PUNJAB GOVT. GAZ. (EXTRA), JUNE 13, 2018 75
(JYST 23, 1940 SAKA)
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 13th June, 2018
No.16-Leg./2018.- The following Act of the Legislature of the State of
Punjab received the assent of the Governor of Punjab on the 23rd day of
May, 2018, is hereby published for general information:-
THE PUNJAB ROADS AND BRIDGES DEVELOPMENT BOARD
(AMENDMENT) ACT, 2018.
(Punjab Act No.15 of 2618)
AN
ACT
further to amend the Punjab Roads and Bridges Development Board
Act, 1998.
BE it enacted by the Legislature of the State of Punjab in the Sixty-ninth
Year of the Republic of India as follows:-
. : : Short title and
1. (1) This Act may be called the Punjab Roads and Bridges Development mommencement.
Board (Amendment) Act, 2018.
(2) It shall come into force on and with effect from the date of its
publication in the Official Gazette. 4
2. - Inthe Punjab Roads and Bridges Development Board Act, 1998, in section ae aot in
8, at the end of clause (v), the word “and” shall be omitted and thereafter, the punjab Act 22 of
following clause shall be inserted, namely:- 1998.
“(v-a) salary and other miscellaneous expenditure of the Board,
and”.
VIVEK PURI,
Secretary to Government of Punjab,
Department of Legal and Legislative Affairs.
1529/6-2018/Pb. Govt. Press, S.A.S. Nagar