EXTRAORDltlARY Published bę Authority CggAMOIQARH. THURSDAY, 7A?fŁlARY 12,îp89 (PAU9A 22,I9î0 SAX.A)
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PUNIAB GOYT GAZ. (EXTRA.), JAN. 12, 1989
(PAUSA 22,t9lfi SAKA)
DEPARTMENT OF LEGAL AHD LEGISLATIVE AFFAIRS
TheI 2tbJanuary, 1989
No. 1/L.C./89.—The Translation in Punjabi of Grin Panchayat (Atttfridment) Act, 1988 is tiereby publtshed under the authority of the Governor of Punjab and Shall be deemed t be theauthoritatiYe text thereof in Punjabi under3 tion 6-A ref tbe Punjab Officia1 Langua Act, 1967 (Punjab Act Wo. 5 of 1967),
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