29 PUNJAB GOVT. GAZ. (EXTRA), APRIL 3, 2018 Z
(CHTR 13, 1940 SAKA)
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 3rd April, 2018 No.7-Leg./2018.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th day of March, 2018, is hereby published for general information:-
THE PUNJAB APPROPRIATION (No. 2) ACT, 2018.
(Punjab Act No. 6 of 2018)
AN
ACT
to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2019. . BE it enacted by the Legislature of the State of Punjab in the Sixty-ninth Year of the Republic of India as follows:-
1. This Act may be called the Punjab Appropriation (No.2) Act, 2018. Short title
2. From and out of the Consolidated Fund of the State of Punjab, there Asue of 7 may be paid and applied sums, not exceeding those specified in column 129697,63,15,000¢- Out of the
5 of the Schedule, appended to this Act, amounting in the aggregate to a Consolidated Fund sum of € 129697,63,15,000/- (¥ One Lac Twenty Nine Thousand Six of the State of Hundred Ninety Seven Crore Sixty Three Lac and Fifteen Thousand only) PWvaesorthe towards defravin | . ; .
. financial pear. ying several charges, which will come in the course of payment 20/8-2079. to be made during the financial year 2018-2019, in respect of the services and purposes, specified in column 2 of the said Schedule.
3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State of Punjab by this Act, shall be appropriated ad the services and purposes, specified in the said Schedule in relation to the Financial Year ending on the thirty-first day of March, 2019. +. Notwithstanding anything contained in any other Act for the time being Overriding effect of in force, the provisions of this Act shall prevail. lhe-Aet. ,
1
w s od PUNJAB GOVT. Gay (EXTRA), APRIL 3, 2018 (CHIR 1, 19Odg SAKA) SCHEDULE (2018-19) Demand Servicers and pur poses nee
lgitbtnd aun ioe Sums not exceeding "
Grant nade by Charged on the the Legislative Consolidated Total i tn
Assembly
Fund
1
OE
LS
to v
v v Agriculture Revenue 1,44,25,3 1,86,000 1,10,000 1,44,25,32,96,009 Capital ot 2,04,00,000
2,04,00,000
Animal Husbandry Revenue 5,41,09,00,000 1,00,000 5,41,10,00,000 and Fisheries Capital 11,17,33,000
11,17,33,000
Co-operation Revenue 1,49,58,82 000 3,00,000 1,49,61,82,000 Capital 2,76,35,25,000
0 2,76,35,25,000
Defence Services Revenue 95,06,70,000
1,000 95,06,7 1,000
Welfare
Capital 8,41,00,000
0 8,41,00,000
Education Revenue | 08,30, 16,58, 000 20,10,000 1,08,30,36,68,000 Capital 3,18,83,05,000
0 3,18,83,05,000
6 Election Revenue 1,16,59,26,000 1,000 1,16,59,27,000 Capital 0
0
0
7 Excise and Taxation Revenue 1,88,04,49.000 25,10,000 1,88,29,59 000 Capital 0 0 0
6 Fineac Revenue 1,26,22,53,76,000 1,62,60,10,07,000 2,88,82,63,83,000 Capital 74,70,00,000 3,61,09,98 91,000 3,61,84,68.91,000 j
9,85,22,000 4,00,000 2,29,89,22 000
d and Supplies Revenue 2,29, x ° Food an Pp Capital 5,00,06,80,000 0 5,00,06,80,000 10 General Administration Revenue 2,11,68, 16,000 9,20,83,000 —_ Capital 0 0
:
1] Health and Family Revenue 3 1,22,94,65,000 di. 3 eet Welfare Capital 1,80,00,000
150,00,
2,86,20,00,000
12 Home Affairs Revenue 62,85, 10,02,000 080 oa oe Capital 1,54,14,01,000 94,14,01,
9,59,000
13, Industries Revenue 16,52,49,59,000 6,00,00,000 oe S000
.
Capital 17,13,55,000 : 0 713,55,
43,02,84,000
14 Information and Public Revenue 43,02,84,000 0
10,000
Relations Capital 10,000 0
2
Sn En Ri aa ne ea ne en ae na nt el
15
16
17
2l
8
24
3]
22
PUNJAB GOV'T. GAZ. (EX MRA). APRIL 3. 2018 Water Resources
Labour
Local Government
Personnel
Planning
Power
Public Works
Revenue and
Rehabilitation
Rural Development
and Panchayats
Science, Technology
and Environment
Social Security, Women
& Child Welfare
State Legislature
Technical Education and
Industrial Training
Tourism and Cultural
Affairs
Transport
Vigilance
Employment
Forestry and Wild Life
(CHITR 13, 1940 SAKA)
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
12,69,21,49,000
8,38.45,95,000
27,56,75,000
1,00,000
22,00,22,64,000
14.04.99, 14,000
11,78,57,000
10,000
1,47,85.42,000
2,67,35,92,000
29,60.41,44,000
52,90,00.000
4,98,70,12.000
11,48.41,50,000
14,16,79,33.000
0
27,27,78,64,000
~ 2,91,85,33,000
17,36,79,000
22,53,25,000
25,01,71,66,000
43,80,00,000
45,21,84,000
0
4,42,84,19.000
~ 35,17,00,000
39,88,47,000
3,84,12.97,000
3,82,93,07,000
1,30,01,000
50,73,13,000
0
1,10,16,92,000
15,01,00,000
1,94,01,30,000
0
0
0
0
0
0)
0
8.78,70.000
0
0
0
0
9,00,000
0
30,46,000
0
0
0
0
0
11,00,000
0
97,00,000
0
2,00,000
0
2,000
Q
19,32,000
0
37,95,000
0)
0
0
0
0
12,69,21,49.000
8,38,45,95,000
27,56,75,000
1,00,000
22,00,22,64,000
14,04,99, 14.000
20,57,27.000
10,000
1,47,85,42.000
2,67,35,92,000
29,60,41,44,000
52,90,00,000
4,98,79, 12,000
11,48,41,50,000
14,17,09,79.000
0
27,27,78,64,000
2,91,85.33.000
17,36,79,000
22,53.25,000
25,01,82.66,000
43,80,00,000
46,18,84,000
0
4.42.86, 19,000
35,17,00,000
39,88,49,000
3,84, 12,97,000
3,83, 12,39.000
1,30,01.000
51,1 1,08,000
0
1,10, 16,92,000
15,01,00,000
1,94,01,30,000
0
4\
42
Governance Reforms Horticulture
Housing and Urban Development
Jails
Law and Justice Medical Education and Research
Printing and Stationery Sports and Youth Services
Water-Supply and Sanitation
Welfare of SCs.STs, OBCs and Minorities
32 PUNJAB GOVT. GAZ. (EXTRA), APRIL 3, 2018
(CHTR 13, 1940 SAKA)
Revenue 2,31,65,84,000 ° Capital 15,02,00,000 0 Revenue 1,11,97,86,000 2,000 Capital 75,00,000 0
Revenue 7,37,74,70,000 0 Capital 60,68,000 0
Revenue —_-2,42,91,66,000 3,000 Capital 37,64,000 0
Revenue —_§,36.00,90,000 _—1,46,04.72,000 Capital 0 0
Revenue 5,30,92,26,000 4,61,000 Capital 3.58,80,00,000 0
Revenue 36,42,93,000 58.93,000 Capital 4,00,000 0
Revenue 1,59,74,83,000 51,000 Capital 10,53,50,000 0
Revenue 5,72,24,05,000 2,00,00,000 Capital 9,15,11,00,000 0
Revenue 11,95,68,57,000 i,10,000 Capital 64,55,00,000 0
Total
Grand Total
1476/04-
Revenue 6,99,14,06,32,000
Capital
2018/Pb, Govt. Press, SA,
2,31,65,84,000
15,02,00,000
1,11,97,88,000
75,00,000
7,37,74,70,000
60,68,000
2,42,91,69,000
37,64,000
6,82,05,62,000
0
5,30,96,87,000
3,58,80.00,000
37,01,86,000
4,00,000
1,59,75,34,000
10,53,50,000
5,74,24,05,000
9,15,11,00,000
11,95,69,67,000
64,55,00,000
1,64,37,20,84,000 8,63,51,27,16,000
72,36,37,08,000 3,61,09,98 9] 000 4,33,46,35,99,000
VIVEK PURI, Secretary to Gov
Department of Legal
8. Ni agar
7,71,50,43,40,000 5,25,47,19.75 000 12,96,97,63,15,000
ernment of Punjab,
and Legislative Affairs.
~
4