PUNJAB GOVT GAZ. (EXTRA.), JULY 3, 2012
(ASAR12, 1934 SAKA)
PART-I
DEPARTMENTOF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 2nd July, 2012
No. &-Leg./2012.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 2nd July, 2012, is hereby published for general information:
THE PUNJAB APPROPRIATION (NO. 2) ACT, 2012
(Punjab Act No. 5 of 2012)
15
AN
ACT
to authorize the payment and appropriation ofcertain sums from and out ofthe Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of Mach, 2013. BE it enacted by the Legislature of the State of Punjab in the Sixty-third Year of the Republic of India as follows :
1. This Act may be called the Punjab Appropriation (No. 2) Act, 2012.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of * 57648,27,26,000 (Rupees fifty seven thousand six hundred forty eight crore, twenty seven lacs and twenty six thousand only) towards defraying several charges, which will come in the course of payment to be made during the Financial Year, 2012-2013, in respect of the services and purposes, specified in column 2 of the said Schedule.
3. The sums, authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the Tinancial year ending on the thirty-first day of March 2013. Short title.
Issue of
T 57648,27,26,000
out of the
Consolidated Fund of the
State of Punjab for a part of the Financial Year 2012-2013.
Appropriation.
T
T
PUNJAB OVT GAZ. (EXTRA.), JUL 3, 2012
(A AR 12, 1934 SAKA)
15
PART-I @ EP RTMENT OF AL LEGISLATIVE AFFAIRS, PUNJAB Notification
he d July, 2012
o. 8-Leg./2012.—The following Act of the Legislature of the State of unjab ei ed ssent f overnor f Punjab July, 2012, is hereby published for general information :-—
J APPROPRIATION . ) ACT, 2012
( nj ct o. 2)
to t orize the ent appropriation certain sums from and out of the Consolidated the State Punjab, for the services r oses the n cial h i t -first March,
it t h egislature h t j n h i t -third
ear f th epublic i lows
i c e h j ppropriati N .
Act, 2012.
2. om out the Consolidated of the State Punjab, there l um i those specified in column 5 of the S edule, o h ct, ounti in the aggregate to the sum of ¥ 7648,27,26,000 R s fifty seven thousand six hundred forty eight crore, w sev lacs and twenty six thousand only) towards defraying several c es, will om in the course of payment to be made during the Financial Y ar 2 13, in re t o the services and purposes, specified in column 2 of the said S ul .
3. The sums au h z to be p d and ap ed from and ou o the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the financial ye end ng on the th y first day of March 2013. Short title.
Issue of
¥ 57648,27,26,000
out of the
Consolidated
o the
State of Punjab
for a part of the
Financial Year
2012-2013.
Appropriation.
1
16
Demand No.
2
6
8
11
3
4
7
1
10
Services and purposes
PUNJAB GOVT GAZ. (EXTRA.), JULY 3, 2012
(ASAR 12, 1934 SAKA)
Agriculture and Forests Animal Husbandry and Fisheries
Co-operation
Education
2
Defence Services Welfare Elections
Finance
Excise and Taxation Food and Supplies General Administration Health and Family Welfare
THE SCHEDULE
Revenue
Capital
Revenue
Capital
Revenuc
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Grant made Capital
by the
Legislative Assembly
3
8524444000
84335000
4184411000
545100000
1125222000
10000
333755000
140000000
59038982000
2543875000
796626000
1810585000
0
0
8403136000
5634000
1963246000
Revenue 22141421000
263700000
(Rupees in Thousands)
1890629000
Sums not exceeding Charged on the Consolidated
Fund
2080000
600000
49267405000 6662 1112000
5000000
10552020000 106057940000
10000
236336000
0
11000
510000
500000
0
74738000
4431000
Total
8526524000
84335000
4185011000
545100000
1130222000
10000
333765000
140000000
59275318000
2543875000
796637000
1811095000
115888517000
116609960000
8403636000
5634000
2037984000
263700000
22145852000
1890629000
16 PUNJAB GOVT GAZ. (EXTRA.), JULY 3,201
(ASAR 12 1934 SA
SCHED
(R in T s Sums not exceeding r C on the Deman Services and purposes Grant made No. Purp by the Consolidated Total
. L i Fund bl
I 2 4 5
2 7 I
1 Agriculture and Forests Revenue 800 0 8526524000 Capital 84335000 0 84335000
Animal Husbandry Revenue 0000 5011000 and Fishe es Capital 0 545100000
3 Co-operati n e 0 0000 1130222000 Capital 0 10000
Defe S elfar e 0 65000
Capital 0 140000000
5 Education eve ue 82000 6000 275318000 Capital 0 2543875000
Elections e 6000 0 796637000 Capital 0 0
7 Exci axati evenue 85000 1095000 Capital 0 0
8 Finance eve e 26740500 666211712000 115888517000 Capital 10552020 7 605794 0000 16609960000
9 Food and Sup lies Revenue 84031360 50 84036360 Capital 5634000 0 5634000
10 General Administration Revenue 1963246000 74738000 20379 apital 263700000 0 263700000
Health and Family Welfa 11 y re Cenue 22141421000 4431000 22145852000 'api I Pp 18906290 0 1890629000 -_—
12
13
14
1
16
17
18
19
20
21
22
23
24
1
25
2
Home Affairs and Justice Industries
PUNJAB GOVT GAZ. (EXTRA.), JULY 3, 2012
(ASAR 12, 1934 SAKA)
Information and Public Relations
Irrigation and Power Labour and Employment Local Government, Housing and Urban Development
Personnel and
Administrative Reforms Planning
Programme Implementation Public Works
Revenue and
Rehabilitation
Rural Development and Panchayats
Science, Technology and Environment
Social and Women's Welfare and Welfare of Scheduled Castes/ Backward Classes
Revenue
Capital
Reveune
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital 11030054000 Revenue
Capital
3
Revenue
38511053000
Capital
937215000
2003451000
157675000
400373000
5000000
59744495000
9664702000
640453000
0
S767004000
171918000
180800000
1050572000
1157700000
0
13399389000
6768200000
Capital 1910874000
13209590000
80640000
18309199000
179144000
119900000
25894357000
8031005000
4
(Rupees in Thousands)
586527000
0
0
0
65950000
100000
0
82800000
2080000
10000
0
17
6301000
39097580000
937215000
2003451000
157675000
400373000
5000000
59744495000
9664702000
640453000
5767004000
11030054000
237868000
180800000
1050672000
1157700000
0
0
13482189000
6768200000
13211670000
80640000
18309209000
1910874000
179144000
119900000
25900658000
8031005000
NJ B VT GAZ. (EXTRA.), JULY 3, 2012
12, 1934 KA)
upe s in housands)
1 2 3 5
R Ad 3 2 e f ai s c ~~ evenue 1053000 00 000 Capital 0 15000
s ies e 0 51000
Capital 0
o m on bl e 0 3000
el ons Capital 0
5 Irrigation er e 0 Capital 0 2000 a our ployment e 0 Capital 0 0
ocal over ent 5 00 0 ousi g r apital 4000 0 evel ment
on 500 0
dminist ive m Capital 0 Planning nue 72000 Capital 0
am e mpl entation ~~ 0 Capital 0
4 l or 000 0 0
Capital 0
e 13211670000
ehabilitati n Capital 0 3 r ent nue 1 10000 ayats C pi 0 1
2A S e, T nue 179144000 0 17 nd E ronment Capital 119 0 11 PA S and o en' enue 25894357000 6301 0 25900658000 Welf and Welf Capital 8031005000 0 8031 of S h d ed C es/
B ar C
18
26
27
28
29
30
2
State Legislature Technical Education and Industrial Training Affairs
PUNJAB GOVT GAZ. (EXTRA.), JULY 3, 2012
(ASAR 12, 1934 SAKA)
Tourism and Cultural Transport
Vigilance
Total :
Grand Total :
J600 LR(P)-Govt. Press, UT, Chd Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
3
313484000
2318745000
1523388000
300214000
896850000
3557409000
268320000
376278000
453000
Revenue 343736361000
4
(Rupees in Thousands)
8000000
200000
229730000
300000
3020000
67930346000
Capital 58758079000 10605 7940000
402494440000 173988286000
AJIT ARORA,
321484000
0
2318945000
1523388000
529944000
896850000
3557709000
268320000
379298000
453000
411666707000
164816019000
576482726000
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
GAZ. E TRA.), U
A , A)
(Rupeesin Thousands)
1 4 5 .
3 £4 3 = State Legislature Revenue 000 321484000 Capital 0 0
echnical ducati n ~~ ue 200000 2318945000 Industrial Training Capital 0 1523388000 sm ult nue 0 30 0 529944000
f ai Capital 0 0
Transport e 0 000
Capital 0 0
30 i i e e 000 379298000
Capital 0
ot 36361 0 0346 0
Capital 07900 7 00 19000
r Total 88286 0 2726 0
160 R(P)— ovt
. Press, UT, Chd
J RA,
Secretary t over ment njab, Department of Legal egislative f airs.