PUNJAB GOVT GAZ. (EXTRA.), MARCH 30, 2012 5
(CHTR 10, 1934 SAKA)
PART I
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 30th March, 2012
No. 2-Lcg./2012.The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th March, 2012, is hereby published for general information
THE PUNJAB APPROPRIATION (VOTE ON ACCOUNT)
ACT, 2012
(Punjab Act No. 2 of 2012)
AN
ACT
to authorize the paymnent and appropriation of certain sums from and out f the Consolidated Fund of the State of Pnjab, for the services of a part of the Financial Year, 2012-2013.
BE it enacted by the Legislature of the State of Punjab in the Sixty-third Year of the Republic of India as follows :
1. This Act may be called the Punjab Appropriation (Vote on Account) hot uue. Act, 2012.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applicd sums, not excecding those. specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of ?1424595,53,000 (Fourteen thousand two hundred forty five crore nincty five lakh fifty three thousand only) towards defraying several charges, during the Financial Year, 2012-2013, in respect of the services and purposes, specified in column 2 of the said Schedule.
3. The sums authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes expressed in the said Schedule in relation to the Financial Year, 2012-2013.
Issue of
7424595,53,000
out of the Consolidated Fund of the State of Punjab for the Financ1al Year, 2012
2013.
Appropriation.
P NJAB Z. TRA.), ,
C , A)
ART1
ENT I TI E FFAIRS,
otifi at n
arch,
No. eg./ 012.— e low ct h egislature of e t Punjab received the assent of the Governor of Punjab the t arch, 12, is hereby publis ed for general information :-—
OPRIATI N V OUNT)
CT,
(Punjab Act No. 2 of 2012) to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services of a part of the Financial Year, 2012-2013.
Bk it enacted by the Legislature of the State of Punjab in the Sixty-third Year of the Republic of India as follows :
1. hi ct a called the nj p ropriation (Vote ccount) Shase title:
ct,
. . ta, : . : su
. t of the onsolidated [Fu f the t t unjab, T 1424595.53.000 may be paid and applied sums. not exceeding those. specified in column 5 of the out of the : ' : lidated
Schedule, appended to this Act, amounting in the aggregate to the sum of mo he State T1424595,53,000 (Fourteen thousand two hundred forty five crore nincty five of Punjab for ; : he 1
lakh fifty three thousand only) towards defraying several charges, during the oe mn Financial Year, 2012-2013, in respect of the services and purposes. specified in 2013. um edule.
3. The sums authorized to be paid and applied from and out of the "PProPriauon. Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes expressed in the said Schedule in relation to the Financial ear, 2012-2013.
1
Demand No.
8
6
7
13
15
12
14
6
4
5
10
2
3
1
Services and purposes Agriculture and Forests
PUNJAB GOVT GAZ. (EXTRA.), MARCH 30, 2012
(CHTR 10, 1934 SAKA)
Animal Husbandry and Fisherics
Co-operation
Defence Services Welfarc Education
Elections
2
Finance Excise and Taxation Food and Supplies General Administration Health and Family Welfare Industries
Home Affairs and Justice Relations
Information and Public Irrigation and Power
SCHEDULE
Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Capital Revenue 20115823000 Revenuc
Capital
Revenue
Capital
Reveune
Capital
Revenue
Capital
Grant made
Revenue
by the
Legislative
Assembly
Rs.
3
1895321000
30168000
1316496000
50600000
553188000
321800000
76242000
4375000
608838000
395110000
567814000
12376198000
117790000
1366662000
481000
601343000
6085000)
6448769000
318313000
13460369000
301402000
32824400
19270000
112172000
I000000
12216503000
Capital 2133755000 (Sums not excecding) Charged on
the
Consolidated
Fund
4
Rs
771000
0
150000
942000
0
3000
59512000
0
3000
466000
1567725!000
21562290000
210000
2523 1000
1455000
210374000
0
0
Total Rs.
1896092000
30168000
1316646000
s0600000
554130000
321800000
76245000
4375000
20175335000
608838000
395113000
0
S68280000
0
28053449000
21680080000
1366872000
481000
626574000
60850000
6450224000
318313000
13670743000
301402000
328244000
19270000
I1217000
1000000
122165030O00
2133755000
p) 6 PUNJAB GOVT GAZ. (EXTRA.), MARCH 30. 2012
CHT , 1934 SA
SCHEDULE
(Sums not exceeding) Services and purposes Grant made C ged on Topi N by the the
L gisl t Consolidated
bl Fund
3 s >
Rs. Rs. R
1 Agriculture and Forests ~~ Revenue 1 771000 1396092000 Capital 30168000 ( Animal Husbandry Revenue 1316496000 50000 000
and eri s Capital 0 50600000 Co-operation Revenue 0 942000 554130000 Capital 0 321800000 4 Defence Services elf e Revenue 3000 76245000 Capital 0 4375000
Education 00 00 20175335000
Capital 0 608838000
Elections e 000 395113000
Capital 0 0
Excise axati e 14000 00 5 80000
Capital 0 0
Finance e e e 98000 75677257000 49000
Capital L 00 7 080000 9 Food and Supplies eve ue 000 1366872000 Capital 81000 (
General dmin stration evenue 3000 3 626574000
Capital 085000 0 60850000 1 Health and Family elfare evenue 448769000 3 00 Capital 313000 0 313000 12 o e f airs usti e evenue 13460369000 74000 13670743000 Capital 301402000 0 301402000 3 Industries Reveune 32824 000 0 44000 Capital 70000 i] 70000 4 Information ublic evenue 121720 H212000 Relations Capital 1 00 1000000 15 Irrigation and Power Revenue 12216503000 0 12216503000 Capital 13375500 0 2133755000
————
2
17
16
18
19
21
23
24
25
26
27
28
29
30
Labour and Employment
PUNJAB GOVT GAZ. (EXTRA.), MARCH 30, 2012
(CHTR 10, 1934 SAKA)
Local Government, Housing and Urban Development
Personnel and
Planning
Administrative Reforms
2
Public Works Revenue and Rehabilitation Rural Development and Panchayats Science, Technology and Environment Social and Women Welfare and Welfare of Schedule Castes/ Backward Classes State Legislature Technical Education and Industrial Training Transport
Tourism and Cultural Affairs
Vigilance
Total:
Grand Total:
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
3
Rs.
162590000
997302000
1599464000
77807000
S798000
294991000
333621000
4289668000
1920755000
3709787000
20625000
4130546000
570806000
30185000
6425000
6708074000
1522609000
103966000
0
708835000
302534000
209073000
33499000
1167750000
19190000
133564000
978000
Revenue 94554392000 Capital 10304946000
104859338000
4
Rs.
22799000
25000
33000000
1714000
3000
200000
2700000
50000
0
0
1066000
Rs.
162590000
997302000
GOBINDER SINGH,
1599464000
100606000
S798000
295016000
333621000
4322668000
1920755000
3711501000
20625000
4130549000
570806000
30185000
6425000
6708274000
1522609000
106666000
708885000
302534000
209073000
33499000
l167750000
19190000
134630000
978000
16037925000 1105923 17000
21562290000 31867236000
37600215000 142459553000
Secretary to Government of Punjab, Depart1ment of Legal and Legislative A ffairs.
PUNJAB GOVT GAZ. (EXTRA.), MARCH 30, 2012 7
(CHTR 10, 1934 SAKA)
| 2 3 4 5
Rs. Rs. Rs.
16 Labour and Employment Revenue 162590000 0 162590000 Capital 0 0 0
17 Local Government, Revenue 997302000 0 997302000 Housing and Urban Capital 1599464000 0 1599464000 Development
18 Personnel and Revenue 7 8070 22799000 100606000 Administrative Reforms Capital 57980 0 5798000
19 Planning Revenue 2949910 25000 295016000 Capital 3336210 0 333621000
21 Public Works Revenue 42896 80 33000000 4322668000 Capital 19207550 0 1920755000
2 Revenue and Revenue 3709787000 1714000 3711501000 Rehabilitation Capital 0625000 0 20625000
3 Rural Development evenue 546000 3000 4130549000 and Panchayats apital 5708 000 0 570806000
24 Science, Technology Re e ue 0 30185000 and Environment apital 0 6425000
25 Social and Women 200000 6708274000 Welfare and Welfare apital 15226 0 1522609000 of Schedule Castes/
Backward Classes
2% State Legislature R nue 10396 2700000 106666000 C i 0 0 0
27 Technical Education and R 708835000 50000 708885000 Industrial T aining C a 302534000 0 302534000
28 Tourism and Cultural Revenue 209073000 0 209073000 Affairs C a 34 9 0 0 33499000
2 Transp Revenue 16 75 000 0 1167750000 Cap al 1919 0 0 19190000
30 Vigilance Revenue 1 3564 0 1066000 134630000 Cap tal 978 0 0 978000
Total : Revenue 94 54392 0 76037925000 110592317000 Capital 10304946000 21562290000 31867236000 Grand Total : 104859 38 00 37600215000 142459553000
GOBINDER SINGH,
Secretary to Government of Punjab, Department of [Legal and Legislative Affairs.