X शेक्षीडूरू नव - १७७ / 5१ Registered No.-768/97 S ) SN THE ASSAM GAZETTE जनोधोवण EXTRAORDINARY ol FEYT 7 LTS PUBLISHED BY THE AUTHORITY T2 118 fsio, 1417, 5 @fele, 2017, 15579, 1939 (1) No. 118 Dispur, Wednesday, 5th April, 2017, 15th Chaitra, 1939 (S.E.) GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH NOTIFICATION The 5th April, 2017 No. LGL.36/2005/66.— The following Act of the Assam Legislative Assembly which received the assent of the Governor on 30th March, 2017 is hereby published for general information. ASSAM ACT NO. XVI OF 2017 (Received the assent of the Governor on 30th March, 2017) THE ASS‘AM TAXATION (LIQUIDATION OF ARREAR DUES) (AMENDMENT) ACT, 2017
888 Preamble. Short title, extent and commence- ment. Amendment of section 2. Amendment of section 4. . THE ASSAM GAZETTE, EXTRAORDINARY, APRIL 5, 2017 AN ACT further to amend the Assam Taxation (Liquidation of Arrear Dues) Act, 2005, Whereas it is expedient further to amend the Assam Taxation (Liquidation of Arrear Dues) Act, 2005, tereinafter referred to as the principal Act, in the manner hereinafter appearing; It is hereby enacted in the Sixty-eighth Year of the Republic of India as follows: - (1) This Act may be called the Assam Taxation (Liquidation of Arrear Dues) (Amendment) Act, 2017. (2) Tt shall have the like extent as the principal Act. (3) It shall come into force at once. In the principal Act, in section 2, in sub-section (1), in clause (b), for the words and figure “31% March, 2016”, appearing after the words “relevant Acts passed on or before”, the words and figure “31% December, 2016” shall be substituted.. In the principal Act, in section 4, for the words and figure “31% March, 20167, appearing after the words “levied against him on or before”, the words and figure “31% December, 2016” shall be substituted. S. M. BUZAR BARUAH, Commissioner & Secretary to the Government of Assam, Legislative Department, Dispur. " Assam Act XI of 2005, Guwahati :- Printed and Published by the Dy. Director (P & S), Directorate of Printing & Stationery, Assam Ex. Gazette No. 235 - 100 + 10 - 05 - 04 - 2017. , Guwahati-21.