PUNJAB GOVT GAZ. (EXTRA.), JUNE 8, 2011 (JYST 18, 1933 SAKA)
PART-I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 8th June, 201|
No. 26-Leg./2011.--The following Act of the Legislature of the State of Punjab received the assent of the President of India on the 25th May, 2011, and is hereby published for information :
THE PUNJAB SECURITY OF LAND TENURES (AMENDMENT) ACT, 2010
(Punjab Act No. 21 of 2011)
AN
ACT
further to amend the Punjab Security of Land Tenures Act, 1953.
61
BE it enacted by the Legislature of the State of Punjab in the Sixty first Year of the Repub!ic of india, as follows :
1. (1) This Act may be called the Punjab Security of Lard Tenures Short title and
(Amendment) Act, 2010.
(2) It shall come into force at once.
GOBINDER SINGH.
2. In the Punjab Security of Land Tenures Act, 1953. in section 8, in Amendment in
clause (b), the word "male" shall be omitted.
Secretary to Government of Punjab,
commencement.
Department of Legal and Legislative A fairs.
section 8 of
Punjab ACt 10 of 1953.
PUNJAB GOVT GAZ. (EXTRA), JUNE 8. 2011 6 (JYST 18, 1933 SAKA) PART-I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 8th June, 2011
No. 26-Leg./2011.—The following Act of the Legislature of the State of Punjab received the assent of the President of India on the 25th May, 2011, and is hereby published for information :—
THE PUNJAB SECURITY OF LAND TENURES (AMENDMENT) ACT, 2010
(Punjab Act No. 21 of 2011)
AN
ACT
Jurther to amend the Punjab Security of Land Tenures Act, 1953.
BE it enacted by the Legislature of the State of Punjab in the Sixty- first Year of the Republic of India, as follows :—
1. (1) This Act may be called the Punjab Security of Lard Tenures Short title and (Amendment) Act, 2010. commencement
(2) It shall come into force at once.
2. Inthe Punjab Security of Land Tenures Act, 1953, in section 8, in fmenament in clause (3), the word “male” shall be omitted. Punjab Act 10
of 1953
GOBINDER SINGH.
Secretary to Government of Punjab,
Department of Legal and Legislative Affairs.