Punjab act 010 of 2015 : The Punjab Cattle Fairs (Regulation) Amendment Act, 2014.

Department
  • Department of Rural Development And Panchayat

PUNJAB GOVT. GAZ. (EXTRA), MARCH 20, 2015 (PHGN 29, 1936 SAKA)

PART I

GOVERNMENT OF PUNJAB

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

NOTIFICATION

The 20th March, 2015

No.10-Leg./2015,-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th Day of

January, 2015, is hereby published for general information :

THE PUNJAB CATTLE FAIRS (REGULATION) AMENDMENT ACT, 2014

(Punjab Act No. 10 of 2015)

AN

ACT

further to amend the Punjab Cattle Fairs (Regulation) Act, 1967.

69

Be it enacted by the Legislature of the State of Punjab in the Sixty-fifth

Year of the Republic of India, as follows :

1. () This Act may be called the Punjab Cattle Fairs (Regulation) short title and

Amendment Act, 2014.

(2) It shall come into force on and with effect from the date of its

publication in the Official Gazette.

2. In the Punjab Cattle Fairs (Regulation) Act, 1967, in section 2, in Amendment in

clause (b), the word and sign "elephant," shall be omitted.

H.P.S. MAHAL,

Secretary to Government of Punjab,

0732/03-2015/Pb. Govt. Press, S.A.S. agar

Department of Legal and Legislative Affairs.

commencement.

section 2 of

Punjab Act 6 of

1968.

PUNJAB GOVT. GAZ. (EXTRA), MARCH 20, 2015 69

(PHGN 29, 1936 SAKA)

PART I

GOVERNMENT OF PUNJAB

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB

NOTIFICATION

The 20th March, 2015

No.10-Leg./2015.-The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th Day of January, 2015, is hereby published for general information :-

THE PUNJAB CATTLE FAIRS (REGULATION) AMENDMENT

ACT, 2014

(Punjab Act No. 10 of 2015)

AN

ACT

further to amend the Punjab Cattle Fairs (Regulation) Act, 1967.

BE it enacted by the Legislature of the State of Punjab in the Sixty-fifth

Year of the Republic of India, as follows :—

1. (I) This Act may be called the Punjab Cattle Fairs (Regulation) Short title and

Amendment Act, 2014. Sommencement.

(2) Itshall come into force on and with effect from the date of its

publication in the Official Gazette.

2. In the Punjab Cattle Fairs (Regulation) Act, 1967, in section 2, in Amendment in section 2 of

clause (b), the word and sign "elephant," shall be omitted. Punjab Act 6 of

1968.

H.P.S. MAHAL,

Secretary to Government of Punjab,

Department of Legal and Legislative Affairs.

0732/03-2015/Pb. Govt. Press, S.A.S. Nagar