PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005
(CHAITRA 11, 1927 SAKA)
PART I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS.
PUNJAB
Notification The lst April, 2005 No. 12-Leg./2005.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 31st March, 2005, and is hereby published for general information :
THE PUNJAB APPROPRIATION (NO. 2) ACT, 2005
(Punjab Act No. 7 of 2005)
AN
17
ACT
to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2006.
BE it enacted by the Legislature of the State of Punjab in the Fifty-sixth Year of the Republic of India as follows :
1. This Act may be called the Punjab Appropriation (No. 2) Act, 200S. Short title.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of rupees 27552, 19,91,000 (Twenty seven thousand five hundred fifty two crores, nineteen lacs and ninety one thousands only) towards defraying the several charges. which will come in the course of payment to be made during the financial year, 2005-2006, in respect of the services and purposes specified in column 2 of the said Schedule.
Issue of nupes
27552,19,91,000
out of the
Consolidaicd Fund Punjab for the of the State of financial year, 2005-2006.
3. The sums authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State ofPunjab by this Act, shall be appropriated for the services and purposes specified in the said
Schedule in relation to the
inancial year ending on the thirty-first day of March,
2006.
J T GAZ. (EXTRA.), APRIL 1,2005 17
C I , A)
—
1
ENT I TI E AFFAIRS,
A
otifi t 1 pril, No. 12-Leg./2005.—The following Act of the Legislature of the tat f unjab i ed nt f overnor f nj b 1st
arch, 05, 1s y bli ed eneral info ation —
OPRI TI N . CT,
(Punjab Act No. 7 of 2005) to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day arch, 6.
it enacted the Legislature of the State of Punjab in the Fifty-sixth Year of the Republic of India as follows —
1. This ct a called the Punjab Appropriation (No. 2) Act, 2005.
. t onsolidated the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 the chedule, appended to this Act, amounting in the aggregate to the sum of rupees 27552,19,91,000 (Twenty seven thousand five hundred fifty two crores, a h ds l o ar s h
several charges, hi will m n h ent a
the fina ci l ar, 6, n h nd purposes
ed n um he d l
um h ized o rom
h
onsolidated f he State P j h s ct ll r p
riat d o
the services and purposes specified in the said ul in o o h
financial year h thirty-first day of March, 2006.
Short title.
Issue of rupees
27552,19,91,000
he
Consolidated Fund h e
Punjab for the financial year,
2006.
ppropriation.
1
12
14
7
10
13
15
6
16
4
5
3
1
2
18
Demand Services and purposes No.
Agriculture and Forests
2
Animal Husbandry and Fisheries Cooperation
Defence Services Welfare Education
Election
PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005
(CHAITRA 11, 1927 SAKA)
Finance
Excise and Taxation Food and Supplies General Administration Health and Farnily Welfare Industries
Home Affairs and Justice Information and Public Relations Irrigation and Power
Labour and Employment
SCHEDULE
Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Capital Grant made Revenue 48853845000 Revenue
Capital
by the
Legislative
Assembly
3
Rs.
7047154000
296874000
1552771000
54613000
1805905000
197611000
199856000
13714000
24954547000
1005735000
137659000
557366000
135250000
526671000
29513000
838605000
48000000
7456741000
220589000
12634410000
518440000
781292000
238718000
Revenue 15585285000
144137000
5000000
7302439000
180183000
Sums not exceeding Charged on
the
Consolidated
Fund
4
Rs.
10000
100000
16251 7000
841000
145000
40732618000
56549020000
400000
28999000
1300000
128290000
100000
Total Rs.
7047164000
296874000
155287 1000
54613000
1805905000
197611000
199856000
13714000
25117064000
1005735000
138500000
557511000
89586463000
56684270000
$27071000
29513000
867604000
48000000
7458041000
220589000
12762700000
S18440000
781292000
238718000
144137000
5000000
15585285000
7302439000
180283000
PUNJ GAZ. TRA.), PRI 1, 05 S
C I 11, A)
———
~——
s t di
emand ervices purposes ade Charged on —— i Legislative onsolidated
ss bl
¢ a |
> 3 4 5 1 <
—_—
Rs. Rs. Rs.
griculture orests 7047154000 10000 7047164000 Capital 740 0 0 296874000
Animal Husbandry and Fisheries evenue 1552771000 100600 1552871000 apital 54613000 0 54613000
3 Cooperation 1805905000 0 1805905000 Capital 110 0 0 197611000
4 ef ce r i elfar e 560 0 0 199856000 apital 1371 0 13714000
on 4547 0 51 25117064000
Capital 735 0 0 1005735000 l ct 59000 0 138500000
apital 0 0 0
7 ci xat 660 0 000 557511000 Capital 0 0 0
8 n n e 3845 0 89586463000 Capital 2500 0 56549020000 000 9 pplies 000 527071000
Capital 130 0 0 3000
General dmin stration
28999000 04000
Capital 48000000 0 000 0
11 Health mil elfar 7456741000 1300000 7458041000 Capital 220589000 0 220589000
f ai Justice 12634410000 128290000 00000 Capital 518440000 0 5 400 0
3 Industries Revenue 781292000 0 781292000 | | Capital 238718000 0 8718 0 Information an bl el Revenue 144137000 0 144137000 15 totems ; apit l 5000000 0 000 0 rrigation and w er
0 15585285000
16 Labour and Empl Capital 7302439000 0 02439 0 n pl ent \ ploymen Revenue 180183000 100000 3000 Capital 0 0 0
Demand No.
17
19
20
21
22
23
24
25
26
27
28
29
30
Reforms Services and purposes Local Government, Housing and Urban Development
Planning
Personnel and Administrative
PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005
(CHAITRA 11, 1927 SAKA)
2
Public Works Programme Implementation Revenue and Rehabilitation Rural Development and Panchayats Science, Technology and Environment
Social and Women's Welfare and Welfare of Scheduled Castes/ Backward Classes
State Legislature
Technical Education and Industrial Training
Transport
Tourism and Cultural Affairs Vigilance
Total
Grand Total
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital 2050917000
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
9073094000
Capital 6484709000 Capital
Revenue 5098602000 Revenue
Capital
Revenue
Capital
Revenue
Capital
Grant made
Revenue
by the
Capital
Legislative
Assembly
3
Revenue Rs
2244377000
41078000
10000000
457826 1000
2700956000
2000
0
1442512000
1747610000
74408000
1967700000
1865440000
68900000
137508000
1193710000
108786000
71235000
3305639000
158200000
|14011000
402000
152533855000
Capital 25327125000
177860980000
Sums not exceeding Charged on
the
Consolidated
Fund
4
Rs.
15000
20584000
1000
0
32100000
2074000
1000
346000
1312000
10000
113000
15000
41111991 000
56549020000
97661011000
H. S. BHALLA,
19
Total Rs.
2244392000
2050917000
61662000
10000000
4578262000
2700956000
2000
9105194000
6484709000
5100676000
0
1442513000
1747610000
74408000
1967700000
1865786000
68900000
138820000
1193720000
108786000
71235000
3305752000
158200000
114126000
402000
193645846000
81876145000
275521991000
Secretary to Govermment of Punjab, Department of Legal and Legislative Affairs.
PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005 1
I RA 1 1 )
S m n ex eeding a S an p
No. G m C on by the he T al Legislati e C idated A bl d
I 2 3 4 5
j 17 L cal overnment, ousi nue 443 7 0 5000 44392 0 evel ent pi 50917 0 0 50917 0
18 el n dministr ve 078 0 840 0 662 0 m Capital 0000 0 0 0000
Planning 457826 78262 0
Capital 00 0
am e mpl mentation 0
Capital 0 0 0
bli ork Revenue 3094 0 000 0 5194 0
apital 0 4709 0
ehabili ion 602 0 000 676 0
. apital 0 Rural Development and Panchayats 12 0 1442513000 | apital 610000 0 6100 0
| 24 Science, Technology and Revenue 000 0 08000 | Environment apital 770 0 0 00000 | ci omen' elf 00 00 6000
elfare dul astes/ Capital 000 0 000 a ar l
26 State Legislature e 000 00 Capital 0 0 0
27 Technical Education and e 000 00 3720000 Industrial Training apital 0 0 0 28 our ultural f air e 000 0 108786000 Capital 000 0 71235000
29 Transport 000 000 2000 Capital 0 0 158200000
30 Vigilance Revenu 114011000 115000 000 Capital 0 0 402000
ot e 52533855000 41111991000 45846000 Capital 25327125000 000 450 0 r ot 177860980000 97661011000
275521991000
. . AL A,
ecretary overnment f unjab, Department f egal egislative f airs.
3