PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
(CHTR 10, 1937 SAKA)
PART I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
1.
Sums
GOVERNMENT OF PUNJAB
2.
NOTIFICATION
No. 11-Leg./2015.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 26th Day of March, 2015, is hereby published for general information:
The 30th March, 2015
THE PUNJAB APPROPRIATION ACT, 2015
(Punjab Act No. 11 of 2015)
AN
to provide for the authorization of appropriation of moneys out of the Consolidated Fund of the State of Punjab to meet the amounis spent on certain services during the financial years 2007-08, 2008-09. 2009-10 and 2010-11, in excess of the amounts authorized or granted for those services and for these years.
71
AcT BE it enacted by the Legislature of the State of Punjab in the Sixty-sixth Year of the Republic of India as follows:
This Act may be called the Punjab Appropriation Act, 2015. From and Out of the Consolidation Fund of the State of Punjab, the Issue of sums out specified in column 5 of each of the Schedule I to IV, appended to this Act, amounting in the aggregate to the sums of ? 895,34,97,410(? Eight hundred nintey five crore thirty four lac ninety seven thousand four hundred and ten only),
506,13,96,000(Five hundred six crore thirteen lac and ninety six thousand expenditure for only), 460,76,87,000 (? Four hundred sixty crore seventy six lac and eighty seven thousand only) and 1828,96,42,978/-(?One thousand eight hundered twenty eight crore ninety six lac forty two thousand nine hundered and seventy
eight only) shall respectively, be deemed to have been authroized to be paid
and applied to meet the amounts spent for defraying the chargesin respectof
the services specified in column 2 of each of the aforesaid
Schedules during
Short title
of the
consolidated
Fund of the State
of Punjab to meet
certain
the financial
years 2007-08.
2008-09, 2009-1 o
and 2010-11.
PUNJAB GOVT. GAZ. (E RA), ,
C , A)
I
E T
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
ICATION
t arch, No. 11-Leg./2015.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 26th Day of March, 2015, is hereby published for general information:-
PRI TI T, 2015
(Punjab Act No. 11 of 2015) t
to provide for the authorization of appropriation of moneys out of the onsolidated Fund of the State of Punjab to meet the amounts spent on certain services h n ci l ear 7-08, 8-09. 9-
and 2010-11, in ss h ounts ri d granted for h
services and for these years.
it t the egislature the State nj in the i t -sixth Year of the epublic s:-
This Act he nj p ropriation ct, 5.
From and Out of the Consolidation Fund oft njab, h s cif n um h edule I o ,
o h
ct, ounti n h r gate o h s & , 4, 7,
410(¥ i t r
tey five ty ur ac t h dr
e l ),
#506 1 , 00 < r x e an
x h
ly), £460 7 , 00 < r r t a
t
h l ) < 28,96,42,978/- ¥ O h ei
ht hundered
went t t a w h d
der t
t l ) shall ectively, o
i d o
pli to eet h ounts t r i g h
es in ct
i es cifi n um h sai
edules
ort
um
h
sol
of h
of Punjab to meet
enditure
h financial
7- 8,
2008-09, 2009-10
and 10-11.
1
Appropriation. Overriding effect of the Act.
72 PUNJAB GOVT. GAZ. (EXTRA), MARCH
31, 2015
(CHTR 10, 1937 SAKA)
the financial years 2007-08, 2008-09, 2009-10 and 2010-11, in excess of the
amounts authorized or granted for those services and for those years.
3. The sums deemed to have been authorized to be paid and applied
from and out of the Consolidated Fund of the State of Punjab under this Act,
shall be deemed to have been appropriated for the services and purposes, specified in the Schedules I to IV in relation to the Financial year 2007-08,
2008-09, 2009-10 and 2010-11 respectively.
4. Notwithstanding anything contained in any other Act for the time being in force, the provisions of this Act shall prevail. Appropriation.
Overriding effect
h ct
72 VT. GAZ.
E RA), ,
C , A)
- 0 2010-1 , n ess of h the n cial ar 7-08, 8-09, ounts rized or ted for h e
h ars.
s e ri d o
l
from and out of the onsolidated h t t nj er ct,
shall be ed to ave n propriated r h i es rposes
,
ecified in the edules I V n h i ancial r 7-08, 2008-09, 2009-10 and 2010-11 respectively. otwithstanding t i t i d n r ct h im n e, h visi ns o this Act shall prevail.
2
Demand
9.
12
No.
15
19
21
Finance
PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
Services and Purposes
Food and Supplies
Home Affairs and Justice
Irrigation and Power
Planning
Public Works
Total:
(CHTR 10, 1937 SAKA)
Grand Total :
SCHEDULE-I
Financial Year 2007-08 Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Sums not exceeding Grant made
by the
Legislative
Assembly
3
0
3915410
6079000
2929620000
0
2935699000
3915410
2939614410
Charged on the Total Consolidated
Fund
4
1704030000
4281246000
28406000
25000
176000
0
1732461000
4281422000
73
6013883000
5
1704030000
4281246000
0
3915410
28406000
0
25000
176000
6079000
2929620000
4668160000
4285337410
8953497410
N
2)
J GOVT. GAZ. (EXTRA), 31, 2015
CH , )
ULE -1 i ncial ear s t edi g Demand r i es ses rant ad har ed t otal No, bythe Consolidated
egislati e i
ss bly
2 4 5
& 4
8. Finance e 30000 000 Capital 0 6000 6000 , pplies e e 0 0 0 Capital 0
f ai c 0
Capital 0 0
g er 0
Capital 0 0
Planning 0 6079000 apital 0 0 0
Public orks Revenue 2929620000 0 0 Capital 0 0
ot l : e 00
Capital 3915410 4281422000 10 Grand Total : 2939614410 6013883000 0
3
Dermand No.
3
8
12
21
74 PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
Finance
Co-operation
Services and Purposes
2
Home Affairs and Justice Public Works
Total :
(CHTR 10, 1937 SAKA)
Grand Total :
SCHEDULE II
Financial Year 2008-09 Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Sums not exceeding Grant made
by the
Legislative
Assembly
3
138642000
1590020000
0
2836359000
4426379000
138642000
4565021000
Charged on the Total Consolidated
Fnd
4
455774000
40601000
496375000
496375000
0
138642000
2045794000
40601000
0
2836359000
4922754000
138642000
5061396000
PUNJAB GOVT. GAZ. (EXTRA), ,
C , A)
HEDULE
i ancial ear - s not exceedi g mand Services and Purposes rant a t otal o. by the onsoli t
egislati e und
Assembly
3
v 7 Cd
3. Co-operation ue 0 0 0 Capital 000 0 000 Finance Re e ue 1590020000 000 000 Capital 0 0 0
f airs Justice e 0 406 40 Capital
0 0
Public orks evenue 2 0 2836359000 Capital 0 0 0
otal evenue 44 496375000 4922754000 Capital 138642000 0 138642000 r otal 4565021000 496375000 5061 396000
4
Demand No.
3.
8
21
PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
Co operation
Education
Finance
Services and Purposes
Public Works
2
Total :
(CHTR 10, 1937 SAKA)
Grand Total :
SCHEDULE -II
Financial Year 2009-10 Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Sums not exceeding Grant made
by the
Legislative
Assembly
3
72934000
0
0
0
12365000
4497797000
0
4570731000
12365000
4583096000
Charged on the Total Consolidated
Fund
4
24591000
0
24591000
75
24591000
5
72934000
24591000
0
12365000
4497797000
0
4595322000
12365000
4607687000
PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
C 10, A)
EDULE-1l i ancial Year 2009-10 s i g
e and Services and Purposes rant a har ed t otal Neo. by the onsolidated
Legislative
Assembly
! 2
< 4 4
3. Co-operation evenue 0 Capital 0 0 0
5 ducati n Revenue 000 Capital 0
ce e e 0
Capital 0 0
ublic orks evenue 97000 0 000 apital 0
ot evenue 1000 24591000 00 Capital 0 0 000
r otal : 000
5
Demand No.
11
18
21
76
28
Finance
PUNJAB GOVT. GAZ. (EXTRA), MARCH
31,2015
Services and Purposes Health and Family Welfare Personnel and Adminstrative Refons
Public Works
Revenue and
Rehabilitation
Tourism and Cultral Affairs Total :
(CHTR I0, 1937 SAKA)
Grand Total :
SCHEDULE-IV
Financial Year 2010-I| Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
0740/03-2015/Pb. Govt. Press, S.A.S. Nagar Sums not exceeding
Grant made
by the
Legislative
Assembly
12764083000
1244000
0
0
4739297000
238698978
523618000
17503380000
763560978
18266940978
Charged on the Total Consolidated
Fimd
4
2387000
20315000
0
0
22702000
22702000
H.P.S. MAHAL,
5
12764083000
1244000
2387000
20315000
0
4739297000
0
238698978
0
523618000
17526082000
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
763560978
18289642978
VT. Z. E RA), ,
20
h C 10, A) EDULE-I Financial Year 2010-11 Sums not exceeding an rvices and Purposes Grant a har ed t e Total o. by the onsolidated
Legislative un
Assembly
1 2 3
7 T 4
8 ce evenue 3000 0 12 3000 Capital 0
Health and Family Welfare ~~ venue Capital 0 0
r nelandAdminstrative ~~ e e 0 ef rms Capital 0
ubli orks evenue 7000 0
Capital 0 0 0
2 e e e e ue 0 0
ehabil tation Capital 978 978 Tourism and Cultral f air e e ue 0 0 Capital 0 0 0
otal e 17 0000 0 2000
Capital 0
d ot : 40978 2978
0740/03-2015/Pb. ovt. r ss, . . agar
. . AL
Secretary to Government of Punjab, epart ent egal egislati e f airs.
6