PUNJAB GOVT. GAZ. (EXTRA), MARCH 24, 2021
(CHTR 3, 1943 SAKA)
EXTRAORDINARY
Published by Authority
CHANDIGARH, WEDNESDAY, MARCH 24, 2021
(CHAITRA 3, 1943 SAKA)
( xxxvi )
LEGISLATIVE SUPPLEMENT
Contents Pages Part - I Acts
1. The Punjab Fiscal Responsibility and Budget Management (Amendment) Act,
2021.
(Punjab Act No. 3 of 2021).
2. The The Punjab Appropriation (No. 2) Act,
2021.
(Punjab Act No. 4 of 2021).
Part - II Ordinances
Nil
Part - III Delegated Legislation
Nil
Part - IV Correction Slips, Republications and Replacements
Nil ______ .. 11-12 .. 13-18
1
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 24th March, 2021
No.3-Leg./2021.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 24th day of March, 2021, is hereby published for general information:-
THE PUNJAB FISCAL RESPONSIBILITY AND BUDGET
MANAGEMENT (AMENDMENT) ACT, 2021
(Punjab Act No. 3 of 2021)
AN
ACT
further to amend the Punjab Fiscal Responsibility and Budget Management Act, 2003.
BE it enacted by the Legislature of the State of Punjab in the Seventy- second Year of the Republic of India as follows:-
1. (1) This Act may be called the Punjab Fiscal Responsibility and Budget Management (Amendment) Act, 2021.
(2) It shall come into force at once.
2. In the Punjab Fiscal Responsibility and Budget Management Act, 2003, in section 4, in sub-section (2), for clause (a), the following clause shall be substituted, namely:-
"(a) contain fiscal deficit as per cent of Gross State Domestic Product (GSDP) at 4.0 per cent (four per cent) and an additional 1.0 per cent (one per cent) in the financial year 2020-2021, subject to reforms as laid hereunder, and maintain thereafter at 3.0 per cent (three per cent) or as allowed by Government of India, from time to time. The additional 1.0 per cent (one per cent) in the financial year 2020-2021 shall be conditional to the following reforms:-
11
Short-title and commencement. Amendment in section 4 of Punjab Act 11 of
2003.
2
(i) Implementation of One Nation Ration Card System;
(ii) Ease of doing business reforms;
(iii) Urban Local body/utility reforms; and
(iv) Power Sector reforms. The weightage of each reform is 0.25 per cent of GSDP totaling to 1.0 per cent (one per cent);".
S.K. AGGARWAL,
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
12
2259/3-2020/Pb. Govt. Press, S.A.S. Nagar
3
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 24th March, 2021
No.4-Leg./2021.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 24th day of March, 2021, is hereby published for general information:-
THE PUNJAB APPROPRIATION (No. 2) ACT, 2021 (Punjab Act No. 4 of 2021)
AN
ACT
to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2022. BE it enacted by the Legislature of the State of Punjab in the Seventy- second Year of the Republic of India as follows :-
1. This Act may be called the Punjab Appropriation (No. 2) Act,
2021.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums, not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of ̀ 168015,18,16,000/- (Rupees One Lac Sixty Eight Thousand Fifteen Crore Eighteen Lac and Sixteen Thousand only) towards defraying several charges, which will come in the course of payment to be made during the financial year 2021-2022, in respect of the services and purposes, specified in column 2 of the said Schedule.
3. The sums, authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the Financial Year ending on the thirty-first day of March, 2022.
4. Notwithstanding anything contained in any other Act for the time being in force, the provisions of this Act shall prevail. Short title.
13
Issue of ` 168015,18,16,000/- out of the
Consolidated
Fund of the State of Punjab for the financial year 2021-2022. Appropriation. Overriding effect of the Act.
4
SCHEDULE
Demand Services and Sums not exceeding No. purposes Total
Grant made by the Charged
Legislative on the
Assembly Consolidated
Fund
1 2 3 4 5
Rs. Rs. Rs.
1 Agriculture Revenue 107,955,273,000 610,000 107,955,883,000 Capital 1,454,587,000 0 1,454,587,000
2 Animal Husbandry Revenue 5,513,516,000 100,000 5,513,616,000 Dairy Development
and Fisheries
Capital 379,004,000 0 379,004,000
3 Co-operation Revenue 1,193,589,000 300,000 1,193,889,000 Capital 11,726,976,000 0 11,726,976,000
4 Defence Services Revenue 1,127,791,000 1,000 1,127,792,000 Welfare
Capital 223,394,000 0 223,394,000
5 Education Revenue 128,655,166,000 3,102,000 128,658,268,000 Capital 2,143,100,000 0 2,143,100,000
6 Elections Revenue 4,560,880,000 0 4,560,880,000 Capital 520,000,000 0 520,000,000
7 Excise and Revenue 2,405,995,000 12,000 2,406,007,000 Taxation
Capital 0 0 0
8 Finance Revenue 215,102,586,000 212,405,265,000 427,507,851,000 Capital 404,002,000 485,129,056,000 485,533,058,000
14
9 Food Civil Revenue 4,402,095,000 2,000 4,402,097,000 Supplies and
Consumer Affairs
Capital 5,003,210,000 0 5,003,210,000
10 General Revenue 2,583,483,000 140,668,000 2,724,151,000 Administration
Capital 0 0 0
11 Health and Revenue 37,054,906,000 7,756,000 37,062,662,000 Family Welfare
Capital 1,155,800,000 0 1,155,800,000
12 Home Affairs Revenue 73,119,642,000 12,822,000 73,132,464,000 Capital 2,103,071,000 0 2,103,071,000
13 Industries & Revenue 21,152,269,000 1,000,000 21,153,269,000 Commerce
Capital 210,220,000 0 210,220,000
14 Information and Revenue 2,641,099,000 0 2,641,099,000 Public Relations
Capital 0 0 0
15 Water Resources Revenue 11,149,558,000 0 11,149,558,000 Capital 20,987,912,000 0 20,987,912,000
16 Labour Revenue 267,827,000 0 267,827,000 Capital 0 0 0
17 Local Government Revenue 33,424,328,000 0 33,424,328,000 Capital 38,497,801,000 0 38,497,801,000
18 Personnel Revenue 291,807,000 89,561,000 381,368,000 Capital 161,400,000 0 161,400,000
19 Planning Revenue 490,231,000 0 490,231,000 Capital 4,538,198,000 0 4,538,198,000
15
20 Power Revenue 15,210,302,000 0 15,210,302,000 Capital 2,409,543,000 0 2,409,543,000
21 Public works Revenue 6,066,839,000 501,000 6,067,340,000 Capital 18,421,800,000 0 18,421,800,000
22 Revenue Revenue 17,151,207,000 1,312,000 17,152,519,000 Rehabilitation and
Disaster Management
Capital 200,000 0 200,000
23 Rural Development Revenue 20,192,328,000 1,000 20,192,329,000 and Panchayats
Capital 17,244,902,000 0 17,244,902,000
24 Science Technology Revenue 367,618,000 0 367,618,000 and Environment
Capital 145,101,000 0 145,101,000
25 Social Security Revenue 50,601,423,000 1,010,000 50,602,433,000 Women &Child
Development
Capital 1,698,100,000 0 1,698,100,000
26 State Legislature Revenue 539,154,000 11,600,000 550,754,000 Capital 0 0 0
27 Technical Education Revenue 4,539,211,000 200,000 4,539,411,000 and Industrial Training
Capital 568,700,000 0 568,700,000
28 Tourism and Revenue 933,628,000 2,000 933,630,000 Cultural Affairs
Capital 3,003,401,000 0 3,003,401,000
29 Transport Revenue 3,780,360,000 1,000 3,780,361,000 Capital 120,003,000 0 120,003,000
30 Vigilance Revenue 587,647,000 4,380,000 592,027,000 Capital 0 0 0
16
17
31 Employment Revenue 4,229,857,000 0 4,229,857,000 Generation and
Training
Capital 50,200,000 0 50,200,000
32 Forestry and Revenue 6,714,853,000 1,000,000 6,715,853,000 Wildlife
Capital
33 Governance Reforms Revenue 1,247,803,000 0 1,247,803,000 Capital 604,844,000 0 604,844,000
34 Horticulture Revenue 2,607,096,000 2,000 2,607,098,000 Capital 315,000,000 0 315,000,000
35 Housing and Urban Revenue 1,231,972,000 0 1,231,972,000 Development
Capital 2,156,000 0 2,156,000
36 Jails Revenue 2,705,155,000 3,000 2,705,158,000 Capital 1,122,100,000 0 1,122,100,000
37 Law and Justice Revenue 6,342,606,000 1,878,748,000 8,221,354,000 Capital 0 0 0
38 Medical Education Revenue 5,118,930,000 310,000 5,119,240,000 and Research
Capital 4,957,798,000 0 4,957,798,000
39 Printing and Revenue 335,914,000 4,581,000 340,495,000 Stationery
Capital 25,100,000 0 25,100,000
40 Sports and Youth Revenue 1,467,157,000 51,000 1,467,208,000 Services
Capital 1,000 0 1,000
41 Water Supply and Revenue 6,731,600,000 25,000,000 6,756,600,000 Sanitation
Capital 14,721,300,000 0 14,721,300,000
18
42 Social Justice Revenue 12,414,447,000 11,000 12,414,458,000 Empowerment
and Minorities
Capital 1,304,776,000 0 1,304,776,000
Total Revenue 824,209,148,000 214,589,912,000 1,038,799,060,000 Capital 156,223,700,000 485,129,056,000 641,352,756,000 Grand Total 980,432,848,000 699,718,968,000 1,680,151,816,000
S.K. AGGARWAL,
Secretary to Government of Punjab, Department of Legal and Legislative Affairs. 2259/3-2020/Pb. Govt. Press, S.A.S. Nagar