Wed as 'Navdcep
Singn amu
PUNJAR OOVT.
GA7.
(EXTRA),
SBUTEMBER 14, 2018
89
(HUDR 23,
1940
SAKA)
PART I
DEPARTMHNT OR
LEGAL AND
IC DINSL.ATIVE
ARTAIRS,
PUJNJAB
GOVERNMENT OF
NOTIPICATON
The 1413
September,.2018
THE PUNJAB SCHEDULED CASTES AND
BACKWARD
CLASSES
(RESERVATION IN
SERVICES)
AMENDMENT
ACT, 2018
No.18-Leg
/2018.-Thefollowing
Ac1
of Ihe
l.egtalature
o Punjab receivedthe
assent ofthe
Governor of Punjab
on
the
12h day of Scptember, 2018, is
hereby published forgenerul Information:
(Punjab Act No.17of2018)
AN
ACT
further toamend the
Punjab Scheduled
Castes andBackward
Classes (Reservation in
Services) Act,
2006.
BE itenacted
by the
Legislatureof theState ofPunjab inthe
Sixty-ninth Year of the
Republic of
India asfollows:-
1.
(1)
ThisActmay
be called
the
Punjab Scheduled
Castes
and Backward Short
titie and commencement Classes (Reservation in
Services)
Amendment Act,
2018.
(2)
Itshall be
deemed tohave come intoforce on and with
effect
from the 20th
day of February,
2018.
(i)
after sub-section(2), the
following
sub-sections shall be
inserted, namely:-
"(3) The percentageof
reservation for
filling
up thevacancies by
promotionby
Scheduled Castes in
Group 'A' and
Group B' Services
shall befourteenpercent.
(4) Thepercentageof
reservation for
filling
up thevacancies by
promotion by
Scheduled Castes inGroup'C andGroup'D'
2. In the
Punjab
Scheduled
Castes andBackward Classes (Reservation in of
sub-sections (3) and
(4)
shall beomitted;
2006.
PUJNJAH
GOVT.
GAZ.
(HXTRAY
SRPTFAMATR
14, 2018 a
23, 19AOBSAKA)
dm sub-section
(8)
ahatl
be urmitted; nnd (iv)
After
sub-section
(7),
the
following
sub-aectlon shall beadded, namely:-
"ca
Reservation
shall niso be
apptienbie to
profurmu promotion and
appointment by
trannfer.",
VIVKK PURS,
Secretury to
Government of Punjab, Department of
Legul und
Legislative
Affairs, 1600/9-2018/Pb. Govi.
Press, S.A.S.
Nagar Scanned
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