Assam act 009 of 1970 : The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1970

Department
  • Finance (Taxation) Department
To access the original judgment, please Sign In or Subscribe.

0

ASSAM AOT IX OF 1970

(Received the assent of the Governor on the 31st Joly, 1976) THE ASSAM PROFESSIONS, 1RADE3, CALLINGS AND EMPLOY- MENTS TAXATlO~ (AMENDMENT) ACT, 1970

[Publisheu in the Assam GM:.etu, Extraord~1;141'Y, <;lated tne 5th Au~ust 1970 An

Act

further to amend the Assam Professions, Trades, Callings and Employments Taxation Act, 1947.

Preamble Whereas it is expedient further to amend the

Assam Professions, 'Frades, Callings and Employments

Taxation Act, 1947, hereinafter called the principal

Act, in the manner hereinafter appearing ;

It is hereby eooeted in the Twenty-first Year of the

Republic of India as follows :-

Short title, 1. (1) This A,ct may be called the Assam Professions, e.rtent and Trades, Callings and Employments Taxation (Amend- cummence.

men$. ment) Act, 1970.

(2) h shall have the like extent as the principal Act.

(3; Jt s.hall come into force with effect from 1st April, 1970.

Amendment 2. For the existing Schedule annexed to the princ;:i- of the1 ltche- pal Aot,the following shall be substituted. due to

Assam Act

\'I of 1947.

THE SCHEDUL~

(See Section 4-)

Rates of Tax

A. In the case of every person other- than a Hindu undivlded or joint family:-

Assam A~t

VI of

1947

Where the total gr-0ss annual income Amount of Tax Rs.

I. Does not exceed Rs.4.00.0 ... Nil

2. Exceeds R~.4,000 but does not exeeed Rs.6,0GO24

3. 6,060 " "

10,0004U

" " 4. " 10,000 ., " 15,000 60 " l 5;000 20,000 85 5. ,, " " " 6. " 20,000 " .. 25,t)OO 120 ..

" 25,000 3Q1QOO 175 7. " " " 8. " " 30,000 " " 35,eOO 230 9. .. " 35,000 .. ..250 ~icGJ Re.ll'.10 p. or 2d. ~ -

. ~_ .. _~ 2 B In .the ~e-'?f every H~nc;LHlndivided or jo .1K family:-

Where the t"tal i:ro~s aiaoual incoin·c .. ·. ~ . Amount of Tax Rs. 0

1. Ooes not exceed Rs,6,ooo Nil

2. Exceeds Rs. 6,000 but does not exceed Rs.10,000 40 8003. " "

10,eoo

" "

15,000

4-. " 15,000 " " 20,000

85

0

5. ,, 20,coo

"

,., 25,000 120

6 ,

"

,, 25,000 ,,

"

30,0110 175

7. " " 36,000 " ,, 35,'000

230

8 .

" " 35,000 " "

AGP (Law) 1~/76-2,500-ll..._7i.

250

SECTIONS