PUNJAB GOVT. GAZ. (EXTRA), MARCH 19,2014 23
(PHGN 28, 1935 SAKA)
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
PARTI
GOVERNMENT: OF PUNJAB
! No.5-Leg./2014.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 14th Day of March. 2014, is hereby published for general information:
THE PUNJAB APPROPRIATION (VOTE-ON-ACCOUNT)
Account) Act, 2014.
2
NOTIFICATION
The 19th March, 2014
4.
ACT, 2014
(Punjab Act No. 5 of 2014) o authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services of a part of the Financial Year 2014-2015
BE it enacted by the Legislature of the State of Punjab in the Sixty fifth Year of the Republic of India as follows:
AN
Financial Year. 2014-2015.
ACT
This Aet may be called the Punjab Appropriation (Vote-on- Short title From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied, sums not exceeding those, specified in column
Jof the Schedule, appended to this Act, amounting in aggregate to a sum of
Rs. 252,92,96,20,000/-(Rs. Twenty five thousand two hundred ninety two crore ninety six lacs and twenty thousand only) towards defraying the several narges, during the Financial Year, 2014-2015, in respect of the services and
Purposes, specified in column 2 of the said Schedule.
for the services and purposes, expressed in the said Schedule in relation to the
3. The sums authorized to be paid and applied from and out of Appropriation.
Mie Consolidated Fund of the State of Punjab by this Act, shall be appropriated Issue of Rs.
252,92,96,20,000/
uo e
Consolidated
Fund of the State
ofPunjab for the
time being in force, the provisions of this Act shall prevail. financial year,
2014-2015.
Notwithstanding anything contained in any other Act for the overriding efiect
of the Act
PUNJAB GOVT. GAZ. (EXTRA), MARCH 19,2
014
(PHGN 28, 1935 SAKA)
PART 1
GOVERNMENT: OF PUNJAB
[§
]
-
)
HEPARTMENT OF 1 EGAL AND
LEGISLATIVE AFFAIRS, PUN
JAB
NOTIFICATION
The 19th March, 2014 | No.5-Leg./2014.- The fol owi ng Act of the Legislature of the Sta te of
punjab received the assent of the Governor of Punjab on t he 14th Day of
March, 2014, 1s hereby p
ublished for general in
formation:-
THE PUNJAB APPROP
RIATION ( OTE-ON-
ACCOUNT)
ACT, 2014
( unj Act No. 5 of 2014) 10 authorize the payment and appropriation ert i s om and out
of the Consolidated Fund of the State of unjab, services of a
part of the Financial Year, 2014-2015
BE it enacted by the Legislature of the j in the
Sixty
fifth Year of the Republic of India as follows:-
1. This Aet may be cal led the Pun Appropriatio n (Vote-on- Short title Account) Act, 2014.
2. From and out of the Consol Fund the S tate of Punjab, Issue of Rs. there may be paid and appl e . sum no exce n tho spe ed in
column ES pep-
ha f the
S of i
toa um of 24°
5 of the Schedule, appende to th is A am t n in agg e
S Consolidated
Rs. 252.92.96,20,000/- (Rs T w y five thousand two
hundred ninety tWo pind o f the State
crore ninety six lacs and twenty t housand only) towards defrayi ng the several of Punjab for the f harges, during the Financi al Yea , 2014-20 in re
spect of the services and financial year,
; .
.
2014-2015. purposes, specified in column 2 of the said Schedu e.
3. The sums authori zed to be paid and a plie d from and out of Appropr iation.
Consolidated Fund f the State of Punjab by this Act, shall be appr opriated
lorthe services and purposes, expressed in the said Sche in relation to the
Financial Year, 2014-2015.
4. Notw thstanding anything contained in an y other Act for the Overri ding effect
of the Act
time being & ¢
EE al
being in force, the provisi ons of this Act shall prevail.
|
1
4
7
2
5
&
9
Demand No.
14
10
12
13
24
Agriculture and Forests
PUNJAB GOVT. GAZ. (EXTRA), MARCH 19, 2014
Co-operation
Services and purposes
Animal Husbandry and Fisheries Defence Services Welfare
Education
Elections
Finance
Excise and Taxation
Food and Supplies
General Administration
Health and Family Welfare
Industries
Home Affairs and Justice
(PHGN 28, 1935 SAKA)
2
Irrigation and Power Information and Public Relation
SCHEDULE
Revenue Capital Capital Revenue Grant made by the
Legislative Assembly Revenue 1566152000 Rs
S839758000
Capital Revenue 333691000 Capital
19975000
212100000
Revenue
4000
Capital 124285000
128224000
Capital 1492925000 Revenue 489340000 Capital
Revenue 613729000
2150773000
Capital 2128000 Revenue 768019000 Capital
Revenue 9979076000 Capital 640982000
170275000
Revenue i6578674000 Capital 536412000 Revenue 529005000 Capital 126376000 Sums not exceeding Revenue 146635000 Charged on
Capital 8750000 Revenue 25235270000 Capital 3977835000 the
Consolidated
Fund
4
Rs
470000
0
105000
Capital 196700000 58156759000)
35000
4000
359000
Total
114000
RS
27097000
5840228000
1807000
19975000
Revenue 21996818000 293 1 7994000 S1314812000
1566257000
212100000
91124000 27695657000
333726000
4000
128228000
124285000
595000 614324000
1492925000
489699000
58353459000
2150887000
2128000
7951 16000
170275000
9980883000
640982000
337536000 16916210000
536412000
529005000
126376000
146635000
8750000
0 25235270000
3977835000
Revenue 27604533000
24 PUNJAB GOVT. GAZ. ( TRA), ARCH
19.2014
( N 28, 1935 SAKA)
SCHEDULE
Sums not exceeding Demand Services and purposes Grantmade Charged on Total
No. by the
the
Legislative Consolidated
Assembly Fun
1 2 3
4 3
Rs Rs Rg l Agriculture and Forests Reve 58397580 47 i Capital 19975000 0 19975000
2 Animal usbandry d Fisheries ~~ ev 1566152000 1566257000 Capital ~~ 2100000 0 212100000
3 o-operation e 0 333726000
Capital 0 4000
4 Def er elfar e 000 1282280
00
apit l 000 0 124285000 5 ducati e 000 0
124000 27695657000
apital 5000 0 1492925000
6 Elections e
000 489699000
Capital 0 0 0
7 Excise a on ue
00 614324000
Capital 0 0 0 8 e 6818000 2931
7994000 51314812000
apit 0 358756759000 58353459000 9 n pli nue 140
00 2150887000
C pi 0 2128000
10 General Administ on R enue 76801900 709
7 0 795116000
Capital 170 0 170275000
11 H al and F i Welf R 997 1807 0
9980883000
C i ~~ 6409 0 640982000
12 Home Affairs and Justice R venue 16578674000
337536 00 16916210000
C ~~ 5364 0 536412000
13 Industries R 529005
0 529005000
C i 126376 0 126376000
14 Information and Public Relation Revenue 14 635000
0 14 635000
C a 8750000 0 8750000 I5 I rigation and Pow Revenue 2523527 0 252352700
00
Capital 39 7835000 0 39 7835000
1
16
17
18
21
24
26
27
28
29
30
Labour and Employment Reforms
Local Government, Housing and Urban Development
Planning
PUNJAB GOVT. GAZ.(EXTRA), MARCH 19, 2014
Personnel and Administrative Public Works
2
Revenue and Rehabilitation Rural Development and Panchayats
Science, Technology and Environment
Social and Women's Welfare and Welfare of Scheduled Castes and Baackward Classes
State Legislature
(PHGN 28, 1935 SAKA)
Technical Education and Industrial Training Transport
Vigilance
Tourism and Cultural Affairs Total
Grand Total
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital 4220464000
457/03-2014/Pb. Go. Press, S.A.S. Nagar Revenue
Capital
Revenue
Capital 1004637000
Revenue 4216229000
Revenue
Capital 5808650000
Capital
Revenue
Capital
Revenue
Capital
Revenue
234478000
Capital
17500000
Capital 1103830000 Revenue
2862508000
Capital Revenue
42934000
24560000
378464000
Capital
4178349000
17500000
5967799000
52994000
10500000
8529949000
931 805000
115997000
921150000
277452000
194091000
770770000
1404924000
Capital 32802000 Revenue 139421000
25372000
53000
35945000
975000)
92000
3850000
18000
8000
0
9000
25
5
234478000
17500000
2862508000
4220464000
68306000
24560000
378517000
1004637000
4252174000
H.P.S. MAHAL,
5808650000
4179324000
17500000
5967799000
T103830000
52994000
10500000
8530041000
93I805000
|19847000
921168000
277452000
194099000
770770000
1404933000
32802000
1098000 140519000
Revenue 143198984000 29844660000 173043644000 Capital 21729217000 58156759000 79885976000
164928201000 88001419000 252929620000
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
A
y r
PUNJAB GOVT GA (EXTR ) MARC 19,2014 25
(PHGN 28, 1935 SAKA
2 3 4 5
Labour and Employment Revenue 234478000 0 234478000 Capital 175 0 0 17500000
Local Governme t, Housing and ~~ Revenue 2862508 0 0 2862508000 Urban Development Capital ~~ 4220464000 0 4220464000 Personnel and Administrative Revenue 42934 0 25372 0 68306000 Reforms Capital 24560000 0 24560000
Planning Revenue 378464 0 53000 378517000
C ~~ 1 0463700 0 1004637000
Public Works Revenue 4216 29 0 35945000 4252174000 C i 58086 0 5808650000
Revenue and Rehabilitation Revenue 4178349 0 975000 4179324000 Capital 1750 0 17500000
Rural Development and R venue 59 0 5967799000 Panchayats C a 11038300 0 1103830000
Science, Technology and nue 0 52994000
Environment Capital 0 10500000
Social and omen' Welfare ue 000 0 8530041000 elf ed es Capital ~~ 931 000 0 931805000
and Baackward Classes
State Legislature e 3 0 119847000
Capital 0 0 0
Technical Education and e ~~ 921150000 18000 921168000 Industrial Training Capital ~~ 7452000 0 277452000 Tourism and Cultural Affairs ev 194091000 8000 194099000 Capital ~~ 770770 0 770770000
Transport Reve 14049240 9000 1404933000
Capital 32802000 0 32802000
Vigilance Revenu 139421000 1098000 140519000 Capital 0 0 0
Total Revenue 143198984000 29844660000 173043644000 Grand Total
137/03-20) 4/Pb
Capital 21729217000 58156759000 79885976000
16492820100 8 0 14190 252929620000
Govt. Press, S.A4.S. Nagar
H.P S MAHAL,
Secretary to Government of Punjab, Department ofLegal and Legislative Affairs.