Punjab act 028 of 2014 : The Punjab Technical University (Amendment) Act, 2014.

Department
  • Department of Technical Education

PUNJAB GOVT. GAZ. (EXTRA), OCTOBER 1.2014

(ASVN 9, 1936 SAKA)

PART 1

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

159

NOTIFICATION

The Ist October, 2014 No. 29-Leg./2014.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 5th Day of September, 2014, is hereby published for general information:-

THE PUNJAB TECHNICAL UNIVERSITY (AMENDMENT)

ACT, 2014

(Punjab Act No. 28 of 2014)

AN

ACT

further to amend the Punjab Technical University Act, 1996. BE it enacted by the Legislat ure of the State of Punjab in th e Sixty-fifth

Year of the Republic of Indi a, as follows:-

1. (1) This Act ma y be called the Punjab Technical University (Amendment) Act, 2014.

(2) It shall come into force at once. In the Punjab Techn ical University Act , 1996 Guareiuntiss tehiued

to as the principa l Act), in the lon g title, for the wor ds "THE Puna

TECHNICAL UNIVER

SITY", the words "

THE 1 K. GUIRAL

TECHNICAL UNIVERS

ITY" shall be substitute d.

3. Inthe principal

"the Punjab Technical University

", the WO University" shall be substitu ted.

4. In the principal Act in sions h e, wonto

n

Punjab Technical Univers ity", the wor s "the 1. University" shall be substitute d.

2.

Act, in section 1,i n sub-section (1), f or the words

rds "the I. K. Gujral Punj ab Technical

(f), for the words "the i «sub-sect

ion (1), for the w ords

:oipal Act, in s

ection 3, in su

us a

"th > j en E E the words

"the 1. K. Gujral Pu njab lechnical e Punjab Technica '

University" shall be substi tuted.

Short title and

commencement.

Amendment in

the long title of

Punjab Act | of

1997.

Amendment in section 1 of Punjab Act 1 of

1997.

Amendment in section 2 of Punjab Act Lot

1997.

Amendment in section J off Punjab Act | of

1997.

1

p r o g a e i n

.

oo

PUNJAB GOVT. GAZ. (EXTRA),OCTOBER 1,2014 160

(ASVN 9,1936 SAKA)

6. Inthe principal Act, in section 14, in sub-section (5), in clause (7), Amendment in for the words "Punjab Technical University" i iuj jab en

\ niversity", the words "the I. K. Gujral Punjab pop act 1 of Technical University" shall be substituted.

1997.

H.P.S. MAHAL,

Secretary to Government of Punjab, Department of Legal and legislat ive Affairs.

601/10-2014/Pb. Govt. P

ress, S.A.S. Nagar

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