Punjab act 006 of 2018 : The Punjab Appropriation Act, 2018 (6 of 2018)

Department
  • Department of Finance

29 PUNJAB GOVT. GAZ. (EXTRA), APRIL 3, 2018 Z

(CHTR 13, 1940 SAKA)

PART I

GOVERNMENT OF PUNJAB

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

NOTIFICATION

The 3rd April, 2018 No.7-Leg./2018.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th day of March, 2018, is hereby published for general information:-

THE PUNJAB APPROPRIATION (No. 2) ACT, 2018.

(Punjab Act No. 6 of 2018)

AN

ACT

to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2019. . BE it enacted by the Legislature of the State of Punjab in the Sixty-ninth Year of the Republic of India as follows:-

1. This Act may be called the Punjab Appropriation (No.2) Act, 2018. Short title

2. From and out of the Consolidated Fund of the State of Punjab, there Asue of 7 may be paid and applied sums, not exceeding those specified in column 129697,63,15,000¢- Out of the

5 of the Schedule, appended to this Act, amounting in the aggregate to a Consolidated Fund sum of € 129697,63,15,000/- (¥ One Lac Twenty Nine Thousand Six of the State of Hundred Ninety Seven Crore Sixty Three Lac and Fifteen Thousand only) PWvaesorthe towards defravin | . ; .

. financial pear. ying several charges, which will come in the course of payment 20/8-2079. to be made during the financial year 2018-2019, in respect of the services and purposes, specified in column 2 of the said Schedule.

3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State of Punjab by this Act, shall be appropriated ad the services and purposes, specified in the said Schedule in relation to the Financial Year ending on the thirty-first day of March, 2019. +. Notwithstanding anything contained in any other Act for the time being Overriding effect of in force, the provisions of this Act shall prevail. lhe-Aet. ,

1

w s od PUNJAB GOVT. Gay (EXTRA), APRIL 3, 2018 (CHIR 1, 19Odg SAKA) SCHEDULE (2018-19) Demand Servicers and pur poses nee

lgitbtnd aun ioe Sums not exceeding "

Grant nade by Charged on the the Legislative Consolidated Total i tn

Assembly

Fund

1

OE

LS

to v

v v Agriculture Revenue 1,44,25,3 1,86,000 1,10,000 1,44,25,32,96,009 Capital ot 2,04,00,000

2,04,00,000

Animal Husbandry Revenue 5,41,09,00,000 1,00,000 5,41,10,00,000 and Fisheries Capital 11,17,33,000

11,17,33,000

Co-operation Revenue 1,49,58,82 000 3,00,000 1,49,61,82,000 Capital 2,76,35,25,000

0 2,76,35,25,000

Defence Services Revenue 95,06,70,000

1,000 95,06,7 1,000

Welfare

Capital 8,41,00,000

0 8,41,00,000

Education Revenue | 08,30, 16,58, 000 20,10,000 1,08,30,36,68,000 Capital 3,18,83,05,000

0 3,18,83,05,000

6 Election Revenue 1,16,59,26,000 1,000 1,16,59,27,000 Capital 0

0

0

7 Excise and Taxation Revenue 1,88,04,49.000 25,10,000 1,88,29,59 000 Capital 0 0 0

6 Fineac Revenue 1,26,22,53,76,000 1,62,60,10,07,000 2,88,82,63,83,000 Capital 74,70,00,000 3,61,09,98 91,000 3,61,84,68.91,000 j

9,85,22,000 4,00,000 2,29,89,22 000

d and Supplies Revenue 2,29, x ° Food an Pp Capital 5,00,06,80,000 0 5,00,06,80,000 10 General Administration Revenue 2,11,68, 16,000 9,20,83,000 —_ Capital 0 0

:

1] Health and Family Revenue 3 1,22,94,65,000 di. 3 eet Welfare Capital 1,80,00,000

150,00,

2,86,20,00,000

12 Home Affairs Revenue 62,85, 10,02,000 080 oa oe Capital 1,54,14,01,000 94,14,01,

9,59,000

13, Industries Revenue 16,52,49,59,000 6,00,00,000 oe S000

.

Capital 17,13,55,000 : 0 713,55,

43,02,84,000

14 Information and Public Revenue 43,02,84,000 0

10,000

Relations Capital 10,000 0

2

Sn En Ri aa ne ea ne en ae na nt el

15

16

17

2l

8

24

3]

22

PUNJAB GOV'T. GAZ. (EX MRA). APRIL 3. 2018 Water Resources

Labour

Local Government

Personnel

Planning

Power

Public Works

Revenue and

Rehabilitation

Rural Development

and Panchayats

Science, Technology

and Environment

Social Security, Women

& Child Welfare

State Legislature

Technical Education and

Industrial Training

Tourism and Cultural

Affairs

Transport

Vigilance

Employment

Forestry and Wild Life

(CHITR 13, 1940 SAKA)

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

Revenue

Capital

12,69,21,49,000

8,38.45,95,000

27,56,75,000

1,00,000

22,00,22,64,000

14.04.99, 14,000

11,78,57,000

10,000

1,47,85.42,000

2,67,35,92,000

29,60.41,44,000

52,90,00.000

4,98,70,12.000

11,48.41,50,000

14,16,79,33.000

0

27,27,78,64,000

~ 2,91,85,33,000

17,36,79,000

22,53,25,000

25,01,71,66,000

43,80,00,000

45,21,84,000

0

4,42,84,19.000

~ 35,17,00,000

39,88,47,000

3,84,12.97,000

3,82,93,07,000

1,30,01,000

50,73,13,000

0

1,10,16,92,000

15,01,00,000

1,94,01,30,000

0

0

0

0

0

0)

0

8.78,70.000

0

0

0

0

9,00,000

0

30,46,000

0

0

0

0

0

11,00,000

0

97,00,000

0

2,00,000

0

2,000

Q

19,32,000

0

37,95,000

0)

0

0

0

0

12,69,21,49.000

8,38,45,95,000

27,56,75,000

1,00,000

22,00,22,64,000

14,04,99, 14.000

20,57,27.000

10,000

1,47,85,42.000

2,67,35,92,000

29,60,41,44,000

52,90,00,000

4,98,79, 12,000

11,48,41,50,000

14,17,09,79.000

0

27,27,78,64,000

2,91,85.33.000

17,36,79,000

22,53.25,000

25,01,82.66,000

43,80,00,000

46,18,84,000

0

4.42.86, 19,000

35,17,00,000

39,88,49,000

3,84, 12,97,000

3,83, 12,39.000

1,30,01.000

51,1 1,08,000

0

1,10, 16,92,000

15,01,00,000

1,94,01,30,000

0

4\

42

Governance Reforms Horticulture

Housing and Urban Development

Jails

Law and Justice Medical Education and Research

Printing and Stationery Sports and Youth Services

Water-Supply and Sanitation

Welfare of SCs.STs, OBCs and Minorities

32 PUNJAB GOVT. GAZ. (EXTRA), APRIL 3, 2018

(CHTR 13, 1940 SAKA)

Revenue 2,31,65,84,000 ° Capital 15,02,00,000 0 Revenue 1,11,97,86,000 2,000 Capital 75,00,000 0

Revenue 7,37,74,70,000 0 Capital 60,68,000 0

Revenue —_-2,42,91,66,000 3,000 Capital 37,64,000 0

Revenue —_§,36.00,90,000 _—1,46,04.72,000 Capital 0 0

Revenue 5,30,92,26,000 4,61,000 Capital 3.58,80,00,000 0

Revenue 36,42,93,000 58.93,000 Capital 4,00,000 0

Revenue 1,59,74,83,000 51,000 Capital 10,53,50,000 0

Revenue 5,72,24,05,000 2,00,00,000 Capital 9,15,11,00,000 0

Revenue 11,95,68,57,000 i,10,000 Capital 64,55,00,000 0

Total

Grand Total

1476/04-

Revenue 6,99,14,06,32,000

Capital

2018/Pb, Govt. Press, SA,

2,31,65,84,000

15,02,00,000

1,11,97,88,000

75,00,000

7,37,74,70,000

60,68,000

2,42,91,69,000

37,64,000

6,82,05,62,000

0

5,30,96,87,000

3,58,80.00,000

37,01,86,000

4,00,000

1,59,75,34,000

10,53,50,000

5,74,24,05,000

9,15,11,00,000

11,95,69,67,000

64,55,00,000

1,64,37,20,84,000 8,63,51,27,16,000

72,36,37,08,000 3,61,09,98 9] 000 4,33,46,35,99,000

VIVEK PURI, Secretary to Gov

Department of Legal

8. Ni agar

7,71,50,43,40,000 5,25,47,19.75 000 12,96,97,63,15,000

ernment of Punjab,

and Legislative Affairs.

~

4