Punjab act 006 of 2017 : The Punjab Appropriation (No.2) Act, 2017. (Punjab Act No. 6 of 2017)

Department
  • Department of Finance

Short tiule. Issue of

UI8237,90.36.000/ out of the

Consolidated Fund of the State ofPunjab for the financial year 2017-2018.

lppropriation.

Overriding elect uf lhe Act.

PUNJAB GOVT. GAZ. (EXTRA), JUNE 30, 2017

(ASAR 9. 1939 SAKA)

PART I

GOVERNMENT OF PUNJAB

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

NOTIFICATION

The 30th June, 2017 No.10-Leg./2017,-The following Act ofthe Legislature of the State of Punjab received the assent of the Governor of Punjab on the 23rd day of June, 2017, is hereby published for general information:

3.

THE PUNJAB APPROPRIATION (No.2) ACT, 2017. (Puojab Act No. 6 of 2017)

AN

175

ACT

to authorize the payment and appropriation of certain sums from andout of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on he thirty-first day of March, 2018. BE it enacted by the Legislature of the State of Punjab in the Sixty cighth Year of the Republic of lndia as follows :

1. This Act may be called the Punjab Appropriation (No.2) Act, 2017.

2. From and out of the Consolidated Fund of the State of Punjab, there may

be paid and applied sums, not exceeding those specified in column 5 of the

Schedule, appended to this Act, amounting in the

aggregate to the sum of

18237,90,36,000/- (One Lac Eighteen Thousand Two Hundred Thirty Seven

Crore Ninety Lac and Thirty Six Thousand only) towards defraying several

charges, which will come in the course of pay1ment tobe made duringthe

financial year 2017-2018, in respect of the servicesand purposes, specified in

column 2 of the said Schedule.

The sums, authorized to be paid and

applied from and out of the

Consolidated Fund of the State of Punjab by this Act, shall be appropriated for

the services and purposes, specified in the

said Schedule in relation to the

Financial Year ending on the thirty-first day of March,

2018.

4. Notwithstanding anything contained in any other Act-for the tine being in force, the provisions of this Act shall prevail.

VIVEK PURI,

Secretary to Government of Punjab, Department of Legal and Legislative Affairs.

1

Demand No.

3

6

8

9

12

3

14

I5

AgrikulturendFors Animal standy and Fisheris Cocpertion

Services and purposes

PUNJAB GOVT. GAZ. (EXTRA, JUNE

30, 2017

Defenoe Sevicas Welfir Fxkucaion

Elecion

Firane

ExciseandTavaion Foodand Supplies GeneralAdministraion Healthand Family Welfare HomeAffairsandJustioe Industries

Infonnationand Public Relaion

(ASAR 9. 1939 SAKA)

SCHEDULE

Imgationand Power Reve

Captal

Revene

Capilal

Reveue

Capital

Revee

Capial

Revene

Capial

Revee

Capital

Revere

Capital

Revene

Capital

Reverue

Capial

Revere

Capital

Revenue

Capital

Revene

Captal

Revene

Capital

Reverue

Capital

Grant made by Sums not exceeding the Legislative Assembly

3

Rs.

105.773.430.000

35.183.00

5319315.000

245,700.000

47.670.000

1.990313.000

738.559,000

84.100.000

I01,635.757,000

3.09343.000

1.216847.000

3,449,163.000

H0,870.953.000

501,100.000

7,184,889,000

20,000.610.000

2907,633,000

276471,000

34370476C00

1302.300,000

65,190,689,00

1,750,676,000

3,139547,000

103,355.000

418027,000

2,100,000

Revenue 38909,082,000 Capital 9,237261,000 Charged on the Total Consolidated

Fund

4

Rs.

1310.000

0

I00.000

0

I50.000

10.000

338 170.000

0

.000

0

1.550.000

0

I49, 104.965,000

349.859,622,000

400.000

0

89,016.000

7452,000

1385252,000

0

120,000,000

0

0

Rs.

I05.774,770.000

35.183.000

5319415000

245.700.000

917820.000

1,990313,000

738569,000

84.100,000

101,973,927,000

3.009.343,000

1216848000

3450,713,000

259,975,918000

3S0 360,722,000

7.185289,000

20,000,610,000

2996649,000

276,471,000

34377,928000

302300,000

66,575,941,000

,750,676,000

3259,547,000

I03,355,000

418027,000

2100,000

38909,082,000

9237,261,000

2

3

28

9

30

Lahurandtmpkymcx Local GonenmL Hosing and LitnDseopmat

PersonnelandAdministrative Reknns

Paning

Prögrane Iplerersation Public Works

PUNJAB GOVT. (GAZ. (EX TRA), JUN: 30, 2017

(ASAR 9. 1939 SAKA)

Revenue and Relabiltation Rual Developmentaxd Panchayas

Science. Technology and Ervironment

Social Security, Women and Child Developmet& WelfaeofSchedcd Castesand Backward Chsses SaleLegislature

Technical Education and Industrial Training

Tourismand Cuftural Afairs Transport

Viglance

Total

Grand Total

Rnae

Capital

Ree

Capial

Revene

Cayial

Reveue

Capital

Revue

Capial

Revenue

Revae

Capital

Revane

Capital

Reveue

Capital

Rvene

Reverue

Capital 18313,900,000

Capital

Revenue

Capital

Revenue

Capikal

Revenue

Capital

Reverue

L.178774.000

I50.000.000

30124.X27.000

Captal

IS681.056U00

125.771,000

S000.000

2036147.000

2736441.000

Capital 2339232,000

0

I0.591573000

1281/06-2017/Pb. Govl. Press, S.A.S. Nagar l4.083,133.000

3.100.000

12646499000

3398549,000

355858.000

40600,000

33,706.025,000

423,406,000

0

4,007,025,000

71200,000

426.091,000

1,861,007,000

4,892,032,000

l6446000

488543,000

0

70383,000

I50.000

0

50.500.000

3332,000

0

0

I210.000

9500,000

5Q000

20,000

0

1.000.000

S,095,00

177

LI7874.000

IS0.000.000

3042432700

I5681.056.000

196,154.000

S000000

2036297,000

2736.441,000

I062073.000

1831300,0

14.086465,000

5,J00.000

12646,499,000

33%S49,000

355,858,000

40,600.000

33,707235,000

2339,232,000

432,906,000

0

4,007,075,000

771200,000

426,111,000

I,861,007,000

4.893,032,000

l6446,000

493,638,000

8984000

Revenue 597 457,71,000 151,189,646,000 748,647,387,000 Capital 433,731,649,000 83,872,027,000 349,859,622,000 681;329,768,000 501,049,268,000 1,182,379,036,000

8984,000