Punjab act 007 of 2005 : The Punjab Appropriation (No.2) Act, 2005

1 Apr 2005
Department
  • Department of Finance

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005

(CHAITRA 11, 1927 SAKA)

PART I

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS.

PUNJAB

Notification The lst April, 2005 No. 12-Leg./2005.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 31st March, 2005, and is hereby published for general information :

THE PUNJAB APPROPRIATION (NO. 2) ACT, 2005

(Punjab Act No. 7 of 2005)

AN

17

ACT

to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2006.

BE it enacted by the Legislature of the State of Punjab in the Fifty-sixth Year of the Republic of India as follows :

1. This Act may be called the Punjab Appropriation (No. 2) Act, 200S. Short title.

2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of rupees 27552, 19,91,000 (Twenty seven thousand five hundred fifty two crores, nineteen lacs and ninety one thousands only) towards defraying the several charges. which will come in the course of payment to be made during the financial year, 2005-2006, in respect of the services and purposes specified in column 2 of the said Schedule.

Issue of nupes

27552,19,91,000

out of the

Consolidaicd Fund Punjab for the of the State of financial year, 2005-2006.

3. The sums authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State ofPunjab by this Act, shall be appropriated for the services and purposes specified in the said

Schedule in relation to the

inancial year ending on the thirty-first day of March,

2006.

J T GAZ. (EXTRA.), APRIL 1,2005 17

C I , A)

1

ENT I TI E AFFAIRS,

A

otifi t 1 pril, No. 12-Leg./2005.—The following Act of the Legislature of the tat f unjab i ed nt f overnor f nj b 1st

arch, 05, 1s y bli ed eneral info ation —

OPRI TI N . CT,

(Punjab Act No. 7 of 2005) to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day arch, 6.

it enacted the Legislature of the State of Punjab in the Fifty-sixth Year of the Republic of India as follows —

1. This ct a called the Punjab Appropriation (No. 2) Act, 2005.

. t onsolidated the State of Punjab, there may be paid and applied sums not exceeding those specified in column 5 the chedule, appended to this Act, amounting in the aggregate to the sum of rupees 27552,19,91,000 (Twenty seven thousand five hundred fifty two crores, a h ds l o ar s h

several charges, hi will m n h ent a

the fina ci l ar, 6, n h nd purposes

ed n um he d l

um h ized o rom

h

onsolidated f he State P j h s ct ll r p

riat d o

the services and purposes specified in the said ul in o o h

financial year h thirty-first day of March, 2006.

Short title.

Issue of rupees

27552,19,91,000

he

Consolidated Fund h e

Punjab for the financial year,

2006.

ppropriation.

1

12

14

7

10

13

15

6

16

4

5

3

1

2

18

Demand Services and purposes No.

Agriculture and Forests

2

Animal Husbandry and Fisheries Cooperation

Defence Services Welfare Education

Election

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005

(CHAITRA 11, 1927 SAKA)

Finance

Excise and Taxation Food and Supplies General Administration Health and Farnily Welfare Industries

Home Affairs and Justice Information and Public Relations Irrigation and Power

Labour and Employment

SCHEDULE

Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Capital Grant made Revenue 48853845000 Revenue

Capital

by the

Legislative

Assembly

3

Rs.

7047154000

296874000

1552771000

54613000

1805905000

197611000

199856000

13714000

24954547000

1005735000

137659000

557366000

135250000

526671000

29513000

838605000

48000000

7456741000

220589000

12634410000

518440000

781292000

238718000

Revenue 15585285000

144137000

5000000

7302439000

180183000

Sums not exceeding Charged on

the

Consolidated

Fund

4

Rs.

10000

100000

16251 7000

841000

145000

40732618000

56549020000

400000

28999000

1300000

128290000

100000

Total Rs.

7047164000

296874000

155287 1000

54613000

1805905000

197611000

199856000

13714000

25117064000

1005735000

138500000

557511000

89586463000

56684270000

$27071000

29513000

867604000

48000000

7458041000

220589000

12762700000

S18440000

781292000

238718000

144137000

5000000

15585285000

7302439000

180283000

PUNJ GAZ. TRA.), PRI 1, 05 S

C I 11, A)

———

~——

s t di

emand ervices purposes ade Charged on —— i Legislative onsolidated

ss bl

¢ a |

> 3 4 5 1 <

—_—

Rs. Rs. Rs.

griculture orests 7047154000 10000 7047164000 Capital 740 0 0 296874000

Animal Husbandry and Fisheries evenue 1552771000 100600 1552871000 apital 54613000 0 54613000

3 Cooperation 1805905000 0 1805905000 Capital 110 0 0 197611000

4 ef ce r i elfar e 560 0 0 199856000 apital 1371 0 13714000

on 4547 0 51 25117064000

Capital 735 0 0 1005735000 l ct 59000 0 138500000

apital 0 0 0

7 ci xat 660 0 000 557511000 Capital 0 0 0

8 n n e 3845 0 89586463000 Capital 2500 0 56549020000 000 9 pplies 000 527071000

Capital 130 0 0 3000

General dmin stration

28999000 04000

Capital 48000000 0 000 0

11 Health mil elfar 7456741000 1300000 7458041000 Capital 220589000 0 220589000

f ai Justice 12634410000 128290000 00000 Capital 518440000 0 5 400 0

3 Industries Revenue 781292000 0 781292000 | | Capital 238718000 0 8718 0 Information an bl el Revenue 144137000 0 144137000 15 totems ; apit l 5000000 0 000 0 rrigation and w er

0 15585285000

16 Labour and Empl Capital 7302439000 0 02439 0 n pl ent \ ploymen Revenue 180183000 100000 3000 Capital 0 0 0

Demand No.

17

19

20

21

22

23

24

25

26

27

28

29

30

Reforms Services and purposes Local Government, Housing and Urban Development

Planning

Personnel and Administrative

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005

(CHAITRA 11, 1927 SAKA)

2

Public Works Programme Implementation Revenue and Rehabilitation Rural Development and Panchayats Science, Technology and Environment

Social and Women's Welfare and Welfare of Scheduled Castes/ Backward Classes

State Legislature

Technical Education and Industrial Training

Transport

Tourism and Cultural Affairs Vigilance

Total

Grand Total

Revenue

Revenue

Capital

Revenue

Capital

Revenue

Capital 2050917000

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

9073094000

Capital 6484709000 Capital

Revenue 5098602000 Revenue

Capital

Revenue

Capital

Revenue

Capital

Grant made

Revenue

by the

Capital

Legislative

Assembly

3

Revenue Rs

2244377000

41078000

10000000

457826 1000

2700956000

2000

0

1442512000

1747610000

74408000

1967700000

1865440000

68900000

137508000

1193710000

108786000

71235000

3305639000

158200000

|14011000

402000

152533855000

Capital 25327125000

177860980000

Sums not exceeding Charged on

the

Consolidated

Fund

4

Rs.

15000

20584000

1000

0

32100000

2074000

1000

346000

1312000

10000

113000

15000

41111991 000

56549020000

97661011000

H. S. BHALLA,

19

Total Rs.

2244392000

2050917000

61662000

10000000

4578262000

2700956000

2000

9105194000

6484709000

5100676000

0

1442513000

1747610000

74408000

1967700000

1865786000

68900000

138820000

1193720000

108786000

71235000

3305752000

158200000

114126000

402000

193645846000

81876145000

275521991000

Secretary to Govermment of Punjab, Department of Legal and Legislative Affairs.

PUNJAB GOVT GAZ. (EXTRA.), APRIL 1, 2005 1

I RA 1 1 )

S m n ex eeding a S an p

No. G m C on by the he T al Legislati e C idated A bl d

I 2 3 4 5

j 17 L cal overnment, ousi nue 443 7 0 5000 44392 0 evel ent pi 50917 0 0 50917 0

18 el n dministr ve 078 0 840 0 662 0 m Capital 0000 0 0 0000

Planning 457826 78262 0

Capital 00 0

am e mpl mentation 0

Capital 0 0 0

bli ork Revenue 3094 0 000 0 5194 0

apital 0 4709 0

ehabili ion 602 0 000 676 0

. apital 0 Rural Development and Panchayats 12 0 1442513000 | apital 610000 0 6100 0

| 24 Science, Technology and Revenue 000 0 08000 | Environment apital 770 0 0 00000 | ci omen' elf 00 00 6000

elfare dul astes/ Capital 000 0 000 a ar l

26 State Legislature e 000 00 Capital 0 0 0

27 Technical Education and e 000 00 3720000 Industrial Training apital 0 0 0 28 our ultural f air e 000 0 108786000 Capital 000 0 71235000

29 Transport 000 000 2000 Capital 0 0 158200000

30 Vigilance Revenu 114011000 115000 000 Capital 0 0 402000

ot e 52533855000 41111991000 45846000 Capital 25327125000 000 450 0 r ot 177860980000 97661011000

275521991000

. . AL A,

ecretary overnment f unjab, Department f egal egislative f airs.

3