Assam act 006 of 1937 : The ASSAM DEPUTY PRESIDENT'S SALARY ACT, 1937

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ASSAM ACT VI OF 1937

THE ASSAM DEPUTY PRESIDENT'S SALARY A'DT, 1937

[Passed by the Assam Legislature.]

[Published in the .1Usam Ca;:.etle of the lOth November 1937.)

An Act to provide for the salary of lhe D1puty Pmident tif the Assam Legislative Council.

Preamble. WHEREAS provision has been made by sub- sections ( 4·) and ( 5) of section 65 of the Govern- ment of India Act, 1935, for the determination 26 Geo, V of the salary of the Deputy President of the Ch. 2. Provincial Legislative Council by an Act of the Provincial Legislature ; it is hereby enacted as follows:-

Short title. 1. This Act may be called the Assam Deputy President's Salary Act, 193':'.

Salary of 2 There shall be paid to the Deputy Prc­ J?eputy Pre· sident of the Assam Legislative Council a salary lldent. of Re.l per annum.

[ Pri&~ Indian : 2 annar English: 2d.]

A. G. P. (Leg.) No. 61J51-100-28-7-1951.

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