ORDERS BY TFIE GOVERNOR
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH
NOTIFICATION
The 19th September, 2014
No. LGL.98/2014/16.- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.
ASSAM ACT NO. XI OF 2014
(Received the assent of the Governor on 15th September, 2014)
THE ASSAM AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2014
1
892 THE ASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 19, 2014
AN
ACT
further to amend the Assam Agricultural University Act, 1968. Whereas it is expedient further to amend the Assam Agricultural University Act, 1968, hereinafter referred to as the Assam
Act, No
XXIV of
principal Act, in the manner hereinafter appearing; 1968. It is hereby enacted in the Sixty-fifth Year of the Republic of India, as follows:-
Short title, 1. (1) This Act may be called the Assam Agricultural University extent and (Amendment) Act, 2014,
commencement
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once. Amendment 2.
of section 19
In the principal Act, in section 19, in sub-section (3), in the proviso, for the figure "65" appearing in between the words "o f' and "years", the figure "70" shall be substituted.
S. M. BUZAR BARUAH,
Secretary to the Government of Assam, Legislative Department, Dispur. Guwahati : Printed and Published by the Dy. Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21. Ex Gazette No. 409 - 300 +100 - 19 - 09 - 2014.
2