. BUZAR BARUAH,

Secretary to the Govt . ofAssam,

Legislative Department.

Assam

Act

XII of

2008.

Guwahati : Pr inted and Publi shed by the Dy, Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21 . Ex. Gazette No. 55 - 300

+ 300 - 06 - 02 - 20 15.

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