Regd. No. NW/CH-22 Regd. No. CHD/0092/2018-2020
EXTRAORDINARY
Published by Authority
CHANDIGARH, THURSDAY, DECEMBER 26, 2019
(PAUSA 5, 1941 SAKA)
( cxxvi )
LEGISLATIVE SUPPLEMENT
Contents Pages
Part - I Acts
The Punjab State Commission for Scheduled Castes (Amendment) Act, 2019, (Punjab Act No. 20 of 2019) .. 171
Part - II Ordinances
Nil
Part - III Delegated Legislation
Nil
Part - IV Correction Slips, Republications and Replacements
Nil
1
PUNJAB GOVT. GAZ. (EXTRA), DECEMBER 26, 2019
(PAUSA 5, 1941 SAKA)
171
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 26th December, 2019
No. 24-Leg./2019.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 10th day of December, 2019, is hereby published for general information:-
THE PUNJAB STATE COMMISSION FOR SCHEDULED CASTES
(AMENDMENT) ACT, 2019
(Punjab Act No. 20 of 2019)
AN
ACT
further to amend the Punjab State Commission for Scheduled Castes Act, 2004.
BE it enacted by the Legislature of the State of Punjab in the Seventieth Year of the Republic of India as follows:-
1. (1) This Act may be called the Punjab State Commission for Scheduled Castes (Amendment) Act, 2019.
(2) It shall come into force on and with effect from the date of its publication in the Official Gazette.
2. In the Punjab State Commission for Scheduled Castes Act, 2004, in section 4, in sub-section (1), in the proviso, for the words "seventy years", the words "seventy-two years" shall be substituted.
3. (1) The Punjab State Commission for Scheduled Castes (Amendment) Ordinance, 2019 (Punjab Ordinance No. 4 of 2019), is hereby repealed.
(2) Notwithstanding such repeal, anything done or any action taken under the Ordinance, referred to in sub-section (1), shall be deemed to have been done or taken under the provisions of this Act.
S.K. AGGARWAL
Secretary to Government of Punjab, Department of Legal and Legislative Affairs. Short title and
commencement.
Amendment in
section 4 of
Punjab Act 5 of
2004.
Repeal and saving. 1933/12-2019/Pb. Govt. Press, S.A.S. Nagar
2