PUNJAB GOVT. GAZ. (EXTRA), MARCH 20, 2015 (PHGN 29, 1936 SAKA)
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 20th March, 2015
No.10-Leg./2015,-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th Day of
January, 2015, is hereby published for general information :
THE PUNJAB CATTLE FAIRS (REGULATION) AMENDMENT ACT, 2014
(Punjab Act No. 10 of 2015)
AN
ACT
further to amend the Punjab Cattle Fairs (Regulation) Act, 1967.
69
Be it enacted by the Legislature of the State of Punjab in the Sixty-fifth
Year of the Republic of India, as follows :
1. () This Act may be called the Punjab Cattle Fairs (Regulation) short title and
Amendment Act, 2014.
(2) It shall come into force on and with effect from the date of its
publication in the Official Gazette.
2. In the Punjab Cattle Fairs (Regulation) Act, 1967, in section 2, in Amendment in
clause (b), the word and sign "elephant," shall be omitted.
H.P.S. MAHAL,
Secretary to Government of Punjab,
0732/03-2015/Pb. Govt. Press, S.A.S. agar
Department of Legal and Legislative Affairs.
commencement.
section 2 of
Punjab Act 6 of
1968.
PUNJAB GOVT. GAZ. (EXTRA), MARCH 20, 2015 69
(PHGN 29, 1936 SAKA)
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 20th March, 2015
No.10-Leg./2015.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th Day of January, 2015, is hereby published for general information :-
THE PUNJAB CATTLE FAIRS (REGULATION) AMENDMENT
ACT, 2014
(Punjab Act No. 10 of 2015)
AN
ACT
further to amend the Punjab Cattle Fairs (Regulation) Act, 1967.
BE it enacted by the Legislature of the State of Punjab in the Sixty-fifth
Year of the Republic of India, as follows :—
1. (I) This Act may be called the Punjab Cattle Fairs (Regulation) Short title and
Amendment Act, 2014. Sommencement.
(2) Itshall come into force on and with effect from the date of its
publication in the Official Gazette.
2. In the Punjab Cattle Fairs (Regulation) Act, 1967, in section 2, in Amendment in section 2 of
clause (b), the word and sign "elephant," shall be omitted. Punjab Act 6 of
1968.
H.P.S. MAHAL,
Secretary to Government of Punjab,
Department of Legal and Legislative Affairs.
0732/03-2015/Pb. Govt. Press, S.A.S. Nagar