AGITE THI - १७७ / 5१ Registered No.-768/97 .:;g’ H&“- 4 A5 .................... S THE ASSAM GAZETTE जामनोथीवण EXTRAORDINARY शा कडूंद्धव घोवा शेकानिड PUBLISHED BY THE AUTHORITY 72 113 निलशूव, संनिवोव, 1 @fes, 2017, 11579, 1939 () No. 113 Dispur, Saturday, 1stApril, 2017, 11th Chaitra, 1939 (S.E.) GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH NOTIFICATION The 1st April, 2017 No. LGL. 44/2010/38 — The following Act of the Assam Legislative Assembly which received the assent of the Governor on 30th March,’ 2017 is hereby published for general information. ASSAM ACT NO. X OF 2017 (Received the assent of the Governor on 30th March, 2017) THE ASSAM JUNIOR COLLEGES (PROVINCIALISATION) (AMENDMENT) ACT, 2017
878 THE ASSAM GAZETTE, EXTRAORDINARY, APRIL 1, 2017 AN ACT to amend the Assam Junior Colleges (Provincialisation) Act, 2012. Preamble Whereas it is expedient to amend the Assam Junior Colleges (Provincialisation) Act, 2012, hereinafter referred to as to Assam Act No, the principal Act, in the manner hereinafter appearing ; XV of 2012 It is hereby enacted in the Sixty-eighth Year of the Republic of India as follows:- Short title, 1. (1) This Act may be called the Assam Junior Colleges extent and (Provincialisation) (Amendment) Act, 2017, commencement. (2) It shall have the like extent as the principal Act. (3) Itshall come into force at once. 2. In the principal Act, for the words “Junior College” and “Junior Colleges”, wherever they occur, the words “Senior Secondary School” and “Senior Secondary Schools” respectively, shall be substituted. S.M. BUZAR BARUAH, Commissioner and Secretary to the Government of Assam, Legislative Department, Dispur. Guwahati : Printed and Published by the Dy. Director (P & S), Directorate of Printing & Stationery, A—_——————_————_————_——-——————”———_——ssam, Guwahati-21. Ex. Gazette No. 225 -400+10-01-04-2017.