PUNJAB GOVT GAZ. (TXTRA.), APRIL 21, 2011 43 (VYSK 01. 1933 SAKA)
PART-I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 21st April. 2011
No. 17-Leg./2011--The iollowing Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 20:h April, 2011,
and is hereby publishea for general information : THE PUNJAB PANCHAYATI RAJ (AMENDMENT) ACT, 2011
(Punjab Áct No. 13 of 2011)
AN
ACT
fuidher to amend the Punjab Panchayati Raj Act, 1994.
BE it enacted by the Legislature of the State of Punjab in the Sixty second Year of the Republic of ndia as follows :
1. () This Act may be called the Punjab Panchav ati Rai Shot title and
(Amendme:t) Act, 2011.
(2) it sinall come into force with effect from 1st Julv, 2010.
2. ln the Punjab Parichavati Ra; Act, 1994, secticn 19 shall be omitted. onamiss1on of
commencement
GOBINDER SINGH,
3. The Punjab Panchayati Raj (Amendment) Ordinnce, 2010 (Punjab Repeal
Ordinance No. 9 of 2010), is hereby repealei.
Secretary to Government of Punjab,
Department of Legal and Legislative A ffa1rs
section 19 of Punjab Act 9 of 1994
PUNJAB GOVT GAZ. (CXTRA.), APRIL 21. 2011 43 (VYSK 01, 1933 SAKA)
PARTI
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 21st April, 2011
No. 17-Leg./2011.—The jvllowing Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 20th April, 2011, and 1s hereby publishea for general information
THE PUNJAB PANCHAYAT! RAJ (AMENDMENT) ACT. 2011
(Punjab Act No. 13 of 2011)
AN
ACT
furiber to amend the Punjab Panchayati Raj Act, 1994.
Bt it enacted by the Legislature of the State of Puujab in the Sixty-
second Year of the Republic of India as follows :-—
1. (7) This Act may bc called the Punjab Panchayati Raj Short title and \ commencement
(Amendment) Act, 2011.
(2) It siaall come into force with effect from 1st Julv, 2010.
lo | Po 2. aii the Punjab Panchayati Raj Act. 1994, section 19 shall be omitted.
Ommission of section 19 ol
Cunjat Act Y of
1994
3. The Punjab Panchayati Raj ( Amendment) Ordin:nce, 2010 (Punjab Repeal
Ordinance No. 9 of 2010), is hereby repealed.
GOBINDER SilNtiH,
secretary to Government of Punjab,
Department of Legal and Legislati ve Affairs