PUNJAB GOVT. GAZ. (EXTRA), MARCH 31. 2017
(CITR I0, 1939 SAKA)
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
1.
PART I
GOVERNMENT OF PUNJAB
2.
No. 2-Leg./2017.-The following Act of the Legislature of the Stateof Punjab received the assent of the Governor of Punjab on the 30th day of March, 2017, is hereby published for general information:
3.
NOTIFICATION
The 3I st March, 2017
THE PUNJAB APPROPRIATION ACT, 2017.
to authorize the payment and appropriation ofcertain sums from and out
ofthe Consolidated Fund ofthe State of Punjab, for the services and purposes during the financial year, 20I 6-2017.
4.
(Punjab Act No. 2 of 2017) BE it enacted by the Legislature of the State of Punjab in the
Sixty-eighth Year of the Republic of lndia as follows:
5
AN
ACT
financial year 2016-2017. From and out of the Consolidated Fund of the State of Punjab, there may
be paid and applied sums, not exeeding
those, specified in column 5 of the
Schedule, appended to this Act, amounting, in the aggregate to a sum of Rs. 2,51l,99, 79,57,000/- (Rs. Twenty Five
thousand One Hundred Ninety
Nine Crores Seventy Nine Lacs and Fifty
Seven Thousand only) towards
defraying several charges, which will come in the course of payment to be
made during the financial year, 20l6-2017,
in respect of the servicesand
purposes, specified in column 2 of the said
Schedule.
This Act may be called the Punjab Appropriation Act, 2017. Short title.
Isue of
The sums, authorized to be paid and applied
from and out of the Appropriation.
Consolidated Fund of the State of Punjab by this Act, shall be appropriated for
the services and purposes, specified in the
said Schedule, in relation to the
Rs,51,99, 79, 57,00.
out of the Consolidated
Fuudofthe Sate of
Punjab for the
financialyear 2016
2017.
Notwithstanding anything contained in any other Act forthe time being Overriding effectof
in force, the provisions of this Act shall prevail. the Act.
1
Demand Services and purposes No.
2
3
6
7
8
10
12
13
14
15
Agriculture and Forests Animal Husbandry axd Fsheries Cooperalion
2
Eucation
PUNJAB GOVT. GAZ. (EXTRA), MARCH 3I, 2017
(CHTR 10, 1939 SAKA)
Defence Services Welfare Election
Finance
Excise and Taxation Fooxdand Supplies General Administration I lealthand Family Welfare Industries
HomeAflairsand Justice InfomatÃonand Public Relation Irigationaxd Power
SCHEDULE
Revenue Capital Revenue Capital Revenue Capital Revexe Capital Revenne Capital Revenue Capital Revene Capital Revenue Capital Revenue Capital Revenue Capital Revene Capital Revene Capital Revenue Capital Revene Capital Revenue Capital Grant made by the Legislative the Consolidated Assembly
Rs.
12501855000
72135000
56998000
22012000
Sums not exceeding Charged on
513144000
37656600X0
0
I|11017000
2000
57290000
93970000
0
4303370000
0
34404000
20321641000
l140617000
58536000
1S16083000
190952000
6980557000
726700000
1535000
22336600
0
21343894000
61601446000
Fund
4
Rs.
17930000
1218000
225000
430000
0
3170000
0
0
100000
10440251000
85026430000
45000
9195000
19252000
24828000
17400000
0
0
Total
5
Rs
12519785000
0
3353000
S6998000
22237000
513144000
376996000
0
1114187000
2000
ST290000
9407000
0
14743621000
8502643000
34449000
20321641000
|149812000
58536000
153533500
190952000
7005385000
726700000
18935000
223366000
21343894000
61601446000
17
I8
21
23
24
26
Local Govemment, Housing ad UitanDevekopent
Personnel and Administrative Refoms
Planing
Public \Wortks
Revenue and Rehabilitation Rural Development and Pachayats
PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2017
Science, Technology and
Environment
Social Security, Women & Chid Welfare and Welfare ofScheduled Castes& Backward Chsses
StateLegislature
Technical Education ad l1xdustrial Training
Tourism and Cultural Affairs
Transport
Vigilance
Total
Grand Total
(CHTR 10, 1939 SAKA)
Revene
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revene
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revene
Capital
Revenue
Capital
1225/03-2017/Pb. Gov!, Press, S.A.S. Nugar
94815000
2988728000
4721 1000
38631000
459944000
1339677000
68|1383000
5945365000
5000000
2968776000
647880000
0
I000
10000
2000
45|18000
623096000
87100000
S35181000
282871000
206369000
48632000
8642000
61631562000
..
354000
0
0
4539000
0
(0
68000
0
0
10539005000
94800960000 85026430000
156432522000 95565435000
VIVEK PURI,
7
94815000
2988728000
47211000
38985000
459944000
1339677000
681 1383000
5949904000
5000000
2968776000
647880000
0
I000
10000
2000
45118000
623164000
87100000
535181000
282871000
206369000
48632000
8642000
0
72170567000
179827390000
Secretary to Government of Punjab, Department of Legal and Legislative Afairs.
251997957000