PUNJAB GOVT GAZ. (EXTRA.), MARCH. 24, 2011
(CHTR03, 1933 SAKA)
PART-I
DEPARTMENTOF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
of
The 24th March, 2011
No. 06-Leg./2011.--The following Act of the Legislature of the State of Puniab received the assent of the Governor of Punjab on the 22nd March, 2011 and is hereby published for general information :
THE PUNJAB APPROPRIATION ACT, 2011
(Punjab Act No. 2 of 2011)
AN
ACT
3
to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year, 2010-2011.
BE it enacted by the Legislature of the State of Punjab in the Sixty second Year of the Republic of India as follows :
1. This Act may be called the Punjab Appropriation Act, 2011.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied sums, not exceeding those, specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum 2779,03,79,000 (Two thousand seven hundred seventy nine crore three lac and seventy nine thousand only) towards defraying several charges, pertaining to the financial year, 2010-2011, in respect of the services and purposes, specified in column 2 of the said Schedule.
Short title.
Issue of
279.03, 79,000
Consolidated Fund of the State of
out of the Puniab for the Financial Year 2010
2011
3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the financial year, 2010-2011.
PUNJAB GOVT GAZ. (EXTRA.), MARCH. 24, 2011 3
(CHTR 03, 1933 SAKA)
—
PART-1
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
Notification
The 24th March, 2011
No. 06-Leg./2011.—The following Act of the Legislature of the State of punjab received the as ent of the Governor of Punjab on the 22nd March, 2011 and is hereby published for general information :—
THE PUNJAB APPROPRIATION ACT, 2011
(Punjab Act No. 2 of 201 )
AN
C
to authorize the ayment d appropriation ofcertain sums from and out of the Consolidated Fund of the tate f unjab, r the services and purposes of the financial year, 2010-2011.
BE it act d Legislature the State of Punjab in the Sixty- second Year of the epublic of i o s —
1. hi ct h Punjab Appropriation Act, 2011. tle
2. From and h Consolidated the State of Punjab, Pad oo 10.000 there d l u s, not those, specified in o um ia out of the 5 of the Schedule, ap to th s Act amounting in the aggregate to the sum Consolidated of ¥ 2 , , , 0 (Tw thou a seve h sev n ne cro e three Fund of the ; State of
lac and sev nine thou an only) towards defraying several charges, punjab for pertaining to the finan y 2010-2011, in respect of the services and the Financial pu p spe ed in column 2 of the said Schedule. Y r - 2011.
3. The sum autho ized to be paid and applied from and out of the Co d e Fund of the State of Punjab by this Act, shall be appropriated for the services and purpo spec fied in the said Schedule in relation to the financial year, 2010-2011.
Appropriation.
1
No.
1
2
3
5
6
7
8
Demand Services and purposes
10
11
12
15
4
16
2
Agricuture and Forests
Animal Husbandry
PUNJAB GOVT GAZ.
(EXTRA.), MARCH 24, 2011
(CHTR 03, 1933 SAKA)
and Fisheries
Co-operation
Education
Election
Excise and Taxation Finance
Food and Supplies General Administration Health and Farnily Welfare
Home Afairs and
Justice
Irrigation and Power Labour and
Employment
SCHEDULE
Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital Grant made by the
Sums not exceeding Revenue
Capital
Legislative
Assembly
3
1760122000
89570000
216174000
97304000
12054000
3877889000
359732000
23499000
448619000
461274000
99720000
138440000
92024000
511498000
Revenue 3458210000 Capital 237762000 Revenue 4086176000 Capital 1352131000
7995000
Charged on the
Consolidated Fund
4
8200000
370000
129500000
2056000
0
0
488000
0
0
1392000
20270000
1000
80778000
0
0
0
Total
1768322000
89570000
216544000
97304000
141554000
0
3879945000
359732000
23499000
449107000
461274000
99720000
139832000
112294000
511499000
3538988000
237762000
4086176000
1352131000
7995000
PUNJAB GOVT GAZ. (EXTRA ), MARCH 24, 2011 4
(CHTR 03, 1933 SAKA)
SCHEDULE
. ——— Demand Services and purposes Sums not exceeding No. Grant made Charged on oT
by the the Total
Leg slative Consolidated
A semb y Fund
2 3 4 S
z ¥ 3
1 Agriculture and Revenue 1760122000 8200000 1768322000
2 Animal Husbandry R v nue 216174000 370000 216544000 and Fisheries Capital 97304000 0 97304000
3 Co-operation Revenue 12054000 129500000 141554000 Capital 0 0 0
5 Education ue 2056000 3879945000 Capital 359732000 0 359732000
6 Election 0 23499000 Capital 0 0 0
7 Excise and Taxation evenue 448619000 488000 449107000 Capital 0 0 0
8 Finance Revenue 461274000 0 461274000 Capital 9972000 0 99720000
9 Food and Supplies Revenue 1384 0 1392000 139832000 Capital 0 0 0
10 General Administration Revenue 920240 20270000 112294000 Capital 0 0 0
+ heath and Family Revenue 51 4980 10 511499000 cliare Capital 0 0 0
12 H i i Affairs and Revenue 3458210000 807 80 3538988000 3 apital 23776200 0 237762000
Irrigation and Pow 8 er Ri 408617600 0 4086176000
6 Labo ] ap 135213100 0 1352131000 abour an Rev nue 7995000 : 0 7995000 Employment Capital 0 0 0 —
0
21
19
22
1
17
18
23
24
25
26
28
29
30
2
Local Government, Housing and Urban Development
Personnel and Administrative Reforms
Planning
Public Works Revenue and
Rehabilitation
PUNJAB GOVT GAZ. (EXTRA.), MARCH 24, 2011
(CHTR03, 1933 SAKA)
Rural Development and Panchayats Science, Technology and Environment Social and Women's Welfare and Welfare of Scheduled Castes and Backward Classes State Legislature Tourism and Cultural Affairs
Transport
Vigilance
Total :
Grand Total :
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
14277 LR(P)-Govt. Press, U.I, Chd.
1184605000
Capital 3126425000 Revenue
Capital
Revenue
Capital
Revenue
Capital
43603000
20623000
56280000
106650000
308385000
2516305000
425700000
527000000
510570000
720492000
79450000
37000
0
186413000
318102000
24623000
18417660000
9067796000
27485456000
4
188000
60000000
317000
0
0
0
1200000
304923000
0
113000
50000
304923000
5
43603000
REKHA MITTAL,
20623000
56468000
106650000
368385000
2516305000
426017000
0
118460S000
312642S000
527000000
S10570000
720492000
80650000
37000
186526000
318102000
24673000
18722583000
9067796000
27790379000
Secretary to Government of Punjab, Department of Legal and Legislative A fairs.
17
18
19
21
pt
23
24
25
26
28
29
30
PUNJAB GOVT GAZ. (EXTRA.), MARCH 24, 2011 5
(CHTR 03, 1933 SAKA)
? X ;
Local Government, Revenue 0 0 0 Housing and Urban Capital 43603000 0 43603000 Development
Person el and Revenue 20623000 0 2 Administrative Capital 0 0 0
Reforms
Pl nning Revenue 56280000 0
Capital 1 650000 0 1066
Public orks Revenue 308385000 60000000 368385000 apital 6305000 0 2516305000
evenue Revenue 425700000 0 00
ehabil tation Capital 0 0
ural evel pment Revenue 1184605000 0 1184605000 nchayats Capital 3126425000 0 3126425000 ci nce, ol y Revenue 52 0 527000000 and Environment apital 0 0 0
Social and Women's Revenue 70000 0 510570000 Welfare and Welfare Capital 720492000 of Scheduled Castes
a l
egislat re e 4500 0 00000 80650000 apital 0 0 0
Tourism and Cultural 7000 0 37000
Affairs C pit 0 0
Transport R 1864130 0 113000 186526000 C pit 318102000 0 318102000
Vi a R venue 24623 0 50000 24673000 Capital 0 0 0
Total : R venue 18417 60000 3049 187225830 C pit 906 796 0 0 9067796000
G and Total : 27485456000 30492 27790379000
14 L ( )— ovt. Pre U.T,, Chd
REKHA MITTAL,
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.