ORDERSBYTHEGOVERNOR
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRAc"'CH
NOTIFICATION
The 25th October, 2017 No. LGL.lll/2004/88.- The following Act of the Assam Legislative Assembly which received the assent of the Governor on 16th October, 2017 is hereby published for general information.
ASSAM ACT NO. XLII OF 2017
(Received the assent of the Governor on 16th October, 2017)
THE ASSAM CONTINGENCY FUND
(AUGMENTATION OF CORP"GS) ACT, 2017
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4842 THE ASSAM GAZETTE, EXTRAORDINARY, OCTOBER 30, 2017
Preamble
Short title,
extent and commencement. Further
payment to the Contingen~y Fund.
AN
ACT
to augment the corpus of the Contingency Fund of the State of Assam.
Whereas it is expedient to augment the corpus of the Contingency Fund of the State of Assam;
ll is hereby enacted in the Sixty-eighth Year of the Republic of India as follows :-
1. (1) This Act may be called U1e Assam Contingency Fund (Augmentation of Corpus) Act, 2017.
(2) lt extends to the whole of the State of Assam.
(3) It shall be deemed to have come into force on U1c 1st day of April, 2017.
2. Then' shall he paid by the State Government into the Contingency Fund of State of Assam a further sum of fifty crorcs of mpees out of the revenues of the Statt> of Assam for the financial year 2017-2018.
S.M. BUZAR BARUAH,
Commissioner & Secretary to the Government of Assam, Legislative Department, Dis pur.
Guwahati :-Printed and Published by the Dy. Director (P & S), Directorate of Printing & Sationery Assam, Guwahati-21. Extraordinary Gazette No. 1257 -200 + I 0- 30 - I 0- 2017. (visit at~ www.dpns.assam.gov.in)
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