PUNJAB GOVT. GAZ. (EXTRA), OCTOBER 1.2014
(ASVN 9, 1936 SAKA)
PART 1
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
159
NOTIFICATION
The Ist October, 2014 No. 29-Leg./2014.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 5th Day of September, 2014, is hereby published for general information:-
THE PUNJAB TECHNICAL UNIVERSITY (AMENDMENT)
ACT, 2014
(Punjab Act No. 28 of 2014)
AN
ACT
further to amend the Punjab Technical University Act, 1996. BE it enacted by the Legislat ure of the State of Punjab in th e Sixty-fifth
Year of the Republic of Indi a, as follows:-
1. (1) This Act ma y be called the Punjab Technical University (Amendment) Act, 2014.
(2) It shall come into force at once. In the Punjab Techn ical University Act , 1996 Guareiuntiss tehiued
to as the principa l Act), in the lon g title, for the wor ds "THE Puna
TECHNICAL UNIVER
SITY", the words "
THE 1 K. GUIRAL
TECHNICAL UNIVERS
ITY" shall be substitute d.
3. Inthe principal
"the Punjab Technical University
", the WO University" shall be substitu ted.
4. In the principal Act in sions h e, wonto
n
Punjab Technical Univers ity", the wor s "the 1. University" shall be substitute d.
2.
Act, in section 1,i n sub-section (1), f or the words
rds "the I. K. Gujral Punj ab Technical
(f), for the words "the i «sub-sect
ion (1), for the w ords
:oipal Act, in s
ection 3, in su
us a
"th > j en E E the words
"the 1. K. Gujral Pu njab lechnical e Punjab Technica '
University" shall be substi tuted.
Short title and
commencement.
Amendment in
the long title of
Punjab Act | of
1997.
Amendment in section 1 of Punjab Act 1 of
1997.
Amendment in section 2 of Punjab Act Lot
1997.
Amendment in section J off Punjab Act | of
1997.
1
p r o g a e i n
.
oo
PUNJAB GOVT. GAZ. (EXTRA),OCTOBER 1,2014 160
(ASVN 9,1936 SAKA)
6. Inthe principal Act, in section 14, in sub-section (5), in clause (7), Amendment in for the words "Punjab Technical University" i iuj jab en
\ niversity", the words "the I. K. Gujral Punjab pop act 1 of Technical University" shall be substituted.
1997.
H.P.S. MAHAL,
Secretary to Government of Punjab, Department of Legal and legislat ive Affairs.
601/10-2014/Pb. Govt. P
ress, S.A.S. Nagar
2