PUNJAB GOVT. GAZ. (EXTRA), MARCH 30, 2022
(CHTR 9, 1944 SAKA)
36
EXTRAORDINARY
Published by Authority
CHANDIGARH, WEDNESDAY, MARCH 30, 2022
(CHAITRA 9, 1944 SAKA)
( xxvii )
LEGISLATIVE SUPPLEMENT
Contents Pages Part - I Acts
The Punjab Appropriation (Vote on Account) Act, 2022
(Punjab Act No. 10 of 2022)
Part - II Ordinances
Nil
Part - III Delegated Legislation
Nil
Part - IV Correction Slips, Republications and Replacements
Nil ______ .. 37-43
1
37
( 37 )
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 30th March, 2022
No.10-Leg./2022.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 29th day of March, 2022, is hereby published for general information:-
THE PUNJAB APPROPRIATION (VOTE ON ACCOUNT)
ACT, 2022
(Punjab Act No. 10 of 2022)
AN
ACT
to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services of a part of the Financial Year 2022-2023.
BE it enacted by the Legislature of the State of Punjab in the Seventy third Year of the Republic of India as follows :-
1. This Act may be called the Punjab Appropriation (Vote on Account) Act, 2022.
2. From and out of the Consolidated Fund of the State of Punjab, there may be paid and applied, sums not exceeding those, specified in column 5 of the Schedule, appended to this Act, amounting in aggregate to a sum of rupees 37120,23,76,000/- (Thirty Seven Thousand One Hundred Twenty Crore Twenty Three Lakh and Seventy Six Thousand rupees only) towards defraying the several charges, during the Financial Year 2022-2023, in respect of the services and purposes, specified in column 2 of the said Schedule.
Short title.
Issue of rupees
37120,23,76,000/-
out of the
Consolidated Fund
of the State of
Punjab for the
Financial Year 2022-
2023.
38
3. The sums authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, expressed in the said Schedule in relation to the Financial Year 2022-23.
4. Notwithstanding anything contained in any other Act for the time being in force, the provisions of this Act shall prevail.
Appropriation.
Overriding effect of
the Act.
39
SCHEDULE
Demand Services and purposes sums not exceeding No.
Grant made Charged on Total
by the the
Legislative Consolidated
Assembly Fund
1 2 3 4 5
Rs. Rs. Rs.
1 Agriculture Revenue 23561581000 102000 23561683000 Capital 10678000 0 10678000
2 Animal Revenue 1758631000 25000 1758656000 Husbandry, Capital 15375000 0 15375000 Dairy
Development
and Fisheries
3 Co-operation Revenue 963202000 98000 963300000 Capital 1302575000 0 1302575000
4 Defence Revenue 326017000 0 326017000 Services Capital 36004000 0 36004000 Welfare
5 Education Revenue 45963276000 403000 45963679000 Capital 473800000 0 473800000
6 Elections Revenue 1256686000 0 1256686000 Capital 67500000 0 67500000
7 Excise and Revenue 895799000 2049000 897848000 Taxation Capital 0 0 0
8 Finance Revenue 37201587000 52432105000 89633692000 Capital 79125000 55897378000 55976503000
40
9 Food, Civil Revenue 1365636000 48000 1365684000 Supplies and Capital 2544950000 0 2544950000 Consumer
Affairs
10 General Revenue 884711000 42858000 927569000 Administration Capital 0 0 0
11 Health and Revenue 13403949000 617000 13404566000 Family Capital 51585000 0 51585000
Welfare
12 Home Affairs Revenue 26856807000 3978000 26860785000 Capital 408798000 0 408798000
13 Industries & Revenue 6400282000 87000 6400369000 Commerce Capital 42529000 0 42529000
14 Information Revenue 674705000 0 674705000 and Public Capital 0 0 0
Relations
15 Water Revenue 3779920000 0 3779920000 Resources Capital 3706456000 0 3706456000
16 Labour Revenue 87506000 0 87506000 Capital 0 0 0
17 Local Revenue 7790166000 0 7790166000 Government Capital 5313840000 0 5313840000
18 Personnel Revenue 106599000 36536000 143135000 Capital 4375000 0 4375000
19 Planning Revenue 130662000 0 130662000 Capital 5843256000 0 5843256000
20 Power Revenue 10970637000 0 10970637000 Capital 564374000 0 564374000
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21 Public Revenue 2100320000 375000 2100695000 Works Capital 3621475000 0 3621475000
22 Revenue, Revenue 8108097000 501000 8108598000 Rehabilitation Capital 0 0 0
and Disaster
Management
23 Rural Revenue 7676320000 820000 7677140000 Development Capital 1273950000 0 1273950000 and
Panchayats
24 Science, Revenue 87862000 0 87862000 Technology Capital 20750000 0 20750000 and
Environment
25 Social Revenue 14797711000 52000 14797763000 Security, Capital 48711000 0 48711000 Women &
Child
Development
26 State Revenue 189745000 2315000 192060000 Legislature Capital 0 0 0
27 Technical Revenue 1337205000 29000 1337234000 Education Capital 112973000 0 112973000 and
Industrial
Training
28 Tourism and Revenue 111934000 0 111934000 Cultural Capital 397400000 0 397400000 Affairs
29 Transport Revenue 1858663000 0 1858663000 Capital 3750000 0 3750000
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30 Vigilance Revenue 226075000 1216000 227291000 Capital 0 0 0
31 Employment Revenue 362607000 0 362607000 Generation Capital 2049000 0 2049000 and Training
32 Forestry Revenue 1743464000 252000 1743716000 and Wildlife Capital 0 0 0
33 Governance Revenue 249219000 0 249219000 Reforms Capital 42649000 0 42649000
34 Horticulture Revenue 197710000 0 197710000 Capital 849000 0 849000
35 Housing and Revenue 145054000 0 145054000 Urban Capital 80064000 0 80064000 Development
36 Jails Revenue 820860000 0 820860000 Capital 166821000 0 166821000
37 Law and Revenue 2285249000 694495000 2979744000 Justice Capital 0 0 0
38 Medical Revenue 1729561000 52000 1729613000 Education Capital 344459000 0 344459000 and
Research
39 Printing and Revenue 79057000 129000 79186000 Stationery Capital 2000 0 2000
40 Sports and Revenue 445087000 252000 445339000 Youth Capital 0 0 0
Services
41 Water Revenue 1965625000 5000000 1970625000 Supply and Capital 2445958000 0 2445958000 Sanitation
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42 Social Revenue 2022525000 2000 2022527000 Justice, Capital 135213000 0 135213000 Empowerment
and
Minorities
Total Revenue 232918309000 53224396000 286142705000 Capital 29162293000 55897378000 85059671000 Grand Total 262080602000 109121774000 371202376000
S.K. AGGARWAL,
Principal Secretary to Government of Punjab, Department of Legal and Legislative Affairs. 2541/3-2022/Pb. Govt. Press, S.A.S. Nagar