PUNJAB GOVT. GAZ. (EXTRA), MARCH 31, 2015
(CHTR 10, 1937 SAKA)
PART I
1.
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
2.
NOTIFICATION
The 30th March, 2015 No. 13-Leg./2015,-The following Act of the Legislature of the Stateof runjab received the assent of the Governor of Punjab on the 27th Day oT March, 2015, is hereby published for general information:
THE PUNJAB APPROPRIATION (No. 3) ACT, 2015
(Punjab Act No. 13 of 2015)
81
AN
AcT to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2016. BE it enacted by the Legislature of the State of Punjab in the Sixty-sixth
Year of the Republic of India as follows:
This Act may be called the Punjab Appropriation (No.3) Act,
2015
From and Out of the Consolidation Fund of the State of Punjab,
there may be paid and applied sums, not exceeding those specified in column
5 of the Schedule, appended to this Act, amounting in the aggregate to the sum
of? 79313,86,67,000/-( Seventy nine
thousand three hundred thirteen crore
eighty six lacs and sixty seven thousand only) towards defraying several
charges, which will come in the courseof payment to be made during the
financial year 2015-2016, in respect of the services and purposes, specified in
column 2 of the said
Schedule.
Short title.
Issue of
79313,86,67,000/
out of the
consolidated Fund of
the State of Punjab
for financial year
2015.2016.
3. The sums, authorized to be paid and applied from and out of the Appropriation. Consolidated Fund of the State of Punjab by this Act, shall be appropriated for
the services and purposes, specified
in the said Schedule in relation to
the
Financial Year ending on the thirty-first day of March, 2016.
Notwithstanding anything contained in any other Act for the time Overriding effectof
4.
bring in force, the provisions of this Act shall prevail. the Act.
—-
J B GOVT. Z. E RA), 31, 2015 81
—_— C , A)
NM NT AB
DEPARTMENT OF LEGAL ND LEGISLATIVE AFFAIRS, PUNJAB
ICATION
arch, No. - eg./2015.-The following Act of the Legislature of the State of P h t h overnor unjab on the 27th Day of
March, 2015, is hereby published for general information:-
PRI o. T, 2015
( j ct o. 5)
t
to authorize the payment and appropriation of certain sums from and out of
the Consolidated h t njab, h es purposes
of the nancial year ding on the thirty-first y f arch, 16. BE it enacted by the egislature of the State of njab in the i t -sixth
ear of the Republic f ndia as ws:-
This Act d h nj Appropriation N
o. ) ct, horttitle.
om ut h onsolidation h t
t njab,
re a l s, t
di g h cifi n um To 3
Resin
of h hedule, o ct, oun
ti g n h r gate o h um soli ated
und of
Z79313,86, 7,00 /- (¥ ent h
dr e the State of Punjab
mE
. n cial year t a h onl
y) o ar s i g eral 5- 016. c ar es, hi will h rs ent ad r
f n cial r . 16, n ct o f the i s r oses, cif n
co umn h s d Sc
hedule.
su s, a ri d
l ed rom nd out of the Appr opriation.
Consolidated of t t of Punj ct, al pro
priated or
ser i es purposes, specifi d h Schedule r
Financial ear e i
h thirty-first ofMarch,
6.
4 Notwithstanding anything contained in any other Act for the time Over ect f
n provisi ns f th
Act shall prevail.
th ct
E)
1
9
11
8
10
12
7
6
2
3
4
1
82
Demand Services and purposes No.
2
Agriculture and Forests Co-operation
PUNJAB GOVT. GAZ. (EXTRA), MARCH
31, 2015
(CHTR 10, 1937 SAKA)
Defence Services Welfare Education
Animal Husbandry and Fisheries Revenue Elections
Finance
Excise and Taxation
Food and Supplies
Genera! Administration
Health and Family Welfare
SCHEDULE
Home Affairs and Justice Revenue
Capital
Capital
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Grant made
by the
Revenue
Sums not exceeding Charged on
Capital 342160000 Legislative
Assembly
3
37560499000
19773000
4658343000
388528000
921109000
6800000000
366663000
89647525000
2503 121000
977251000
0
1569998000
0
5703829000
490000
2243815000
Capital 281100000 Revenue 31295734000 Capital 39883000 the
Revenue 54187787000 Capital 929246000 Consolidated
Fnd
4
1345000
0
100000
100000
J0000
0
200960000
1502000
1700000
Total
83863000
37561844000
73248558000 99001465S000 172250023000
Capital 1355020000 210983432000 212338452000
19773000
4658443000
1264675000
388528000
921209000
6800000000
366673000
342160000
89848485000
2503 121000
978753000
1571698000
0
325000 5704154000
490000
2327678000
281100000
1626000 31307360000
39883000
55452462000
0 929246000
82 NJAB VT. Z. E
RA), ,
CH ,
D E
s t i g and Services and purposes r t a e Charged on otal
o. by the
egislative Consolidated *
ssembly und
I 3 5
1 Agriculture and Forests Revenue 37560499000 0 0
00
Capital 000 nimal Husbandry and Fisheries Revenue 8343000 Capital 0 000
Co-operation ue
Capital 0
ef r ices elfare venue 1 00
Capital
5 ducati e ue 000 00
00 000
apital 0 l ctions e e ue 0 00 Capital 0 0
xci axat e 8000 0
8000
Capital 0 e 7324855 000 9 0 023000 Capital 0000 7 432000 52000 pplies e 29000 40
00
Capital 0 Genera! A inistrati n e e e 0
0
apital 0 0 000 11 ealt il elfare Re e ue 40
00 11626000 3 60000
Capital 000 0 00 Home Affairs an Just e e ue S4187
000 000 5545 2000
apital 000 0 9
46000
13
14
16
17
18
19
20
21
23
24
25
26
27
Industries
PUNJAB GOVT, GAZ. (EXTRA), MARCH 3 1, 2015
Irigation and Power
Labour and Employment
Infonation and Public Relations Revenue Urtban Development
Refons
Personnel and Administrative
Planning
(CHTR 10, 1937 SAKA)
Programme Implementation Public Works
Local Government, Housing and Revenue Revenue and Rehabilitation Rural Development and
Panchayats
Science, Technology and
Environment
Social Security and Women
Welfare and Welfare of
Scheduled Castes and
Backward Classes
State Legislature
Revenue 2467271000
Capital
Technical Education and
Industrial Training
Capital
Revenue
Capital
Revenue
Capital
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
110042000
667200000
Capital
20000000
Revenue Capital
43098503000
10755100000
Capital
535770000
55000000
Revenue 10483310000
8879906000
Capital 19068500000
703256000
98870000
11000000
592441000
7136300000
0
Capital 1251800000
12609023000
20000000
9878247000
Revenue 26105023000
64580000
100000
1693932000
348720000
0
Revenue 2854440000
798601000
0
0
73742000
0
150000
3200000
5133000
0
0
0
2467271000
810000
43098503000
0
83
11000000
50000
110042000
667200000
10755100000
0
20000000
S35770000
55000000
8879906000
703256000
172612000
11000000
592591000
7136300000
0
10486510000
19068500000
12614156000
20000000
9878247000
1251800000
64580000
100000
26105833000
1693932000
359T20000
0
2854490000
798601000
B VT. GAZ. E RA), 31,
(CHTR10,1937SAKA)
ustries e
e 2467271000 0
246 0
apital 110042000 0 11
0042000
rmation and Public Relations Revenue
0 0 667200000
Capital 20 0
20000000
rigation and Power Rev enue 3000
0 43098503000
apital 10755100000 0 1075
5100000
Labour and Employment Revenue
00 0 535770000
Capital 0
55000000
ocal overnment, ousing and Revenu e 000 0 88
79906000
rban Development Capital
000 0 703256000
Personnel dmin strative Revenue 00
00 172 2000
eforms
Capital 00
1 000
i g evenu e 0 1 0
592591000
Capital 713 0
0 71363 0000
am e plementation evenue
0 0
Capital 0
0
bli orks Reve nue 104 31000 3 0
10486 10000
Capital 19 00000
0 19068500000
Revenue and Rehabilitation eve nue 12 23000
12614 56000
apital
00
Rural evel ment nd e ve ue 7000
7000
nchayats Capital
125180 00 0 12 0
000
Science, echnology ev enue 64580
Envi ent
apital 10
0
ocial ecurity omen Reven ue 26105023000 81 2
61 3000
Welfare Welfare of apital 16939 00
2000
Scheduled Castes Backward l sses t t egislature Revenue
348 00 000 7
apital 0
0
Technical Education and Reve nue 2854440000
000
Industrial Trai i g apital 798601
798601000
28
30
84
Tourism and Cultural Affairs Transport
PUNJAB GOVT. GAZ.
(EXTRA), MARCH31, 2015
(CHTR 10, 1937 SAKA)
Vigilance
Total :
Grand Total :
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
0740/03-2015/Pb. Govt. Press, S.A.S. Nagar
171665000
1570000000
3893805000
70250000
437037000
20000 171685000
1570000000
3893805000
70250000
3335000 440372000
H.P.S. MAHAL,
425566922000 100665111000 526232033000
0
55923202000 210983432000 266906634000
481490124000 311648543000 793138667000
Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
84 VT.
GAZ. E RA), RCH
,
CH , )
28 T ur m Cultural A ffairs Revenue 1
20000 1
0
Capital 1570000000 0
1570000000
29 Transport eve nue 3893 000 0 38938
05000
Capital 0
0 00
30 igi e
43 000 3335000 00
Capital 0
0
otal : e 425566922000 I 0066
511100 5 3000
apital 55923202000 21098343200
4000
r ot l : 481490124000 3116485430
00 667000
.
ecretary over ment njab, epartment of egal nd egislative f airs. 0740/03-2015/Pb. Govt. Press, S.A.S. agar