Registered No.-768/97 oY A &9 THE ASSAM GAZETTE A EXTRAORDINARY शा करूं घाव TS PUBLISHED BY THE AUTHORIT._Y" सर 249 श्निशूव, IS, 7 (=965, 2015, 167@‘1?77, 1937 (सके ) No. 249 Dispur, Monday, 7th September, 2015, 16th Bhadra, 1937 (S.E.) AGTE 7L - A /54 GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH NOTIFICATION The 7th September, 2015 No. LGL.113/2014/66.— The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information. ASSAM ACT NO.XIX OF2015 (Received the assent of the Governor on 1st Septmber, 2015) THE ASSAM APPROPRIATION (NO.IIT) ACT, 2015
1198 THE ASSAM GAZETTE, EXTRAORDINARY, SEPT———TEMBER 7,2015 AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Assam for the services of the financial year, 2015-2016. Be it enacted by the Assam Legislative Assembly in the Sixty-sixth Year of the Republic of India as follows:- Short title 1. This Act may be called the Assam Appropriation (१० 1) Act, 2015 Withdrawal of 2. From and out of the Consolidated Fund of the State of Assam there Rs.2036,97,57,000 from and out of the Consolidated Fund of the State of Assam tfor the financial year, 2015- may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sum of Two thousand thirty six crore ninety seven lakh fifty seven thousand rupees towards 2016 defraying the several charges which will come in course of payment during the financial year 2015-2016 in respect of the services specified in column (2) of the Schedule. सफाण्पाभाए। 3. The sums authorised to be withdrawn from and out रण the Consolidated Fund of the State of Assam by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year ending on the Thirty-first day of March, 2016, THE SCHEDULAE ( See Sections 2 and 3) 1 9 31 —T—+Sutn5 not exceedin Grant Services and purposes Voted by the Charged Total No./ Assembly on the Appro- Consolidated Fund priation Rs. Ai:i‘qfls. Rs. 1 {State Legislature Revenue 3,78,00,000 3,78,00,000 3 |Administration of Justice Revenue 7,30,00,000] 3,58,00,000 10,88,00,000 5 |Sales Tax Revenue 12,90,000 12,90,000 6 {Land Revenue & Land Ceiling Revenue 21,78,99,000 21,78,99,000 11 |[Secretariat & Attached Offices Revenue 186,30,72,000 186,30,72,000 12 |District Administration Revenue 65,73,000 65,73,000 15 |Jails Revenue 21,07,000 21,07,000 17 |Administrative and Functional Revenue i Buildings Capital 47.65,25,000 47.65,25,000
THEASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 7, 2015 1199 n 2 3 Sums not exceeding Grant Services and purposes Voted by the Charged Total No./ Assembly on the Appro- Consolidated Fund priation| “ “ “ 22 |Administrative Training Revenue 10,02,000 10,02,000 25 |Misc General Service Revenue 100,00,00,000 100,00,00,000 26 |Education (Higher ) Revenue 14,70,00,000 14,70,00,000 27 |Art and Culture Revenue 10,46,00,000 10,46,00,000 28 |State Archives Revenue 3,60,000 . 3,60,000 29 [Medical & Public Heaith Revenue 47,29,00,000{ 17,40,00,000 64,69,00,000 31 |Urban Development (T & CP) Revenue 8,20,00,000 8,20,00,000 33 |Residential Building Revenue 5,00,00,000 5,00,00,000 34 |Urban Development (MAD) Revenue 1,00,00,000 1,00,00,000 36 |Labour & Employment Revenue 24,70,00,000 24,70,00,000 38 (Welfare of SC/ ST & Other Revenue 39,34,60,000 39,34,60,000 Backward Classes etc. 41 |Natural Calamities Revenue 376,10,00,000 376,10,00,000 43 |Co-operation Revenue 17,70,00,000 17,70,00,000 44 |North Eastern Council Schemes Revenue Capital 114,10,52,000 114,10,52,000 48 {Agriculture Revenue 74,52,81,000 74,52,81,000 ' Capital 12,34,00,000 12,34,00,000 49 {Irrigation Revenue 3,68,00,000 3,68,00,000 Capital 2,81,00,000 2,81,00,000 50 |Other Special Areas Programme Revenue 10,00,00,000 10,00,00,000 51 |Soil and Water Conservation Revenue Capital 8,17,00,000 8,17,00,000 55 |Forestry and Wild Life Revenue 2,96,64,000 2,96,64,000 56 |Rura! Development (Panchayat) Revenue 5,01,00,000 5,01,00,000 57 |Rural Development Revenue 10,86,00,000 10,86,00,000 58 |Industries Revenue . Capital 55,00,00,000 55,00,00,000 59 |Handloom, Textile & Sericulture Revenue 50,33,00,000 50,33,00,000 60 |[Cottage Industries Revenue 5,00,00,000 5,00,00,000 Capital 4,43.00,000 4,43,00,000 63 |Water Resource Revenue - 5 Capital 59,66,44,000 59,66,44,000 64 |Roads and Bridges Revenue Capital 174,18,55,000 174,18,55,000 65 |Tourism Revenue 2,55,00,000 2,55,00,000 66 |Compensation and Assignment Revenue 73,41,62,000 73,41,62,000 to Local Bodies & P.Raj Institution 67 |Horticulture Revenue 31,00,00,000 | 31,00,00,000
1200 - THE ASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 7,2015 m 2 3 3 not कि Grant Services and purposes Voted by the Charged Total No./ Assembly on the Appro- Consolidaied Fund priation Rs. Rs. Rs. Public Debt Revenue e 18,00,000 18.00,000 69 |Scientific Services and Research Revenue 6,00,00,000 6.,00,00,000 70 LHEH Areas Revenue 10,00,00,000 10,00,00,000 71 [Education (Elementary, Secondary etc.) Revenue 252,06,17,000 252,06,17,000 73 |Urban Development (GDD) Revenue Capital 42,50,94,000 42,50,94,000 74 |Sports and Youth Welfare Revenue 1,00,00,000 1,00,00,000 76 [Hill Areas (K. A. A. Council) Revenue Capital 90,00,00,000 90,00,00,000 78 |Department of WPT & BC (BTC) Revenue Capital 1,74,00,000 1,74,00,000 Total Revenue 1402,99,80,000 L_E 1 ,37,07,00‘170 1424,36,87,000 Capital 612,60,70,000 612,60,70,000 | : Grand Total 2015,60,50,000{ 21,37,07,000 2036,97,57.000 S. M. BUZAR BARUAH, Secretary to the Govt. of Assam, Legislative Department, Dispur.
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छा ASSAM GAZETTE,EXTRAOR DINAR . SEPTEMBER 7, 2015 1203 (%) (3) (<) ALt A शविधान = मक्षूगी नर/ एमनां खाक फएन्पशाजली विनिटशाखन विधान == अकफोकृड़ निषिन मूठ थाना PR अगर थायी प्रा Gt o १५८. | शार्बडा खान वासझ 30,06,00, 000 34G,66,60,000 | १४३. शिका (शाधमिक, शाथामिक शिसका हैजारि) बाजद 32%,09,39,000 203,09,%%,000 १७. नव उतसन (owe®l W) भूलधन 83,80,58,000 है , ६८, है , 5०७ 98 कीड़ा TTH 'l'l:d JATT बासदं 5,060,600 000 3,006,000 060 १७. नावंडा उक्कल (wifa s g e T $0,0%,00,000 $0,06,60,660 »faww) १४. | अनुमुिऊ खाडि, खनसांजि जाक नाना मूल धन 9,१8,००,००० 9,१४,०८,००७०७ शिषषणया समसभागव कान (वडाएलश (वि विन कर्सेंक्तिन्) g7 “छापा जय $8०२,क%,पए०,०००। खब्यब Y838,95,¥%,690 _____._........मुशगन छ$9३,७०,१०,०७०० ख2३.,७०,१०,००० ARy 165¢.90,80,000| 33,$9,0%,000 3008,5%,8%,000 जज g TG4, मछ़्वि, विधान दिखाने, उजभथ बकोब, o | Guwahati : Printed and Published by the Dy. Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21. Ex Gazette No. 497 - 100 +400-07-09 -2015.
