Punjab act 017 of 1887 : The Punjab Land Revenue Act, 1887
State: Punjab
Date: 1 Nov 1887
Department:
Department of Revenue
Punjab act 016 of 1887 : Punjab Tenancy Act, 1887
State: Punjab
Date: 1 Nov 1887
Department:
Department of Revenue
Ministry:
Ministry of Rural Development
Punjab act 009 of 1894 : The Prisons Act, 1894
State: Punjab
Date: 22 Mar 1894
Department:
Department of Jails
Ministry:
Ministry of Govt of Maharashtra
Punjab act 002 of 1900 : Punjab Land Preservation Act, 1900
State: Punjab
Department:
Department of Forest and Wild Life
Punjab act 003 of 1900 : The Prisoners Act 1900
State: Punjab
Date: 2 Feb 1900
Department:
Department of Jails
Punjab act 003 of 1905 : Punjab Minor Canals Act, 1905
State: Punjab
Punjab act 003 of 1911 : The punjab municipal act,1911
State: Punjab
Date: 11 Aug 1911
Department:
Department of State Election Commission
punjab act 001 of 1913 : Pre-Emption Act, 1913
State: Punjab
Punjab act 003 of 1913 : Punjab Forest (Sale of Timber) Act, 1913
State: Punjab
Department:
Department of Forest and Wild Life
Punjab act 001 of 1914 : Punjab Excise Act, 1914
State: Punjab
Department:
Department of Excise and Taxation
Punjab act 0112 of 1914 : The Punjab Excise Act, 1914(Bare Act )
State: Punjab
Date: 1 Feb 1914
Department:
Department of Excise and Taxation
Punjab act 002 of 1914 : Punjab Fisheries Act, 1914
State: Punjab
Department:
Department of Fisheries
Punjab act 012 of 1919 : The POISONS ACT, 1919
State: Punjab
Date: 3 Sep 1919
Department:
Department of Health & Family Welfare
Punjab act 005 of 1920 : Provincial Insolvency Act, 1920
State: Punjab
Punjab act 004 of 1922 : The Punjab Town Improvement Act, 1922
State: Punjab
Date: 17 Nov 1922
Department:
Department of Local Government
Punjab act 005 of 1923 : Punjab Local Option Act, 1923
State: Punjab
Punjab act 004 of 1924 : Punjab Motor Vehicles Taxation Act, 1924
State: Punjab
Department:
Department of Transport
Punjab act 011 of 1926 : The Punjab Borstal Act, 1926
State: Punjab
Date: 22 Jul 1926
Department:
Department of Jails
Punjab act 002 of 1931 : The Punjab Municipal (Executive Officer) Act, 1931
State: Punjab
Date: 18 Sep 1931
Department:
Department of Local Government
Ministry:
Ministry of LAW AND JUSTICE
Punjab act 004 of 1936 : Payment of Wages Act, 1936
State: Punjab
Department:
Department of Labour
Punjab act 003 of 1937 : The Punjab Legislative Assembly Speaker and Deputy Speaker's Salaries Act, 1937
State: Punjab
Date: 30 Nov 1936
Department:
Department of Parliamentary Affairs
Punjab act 003 of 1937 : The PUNJAB LEGISLATIVE ASSEMBLY SPEAKER'S AND DEPUTY SPEAKER'S SALARIES ACT, 1937
State: Punjab
Date: 1 Jul 1937
Department:
Department of Parliamentary Affairs
Punjab act 007 of 1939 : Punjab Legislative Assembly (Offices) Act, 1939
State: Punjab
Department:
Department of Parliamentary Affairs
Punjab act 007 of 1939 : The Punjab Legislative Assembly (Offices) Act, 1939 (Act 7 of 1939)
State: Punjab
Date: 14 Jun 1939
Department:
Department of Parliamentary Affairs
Punjab act 004 of 1942 : The PUNJAB LEGISLATIVE ASSEMBLY (SALARIES AND ALLOWANCES OF MEMBERS) ACT, 1942
State: Punjab
Date: 16 Mar 1942
Department:
Department of Parliamentary Affairs
Punjab act 007 of 1947 : The Panjab University Act, 1947
State: Punjab
Date: 15 Aug 1947
Department:
Department of Higher Education
Punjab act 047 of 1948 : Punjab Livestock and Birds Diseases Act, 1948
State: Punjab
Department:
Department of Animal Husbandry
Punjab act 013 of 1950 : The PUNJAB CONTINGENCY FUND ACT
State: Punjab
Date: 30 Oct 1950
Department:
Department of Finance
Punjab act 016 of 1952 : Punjab Passengers and Goods Taxation Act, 1952
State: Punjab
Department:
Department of Excise and Taxation Department
Punjab act 002 of 1952 : The PunjabCinema(Regulation)Act,1952
State: Punjab
Date: 21 Mar 1952
Department:
Department of Power
Punjab act 007 of 1952 : The PUNJAB STATE LEGISLATURE (PREVENTION OF DISQUALIFICATIONS) ACT, 1952
State: Punjab
Date: 9 Aug 1952
Department:
Department of Parliamentary Affairs
Punjab act 002 of 1953 : Punjab Acreage Rates Act, 1952
State: Punjab
Punjab act 004 of 1953 : Punjab Gram Panchayat Act, 1952
State: Punjab
Punjab act 001 of 1953 : The PUNJAB NEW CAPITAL (PERIPHERY) CONTROL ACT, 1952
State: Punjab
Date: 12 Jan 1953
Department:
Department of Housing and Urban Development
Punjab act 010 of 1953 : Punjab Security of Land Tenures Act, 1953
State: Punjab
Department:
Department of Revenue
Punjab act 040 of 1953 : Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
State: Punjab
Department:
Department of Agriculture
Punjab act 047 of 1953 : Punjab Livestock Improvement Act, 1953
State: Punjab
Department:
Department of Animal Husbandry
punjab act 009 of 1954 : Pepsu General Clauses Act, 1954
State: Punjab
Punjab act 002 of 1955 : Pepsu Townships Development Board Act, 1954
State: Punjab
Department:
Department of Revenue
Punjab act 013 of 1955 : The PEPSU Tenancy and Agricultural Lands Act, 1955
State: Punjab
Date: 6 Mar 1955
Department:
Department of Revenue
Punjab act 032 of 1955 : The Prisoners (Attendance in Courts) Act, 1955
State: Punjab
Date: 20 Sep 1955
Department:
Department of Jails
Punjab act 045 of 1956 : Punjab Bhudan Yagna Act, 1955
State: Punjab
Punjab act 040 of 1956 : The Punjab Khadi and Village Industries Board Act-1955
State: Punjab
Department:
Department of Industries and Commerce
Punjab act 016 of 1956 : Punjab Industrial Housing Act, 1956
State: Punjab
Department:
Department of Labour
Punjab act 015 of 1956 : The Punjab Prohibition of Cow Slaughter Act ,1955
State: Punjab
Date: 21 Jun 1956
Department:
Department of Animal Husbandry
Punjab act 015 of 1958 : Punjab Shops and Commercial Establishments Act, 1958
State: Punjab
Department:
Department of Labour
Punjab act 020 of 1958 : The Probation of Offenders Act 1958
State: Punjab
Date: 16 May 1958
Department:
Department of Jails
Ministry:
Ministry of Govt of Maharashtra
Punjab act 006 of 1958 : The Punjab Revenue (Special Charges) Act, 1958
State: Punjab
Date: 1 Jan 1958
Department:
Department of Finance
Punjab act 014 of 1959 : The PUNJAB WILDLIFE PRESERVATION ACT, 1959
State: Punjab
Date: 25 Aug 1959
Department:
Department of Forest and Wild Life
Punjab act 002 of 1960 : The Punjab New Mandi Township (Dev. and Reg.) Act 1960
State: Punjab
Date: 8 Jan 1960
Department:
Department of Colonization
punjab act 035 of 1961 : Punjabi University Act, 1961
State: Punjab
Punjab act 018 of 1961 : The Punjab Village Common Lands Regulation Act, 1961
State: Punjab
Date: 4 May 1961
Department:
Department of Rural Development and Panchayat
Punjab act 025 of 1961 : The punjab coopertative socities act 1961
State: Punjab
Date: 8 Jul 1961
Department:
Department of Registrar of Cooperative Societies
Punjab act 023 of 1961 : Punjab Agricultural Produce Markets Act, 1961
State: Punjab
Department:
Department of Agriculture
Punjab act 013 of 1961 : The Punjab Fruit Nursery Act
State: Punjab
Date: 1 Apr 1961
Department:
Department of Horticulture
Punjab act 023 of 1963 : Punjab Land Improvement Schemes Act, 1963
State: Punjab
Department:
Department of Soil Conservation
Punjab act 014 of 1963 : The Punjab Anatomy Act, 1963
State: Punjab
Date: 16 Apr 1963
Department:
Department of Medical Education and Research
Punjab act 020 of 1964 : Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
State: Punjab
Department:
Department of Tourism and Cultural Affairs
Punjab act 026 of 1965 : The Punjab State Legislature Officers, Ministers And Members (Medical Facilities) Act, 1965
State: Punjab
Date: 23 Nov 1965
Department:
Department of Parliamentary Affairs
Punjab act 014 of 1965 : Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965
State: Punjab
Department:
Department of Labour
Punjab act 021 of 1965 : The PAYMENT OF BONUS ACT, 1965
State: Punjab
Date: 25 Sep 1965
Department:
Department of Labour
Punjab act 017 of 1965 : The PUNJAB LABOUR WELFARE FUND ACT, 1965
State: Punjab
Date: 17 Jul 1965
Department:
Department of Labour
Punjab act 5 of 1967 : The Punjab RajBhasha Amendment Act, 1967
State: Punjab
Date: 28 Dec 1967
Department:
Department of Higher Education
Punjab act 005 of 1967 : Punjab Official Language Act, 1967
State: Punjab
Department:
Department of Higher Education
Punjab act 006 of 1968 : The Punjab Cattle Fairs (Regulation) Act, 1967
State: Punjab
Date: 24 Feb 1968
Department:
Department of Rural Development and Panchayat
Punjab act 009 of 1970 : Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970
State: Punjab
Department:
Department of Welfare of SCs & BCs
Punjab act 009 of 1970 : The Punjab SC LDF-ACT 1970
State: Punjab
Date: 1 Oct 1970
Department:
Department of Social Justice and Empowerment
punjab act 009 of 1971 : Prevention of Beggary Act, 1971
State: Punjab
Punjab act 039 of 1972 : The PAYMENT OF GRATUITY ACT, 1972
State: Punjab
Date: 12 Aug 1972
Department:
Department of Labour
Punjab act 039 of 1972 : The Payment of Gratuity Act, 1972
State: Punjab
Date: 21 Aug 1972
Department:
Department of Labour
Punjab act 010 of 1973 : Punjab Land Reforms Act, 1972
State: Punjab
Date: 1 Jan 1971
Department:
Department of Revenue
Punjab act 031 of 1973 : The Punjab Public Premises And Land (Eviction And Rent Recovery) Act, 1973
State: Punjab
Date: 6 Jul 1973
Department:
Department of Colonization
Punjab act 023 of 1974 : The Punjab Affiliated Colleges (Security of Service) Act, 1974 along with Amendments
State: Punjab
Date: 12 Sep 1974
Department:
Department of Higher Education
Punjab act 028 of 1976 : The PUNJAB WATER SUPPLY AND SEWERAGE BOARD ACT, 1976
State: Punjab
Date: 30 Jul 1976
Department:
Department of Local Government
Punjab act 020 of 1976 : The Punjab Gram Panchayat (Common Purposes Land) Eviction And Rent Recovery Act, 1976
State: Punjab
Date: 28 Apr 1976
Department:
Department of Rural Development and Panchayat
Punjab act 021 of 1976 : The Punjab Package Deal Properties (Disposal) Act, 1976
State: Punjab
Date: 30 Apr 1976
Department:
Department of Revenue
Punjab act 005 of 1977 : The PUNJAB STATE LEGISLATIVE MEMBERS (PENSION AND MEDICAL FACILITIES REGULATION) ACT, 1977
State: Punjab
Date: 26 Apr 1977
Department:
Department of Parliamentary Affairs
Punjab act 033 of 1978 : The Punjab Act No. 33 of 1978
State: Punjab
Date: 3 Jul 2002
Department:
Department of Punjab Ex-Servicemen Corporation
Ministry:
Ministry of FINANCE
Punjab act 033 of 1978 : The PESCO Act. 1978
State: Punjab
Department:
Department of Punjab Ex-Servicemen Corporation
Punjab act 018 of 1979 : The Punjab Act 18 of 1979 Punjab privately managed recognised schools employees security of service rules 1979 -converted
State: Punjab
Date: 16 Nov 1979
Department:
Department of School Education
Punjab act 009 of 1981 : The Punjab Schedule Castes Land Reforms and Finance Corporation Act, 1970
State: Punjab
Date: 3 Jun 1981
Department:
Department of Social Justice Empowerment And Minority
Punjab act 018 of 1981 : The Punjab Village Common Land (Regulation) Act, 1961
State: Punjab
Date: 3 Jun 1981
Department:
Department of Rural Development And Panchayat
Punjab act 005 of 1981 : The Punjab General Clauses Act, 1898
State: Punjab
Date: 14 Sep 1981
Department:
Department of Personnel
Punjab act 015 of 1984 : The Pfr Controller Of Stores
State: Punjab
Date: 17 May 1984
Department:
Department of Industries and Commerce
Punjab act 035 of 1984 : The Punjabi University Act, 1961
State: Punjab
Date: 28 Sep 1984
Department:
Department of Higher Education
Punjab act 004 of 1985 : The Pb Legislative assembly (Allowances of Members) Act, 1942
State: Punjab
Date: 13 Dec 1985
Department:
Department of Parliamentary Affairs
Punjab act 004 of 1986 : The Punjab Legislative Assembly (Grant Advance to the Members) Rules, 1979
State: Punjab
Date: 31 Mar 1986
Department:
Department of Parliamentary Affairs
Punjab act 001 of 1986 : The Punjab Civil Services (Premature Retirement) Rules, 1975
State: Punjab
Date: 30 Apr 1986
Department:
Department of Personnel
Punjab act 005 of 1986 : The Punjab Civil Service Rules Vol. 1 Part 1
State: Punjab
Date: 13 Oct 1986
Department:
Department of Personnel
Punjab act 010 of 1987 : The PUNJAB STATE UNIVERSITY TEXT BOOK BOARD CHANDIGARH
State: Punjab
Date: 31 Jan 1987
Department:
Department of Higher Education
Punjab act 005 of 1987 : The Punjab Kanungo Service (State Service Class III) Rules, 1976
State: Punjab
Date: 11 Feb 1987
Department:
Department of Revenue
Punjab act 005 of 1987 : The Punjab Commissioners' Offices (State Service Class II) Rules, 1976
State: Punjab
Date: 14 Jan 1987
Department:
Department of Rehabilitation And Disaster Management
Punjab act 038 of 1987 : The Punjab Revenue (Additional Surcharge) Act, 1958
State: Punjab
Date: 29 May 1987
Department:
Department of Finance
Punjab act 005 of 1987 : The Punjab Civil Services (Punishment and Appeal) Rules, 1970
State: Punjab
Date: 22 Sep 1987
Department:
Department of Personnel
Punjab act 005 of 1987 : The Punjab Land Reforms Act, 1972
State: Punjab
Date: 27 Apr 1987
Department:
Department of Revenue
Punjab act 005 of 1987 : The Punjab Revenue Patwaris (Class III) Service Rules, 1966
State: Punjab
Date: 3 Mar 1987
Department:
Department of Revenue
Punjab act 017 of 1987 : The Punjab Abolition of Village Cess (Malba) Act, 1961
State: Punjab
Date: 29 May 1987
Department:
Department of Rural Development And Panchayat
Punjab act 49 of 1988 : The Prevention of Corruption Act 1988
State: Punjab
Date: 8 Sep 1988
Department:
Department of Vigilance Bureau
Ministry:
Ministry of FINANCE
Punjab act 012 of 1988 : The Punjab Gram panchayat act amendment 1988
State: Punjab
Date: 12 Jan 1988
Department:
Department of Rural Development And Panchayat
Punjab act 033 of 1989 : The PREVENTION OF ATROCITIES
State: Punjab
Date: 11 Sep 1989
Department:
Department of Welfare of SCs & BCs
Punjab act 01986 of 1989 : The Punjab Gram Panchayat 1986
State: Punjab
Date: 12 Jan 1989
Department:
Department of Rural Development And Panchayat
Punjab act 002 of 1993 : The Punjab State Board of Technical Education and Industrial Training Act 1992
State: Punjab
Date: 19 Jan 1993
Department:
Department of Education
Punjab act 45 of 1994 : The Punjab-Municipal-Corporation-Law-Extension-to-Chandigarh-Act-1994
State: Punjab
Date: 23 May 1994
Department:
Department of Local Government
Ministry:
Ministry of Law Department
Punjab act 009 of 1994 : The Punjab Panchayati Raj Act, 1994
State: Punjab
Date: 20 Apr 1994
Department:
Department of State Election Commission
Punjab act 019 of 1994 : The PUNJAB STATE ELECTION COMMISSION ACT, 1994
State: Punjab
Date: 19 Sep 1994
Department:
Department of State Election Commission
Punjab act 011 of 1995 : The Punjab Regional and Town Planning and Development Act, 1995
State: Punjab
Date: 24 May 1995
Department:
Department of Housing and Urban Development
Ministry:
Ministry of Govt of Maharashtra
Punjab act 013 of 1995 : The Punjab Apartment Ownership Act, 1995
State: Punjab
Date: 26 Jun 1995
Department:
Department of Housing and Urban Development
Punjab act 014 of 1995 : The Punjab Apartment and Property Regulation Act, 1995.
State: Punjab
Date: 2 Aug 1995
Department:
Department of Housing and Urban Development
Punjab act 006 of 1996 : The Punjab Health System Corporation Act, 1996. (Punjab Act No. 6 of 1996)
State: Punjab
Date: 18 Apr 1996
Department:
Department of Health & Family Welfare
Punjab act 003 of 1997 : The PUNJAB LOKPAL ACT, 1996
State: Punjab
Date: 16 Jan 1997
Department:
Department of Lokpal
Punjab act 026 of 1998 : The Punjab Education Development Act 28_09_2016
State: Punjab
Date: 28 Aug 1998
Department:
Department of School Education
Punjab act 004 of 1998 : The Punjab Religious Premises And Land (Eviction And Rent Recovery) Act, 1997
State: Punjab
Date: 29 Jan 1998
Department:
Department of Revenue
Punjab act 022 of 1998 : The PRBDB Act
State: Punjab
Date: 21 Jul 1998
Department:
Department of Public Works
Punjab act 013 of 1998 : The PMV Act
State: Punjab
Date: 20 Apr 1998
Department:
Department of Public Works
Punjab act 029 of 2000 : The Punjab Dairy Development Board Act, 2000
State: Punjab
Date: 20 Oct 2000
Department:
Department of Dairy Development
Punjab act 004 of 2001 : The Punjab State Commission for Women Act , 2001
State: Punjab
Date: 19 Apr 2001
Department:
Department of Social Security
Punjab act 008 of 2002 : The PIDB Act
State: Punjab
Date: 9 Jul 2002
Department:
Department of Public Works
Punjab act 014 of 2003 : The Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
State: Punjab
Date: 20 Sep 1994
Department:
Department of Health & Family Welfare
Punjab act 011 of 2003 : The Punjab Fiscal Responsibility and Budget Management Act
State: Punjab
Date: 5 May 2003
Department:
Department of Finance
Punjab act 6 of 2004 : The Punjab-One-Time-Voluntary-Disclosure-and-Settlement-of-Violations-of-the-Buildings-Constructed-in-Violation of the Building Bye-laws in the Corporations and the Municipalities Act, 2004
State: Punjab
Date: 1 Apr 1994
Department:
Department of Local Government
Punjab act 005 of 2004 : The punjab state commission for scheduled castes act, 2004
State: Punjab
Date: 1 Apr 2004
Department:
Department of Welfare of SCs & BCs
Punjab act 017 of 2004 : The Punjab Termination of Agreement Act, 2004
State: Punjab
Date: 13 Jul 2004
Department:
Department of Water Resources
Punjab act 001 of 2004 : The PUNJAB fire Prevention and Fire Safety Act 2004
State: Punjab
Date: 1 Apr 2004
Department:
Department of Local Government
Punjab act 022 of 2005 : The Punjab District Planning Committees Act, 2005
State: Punjab
Date: 28 Nov 2005
Department:
Department of Planning
Punjab act 008 of 2005 : The Punjab VAT Act 2005
State: Punjab
Date: 1 Apr 2005
Department:
Department of Excise and Taxation
Punjab act 001 of 2005 : The PunjabElectricity(Duty)Act,2005
State: Punjab
Date: 10 May 2005
Department:
Department of Power
Punjab act 006 of 2005 : The Punjab Appropriation (No.1) Act, 2005
State: Punjab
Date: 29 Mar 2005
Department:
Department of Finance
Punjab act 007 of 2005 : The Punjab Appropriation (No.2) Act, 2005
State: Punjab
Date: 1 Apr 2005
Department:
Department of Finance
Punjab act 001 of 2005 : The Punjab Pay Scales of Teachers Act, 2004
State: Punjab
Date: 7 Jan 2005
Department:
Department of School Education
Punjab act 27 of 2006 : The Punjab-Municipal-Fund-Act-2006
State: Punjab
Date: 9 Oct 2006
Department:
Department of Local Government
Punjab act 033 of 2006 : The Punjab Herd Registration Act ,2006
State: Punjab
Date: 31 Oct 2006
Department:
Department of Animal Husbandry
Punjab act 019 of 2006 : The PB_state_Commission_SC_Act_2004_Amendment_Act_2006
State: Punjab
Date: 29 Dec 2006
Department:
Department of Social Justice and Empowerment
Punjab act 006 of 2006 : The Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006
State: Punjab
Date: 24 Mar 2006
Department:
Department of Medical Education and Research
Punjab act 007 of 2008 : The PUNJAB MOTOR VEHICLES TAXATION(AMENDMENT) ACT 2007
State: Punjab
Date: 18 Jan 2008
Department:
Department of Transport
Punjab act 007 of 2009 : The Pb preservation of Subsoil Act,2009 copied gazette
State: Punjab
Date: 28 Apr 2009
Department:
Department of Agriculture
Punjab act 017 of 2010 : The Punjab Self Supporting Cooperative Societies Act 2006
State: Punjab
Date: 5 Dec 2008
Department:
Department of Registrar of Cooperative Societies
Punjab act 005 of 2011 : The Punjab Public Library and Information Services Bill, 2011
State: Punjab
Date: 3 Apr 2011
Department:
Department of Higher Education
Punjab act 033 of 2011 : The Punjab State Commission for Non Resident Indians Act 2011
State: Punjab
Date: 29 Nov 2011
Department:
Department of NRI Affairs
Punjab act 019 of 2011 : The Pepsu Tenancy and Agricultural Lands (Second Amendment) Act, 2011
State: Punjab
Date: 28 Apr 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 001 of 2011 : The Pepsu Townships Development Board (Amendment) Act, 2010
State: Punjab
Date: 2 Feb 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 036 of 2011 : The Punjab Health Systems Corporation (Amendment) Act, 2011
State: Punjab
Date: 15 Dec 2011
Department:
Department of Health & Family Welfare
Punjab act 034 of 2011 : The Punjab State Board of Technical Education and Industrial Training (Amendment) Act, 2011.
State: Punjab
Date: 2 Dec 2011
Department:
Department of Technical Education
Punjab act 028 of 2011 : The Punjab Legislative Assembly Speaker’s and Deputy Speaker’s Salaries (Second Amendment) Act, 2011
State: Punjab
Date: 16 Nov 2011
Department:
Department of Parliamentary Affairs
Punjab act 022 of 2011 : The Punjab Motor Vehicles Taxation (Amendment) Act, 2011
State: Punjab
Date: 9 Jun 2011
Department:
Department of Transport
Punjab act 002 of 2011 : The Punjab Appropriation Act, 2011
State: Punjab
Date: 24 Mar 2011
Department:
Department of Finance
Punjab act 016 of 2011 : The Punjab Security of Land Tenures (Second Amendment) Act, 2011
State: Punjab
Date: 28 Apr 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 021 of 2011 : The Punjab Security of Land Tenures (Amendment) Act, 2010
State: Punjab
Date: 8 Jun 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 010 of 2011 : The Punjab Value Added Tax (Amendment) Act, 2011
State: Punjab
Date: 7 Apr 2011
Department:
Department of Excise And Taxation
Punjab act 031 of 2011 : The Punjab Prohibition of Cow Slaughter (Amendment) Act, 2011
State: Punjab
Date: 21 Nov 2011
Department:
Department of Animal Husbandry
Punjab act 012 of 2011 : The Punjab Value Added Tax (Second Amendment) Act, 2011
State: Punjab
Date: 19 Apr 2011
Department:
Department of Excise And Taxation
Punjab act 027 of 2011 : The Punjab Value Added Tax (Fourth Amendment) Act, 2011
State: Punjab
Date: 2 Nov 2011
Department:
Department of Excise And Taxation
Punjab act 006 of 2011 : The Punjab Legislative Assembly Speaker’s and Deputy Speaker’s Salaries (Amendment) Act, 2011
State: Punjab
Date: 4 Apr 2011
Department:
Department of Parliamentary Affairs
Punjab act 020 of 2011 : The Punjab Agricultural Produce Markets (Amendment and Validation) Act, 2011
State: Punjab
Date: 29 Apr 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 029 of 2011 : The Punjab Legislative Assembly (Salaries and Allowances of Members) Amendment Act, 2011
State: Punjab
Date: 16 Nov 2011
Department:
Department of Parliamentary Affairs
Punjab act 035 of 2011 : The Punjab Civil Services (Rationalization of Certain Conditions of Service) Repeal Act, 2011
State: Punjab
Date: 13 Dec 2011
Department:
Department of Finance
Punjab act 008 of 2011 : The Punjab Civil Services (Rationalisation of Certain Conditions of Service) Act, 2011
State: Punjab
Date: 5 Apr 2011
Department:
Department of Finance
Punjab act 025 of 2011 : The Punjab Tax on Entry of Goods into Local Areas (Amendment) Act, 2011
State: Punjab
Date: 2 Nov 2011
Department:
Department of Excise And Taxation
Punjab act 014 of 2011 : The Punjab Technical University (Amendment) Act, 2011
State: Punjab
Date: 26 Apr 2011
Department:
Department of Technical Education
Punjab act 003 of 2011 : The Punjab Appropriation (No.3) Act, 2011
State: Punjab
Date: 1 Apr 2011
Department:
Department of Finance
Punjab act 011 of 2011 : The Punjab Municipal Infrastructure Development Fund Act, 2011
State: Punjab
Date: 11 Apr 2011
Department:
Department of Local Government
Punjab act 005 of 2011 : The Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2011
State: Punjab
Date: 1 Apr 2011
Department:
Department of Finance
Punjab act 013 of 2011 : The Punjab Panchayati Raj (Amendment) Act, 2011
State: Punjab
Date: 21 Apr 2011
Department:
Department of Rural Development And Panchayat
Punjab act 015 of 2011 : The Punjab Land Revenue (Amendment) Act, 2011
State: Punjab
Date: 26 Apr 2011
Department:
Department of Rehabilitation And Disaster Management
Punjab act 032 of 2012 : The POCSO Act,2012
State: Punjab
Date: 19 Jun 2012
Department:
Department of Social Security
Punjab act 012 of 2012 : The Punjab Common Infrastructure (Regulation and Maintenance) ACT-2012
State: Punjab
Date: 20 Jul 2012
Department:
Department of Industries and Commerce
Punjab act 0580 of 2012 : The Protection of Children from Sexual Offences Act, 2012
State: Punjab
Date: 14 Nov 2012
Department:
Department of School Education
Punjab act 013 of 2012 : The PUNJAB RENT ACT 1995
State: Punjab
Date: 26 Mar 1998
Department:
Department of Local Government
Ministry:
Ministry of FINANCE
Punjab act 002 of 2012 : The Punjab Appropriation Act, 2012.
State: Punjab
Date: 30 Mar 2012
Department:
Department of Finance
Punjab act 008 of 2012 : The Punjab Municipal Corporation (Amendment) Act, 2012.
State: Punjab
Date: 16 Jul 2012
Department:
Department of Local Government
Punjab act 005 of 2012 : The Punjab Appropriation (No.2) Act 2012.
State: Punjab
Date: 3 Jul 2012
Department:
Department of Finance
Punjab act 003 of 2012 : The Punjab School Education Board (Amendment and Validation) Act, 2011.
State: Punjab
Date: 17 Apr 2012
Department:
Department of School Education
Punjab act 011 of 2012 : The Punjab Ex-Servicemen Corporation (Amendment) Act, 2012.
State: Punjab
Date: 1 Aug 2012
Department:
Department of Defence Services Welfare
Punjab act 010 of 2012 : The Punjab Municipal Fund (Amendment) Act, 2012.
State: Punjab
Date: 16 Jul 2012
Department:
Department of Local Government
Punjab act 004 of 2012 : The Punjab Panchayati Raj (Amendment) Act, 2012.
State: Punjab
Date: 21 May 2012
Department:
Department of Rural Development And Panchayat
Punjab act 037 of 2013 : The Prison (Punjab Amendment ) Act, 2013
State: Punjab
Date: 30 Apr 2013
Department:
Department of Jails
Punjab act 029 of 2013 : The Punjab Ancient And Historical Monuments And Archaeological Sites and Cultural Heritage Maintenance Board Act, 2013
State: Punjab
Date: 15 Apr 2013
Department:
Department of Tourism and Cultural Affairs
Punjab act 033 of 2013 : The PUNJAB RENT ACT NO 13 OF 2012
State: Punjab
Date: 19 Dec 2013
Department:
Department of Local Government
Punjab act 034 of 2013 : The PUNJAB COMMUNITY PARTICIPATION IN MUNICIPALITIES ACT, 2013
State: Punjab
Date: 10 Apr 2013
Department:
Department of Local Government
Punjab act 027 of 2013 : The PUNJAB STATE CANCER AND DRUG ADDICTION TREATMENT INFRASTRUCTURE FUND (CADA Fund) ACT, 2013
State: Punjab
Date: 9 Apr 2013
Department:
Department of Health & Family Welfare
Punjab act 047 of 2013 : The Punjab Infrastructure (Development and Regulation) Amendment Act, 2013.
State: Punjab
Date: 11 Dec 2013
Department:
Department of Finance
Punjab act 026 of 2013 : The Punjab Excise (Amendment) Act, 2013.
State: Punjab
Date: 9 Apr 2013
Department:
Department of Excise And Taxation
Punjab act 017 of 2013 : The Punjab State Board of Technical Education and Industrial Training (Amendment) Act, 2012.
State: Punjab
Date: 19 Feb 2013
Department:
Department of Higher Education
Punjab act 009 of 2013 : The Punjab (Institutions and Other Buildings) Tax (Amendment) Act, 2012.
State: Punjab
Date: 5 Feb 2013
Department:
Department of Housing And Urban Development
Punjab act 006 of 2013 : The Punjab Municipal Corporation (Second Amendment) Act, 2012.
State: Punjab
Date: 31 Jan 2013
Department:
Department of Local Government
Punjab act 051 of 2013 : The Pepsu Tenancy and Agricultural Lands (Amendment) Act, 2013.
State: Punjab
Date: 17 Dec 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 013 of 2013 : The Punjab State Commission for Minorities Act, 2012.
State: Punjab
Date: 14 Feb 2013
Department:
Department of Home And Justice
Punjab act 031 of 2013 : The Punjab Motor Vehicles Taxation (Amendment) Act, 2013.
State: Punjab
Date: 16 Apr 2013
Department:
Department of Transport
Punjab act 022 of 2016 : The Punjab Lokpal (Second Amendment) Act, 2013.
State: Punjab
Date: 26 Mar 2013
Department:
Department of Vigilance
Punjab act 021 of 2013 : The Punjab Appropriation Act, 2013.
State: Punjab
Date: 26 Mar 2013
Department:
Department of Finance
Punjab act 003 of 2013 : The Punjab Value Added Tax (Amendment) Act, 2012.
State: Punjab
Date: 16 Jan 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 016 of 2013 : The Punjab Privately Managed Affiliated and Punjab Government and Aided Colleges, Pensionary Benefits Scheme, 1996 (Repeal) Act, 2012.
State: Punjab
Date: 18 Feb 2013
Department:
Department of Higher Education
Punjab act 048 of 2013 : The Punjab Privately Managed Recognised Schools Employers (Security of Service) Amendment Act, 2013.
State: Punjab
Date: 11 Dec 2013
Department:
Department of School Education
Punjab act 042 of 2013 : The Punjab Water Supply and Sewerage Board (Amendment) Act, 2013.
State: Punjab
Date: 22 Nov 2013
Department:
Department of Local Government
Punjab act 032 of 2013 : The Punjab Municipal Corporation (Amendment) Act, 2013.
State: Punjab
Date: 16 Apr 2013
Department:
Department of Local Government
Punjab act 050 of 2013 : The Punjab Security of Land Tenures (Amendment) Act, 2013.
State: Punjab
Date: 17 Dec 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 019 of 2013 : The Punjab Backward Classes Land Development and Finance Corporation (Amendment and Validation) Act, 2012.
State: Punjab
Date: 8 Mar 2013
Department:
Department of Social Justice Empowerment And Minority
Punjab act 004 of 2013 : The Punjab Village Common Lands (Regulation) Amendment Act, 2012.
State: Punjab
Date: 23 Jan 2013
Department:
Department of Rural Development And Panchayat
Punjab act 055 of 2013 : The Punjab State Cancer and Drug Addiction Treatment Infrastructure Fund (Amendment) Act, 2013.
State: Punjab
Date: 20 Dec 2013
Department:
Department of Health & Family Welfare
Punjab act 038 of 2013 : The Punjab Value Added Tax (Second Amendment) Act, 2013.
State: Punjab
Date: 15 Nov 2013
Department:
Department of Excise And Taxation
Punjab act 025 of 2013 : The Punjab Educational Institutions (Prohibition of Ragging) Act, 2013.
State: Punjab
Date: 9 Apr 2013
Department:
Department of Higher Education
Punjab act 024 of 2013 : The Punjab Appropriation (No.2) Act, 2013.
State: Punjab
Date: 1 Apr 2013
Department:
Department of Finance
Punjab act 041 of 2013 : The Punjab Municipal (Amendment) Act, 2013.
State: Punjab
Date: 22 Nov 2013
Department:
Department of Local Government
Punjab act 043 of 2013 : The Punjab Ancient, Historical Monuments, Archaeological Sites and Cultural Heritage Maintenance Board (Amendment) Act, 2013.
State: Punjab
Date: 3 Dec 2013
Department:
Department of Tourism And Cultural Affairs
Punjab act 044 of 2013 : The Punjab Laws (Special Provisions) Amendment Act, 2013.
State: Punjab
Date: 5 Dec 2013
Department:
Department of Housing And Urban Development
Punjab act 020 of 2013 : The Punjab Scheduled Castes Land Development and Finance Corporation (Amendment and Validation) Act, 2012.
State: Punjab
Date: 12 Mar 2013
Department:
Department of Social Justice Empowerment And Minority
Punjab act 008 of 2013 : The Punjab Safety Measures for Prevention and Control of Fire Act, 2012.
State: Punjab
Date: 31 Jan 2013
Department:
Department of Local Government
Punjab act 049 of 2013 : The Punjab School Education Board (Amendment) Act, 2013.
State: Punjab
Date: 11 Dec 2013
Department:
Department of School Education
Punjab act 011 of 2013 : The Punjab Town Improvement (Amendment) Act, 2012.
State: Punjab
Date: 6 Feb 2013
Department:
Department of Local Government
Punjab act 002 of 2013 : The Punjab Prevention of Human Smuggling Act, 2012.
State: Punjab
Date: 4 Jan 2013
Department:
Department of Health & Family Welfare
Punjab act 028 of 2013 : The Punjab Value Added Tax (Amendment) Act, 2013.
State: Punjab
Date: 9 Apr 2013
Department:
Department of Excise And Taxation
Punjab act 045 of 2013 : The Punjab Regional and Town Planning and Development (Amendment) Act, 2013.
State: Punjab
Date: 5 Dec 2013
Department:
Department of Housing And Urban Development
Punjab act 001 of 2013 : The Punjab Compulsory Registration of Marriages Act, 2012.
State: Punjab
Date: 4 Jan 2013
Department:
Department of Home Affairs
Punjab act 030 of 2013 : The Punjab Contract Farming Act, 2013.
State: Punjab
Date: 16 Apr 2013
Department:
Department of Agriculture
Punjab act 053 of 2013 : The Punjab Prohibition of Cow Slaughter (Amendment) Act, 2013.
State: Punjab
Date: 18 Dec 2013
Department:
Department of Animal Husbandry
Punjab act 010 of 2013 : The Punjab Agricultural Produce Markets (Amendment) Act, 2012.
State: Punjab
Date: 6 Feb 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 054 of 2013 : The Punjab Land Revenue (Amendment) Act, 2013.
State: Punjab
Date: 20 Dec 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 005 of 2013 : The Punjab Land Revenue (Amendment) Act, 2012.
State: Punjab
Date: 28 Jan 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 035 of 2013 : The Punjab Laws (Special Provisions) Act, 2013.
State: Punjab
Date: 17 Apr 2013
Department:
Department of Housing And Urban Development
Punjab act 027 of 2014 : The Punjab Gau-Sewa Commission Act, 2014
State: Punjab
Date: 5 Sep 2014
Department:
Department of Animal Husbandry
Punjab act 003 of 2014 : The Punjab Horse Race (Regulation and Management) Act, 2013.
State: Punjab
Date: 9 Jan 2014
Department:
Department of Home Affairs
Punjab act 024 of 2014 : The Punjab Advocates Welfare Fund (Amendment) Act, 2014.
State: Punjab
Date: 10 Sep 2014
Department:
Department of Home Affairs
Punjab act 002 of 2014 : The Punjab Mechanical Vehicles (Bridges and Roads Tolls) (Amendment) Act, 2013.
State: Punjab
Date: 8 Jan 2014
Department:
Department of Public Works
Punjab act 026 of 2014 : The Punjab Motor Vehicles Taxation (Amendment) Act, 2014.
State: Punjab
Date: 19 Sep 2014
Department:
Department of Excise And Taxation
Punjab act 033 of 2014 : The Payment of Wages (Punjab Amendment) Act, 2013.
State: Punjab
Date: 15 Dec 2014
Department:
Department of Labour
Punjab act 005 of 2014 : The Punjab Appropriation Act, 2014.
State: Punjab
Date: 19 Jan 2014
Department:
Department of Finance
Punjab act 018 of 2014 : The Punjab Municipal (Amendment) Act, 2014.
State: Punjab
Date: 21 Aug 2014
Department:
Department of Local Government
Punjab act 009 of 2014 : The Punjab Panchayati Raj (Amendment) Act, 2014.
State: Punjab
Date: 9 Apr 2014
Department:
Department of Rural Development And Panchayat
Punjab act 013 of 2014 : The Punjab Appropriation (No.2) Act, 2014.
State: Punjab
Date: 25 Jul 2014
Department:
Department of Finance
Punjab act 011 of 2014 : The Punjab Prevention of Human Smuggling (Amendment) Act, 2014.
State: Punjab
Date: 23 May 2014
Department:
Department of Health & Family Welfare
Punjab act 010 of 2014 : The Punjab Right to Service (Amendment) Act, 2014.
State: Punjab
Date: 6 May 2014
Department:
Department of Governance Reforms
Punjab act 007 of 2014 : The Punjab Value Added Tax (Amendment) Act, 2014.
State: Punjab
Date: 1 Apr 2014
Department:
Department of Excise And Taxation
Punjab act 022 of 2014 : The Punjab Police (Amendment) Act, 2014.
State: Punjab
Date: 29 Aug 2014
Department:
Department of Home And Justice
Punjab act 021 of 2014 : The Punjab Apartment and Property Regulation (Amendment) Act, 2014.
State: Punjab
Date: 27 Aug 2014
Department:
Department of Housing And Urban Development
Punjab act 006 of 2014 : The Punjab Excise (Amendment) Act, 2014.
State: Punjab
Date: 31 Jan 2014
Department:
Department of Excise And Taxation
Punjab act 028 of 2014 : The Punjab Technical University (Amendment) Act, 2014.
State: Punjab
Date: 1 Oct 2014
Department:
Department of Technical Education
Punjab act 032 of 2014 : The Punjab Labour Welfare Fund (Amendment) Act, 2014.
State: Punjab
Date: 15 Dec 2014
Department:
Department of Labour
Punjab act 001 of 2014 : The Punjab Cooperative Societies (Second Amendment) Act, 2013.
State: Punjab
Date: 3 Jan 2014
Department:
Department of Cooperation
Punjab act 015 of 2014 : The Punjab Land Reforms (Amendment) Act, 2010.
State: Punjab
Date: 4 Aug 2014
Department:
Department of Rehabilitation And Disaster Management
Punjab act 014 of 2014 : The Punjab Co-operative Societies (Amendment) Act, 2013.
State: Punjab
Date: 28 Jul 2014
Department:
Department of Cooperation
Punjab act 025 of 2014 : The Punjab Co-operative Societies (Amendment) Act, 2014.
State: Punjab
Date: 17 Sep 2014
Department:
Department of Cooperation
Punjab act 023 of 2014 : The Punjab Rent (Amendment) Act, 2014.
State: Punjab
Date: 29 Aug 2014
Department:
Department of Local Government
Punjab act 008 of 2014 : The Punjab Municipal Infrastructure Development Fund (Amendment) Act, 2014.
State: Punjab
Date: 3 Apr 2014
Department:
Department of Local Government
Punjab act 029 of 2014 : The Punjab State Commission for Women (Amendment) Act, 2014.
State: Punjab
Date: 21 Oct 2014
Department:
Department of Social Security
Punjab act 012 of 2014 : The Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) (Amendment) Act, 2013.
State: Punjab
Date: 30 Jun 2014
Department:
Department of Agriculture
Punjab act 020 of 2014 : The Punjab Land Revenue (Amendment) Act, 2014.
State: Punjab
Date: 25 Aug 2014
Department:
Department of Rehabilitation And Disaster Management
Punjab act 002 of 2015 : The punjab municipal act amendment and punjab municipal corporation amendment act
State: Punjab
Date: 1 Apr 2014
Department:
Department of Local Government
Punjab act 030 of 2015 : The Punjab State Commission for Non Resident Indians, (Amendment) Act 2015
State: Punjab
Date: 2 Dec 2015
Department:
Department of NRI Affairs
Punjab act 027 of 2015 : The Punjab Infrastructure (Development and Regulation) Amendment Act, 2015.
State: Punjab
Date: 27 Nov 2015
Department:
Department of Finance
Punjab act 008 of 2015 : The Punjab State Cancer and Drug Addiction Treatment Infrastructure Fund Amendment) Act, 2014.
State: Punjab
Date: 4 Mar 2015
Department:
Department of Health & Family Welfare
Punjab act 009 of 2015 : The Punjab State Cancer and Drug Addiction Treatment Infrastructure Fund Amendment) Act, 2014.
State: Punjab
Date: 11 Mar 2015
Department:
Department of Higher Education
Punjab act 006 of 2015 : The Punjab Laws (Special Provisions) Act, 2014.
State: Punjab
Date: 12 Feb 2015
Department:
Department of Higher Education
Punjab act 020 of 2015 : The Punjab Legislative Assembly Speaker's and Deputy Speaker's Salaries (Amendment) Act, 2015.
State: Punjab
Date: 15 May 2015
Department:
Department of Parliamentary Affairs
Punjab act 021 of 2015 : The Punjab Legislative Assembly (Salaries and Allowances of Members) Amendment Act, 2015.
State: Punjab
Date: 15 May 2015
Department:
Department of Parliamentary Affairs
Punjab act 004 of 2015 : The Punjab Laws (Special Provisions) Act, 2014.
State: Punjab
Date: 6 Feb 2015
Department:
Department of Housing And Urban Development
Punjab act 011 of 2015 : The Punjab Appropriation Act, 2015.
State: Punjab
Date: 20 Mar 2015
Department:
Department of Finance
Punjab act 019 of 2015 : The Punjab Ancient, Historical Monuments, Archaeological Sites and Cultural Heritage Maintenance Board (Amendment) Act, 2015.
State: Punjab
Date: 13 May 2015
Department:
Department of Tourism And Cultural Affairs
Punjab act 026 of 2015 : The Punjab School Teachers' Extension in Service Act, 2015.
State: Punjab
Date: 20 Nov 2015
Department:
Department of School Education
Punjab act 010 of 2015 : The Punjab Cattle Fairs (Regulation) Amendment Act, 2014.
State: Punjab
Date: 20 Mar 2015
Department:
Department of Rural Development And Panchayat
Punjab act 013 of 2015 : The Punjab Appropriation (No.2) Act, 2015.
State: Punjab
Date: 31 Mar 2015
Department:
Department of Finance
Punjab act 016 of 2015 : The Punjab Regional and Town Planning and Development (Amendment) Act, 2015.
State: Punjab
Date: 27 Apr 2015
Department:
Department of Housing And Urban Development
Punjab act 001 of 2015 : The Punjab Development Fund Act, 2014.
State: Punjab
Date: 22 Jan 2015
Department:
Department of Excise And Taxation
Punjab act 022 of 2015 : The Punjab State Legislative Members (Pension and Medical Facilities Regulation) Amendment Act, 2015.
State: Punjab
Date: 15 May 2015
Department:
Department of Parliamentary Affairs
Punjab act 028 of 2015 : The Punjab State Legislature (Prevention of Disqualification) Amendment Act, 2015.
State: Punjab
Date: 1 Dec 2015
Department:
Department of Parliamentary Affairs
Punjab act 003 of 2015 : The Punjab Municipal Corporation (Second Amendment) Act, 2014.
State: Punjab
Date: 27 Jan 2015
Department:
Department of Local Government
Punjab act 023 of 2015 : The Punjab Shops and Commercial Establishments (Amendment) Act, 2015.
State: Punjab
Date: 21 May 2015
Department:
Department of Labour
Punjab act 017 of 2015 : The Punjab Agricultural Produce Markets (Amendment) Act, 2015.
State: Punjab
Date: 7 May 2015
Department:
Department of Agriculture
Punjab act 029 of 2015 : The Punjab Ancient, Historical Monuments, Archaeological Sites and Cultural Heritage Maintenance Board (Amendment) Act, 2015.
State: Punjab
Date: 2 Dec 2015
Department:
Department of Tourism And Cultural Affairs
Punjab act 047 of 2016 : The punjab fee act 2019 amendment
State: Punjab
Date: 5 Nov 2019
Department:
Department of School Education
Punjab act 051 of 2016 : The Punjab Amendment Bill-2016
State: Punjab
Date: 14 Sep 2016
Department:
Department of Industries And Commerce
Punjab act 035 of 2016 : The PB state Commission SC Act 2004 Amendment 2016
State: Punjab
Date: 15 Nov 2016
Department:
Department of Social Justice and Empowerment
Punjab act 055 of 2016 : The Punjab Ad hoc, Contractual, Daily wages, Temporary, Work charged and Outsourced Employees Welfare Act 2016
State: Punjab
Date: 24 Dec 2016
Department:
Department of Personnel
Ministry:
Ministry of Vidhai
Punjab act 012 of 2016 : The Punjab Municipal (Amendment) Act, 2016
State: Punjab
Date: 29 Apr 2016
Department:
Department of Local Government
Punjab act 047 of 2016 : The Punjab-Regulation-Fee-Unaided-Educational-Institutions-Bill-2016
State: Punjab
Date: 23 Dec 2016
Department:
Department of School Education
Punjab act 021 of 2016 : The Punjab PWM Act 2016
State: Punjab
Date: 23 Jun 2016
Department:
Department of Local Government
Punjab act 017 of 2016 : The Punjab Bovine Breeding Act , 2016
State: Punjab
Date: 26 Apr 2016
Department:
Department of Animal Husbandry
Ministry:
Ministry of Law Department
Punjab act 032 of 2016 : The Punjab Bureau of Investment Promotion Act, 2016
State: Punjab
Date: 1 Nov 2016
Department:
Department of Investment Promotion
Ministry:
Ministry of FINANCE
Punjab act 058 of 2016 : The Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016
State: Punjab
Department:
Department of Department of Tourism and Cultural Affairs
Punjab act 028 of 2016 : The Punjab Laws (Special Provisions) Act, 2016
State: Punjab
Date: 18 Oct 2016
Department:
Department of Housing and Urban Development
Punjab act 0268 of 2016 : The PoA Amendment Rules, 2016
State: Punjab
Date: 14 Apr 2016
Department:
Department of social justice empowerment and minority
Punjab act 022 of 2016 : The Punjab Infrastructure (Development and Regulation) (Amendment) Act, 2016.
State: Punjab
Date: 4 Jul 2016
Department:
Department of Finance
Punjab act 029 of 2016 : The Pepsu Townships Development Board (Amendment) Act, 2016.
State: Punjab
Date: 25 Oct 2016
Department:
Department of Revenue
Punjab act 023 of 2016 : The Prisons (Punjab Amendment) Act, 2011.
State: Punjab
Date: 6 Sep 2016
Department:
Department of Home Affairs
Punjab act 054 of 2016 : The Punjab Allotment of State Government Land Act, 2016.
State: Punjab
Date: 23 Dec 2016
Department:
Department of Rehabilitation And Disaster Management
Punjab act 001 of 2016 : The Punjab Good Conduct Prisoners (Temporary Release) Amendment Act, 2015.
State: Punjab
Date: 7 Jan 2016
Department:
Department of Home Affairs
Punjab act 018 of 2016 : The Punjab Gau-Sewa Commission (Amendment) Act, 2016.
State: Punjab
Date: 13 May 2016
Department:
Department of Animal Husbandry
Punjab act 045 of 2016 : The Punjab Right to Service (Amendment) Act, 2016.
State: Punjab
Date: 13 Dec 2016
Department:
Department of Governance Reforms
Punjab act 016 of 2016 : The Punjab Rural Development (Amendment) Act, 2016.
State: Punjab
Date: 4 May 2016
Department:
Department of Rural Development And Panchayat
Punjab act 049 of 2016 : The Punjab Value Added Tax (Amendment) Act, 2016.
State: Punjab
Date: 23 Dec 2016
Department:
Department of Excise And Taxation
Punjab act 041 of 2016 : The Punjab Agricultural Produce Markets (Second Amendment) Act, 2016.
State: Punjab
Date: 17 Nov 2016
Department:
Department of Agriculture
Punjab act 026 of 2016 : The Punjab Rural Development (Second Amendment) Act, 2016.
State: Punjab
Date: 18 Oct 2016
Department:
Department of Rural Development And Panchayat
Punjab act 002 of 2016 : The Punjab Appropriation Act, 2016.
State: Punjab
Date: 22 Mar 2016
Department:
Department of Finance
Punjab act 046 of 2016 : The Punjab School Education Board (Amendment) Act, 2016.
State: Punjab
Date: 23 Dec 2016
Department:
Department of School Education
Punjab act 005 of 2016 : The Punjab Appropriation (No.2) Act, 2016.
State: Punjab
Date: 31 Mar 2016
Department:
Department of Finance
Punjab act 003 of 2016 : The Punjab Excise (Amendment) Act, 2016.
State: Punjab
Date: 28 Mar 2016
Department:
Department of Excise And Taxation
Punjab act 027 of 2016 : The Punjab Regional and Town Planning and Development (Amendment) Act, 2016.
State: Punjab
Date: 21 Oct 2016
Department:
Department of Housing And Urban Development
Punjab act 036 of 2016 : The Punjab Khadi and Village Industries Board (Amendment) Act, 2016.
State: Punjab
Date: 17 Nov 2016
Department:
Department of Industries And Commerce
Punjab act 052 of 2016 : The Punjab Water Supply and Sewerage Board (Amendment) Act, 2016.
State: Punjab
Date: 23 Dec 2016
Department:
Department of Local Government
Punjab act 048 of 2016 : The Punjab State Commission for Minorities (Third Amendment) Act, 2016.
State: Punjab
Date: 23 Dec 2016
Department:
Department of Social Justice Empowerment And Minority
Punjab act 015 of 2016 : The Punjab Settlement of Agricultural Indebtedness Act, 2016.
State: Punjab
Date: 4 May 2016
Department:
Department of Rural Development And Panchayat
Punjab act 037 of 2016 : The Punjab State Commission for Minorities (Second Amendment) Act, 2016.
State: Punjab
Date: 17 Nov 2016
Department:
Department of Home Affairs
Punjab act 030 of 2016 : The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Second Amendment Act, 2016.
State: Punjab
Date: 26 Oct 2016
Department:
Department of Parliamentary Affairs
Punjab act 024 of 2016 : The Punjab State Commission for Minorities (Amendment) Act, 2016.
State: Punjab
Date: 8 Sep 2016
Department:
Department of Home Affairs
Punjab act 040 of 2016 : The Punjab Municipal Corporation (Second Amendment) Act, 2016.
State: Punjab
Date: 17 Nov 2016
Department:
Department of Local Government
Punjab act 020 of 2016 : The Punjab State Commission for Women (Amendment) Act, 2016.
State: Punjab
Date: 24 May 2016
Department:
Department of Social Security
Punjab act 009 of 2016 : The Punjab Package Deal Properties (Disposal) Amendment Act, 2016.
State: Punjab
Date: 28 Apr 2016
Department:
Department of Rehabilitation And Disaster Management
Punjab act 014 of 2016 : The Punjab Agricultural Produce Markets (Amendment) Act, 2016.
State: Punjab
Date: 4 May 2016
Department:
Department of Rural Development And Panchayat
Punjab act 005 of 2017 : The Punjab Goods &ampThe Service Tax Act, 2017
State: Punjab
Date: 23 Jun 2017
Department:
Department of Excise and Taxation
Punjab act 025 of 2017 : The Punjab Land Improvement Schemes Amendment Act 25 of 2017
State: Punjab
Date: 29 Dec 2017
Department:
Department of Soil Conservation
Punjab act 002 of 2017 : The Punjab Appropriation (Vote on Account) Act, 2017. (Punjab Act No. 1 of 2017)
State: Punjab
Date: 31 Mar 2017
Department:
Department of Finance
Punjab act 022 of 2017 : The Punjab Agricultural Produce Markets (Third Amendment) Act, 2017. (Punjab Act No. 22 of 2017)
State: Punjab
Date: 29 Dec 2017
Department:
Department of Rural Development And Panchayat
Punjab act 015 of 2017 : The Punjab Municipal (Amendment) Act, 2017. (Punjab Act No. 14 of 2017)
State: Punjab
Date: 27 Jul 2017
Department:
Department of Local Government
Punjab act 012 of 2017 : The Punjab Panchayati Raj (Amendment) Act, 2017. (Punjab Act No. 12 of 2017)
State: Punjab
Date: 25 Jul 2017
Department:
Department of Rural Development And Panchayat
Punjab act 024 of 2017 : The Punjab Rural Development (Amendment) Act, 2017. (Punjab Act No. 24 of 2017)
State: Punjab
Date: 29 Dec 2017
Department:
Department of Rural Development And Panchayat
Punjab act 011 of 2017 : The Punjab Co-operative Societies (Amendment) Act, 2017. (Punjab Act No. 11 of 2017)
State: Punjab
Date: 21 Jul 2017
Department:
Department of Cooperation
Punjab act 017 of 2017 : The Punjab Agricultural Produce Markets (Second Amendment) Act, 2017. (Punjab Act No. 17 of 2017)
State: Punjab
Date: 14 Aug 2017
Department:
Department of Rural Development And Panchayat
Punjab act 006 of 2017 : The Punjab Appropriation (No.2) Act, 2017. (Punjab Act No. 6 of 2017)
State: Punjab
Date: 30 Jun 2017
Department:
Department of Finance
Punjab act 019 of 2017 : The Punjab Land Reforms (Amendment) Act, 2017. (Punjab Act No. 19 of 2017)
State: Punjab
Date: 18 Dec 2017
Department:
Department of Revenue
Punjab act 027 of 2017 : The Punjab Co-operative Societies (Second Amendment) Act, 2017. (Punjab Act No. 27 of 2017)
State: Punjab
Date: 29 Dec 2017
Department:
Department of Cooperation
Punjab act 021 of 2017 : The Punjab Excise (Second Amendment) Act, 2017. (Punjab Act No. 21 of 2017)
State: Punjab
Date: 21 Dec 2017
Department:
Department of Excise And Taxation
Punjab act 004 of 2017 : The Punjab Prevention of Damage to Public and Private Property Act, 2014. (Punjab Act No. 4 of 2017)
State: Punjab
Date: 12 Jun 2017
Department:
Department of Excise And Taxation
Punjab act 013 of 2017 : The Punjab Infrastructure (Development and Regulation) Amendment Act, 2017. (Punjab Act No. 13 of 2017)
State: Punjab
Date: 27 Jul 2017
Department:
Department of Finance
Punjab act 010 of 2017 : The Punjab Excise (Amendment) Act, 2017. (Punjab Act No. 10 of 2017)
State: Punjab
Date: 17 Jul 2017
Department:
Department of Excise And Taxation
Punjab act 016 of 2017 : The Punjab Municipal Infrastructure Development Fund (First Amendment) Act, 2017. (Punjab Act No. 16 of 2017)
State: Punjab
Date: 8 Aug 2017
Department:
Department of Local Government
Punjab act 026 of 2017 : The Punjab Infrastructure (Development and Regulation) Second Amendment Act, 2017. (Punjab Act No.26 of 2017)
State: Punjab
Date: 29 Dec 2017
Department:
Department of Finance
Punjab act 003 of 2017 : The Punjab Law Officers (Engagement) Act, 2017. (Punjab Act No. 3 of 2017)
State: Punjab
Date: 17 Mar 2017
Department:
Department of Home Affairs
Punjab act 011 of 2018 : The Punjab State Development Tax
State: Punjab
Department:
Department of Excise and Taxation
Punjab act 017 of 2018 : The punjab scheduled castes and backward classes (reservation in services) amendment act 2018
State: Punjab
Date: 12 Sep 2018
Department:
Department of social justice empowerment and minority
Punjab act 011 of 2018 : The PUNJAB STATE DEVELOPMENT TAX ACT, 2018
State: Punjab
Date: 10 Dec 2009
Department:
Department of Finance
Punjab act 001 of 2018 : The Punjab State Council for Agriculture Education Act. 2017.
State: Punjab
Date: 2 Jan 2018
Department:
Department of Agriculture
Punjab act 008 of 2018 : The Punjab Social Security Act, 2018
State: Punjab
Date: 18 Apr 2018
Department:
Department of Social Security
Punjab act 002 of 2018 : The PUNJAB SCHOOL EDUCATION BOARD (AMENDMENT) ACT, 2017. (Punjab Act No. 2 of 2018) AN ACT further to amend the Punjab School Education Board Act, 1969.
State: Punjab
Date: 2 Jan 2018
Department:
Department of School Education
Punjab act 024 of 2018 : The Punjab State Higher Education Council Act, 2018
State: Punjab
Date: 19 Sep 2018
Department:
Department of Legal and Legialative Affairs
Ministry:
Ministry of Vidhai
Punjab act 016 of 2018 : The Punjab Transparency and Accountability in Delivery of Public Services Act, 2018
State: Punjab
Date: 17 Jul 2018
Department:
Department of Governance Reforms
Punjab act 019 of 2018 : The Punjab Police (Second Amendment) Act 2018 (19 of 2018)
State: Punjab
Date: 21 Sep 2018
Department:
Department of Home Affairs
Punjab act 009 of 2018 : The Punjab Police (Amendment) Act, 2018 (9 of 2018)
State: Punjab
Date: 19 Apr 2018
Department:
Department of Home Affairs
Punjab act 010 of 2018 : The Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018 (10 of 2018)
State: Punjab
Date: 19 Apr 2018
Department:
Department of Housing And Urban Development
Punjab act 006 of 2018 : The Punjab Appropriation Act, 2018 (6 of 2018)
State: Punjab
Date: 3 Apr 2018
Department:
Department of Finance
Punjab act 005 of 2018 : The Punjab Appropriation Act, 2018 (5 of 2018)
State: Punjab
Date: 28 Mar 2018
Department:
Department of Finance
Punjab act 015 of 2018 : The Punjab Roads and Bridges Development Board (Amendment) Act, 2018 (15 of 2018)
State: Punjab
Date: 13 Jun 2018
Department:
Department of Public Works
Punjab act 022 of 2018 : The Punjab Settlement of Agricultural Indebtness (Amendment) Act, 2018 (22 of 2018)
State: Punjab
Date: 28 Sep 2018
Department:
Department of Agriculture
Punjab act 023 of 2018 : The Punjab Municipal Infrastructure Development Fund (Amendment) Act, 2018 (23 of 2018)
State: Punjab
Date: 9 Jun 2029
Department:
Department of Local Government
Punjab act 018 of 2018 : The Punjab Agricultural Produce Markets (Amendment) Act, 2017. (Punjab Act No. 18 of 2017)
State: Punjab
Date: 18 Aug 2018
Department:
Department of Rural Development And Panchayat
Punjab act 020 of 2018 : The Punjab Agricultural Produce Markets (Amendment) Act, 2018 (20 of 2018)
State: Punjab
Date: 26 Sep 2018
Department:
Department of Agriculture
Punjab act 011 of 2019 : The Punjab State Sports University Act
State: Punjab
Date: 31 Jul 2019
Department:
Department of Department of Sports
Punjab act 026 of 2019 : The prevention of corruption (amendment) act 2018
State: Punjab
Date: 28 Jun 2019
Department:
Department of Vigilance Bureau
Punjab act 012 of 2019 : The PUNJAB TRANSPARENCY IN PUBLIC PROCUREMENT ACT, 2019
State: Punjab
Date: 3 Apr 2012
Department:
Department of Finance
Punjab act 020 of 2019 : The PB state Commission Act, 2004 Amendment Act, 2019
State: Punjab
Date: 26 Dec 2019
Department:
Department of Social Justice Empowerment And Minority
Punjab act 001 of 2019 : The Punjab Goods and Services Tax(Amendment) Act, 2018 (1 of 2019)
State: Punjab
Date: 8 Jan 2019
Department:
Department of Excise And Taxation
Punjab act 009 of 2019 : The Punjab Legislative Assembly (Salaries and Allowances of Members) Amendment Act, 2019. (Punjab Act No. 9 of 2019)
State: Punjab
Date: 5 Apr 2019
Department:
Department of Parliamentary Affairs
Punjab act 018 of 2019 : The Punjab Regulation of Fee of Unaided Educational Institutions (Amendment) Act, 2019. (Punjab Act No. 18 of 2019)
State: Punjab
Date: 20 Dec 2019
Department:
Department of School Education
Punjab act 007 of 2019 : The Punjab Appropriation Act, 2019. (Punjab Act No. 7 of 2019)
State: Punjab
Date: 11 Mar 2019
Department:
Department of Finance
Punjab act 004 of 2019 : The Punjab Appropriation (No.2) Act, 2019 (Punjab Act No. 4 of 2019)
State: Punjab
Date: 6 Mar 2019
Department:
Department of Finance
Punjab act 013 of 2019 : The Punjab Urban Transport Fund Act, 2019. (Punjab Act No. 13 of 2019)
State: Punjab
Date: 17 Sep 2019
Department:
Department of Local Government
Punjab act 008 of 2019 : The Punjab Appropriation (No.3) Act, 2019 (Punjab Act No. 8 of 2019)
State: Punjab
Date: 2 Apr 2019
Department:
Department of Finance
Punjab act 016 of 2019 : The Punjab Excise (Amendment) Act, 2019 (Punjab Act No. 16 of 2019)
State: Punjab
Date: 25 Sep 2019
Department:
Department of Excise And Taxation
Punjab act 006 of 2019 : The Punjab One-time Voluntary Disclosure and Settlement of Building Constructed in Violations of the Building Bye-Laws Act, 2019 (Punjab Act No. 6 of 2019)
State: Punjab
Date: 6 Mar 2019
Department:
Department of Local Government
Punjab act 1 of 2020 : The Punjab Right To Business Act
State: Punjab
Date: 30 Jan 2020
Department:
Department of Industries and Commerce
Punjab act 002 of 2020 : The Punjab Water Resources (Management and Regulation) Act,2020
State: Punjab
Date: 4 Feb 2020
Department:
Department of Water Resources
Punjab act 008 of 2020 : The Punjab Management and Transfer of Municipal Properties Act, 2020.
State: Punjab
Date: 1 Apr 2020
Department:
Department of Local Government
Punjab act 007 of 2020 : The Punjab Slum Dwellers (Proprietary Rights) Act, 2020.
State: Punjab
Date: 1 Apr 2020
Department:
Department of Local Government
Punjab act 009 of 2020 : The Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Amendment Act, 2020
State: Punjab
Date: 17 Apr 2020
Department:
Department of Medical Education and Research
Punjab act 016 of 2020 : The Punjab Goods and Services Tax (Second Amendment) Act, 2020. (Punjab Act No. 16 of 2020)
State: Punjab
Date: 15 Oct 2020
Department:
Department of Excise And Taxation
Punjab act 018 of 2020 : The Punjab Tissue Based Potato Seed Act,2020
State: Punjab
Date: 6 Nov 2020
Department:
Department of Horticulture
Punjab act 001 of 2020 : The Punjab Right to Business Act, 2020
State: Punjab
Date: 6 Feb 2020
Department:
Department of Industries and Commerce
Punjab act 010 of 2020 : The Punjab Prisons Development Board Act, 2020. (Punjab Act No. 10 of 2020)
State: Punjab
Date: 17 Apr 2020
Department:
Department of Home Affairs
Punjab act 004 of 2020 : The Punjab Appropriation Act, 2020. (Punjab Act No. 4 of 2020)
State: Punjab
Date: 12 Mar 2020
Department:
Department of Excise And Taxation
Punjab act 017 of 2020 : The Punjab Clinical Establishments (Registration and Regulation) Act, 2020. (Punjab Act No. 17 of 2020)
State: Punjab
Date: 22 Oct 2020
Department:
Department of Health & Family Welfare
Punjab act 015 of 2020 : The Punjab Good Conduct Prisoners (Temporary Release) Amendment Act, 2020 (Punjab Act No. 15 of 2020)
State: Punjab
Date: 12 Oct 2020
Department:
Department of Home Affairs
Punjab act 003 of 2020 : The Punjab Goods and Services Tax (Amendment) Act, 2020. (Punjab Act No. 3 of 2020)
State: Punjab
Date: 20 Feb 2020
Department:
Department of Excise And Taxation
Punjab act 005 of 2020 : The Punjab Appropriation (No. 2) Act, 2020. (Punjab Act No. 5 of 2020)
State: Punjab
Date: 27 Mar 2020
Department:
Department of Finance
Punjab act 011 of 2020 : The Punjab Fiscal Responsibility and Budget Management (Second Amendment) Act, 2020 (Punjab Act No. 11 of 2020)
State: Punjab
Date: 28 Sep 2020
Department:
Department of Finance
Punjab act 020 of 2020 : The Punjab State Vigilance Commission Act, 2020. (Punjab Act No. 20 of 2020)
State: Punjab
Date: 13 Nov 2020
Department:
Department of Vigilance
Punjab act 006 of 2020 : The Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2020. (Punjab Act No. 6 of 2020)
State: Punjab
Date: 27 Mar 2020
Department:
Department of Finance
Punjab act 021 of 2020 : The Punjab Land Revenue (Amendment) Act, 2020. (Punjab Act No. 21 of 2020)
State: Punjab
Date: 10 Dec 2020
Department:
Department of Revenue
Punjab act 014 of 2021 : The Policy on Public Grievances Redressal
State: Punjab
Date: 6 Apr 2021
Department:
Department of Governance Reforms
Punjab act 012 of 2021 : The Punjab Education (Posting of Teachers in Disadvantages Area) Act, 2021 (12 of 2021)
State: Punjab
Date: 5 Apr 2021
Department:
Department of School Education
Punjab act 021 of 2021 : The Plaksha University, Punjab Act, 2021. (Punjab Act No. 21 of 2021)
State: Punjab
Date: 9 Dec 2021
Department:
Department of Higher Education
Punjab act 008 of 2021 : The Punjab Abadi Deh (Record of Rights) Act, 2021. (Punjab Act No. 8 of 2021)
State: Punjab
Date: 1 Apr 2021
Department:
Department of Revenue
Punjab act 011 of 2021 : The Punjab Motor Vehicles Taxation (Amendment) Act, 2021. (Punjab Act No. 11 of 2021)
State: Punjab
Date: 1 Apr 2021
Department:
Department of Transport
Punjab act 004 of 2021 : The The Punjab Appropriation (No. 2) Act, 2021. (Punjab Act No. 4 of 2021).
State: Punjab
Date: 24 Mar 2021
Department:
Department of Finance
Punjab act 002 of 2021 : The Punjab Appropriation Act, 2021. (Punjab Act No. 2 of 2021)
State: Punjab
Date: 18 Mar 2021
Department:
Department of Finance
Punjab act 018 of 2021 : The Punjab Apartment and Property Regulation (Amendment) Act, 2021 (Punjab Act No. 18 of 2021).
State: Punjab
Date: 16 Apr 2021
Department:
Department of Housing And Urban Development
Punjab act 013 of 2021 : The Punjab School Education Board (Amendment) Act, 2021(13 of 2021)
State: Punjab
Date: 5 Apr 2021
Department:
Department of School Education
Punjab act 017 of 2021 : The Punjab Apartment Ownership (Amendment) Act, 2021 (Punjab Act No. 17 of 2021).
State: Punjab
Date: 16 Apr 2021
Department:
Department of Rural Development And Panchayat
Punjab act 007 of 2021 : The Punjab Excise (Amendment) Act, 2021. (Punjab Act No. 7 of 2021).
State: Punjab
Date: 1 Apr 2021
Department:
Department of Excise And Taxation
Punjab act 019 of 2021 : The Punjab Regional and Town Planning and Development (Amendment) Act, 2021 (Punjab Act No. 19 of 2021).
State: Punjab
Date: 16 Apr 2021
Department:
Department of Housing And Urban Development
Punjab act 020 of 2021 : The Punjab Co-operative Societies (Amendment) Act, 2021. (Punjab Act No. 20 of 2021).
State: Punjab
Date: 26 Apr 2021
Department:
Department of Cooperation
Punjab act 005 of 2021 : The Punjab Infrastructure (Development and Regulation) Amendment Act, 2021. (Punjab Act No. 5 of 2021).
State: Punjab
Date: 25 Mar 2021
Department:
Department of Finance
Punjab act 003 of 2021 : The Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2021. (Punjab Act No. 3 of 2021).
State: Punjab
Date: 24 Mar 2021
Department:
Department of Finance
Punjab act 001 of 2021 : The Punjab (Welfare and Settlement of Landless, Marginal and Small Occupant Farmers) Allotment of State Government Land Rules, 2021.
State: Punjab
Date: 26 Mar 2021
Department:
Department of Revenue
Punjab act 002 of 2022 : The Punjab Industrial and Business Development Policy 2022
State: Punjab
Date: 31 Jan 2023
Department:
Department of Industries and Commerce
Punjab act 001 of 2022 : The Punjab Right To Business Act
State: Punjab
Date: 3 Jan 2022
Department:
Department of Industries and Commerce
Punjab act 005 of 2022 : The Punjab Transparency in Public Procurement Rules, 2022.
State: Punjab
Date: 6 Jan 2022
Department:
Department of Agriculture
Punjab act 003 of 2022 : The Punjab (Institutions and Other Buildings) Tax (Repeal) Act, 2021. (Punjab Act No. 3 of 2022)
State: Punjab
Date: 4 Jan 2022
Department:
Department of Housing And Urban Development
Punjab act 019 of 2022 : The Punjab Village Common Lands (Regulation) Amendment Act, 2022 (Punjab Act No. 19 of 2022)
State: Punjab
Date: 4 Nov 2022
Department:
Department of Rural Development And Panchayat
Punjab act 010 of 2022 : The Punjab Appropriation (Vote on Account) Act, 2022
State: Punjab
Date: 30 Mar 2022
Department:
Department of Finance
Punjab act 014 of 2022 : The Punjab Rural Development (Amendment) Act, 2022. (Punjab Act No. 14 of 2022)
State: Punjab
Date: 18 Jul 2022
Department:
Department of Agriculture
Punjab act 004 of 2022 : The Punjab Learning of Punjabi and other Languages (Amendment) Act, 2021. (Punjab Act No. 4 of 2022)
State: Punjab
Date: 6 Jan 2022
Department:
Department of School Education
Punjab act 012 of 2022 : The Punjab Appropriation (No. 2) Act, 2022. (Punjab Act No. 12 of 2022)
State: Punjab
Date: 1 Jul 2022
Department:
Department of Excise And Taxation
Punjab act 018 of 2022 : The Punjab Goods and Services Tax (Amendment) Act, 2022. (Punjab Act No. 18 of 2022)
State: Punjab
Date: 20 Oct 2022
Department:
Department of Excise And Taxation
Punjab act 008 of 2022 : The Punjab Goods and Services Tax (Amendment) Act, 2021. (Punjab Act No. 8 of 2022)
State: Punjab
Date: 9 Feb 2022
Department:
Department of Excise And Taxation
Punjab act 001 of 2022 : The Punjab Right To Business Act 2020
State: Punjab
Date: 25 Aug 2022
Department:
Department of Industries And Commerce
Punjab act 017 of 2022 : The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Amendment Act, 2022 (Punjab Act No. 17 of 2022)
State: Punjab
Date: 11 Aug 2022
Department:
Department of Parliamentary Affairs
Punjab act 015 of 2022 : The Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2022. (Punjab Act No. 15 of 2022)
State: Punjab
Date: 25 Jul 2022
Department:
Department of Finance
Punjab act 006 of 2022 : The Punjab Affiliated Colleges (Security of Service) Amendment Act, 2021. (Punjab Act No. 6 of 2022)
State: Punjab
Date: 7 Jan 2022
Department:
Department of Higher Education
Punjab act 007 of 2022 : The Punjab Fruit Nurseries (Amendment) Act, 2021. (Punjab Act No. 7 of 2022)
State: Punjab
Date: 18 Jan 2022
Department:
Department of Horticulture
Punjab act 016 of 2022 : The Punjab Agricultural Produce Markets (Amendment) Act, 2022. (Punjab Act No. 16 of 2022)
State: Punjab
Date: 27 Jul 2022
Department:
Department of Agriculture
Punjab act 011 of 2022 : The Punjab Official Language (Amendment) Act, 2021. (Punjab Act No. 11 of 2022)
State: Punjab
Date: 13 Jun 2022
Department:
Department of Higher Education
Punjab act 009 of 2022 : The Punjab Appropriation Act, 2022 (Punjab Act No. 9 of 2022)
State: Punjab
Date: 29 Mar 2022
Department:
Department of Finance
Punjab act 004 of 2023 : The Punjab Appropriation (No. 3 ) Act, 2023 (Punjab Act No. 4 of 2023)
State: Punjab
Date: 27 Mar 2023
Department:
Department of Finance
Punjab act 011 of 2023 : The Punjab Canal and Drainage Act, 2023.
State: Punjab
Date: 27 Dec 2023
Department:
Department of Water Resources
Punjab act 001 of 2023 : The Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020. (Punjab Act No. 1 of 2023)
State: Punjab
Date: 2 Mar 2023
Department:
Department of Revenue
Punjab act 006 of 2023 : The Punjab Agricultural Produce Markets (Amendment) Act, 2023 (Punjab Act No. 6 of 2023)
State: Punjab
Date: 18 Apr 2023
Department:
Department of Agriculture
Punjab act 008 of 2023 : The Punjab the Punjab Affiliated Colleges (Security of Service)Amendment Act, 2023. (Punjab Act No. 8 of 2023)
State: Punjab
Date: 14 Dec 2023
Department:
Department of Higher Education
Punjab act 010 of 2023 : The Punjab Goods and Services Tax (Amendment) Act, 2023. (Punjab Act No. 10 of 2023)
State: Punjab
Date: 14 Dec 2023
Department:
Department of Excise And Taxation
Punjab act 002 of 2023 : The Punjab Appropriation (No. 2 ) Act, 2023 (Punjab Act No. 2 of 2023)
State: Punjab
Date: 17 Mar 2023
Department:
Department of Finance
Punjab act 007 of 2023 : The Punjab State Commission for Scheduled Castes (Amendment) Act, 2023. (Punjab Act No. 7 of 2023)
State: Punjab
Date: 24 Apr 2023
Department:
Department of Social Justice Empowerment And Minority
Punjab act 009 of 2023 : The Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2023. (Punjab Act No. 9 of 2023)
State: Punjab
Date: 14 Dec 2023
Department:
Department of Finance
Punjab act 003 of 2023 : The Punjab Appropriation (No. 1 ) Act, 2023 (Punjab Act No. 3 of 2023)
State: Punjab
Date: 21 Mar 2023
Department:
Department of Finance
Punjab act 009 of 2024 : The Punjab Goods and Services Tax (Amendment) Act, 2024 (Punjab Act No. 9 of 2024).
State: Punjab
Date: 19 Sep 2024
Department:
Department of Excise And Taxation
Punjab act 006 of 2024 : The Prevention of Cruelty to Animals (Punjab Amendment) Act, 2019. (Punjab Act No. 6 of 2024)
State: Punjab
Date: 27 Mar 2024
Department:
Department of Animal Husbandry
Punjab act 008 of 2024 : The Punjab Panchayati Raj (Amendment) Act, 2024. (Punjab Act No. 8 of 2024)
State: Punjab
Date: 16 Sep 2024
Department:
Department of Rural Development And Panchayat
Punjab act 013 of 2024 : The Punjab Agricultural Produce Markets (Amendment) Act, 2024. (Punjab Act No. 13 of 2024)
State: Punjab
Date: 2 Dec 2024
Department:
Department of Agriculture
Punjab act 011 of 2024 : The Punjab Apartment and Property Regulation (Amendment) Act, 2024. (Punjab Act No. 11 of 2024)
State: Punjab
Date: 5 Nov 2024
Department:
Department of Housing And Urban Development
Punjab act 001 of 2024 : The Punjab State Vigilance Commission (Repeal) Act, 2022 (Punjab Act No. 1 of 2024)
State: Punjab
Date: 4 Jan 2024
Department:
Department of Vigilance
Punjab act 012 of 2024 : The Punjab Fire and Emergency Service Act, 2024. (Punjab Act No. 12 of 2024)
State: Punjab
Date: 26 Nov 2024
Department:
Department of Local Government