Andhra Pradesh Acts Starting With A

Andhra Pradesh act 020 of 18 : The Andhra Pradesh Mutually aided Co-operative Societies (Amendment) Act,2018.
State: Andhra Pradesh Date: 15 May 2018 Department: Agriculture & Cooperative Department Ministry: Ministry of Law Department
Andhra Pradesh act 008 of 1954 : The Andhra Pradesh (Prevention of Speculation in Immovable Property) Act, 1954.
State: Andhra Pradesh Date: 8 Mar 2008 Department: General Administration Department
Andhra Pradesh act 011 of 1954 : The Andhra Pradesh Requisitioning of Buildings Act, 1954.
State: Andhra Pradesh Date: 30 Jun 1954 Department: General Administration Department
Andhra Pradesh act 004 of 1955 : The Andhra Pradesh Cinemas (Regulation) Act, 1955
State: Andhra Pradesh Department: Home Department Ministry: Ministry of Andaman and Nicobar Administration
Andhra Pradesh act 010 of 1955 : The Andhra Pradesh Pathology and Anatomy Act, 1955
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 033 of 1956 : The Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956.
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 046 of 1956 : The Andhra Pradesh Housing Board Act, 1956.
State: Andhra Pradesh Department: Housing Department
Andhra Pradesh act 037 of 1956 : The Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956
State: Andhra Pradesh Date: 14 Dec 1956 Department: Revenue Department
Andhra Pradesh act 007 of 1956 : The Andhra Pradesh Court-fees and Suits Valuation Act, 1956.
State: Andhra Pradesh Date: 22 Mar 1956 Department: Law Department
Andhra Pradesh act 015 of 1956 : The Andhra Pradesh Silkworm Seed and Cocoon (Control) Act, 1956.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 008 of 1956 : The Andhra Pradesh Objectionable Performances Prohibition Act, 1956
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 009 of 1957 : The Andhra Pradesh Contingency Fund Act, 1957
State: Andhra Pradesh Date: 5 Sep 1957 Department: Finance Department
Andhra Pradesh act 004 of 1958 : The Andhra Pradesh Khadi and Village Industries Board Act, 1958.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 012 of 1959 : The Andhra Pradesh State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 001 of 1959 : The Andhra Pradesh Weights and Measures (Enforcement) Act, 1958.
State: Andhra Pradesh Department: Consumer Affairs Food & Civil Supplies Department
Andhra Pradesh act 008 of 1960 : The Andhra Pradesh Public Libraries Act, 1960.
State: Andhra Pradesh Department: School Education Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 002 of 1960 : The Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 007 of 1960 : The Andhra Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960.
State: Andhra Pradesh Date: 25 Feb 1960 Department: Youth Advancement, Tourism & Culture Department
Andhra Pradesh act 032 of 1961 : The Andhra Pradesh District Collector's Powers (Delegation) Act, 1961
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 045 of 1961 : The Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1961.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 039 of 1961 : The Andhra Pradesh Housing Schemes (Acquisition of Land) Act, 1961.
State: Andhra Pradesh Department: Housing Department
Andhra Pradesh act 007 of 1961 : The Andhra Pradesh (Transferred Territories) Extension of Laws Act, 1961.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 020 of 1962 : The Andhra Pradesh Transferred Territories (Repeal and Extension of Laws) Act, 1962.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 002 of 1962 : The Andhra Pradesh Non-trading Companies Act, 1962.
State: Andhra Pradesh Department: Consumer Affairs Food & Civil Supplies Department
Andhra Pradesh act 004 of 1962 : The Andhra Pradesh Habitual Offenders Act, 1962.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 024 of 1963 : The Acharya N.G. Ranga Agricultural University Act, 1963
State: Andhra Pradesh Date: 12 Jun 1966 Department: Agriculture and Cooperation Department
Andhra Pradesh act 022 of 1963 : The Andhra Pradesh Corneal Grafting Act, 1963.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 012 of 1963 : The Andhra Pradesh State Co-operative Bank (Formation) Act, 1963.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 004 of 1964 : The Andhra Pradesh Prevention of Couching Act, 1964.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 013 of 1965 : The Andhra Pradesh Bhoodan and Gramdan Act, 1965.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 012 of 1965 : The Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965.
State: Andhra Pradesh Department: Water Resources Department
Andhra Pradesh act 010 of 1965 : The Andhra Pradesh Gift Goods (Prevention of Unlawful Possession) Act, 1965.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 002 of 1965 : The Andhra Pradesh Splitting up of Joint Pattas Act, 1965.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 009 of 1966 : The Andhra Pradesh Official Languages Act, 1966.
State: Andhra Pradesh Department: Youth Advancement, Tourism & Culture Department
Andhra Pradesh act 016 of 1966 : The Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966
State: Andhra Pradesh Date: 11 May 1968 Department: Agriculture and Cooperation Department
Andhra Pradesh act 008 of 1967 : The Andhra Pradesh Land Revenue (Enhancement) Act, 1967
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 001 of 1967 : The Andhra Pradesh Forest Act, 1967
State: Andhra Pradesh Department: Environment, Forest, Science & Technology Department
Andhra Pradesh act 020 of 1968 : The Andhra Public Premises (Eviction of Unauthorised Occupants) Act, 1968.
State: Andhra Pradesh Department: Department of Transport & Roads Building Department (TR&B)
Andhra Pradesh act 017 of 1968 : The Andhra Pradesh Excise Act, 1968.
State: Andhra Pradesh Date: 8 May 1970 Department: REVENUE DEPARTMENT
Andhra Pradesh act 016 of 1968 : The Andhra Pradesh Lotteries Act, 1968
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 023 of 1968 : The Andhra Pradesh Medical Practitioners Registration Act, 1968.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 016 of 1969 : The Andhra Pradesh (Andhra Area) Proprietary Estates Village Service and the Andhra Pradesh (Andhra Area) Hereditary Village Offices Laws (Repeal) Act,1969.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 001 of 1970 : The Andhra Pradesh Preventive Detention Act, 1970.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 020 of 1971 : The Andhra Pradesh Essential Services Maintenance Act, 1971.
State: Andhra Pradesh Date: 26 Aug 1971 Department: Consumer Affairs Food & Civil Supplies Department
Andhra Pradesh act 004 of 1971 : The Andhra Pradesh Minor Forest Produce (Regulation of Trade) Act, 1971
State: Andhra Pradesh Department: Environment, Forest, Science & Technology Department
Andhra Pradesh act 002 of 1971 : The Andhra Pradesh Intermediate Education Act, 1971.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 026 of 1971 : The Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971.
State: Andhra Pradesh Date: 14 Dec 1972 Department: REVENUE DEPARTMENT
Andhra Pradesh act 019 of 1971 : The Andhra Pradesh Relief, Undertakings (Special Provisions) Act, 1971.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 019 of 1972 : The Andhra Pradesh Civil Courts Act, 1972.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 001 of 1973 : The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973.
State: Andhra Pradesh Department: REVENUE DEPARTMENT Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 035 of 1974 : The Andhra Pradesh Escheats and Bona Vacantia Act, 1974.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 027 of 1974 : The Andhra Pradesh Gaming Act, 1974.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 007 of 1974 : The Andhra Pradesh Districts (Formation) Act, 1974.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 036 of 1974 : The Andhra Pradesh Re-enacting and Repealing Act, 1974.
State: Andhra Pradesh Department: Law Department
Andhra Pradesh act 032 of 1974 : The Andhra Pradesh Factories and Establishments (National, Festival and other Holidays) Act, 1974.
State: Andhra Pradesh Department: Labour Employment Training & Factories Department
Andhra Pradesh act 007 of 1975 : The Andhra Pradesh Reserved Forests (Validation of Notifications) Act, 1975.
State: Andhra Pradesh Department: Environment, Forest, Science & Technology Department
Andhra Pradesh act 002 of 1975 : The Andhra Pradesh Land Revenue (Additional Wet Assessment) Act, 1975.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 011 of 1975 : The ANDHRA PRADESH RECOGNISED PRIVATE EDUCATIONAL INSTITUTIONS (CONTROL) ACT, 1975.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 021 of 1976 : The Andhra Pradesh Occupants of Homesteads (Conferment of Ownership) Act, 1976.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 061 of 1976 : The Andhra Pradesh Muttah, Jattu, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1976.
State: Andhra Pradesh Department: Labour Employment Training & Factories Department
Andhra Pradesh act 054 of 1976 : The Andhra Pradesh State Handloom Weavers' Co-operative Society (Formation) Act, 1976.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 053 of 1976 : The Andhra Pradesh State Aid to Industries Act, 1976.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 009 of 1977 : The Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 008 of 1977 : The Andhra Pradesh Board of Revenue (Replacement by Commissioners) Act, 1977.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 012 of 1977 : The Andhra Pradesh Prevention of Begging Act, 1977.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 007 of 1977 : The Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 011 of 1977 : The ANDHRA PRADESH PROHIBITION OF COW SLAUGHTER AND ANIMAL PRESERVATION ACT, 1977.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 010 of 1978 : The Andhra Pradesh Watans (Abolition) Act, 1978.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 030 of 1978 : The Andhra Pradesh Intoxicating Liquors (Prohibition of Advertisements) Act, 1978.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 026 of 1979 : The Andhra Pradesh Children Act, 1979.
State: Andhra Pradesh Department: Department of Department for Women, Children, Differently Abled & Senior Citizens
Andhra Pradesh act 009 of 1980 : The Andhra Pradesh Prevention of Anti-Social and Hazardous Activities Act, 1980.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 001 of 1982 : The Andhra Pradesh Education Act, 1982.
State: Andhra Pradesh Department: Higher Education Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 017 of 1982 : The ANDHRA PRADESH TAXATION OFFENCES (INAPPLICABILITY OF LIMITATION) ACT, 1982.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 012 of 1982 : The Andhra Pradesh Land Grabbing (Prohibition) Act, 1982
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 011 of 1983 : The Andhra Pradesh Lokayukta Act, 1983.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 005 of 1983 : The Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 017 of 1983 : The Andhra Pradesh Horse Race (Abolition of Turf Agencies) Act, 1983.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 015 of 1983 : The ANDHRA PRADESH CO-OPERATIVE SPINNING MILLS (REGULATION) ACT, 1983
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 014 of 1983 : The Andhra Pradesh State Handloom Weavers Co-operative Society Limited (Merger of certain Co-operative Societies) Act, 1983.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 030 of 1984 : The Andhra Pradesh Prevention of Dangerous Activities of Communal Offenders Act, 1984.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 015 of 1984 : The Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984.
State: Andhra Pradesh Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 023 of 1984 : The Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984.
State: Andhra Pradesh Department: Finance Department
Andhra Pradesh act 028 of 1984 : The Andhra Pradesh State Electricity Board (Recovery of Dues) Act, 1984.
State: Andhra Pradesh Department: Energy Department
Andhra Pradesh act 026 of 1985 : The Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985.
State: Andhra Pradesh Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 008 of 1985 : The Andhra Pradesh Abolition of Posts of Part-time Village Officers Act, 1985
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 009 of 1985 : The Andhra Pradesh Members of Police Force (Regulation of Transfers) Act, 1985.
State: Andhra Pradesh Department: Home Department
Andhra pradesh act 014 of 1986 : Andhra Pradesh Tenants and Ryots Protection (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 015 of 1986 : Andhra Pradesh Public Premises Eviction of Un-Authorised Occupants Amendment Act, 1986
State: Andhra Pradesh
Andhra pradesh act 028 of 1986 : Andhra Pradesh Medical Practitioners Registration (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 016 of 1986 : Andhra Pradesh (Telangana Area) Abolition of Inams (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 032 of 1986 : Andhra Pradesh Gram Panchayats (Third Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 024 of 1986 : Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 008 of 1986 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 033 of 1986 : Andhra Pradesh Municipal Laws (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 012 of 1986 : Andhra Pradesh Land Revenue (Additional Wet Assessment) Amendment Act, 1986
State: Andhra Pradesh
Andhra pradesh act 005 of 1986 : Andhra Pradesh Gram Panchayats & Panchayat Samitis and Zilla Parishads (Amendment) Amending Act, 1986
State: Andhra Pradesh
Andhra pradesh act 022 of 1986 : Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 027 of 1986 : Andhra Pradesh Urban Areas (Development) Amendment Act, 1986
State: Andhra Pradesh
Andhra pradesh act 006 of 1988 : Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 004 of 1986 : Andhra Pradesh Entertainments Tax (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 010 of 1986 : Andhra Pradesh Corneal Grafting (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 025 of 1986 : Andhra Pradesh University Acts (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 031 of 1986 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika Abhivrudhi Mandals Act, 1986
State: Andhra Pradesh
Andhra Pradesh act 026 of 1986 : The Andhra Pradesh Commissionerate of Higher Education Act, 1986.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 020 of 1986 : The Andhra Pradesh (Non-Delta Area) Drainage Cess Act, 1986.
State: Andhra Pradesh Department: Water Resources Department
Andhra Pradesh act 018 of 1986 : The Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 029 of 1986 : The Andhra Pradesh Vaidya Vidhana Parishad Act, 1986.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 001 of 1986 : The Andhra Pradesh Prevention of Dangerous Activities of Boot-Leggers, Dacoits, Goondas, Immoral Traffic Offenders and Land-Grabbers Act, 1986.
State: Andhra Pradesh Department: General Administration Department
andhra pradesh act 045 of 1987 : Agricultural Indebtedness (Relief) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 026 of 1987 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1987
State: Andhra Pradesh
andhra pradesh act 033 of 1987 : Advocates Welfare Fund Act, 1987
State: Andhra Pradesh
Andhra pradesh act 019 of 1987 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Abhivrudhi Sameeksha Mandals (Second Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 038 of 1987 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Abhivrudhi Sameeksha Mandals (Third Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 004 of 1987 : Andhra Pradesh (Agricultural Produce and Live Stocks) Markets (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 002 of 1988 : Andhra Pradesh Grampanchayat Laws (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 039 of 1987 : Andhra Pradesh Lokayukta and Upa-Lokayukta (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 040 of 1987 : Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 015 of 1987 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 023 of 1987 : Andhra Pradesh Municipal Laws (Third Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 013 of 1987 : Andhra Pradesh Public Libraries (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 014 of 1987 : Andhra Pradesh Public Libraries (Second Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 035 of 1987 : Andhra Pradesh Co-operative Laws (Second Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 044 of 1987 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 028 of 1987 : Andhra Pradesh University Acts (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 005 of 1987 : Andhra Pradesh Vaidya Vidhana Parishad (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 008 of 1987 : Andhra Pradesh Municipal Laws (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 001 of 1987 : Andhra Pradesh Co-operative Laws (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 027 of 1987 : Andhra Pradesh Education (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 016 of 1987 : Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 009 of 1987 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 002 of 1987 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1987
State: Andhra Pradesh
Andhra pradesh act 003 of 1987 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika Abhivrudhi Mandals (Amendment) Act, 1987
State: Andhra Pradesh
Andhra Pradesh act 033 of 1987 : The Andhra Pradesh Advocates' Welfare Fund Act, 1987.
State: Andhra Pradesh Department: Law Department
Andhra Pradesh act 020 of 1987 : The Andhra Pradesh Interest Free Sales Tax Loans for Industries (Imposition of Ceiling) Act, 1987
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 029 of 1987 : The Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 030 of 1987 : The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987.
State: Andhra Pradesh Department: REVENUE DEPARTMENT Ministry: Ministry of Industries
Andhra Pradesh act 045 of 1987 : The Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 025 of 1987 : The Andhra Pradesh Yogadhyayana Parishad Act, 1987.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 022 of 1987 : The Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987.
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 034 of 1987 : The Andhra Pradesh Labour Welfare Fund Act, 1987.
State: Andhra Pradesh Department: Labour Employment Training & Factories Department
Andhra pradesh act 005 of 1988 : Andhra Pradesh Rashtra Karshaka Parishad and Allied Bodies (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 014 of 1988 : Andhra Pradesh State Handloom Weavers Co-operative Society (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 003 of 1988 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Abhivrudhi Sameeksha Mandals (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 018 of 1988 : Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 024 of 1988 : Andhra Pradesh Entertainments Tax (Second Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 007 of 1988 : Andhra Pradesh University Acts (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 019 of 1988 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 031 of 1988 : Andhra Pradesh Municipalities (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 021 of 1988 : Andhra Pradesh Land Grabbing (Prohibition) (Second Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 017 of 1988 : Andhra Pradesh Rashtra Karshaka Parishad and Allied Bodies and the Andhra Pradesh (Agricultural Produce and Live Stock) Markets (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 028 of 1988 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 013 of 1988 : Andhra Pradesh Urban Areas (Development Amendment) Act, 1988
State: Andhra Pradesh
Andhra pradesh act 023 of 1988 : Andhra Pradesh Entertainments Tax (Amendment) Act, 1988
State: Andhra Pradesh
Andhra Pradesh act 016 of 1988 : The Andhra Pradesh State Council of Higher Education Act, 1988.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 011 of 1988 : The Andhra Pradesh Water Tax Act, 1988.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 020 of 1988 : The Andhra Pradesh Shops and Establishments Act, 1988.
State: Andhra Pradesh Department: Labour Employment Training & Factories Department
Andhra Pradesh act 010 of 1988 : The Andhra Pradesh Devadasis (Prohibition of Dedication) Act, 1988.
State: Andhra Pradesh Department: Social Welfare Department
Andhra Pradesh act 004 of 1988 : The Andhra Pradesh Sports Authorities Act, 1988.
State: Andhra Pradesh Department: Youth Advancement, Tourism & Culture Department
Andhra pradesh act 027 of 1989 : Andhra Pradesh Rashtra Karshaka Parishad and Allied Bodies (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 024 of 1989 : Andhra Pradesh Records of Rights in Land and Pattadar Pass Books (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 015 of 1991 : Andhra Pradesh Co-operative Societies (Third Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 023 of 1989 : Andhra Pradesh Private Educational Institutions Grant-In-Aid (Regulation) Amendment Act, 1989
State: Andhra Pradesh
Andhra pradesh act 021 of 1989 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Abhivrudhi Sameeksha Mandals (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 016 of 1989 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 032 of 1989 : Andhra Pradesh Assigned Lands (Prohibition of Transfers) Amendment Act, 1989
State: Andhra Pradesh
Andhra pradesh act 010 of 1989 : Andhra Pradesh Excise Act, 1989
State: Andhra Pradesh
Andhra pradesh act 026 of 1989 : Andhra Pradesh University Acts (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 025 of 1989 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 020 of 1989 : Andhra Pradesh Municipal Laws (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 011 of 1989 : Andhra Pradesh Public Libraries Act, 1989
State: Andhra Pradesh
Andhra pradesh act 001 of 1989 : Andhra Pradesh Record of Rights in Land (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 012 of 1989 : Andhra Pradesh (Andhra Area) District Police Act, 1989
State: Andhra Pradesh
Andhra pradesh act 002 of 1989 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 008 of 1989 : Andhra Pradesh (Telangana Area) District Boards (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 018 of 1989 : Andhra Pradesh (Telangana Area) Small Causes Courts (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 030 of 1989 : Andhra Pradesh Civil Courts (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 001 of 1990 : Arbitration (Andhra Pradesh Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 005 of 1989 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1989
State: Andhra Pradesh
Andhra pradesh act 019 of 1989 : Andhra Pradesh Official Language (Amendment) Act, 1989
State: Andhra Pradesh
Andhra Pradesh act 29 of 1989 : The ANDHRA PRADESH FOREST PRODUCE (FIXATION OF SELLING PRICES) ACT, 1989
State: Andhra Pradesh Department: Department of Environment, Forest, Science Technology Department
Andhra Pradesh act 009 of 1989 : The ANDHRA PRADESH STATE AUDIT ACT, 1989.
State: Andhra Pradesh Department: Finance Department
Andhra Pradesh act 029 of 1989 : The Andhra Pradesh Forest Produce (Fixation of Selling Prices) Act, 1989
State: Andhra Pradesh Department: Environment, Forest, Science & Technology Department
Andhra pradesh act 021 of 1990 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 020 of 1990 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 016 of 1990 : Andhra Pradesh Public Libraries (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 006 of 1990 : Andhra Pradesh Gram Panchayats and the Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abhivrudhi Sameeksha Mandals (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 002 of 1990 : Andhra Pradesh Agricultural Indebtedness (Relies) (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 026 of 1990 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 013 of 1990 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 019 of 1990 : Andhra Pradesh Advocates' Welfare Fund (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 003 of 1991 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 022 of 1990 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 023 of 1990 : Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Amendment Act, 1990
State: Andhra Pradesh
Andhra pradesh act 017 of 1990 : Andhra Pradesh Municipal Laws (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 025 of 1990 : Andhra Pradesh College Service Commission (Amendment) Act, 1990
State: Andhra Pradesh
Andhra pradesh act 027 of 1990 : Andhra Pradesh (Telangana Area) Land Revenue (Amendment) Act, 1990
State: Andhra Pradesh
Andhra Pradesh act 010 of 1990 : The Andhra Pradesh Educational Service (Regulation of Pay Fixation of Principals and Lecturers) Act, 1990.
State: Andhra Pradesh Department: Higher Education Department
Andhra pradesh act 023 of 1991 : Andhra Pradesh Entertainments Tax (Amendment) Act, 1991
State: Andhra Pradesh
andhra pradesh act 009 of 1991 : Abolition of the Posts of Village Assistants Act, 1991
State: Andhra Pradesh
Andhra pradesh act 019 of 1991 : Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 016 of 1991 : Andhra Pradesh Co-operative Societies (Amendment) Amending Act, 1991
State: Andhra Pradesh
Andhra pradesh act 002 of 1991 : Andhra Pradesh Co-operative Societies (Amendment) Amending Act, 1994
State: Andhra Pradesh
Andhra pradesh act 010 of 1991 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 026 of 1991 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 005 of 1991 : Andhra Pradesh Mandala Praja Parishads Zilla Parishads and Zilla Pranalika and Abivrudhi Sameeksha Mandals (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 010 of 1992 : Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 013 of 1991 : Andhra Pradesh University Acts (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 027 of 1991 : Andhra Pradesh Open University (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 028 of 1991 : Andhra Pradesh Gram Panchayats (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 029 of 1991 : Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 011 of 1991 : Andhra Pradesh Municipal Laws (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 014 of 1991 : Andhra Pradesh Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991
State: Andhra Pradesh
Andhra Pradesh act 004 of 1991 : The Andhra Pradesh Universities Act, 1991
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 025 of 1991 : The Andhra Pradesh Special Protection Force Act, 1991
State: Andhra Pradesh Department: Home Department
Andhra pradesh act 015 of 1992 : Azamabad Industrial Area Termination and Regulation of (Leases) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 007 of 1992 : Andhra Pradesh Municipal Laws and the Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 012 of 1992 : Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 019 of 1992 : Andhra Pradesh Advocates Welfare Fund and the Andhra Pradesh Advocates' Clerks' Welfare Fund Acts, (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 011 of 1992 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 009 of 1992 : Andhra Pradesh Agricultural University (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 022 of 1992 : Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abivrudhi Sameeksha Mandals (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 008 of 1992 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 018 of 1992 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 020 of 1992 : Andhra Pradesh Court Fees and Suits Valuation (Amendment) Act, 1992
State: Andhra Pradesh
Andhra Pradesh act 021 of 1992 : The Andhra Pradesh Public Security Act, 1992.
State: Andhra Pradesh Department: General Administration Department
Andhra Pradesh act 013 of 1992 : Andhra Pradesh Advocates Clerks Welfare Fund Act, 1992
State: Andhra Pradesh Department: Law Department
Andhra pradesh act 006 of 1993 : Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 011 of 1993 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 018 of 1993 : Andhra Pradesh University Acts (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 014 of 1993 : Andhra Pradesh Civil Courts (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 019 of 1993 : Andhra Pradesh Universities (Second Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 001 of 1991 : Andhra Pradesh Co-operative Laws (Amendment) Act, 1991
State: Andhra Pradesh
Andhra pradesh act 004 of 1993 : Andhra Pradesh Municipal Laws (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 002 of 1993 : Andhra Pradesh College Service Commission (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 017 of 1993 : Andhra Pradesh Education (Amendment) Act, 1993
State: Andhra Pradesh
Andhra pradesh act 001 of 1993 : Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1993
State: Andhra Pradesh
Andhra pradesh act 005 of 1993 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1993
State: Andhra Pradesh
Andhra Pradesh act 016 of 1993 : The ANDHRA PRADESH (SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES) REGULATION OF ISSUE OF COMMUNITY CERTIFICATES ACT, 1993.
State: Andhra Pradesh Department: Social Welfare Department
Andhra Pradesh act 003 of 1993 : The Andhra Pradesh Oil Palm (Regulation of Production and Processing) Act, 1993.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 012 of 1993 : The Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 007 of 1993 : The Andhra Pradesh Departmental Inquiries (Enforcement of Attendance of witnesses and Production of Documents) Act, 1993.
State: Andhra Pradesh Department: General Administration Department
Andhra pradesh act 026 of 1994 : Andhra Pradesh Public Walkfs (Extension of Limitation) (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 009 of 1994 : Andhra Pradesh Record of Rights in Land and Pattadar Pass Books (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 023 of 1994 : Andhra Pradesh Municipal Corporations (Second Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 004 of 1994 : Andhra Pradesh Excise (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 018 of 1994 : Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 007 of 1994 : Andhra Pradesh Urban Areas (Development Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 015 of 1994 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 022 of 1994 : Andhra Pradesh Municipalities (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 017 of 1994 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 005 of 1994 : Andhra Pradesh Advocates' Welfare Fund (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 021 of 1994 : Andhra Pradesh Advocates 'Clerks' Welfare Fund (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 003 of 1994 : Andhra Pradesh Municipal Laws (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 001 of 1994 : Andhra Pradesh Electricity Duty (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 008 of 1994 : Andhra Pradesh Non-Agricultural Lands Assessment (Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 020 of 1994 : Andhra Pradesh Excise (Second Amendment) Act, 1994
State: Andhra Pradesh
Andhra pradesh act 019 of 1994 : Andhra Pradesh (Telangana Area) Abolition of Inams (Amendment) Act, 1994
State: Andhra Pradesh
Andhra Pradesh act 013 of 1994 : The Andhra Pradesh Panchayat Raj Act, 1994.
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 025 of 1994 : The Andhra Pradesh Municipal Corporations Act, 1994
State: Andhra Pradesh Date: 8 Apr 1995 Department: Municipal Administration Department
Andhra Pradesh act 014 of 1994 : The Andhra Pradesh Single Window Co-operative Credit Structure at State Level Act, 1994.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 002 of 1994 : The Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994.
State: Andhra Pradesh Department: Finance Department
Andhra pradesh act 010 of 1995 : Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) (Amendment Act), 1995
State: Andhra Pradesh
Andhra pradesh act 001 of 1995 : Andhra Pradesh Municipal Laws (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 025 of 1995 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 016 of 1996 : Andhra Pradesh Panchayatraj (Second Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 033 of 1995 : Andhra Pradesh Panchayatraj Laws (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 036 of 1995 : Andhra Pradesh Survey and Boundaries (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 026 of 1995 : Andhra Pradesh (Agricultural Produce and Live Stock) Markets Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 029 of 1995 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 023 of 1995 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 035 of 1995 : Andhra Pradesh Prohibition (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 014 of 1996 : Andhra Pradesh Town Planning (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 032 of 1995 : Andhra Pradesh Entertainments Tax (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 002 of 1995 : Andhra Pradesh Co-operative Spinning Mills (Regulation) (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 013 of 1995 : Andhra Pradesh University Acts (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 005 of 1995 : Andhra Pradesh Panchayat Raj (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 018 of 1995 : Andhra Pradesh Cinemas Regulation (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 006 of 1992 : Andhra Pradesh Municipal Laws (Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 031 of 1995 : Andhra Pradesh Lotteries (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 015 of 1995 : Andhra Pradesh College Service Commission (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 004 of 1995 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1995
State: Andhra Pradesh
Andhra pradesh act 016 of 1995 : Andhra Pradesh Commission for Backward Classes (Amendment) Act, 1995
State: Andhra Pradesh
Andhra Pradesh act 024 of 1995 : The Andhra Pradesh Transplantation of Human Organs Act, 1995.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 009 of 1995 : The Andhra Pradesh Marine Fishing (Regulation) Act, 1994.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 034 of 1995 : The Andhra Pradesh Educational Institutions Grant-in-Aid (Regulation) Supplementary Provision Act, 1995.
State: Andhra Pradesh Department: School Education Department
Andhra Pradesh act 030 of 1995 : The Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995.
State: Andhra Pradesh Department: Agriculture and Cooperation Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 017 of 1995 : The Andhra Pradesh Prohibition Act, 1995.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 014 of 1995 : The Andhra Pradesh Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 011 of 1995 : The Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
State: Andhra Pradesh Department: School Education Department
Andhra pradesh act 018 of 1996 : Andhra Pradesh Small Scale Industries (Restriction on Salestax Holiday) (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 028 of 1996 : Andhra Pradesh Tax on Luxuries in Hotels and Lodging Houses (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 025 of 1996 : Andhra Pradesh Municipalities (Second Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 017 of 1996 : Andhra Pradesh Panchayat Raj (Third Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 032 of 1996 : Andhra Pradesh Agricultural University (Second Amendment) Act, 1992
State: Andhra Pradesh
Andhra pradesh act 033 of 1996 : Andhra Pradesh Agricultural University (Third Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 032 of 1996 : Andhra Pradesh Agricultural University (Second Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 005 of 1996 : Andhra Pradesh Municipal Laws (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 012 of 1996 : Andhra Pradesh Urban Areas (Development Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 015 of 1996 : Andhra Pradesh Municipalities (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 020 of 1996 : Andhra Pradesh Official Language (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 002 of 1996 : Andhra Pradesh Panchayat Raj (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 010 of 1996 : Andhra Pradesh Prohibition (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 001 of 1996 : Andhra Pradesh Sports Authorities (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 024 of 1996 : Andhra Pradesh Municipal Laws (Amendment) Amending Act, 1996
State: Andhra Pradesh
Andhra pradesh act 013 of 1996 : Andhra Pradesh Urban Development (Second Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 021 of 1996 : Andhra Pradesh Electricity Duty (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 006 of 1996 : Andhra Pradesh Housing Board (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 031 of 1996 : Andhra Pradesh Agricultural University (Amendment) Act, 1996
State: Andhra Pradesh
Andhra pradesh act 022 of 1996 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1996
State: Andhra Pradesh
Andhra Pradesh act 004 of 1996 : The Andhra Pradesh Public Sector Undertakings (Reconstitution of Management) Act, 1996.
State: Andhra Pradesh Department: Public Enterprises Department
Andhra Pradesh act 003 of 1996 : The Andhra Pradesh Public Societies (Reconstitution of Management) Act, 1996.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra pradesh act 019 of 1997 : Andhra Pradesh Public Employment (Regulation of Age of Superannuation) (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 022 of 1997 : Andhra Pradesh Revenue Recovery (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 013 of 1997 : Andhra Pradesh Water Tax (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 032 of 1997 : Andhra Pradesh Motor Vehicles Taxation (Second Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 027 of 1997 : Andhra Pradesh Buildings (Lease, Rent and Eviction Control (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 016 of 1997 : Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 001 of 1997 : Andhra Pradesh Motor Vehicles (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 018 of 1997 : Andhra Pradesh Entertainments Tax (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 035 of 1997 : Andhra Pradesh Forest (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 020 of 1997 : Andhra Pradesh Municipalities (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 023 of 1997 : Andhra Pradesh Panchayat Raj (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 033 of 1997 : Andhra Pradesh Khadi and Village Industries Board (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 002 of 1997 : Andhra Pradesh Commission for Backward Classes (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 010 of 1997 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 034 of 1997 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 009 of 1997 : Andhra Pradesh Tax on Luxuries (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 015 of 1997 : Andhra Pradesh Municipal Laws (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 029 of 1997 : Andhra Pradesh Civil Courts Laws (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 003 of 1997 : Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1997
State: Andhra Pradesh
Andhra pradesh act 005 of 1997 : Andhra Pradesh Prohibitions (Amendment) Act, 1997
State: Andhra Pradesh
Andhra Pradesh act 012 of 1997 : The Andhra Pradesh Water Resources Development Corporation Act, 1997.
State: Andhra Pradesh Department: Water Resources Department
Andhra Pradesh act 025 of 1997 : The Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair means) Act, 1997.
State: Andhra Pradesh Department: School Education Department
Andhra Pradesh act 028 of 1997 : The Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 014 of 1997 : The Andhra Pradesh Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
State: Andhra Pradesh Department: Public Enterprises Department
Andhra Pradesh act 026 of 1997 : The Andhra Pradesh Prohibition of Ragging Act, 1997.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 011 of 1997 : The Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997.
State: Andhra Pradesh Department: Water Resources Department
Andhra Pradesh act 024 of 1997 : The Andhra Pradesh Regulation of Reservations for Appointments to Public Services Act, 1997.
State: Andhra Pradesh Department: Social Welfare Department
Andhra pradesh act 026 of 1998 : Andhra Pradesh Public Employment (Regulation of Age of Superannuation) (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 007 of 1998 : Andhra Pradesh Panchayat Raj (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 033 of 1998 : Andhra Pradesh Panchayat Raj (Second Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 006 of 1998 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 038 of 1998 : Andhra Pradesh Assigned Lands (Prohibition of Transfers) (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 036 of 1998 : Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 027 of 1998 : Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) (Second Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 015 of 1998 : Andhra Pradesh Advocates' Welfare Fund and the Andhra Pradesh Advocates' Clerks' Welfare Fund (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 028 of 1998 : Andhra Pradesh Excise (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 035 of 1998 : Andhra Pradesh Municipalities (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 005 of 1998 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 022 of 1998 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 019 of 1998 : Andhra Pradesh Municipal Laws (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 029 of 1998 : Andhra Pradesh Mutually Aided Co-operative Societies (Amendment) Act, 1998
State: Andhra Pradesh
Andhra pradesh act 025 of 1998 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Third Amendment) Act, 1998
State: Andhra Pradesh
Andhra Pradesh act 031 of 1998 : The Andhra Pradesh State Minorities Commission Act, 1998.
State: Andhra Pradesh Department: Minorities Welfare Department
Andhra Pradesh act 001 of 1998 : The Andhra Pradesh Road Development Corporation Act, 1998
State: Andhra Pradesh Department: Department of Transport & Roads Building Department (TR&B)
Andhra Pradesh act 009 of 1998 : The Andhra Pradesh Women s Commission Act, 1998.
State: Andhra Pradesh Department: Department of Department for Women, Children, Differently Abled & Senior Citizens
Andhra Pradesh act 037 of 1998 : The Andhra Pradesh Infrastructure Development Corporation Act, 1998.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 024 of 1998 : The Andhra Pradesh Industrial Workers (Representation, Participation in Management and Relief) Act, 1998.
State: Andhra Pradesh Department: Labour Employment Training & Factories Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 032 of 1998 : The Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998.
State: Andhra Pradesh Department: Energy Department
Andhra Pradesh act 030 of 1998 : The Andhra Pradesh Electricity Reform Act, 1998.
State: Andhra Pradesh Department: Energy Department
Andhra Pradesh act 013 of 1998 : The Andhra Pradesh School Education Management (Community Participation) Act, 1998.
State: Andhra Pradesh Date: 22 Apr 1998 Department: School Education Department
Andhra pradesh act 006 of 1999 : Andhra Pradesh Municipalities (Second Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 010 of 1999 : Andhra Pradesh Municipalities (Third Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 002 of 1999 : Andhra Pradesh Co-operative Societies (Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 003 of 1999 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 012 of 1999 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 013 of 1999 : Andhra Pradesh Municipal Laws (Amendment) Act, 1999
State: Andhra Pradesh
Andhra pradesh act 005 of 1999 : Andhra Pradesh Municipalities (Amendment) Act, 1999
State: Andhra Pradesh
Andhra Pradesh act 017 of 1999 : The Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 015 of 1999 : The Andhra Pradesh Fire Service Act,1999.
State: Andhra Pradesh Date: 11 Jul 1999 Department: Home Department
Andhra pradesh act 001 of 2000 : Azamabad Industrial Area (Termination and Regulation of Leases) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 007 of 2000 : Andhra Pradesh Panchayat Raj (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 031 of 2000 : Andhra Pradesh School Education (Community Participation) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 006 of 2000 : Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 014 of 2000 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 008 of 2000 : Andhra Pradesh Panchayat Raj (Second Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 026 of 2000 : Andhra Pradesh Panchayat Raj (Third Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 022 of 2000 : Andhra Pradesh Rural Development Cess (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 005 of 2000 : Andhra Pradesh Advocates' Welfare Fund and the Andhra Pradesh Advocates' Clerks' Welfare Fund (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 009 of 1986 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 1986
State: Andhra Pradesh
Andhra pradesh act 021 of 2000 : Andhra Pradesh Oil Palm (Regulation of Production and Processing) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 016 of 2000 : Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 011 of 2000 : Andhra Pradesh Excise (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 032 of 2000 : Andhra Pradesh Fire Service (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 033 of 2000 : Andhra Pradesh Municipal Laws (Third Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 017 of 2000 : Andhra Pradesh Prohibition (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 015 of 2000 : Andhra Pradesh Co-operative Societies (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 010 of 2000 : Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 002 of 2000 : Andhra Pradesh Commission for Backward Classes (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 034 of 2000 : Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualification (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 029 of 2000 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 018 of 2000 : Andhra Pradesh Tax on Luxuries (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 028 of 2000 : Andhra Pradesh Civil Courts (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 013 of 2000 : Andhra Pradesh Municipal Laws (Amendment) Act, 2000
State: Andhra Pradesh
Andhra pradesh act 012 of 2000 : Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2000
State: Andhra Pradesh
Andhra Pradesh act 020 of 2000 : The Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000.
State: Andhra Pradesh Department: Social Welfare Department
Andhra pradesh act 037 of 2001 : Andhra Pradesh Panchayat Raj (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 009 of 2002 : Andhra Pradesh Municipalities (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 008 of 2001 : Andhra Pradesh Municipal Laws (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 034 of 2001 : Andhra Pradesh Municipal Laws (Fourth Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 016 of 2001 : Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 036 of 2001 : Andhra Pradesh Infrastructure Development Enabling Act, 2001
State: Andhra Pradesh Department: Department of Industries, Infrastructure, Investment and Commerce Department
Andhra pradesh act 017 of 2001 : Andhra Pradesh College Service Commission (Repeal) Act, 2001
State: Andhra Pradesh Department: Department of Higher Education Department Ministry: Ministry of Govt of Maharashtra
Andhra pradesh act 021 of 2001 : Andhra Pradesh Advocates' Welfare Fund and the Andhra Pradesh Advocates' Clerks Welfare Fund (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 001 of 2001 : Andhra Pradesh Lokayukta and Upa-Lokayukta (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 010 of 2001 : Andhra Pradesh Municipalities (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 033 of 2001 : Andhra Pradesh Municipal Laws (Third Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 018 of 2001 : Andhra Pradesh Universities (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 002 of 2001 : Andhra Pradesh Co-operative Societies (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 013 of 2001 : Andhra Pradesh Rural Electric Co-operative Societies (Temporary provisions) (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 006 of 2001 : Andhra Pradesh Co-operative Spinning Mills (Regulation) (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 020 of 2001 : Andhra Pradesh Court Fees and Suits Valuation (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 022 of 2001 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 019 of 2001 : Andhra Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains (Amendments) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 014 of 2001 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 040 of 2001 : Andhra Pradesh Tax on Luxuries (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 003 of 2001 : Andhra Pradesh Borstal Schools (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 011 of 2001 : Andhra Pradesh Municipal Laws (Second Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 038 of 2001 : Andhra Pradesh District Boards Laws (Amendment) Act, 2001
State: Andhra Pradesh
Andhra pradesh act 009 of 2001 : Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2001
State: Andhra Pradesh
Andhra Pradesh act 017 of 2001 : The Andhra Pradesh College Service Commission (Repeal) Act, 2001.
State: Andhra Pradesh Date: 25 Apr 2001 Department: Higher Education Department
Andhra Pradesh act 039 of 2001 : The Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 042 of 2001 : The Andhra Pradesh Control of Organised Crime Act, 2001
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 012 of 2001 : The ANDHRA PRADESH PRISONS DEVELOPMENT BOARD ACT, 2001
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 035 of 2001 : The Andhra Pradesh Societies Registration Act, 2001.
State: Andhra Pradesh Date: 10 Oct 2001 Department: REVENUE DEPARTMENT
Andhra Pradesh act 036 of 2001 : The Andhra Pradesh Infrastructure Development Enabling Act, 2001.
State: Andhra Pradesh Date: 10 Oct 2001 Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 041 of 2001 : The Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 35 of 2001 : The Andhra Pradesh Societies Registration Act, 2001.
State: Andhra Pradesh Department: Department of REVENUE DEPARTMENT
Andhra pradesh act 022 of 2002 : Andhra Pradesh Panchayat Raj (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 019 of 2002 : Andhra Pradesh Municipalities (Second Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 005 of 2002 : Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 020 of 2002 : Andhra Pradesh Lokayuktha and Upa-Lokayuktha (Second Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 027 of 2002 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 001 of 2002 : Andhra Pradesh Lokayukta and Upa-Lokayukta (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 026 of 2002 : Andhra Pradesh Entertainments Tax (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 002 of 2002 : Andhra Pradesh Official Languages (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 028 of 2002 : Andhra Pradesh Tenancy Laws (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 018 of 2002 : Andhra Pradesh Infrastructure Development Enabling (Amendment) Act, 2002
State: Andhra Pradesh
Andhra pradesh act 021 of 2002 : Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) (Amendment) Act, 2002
State: Andhra Pradesh
Andhra Pradesh act 017 of 2002 : The Andhra Pradesh Industrial Single Window Clearance Act, 2002.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 006 of 2002 : The Andhra Pradesh Pawn Brokers Act, 2002
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 015 of 2002 : The Andhra Pradesh Compulsory Registration of Marriages Act, 2002.
State: Andhra Pradesh Department: Department of Department for Women, Children, Differently Abled & Senior Citizens
Andhra Pradesh act 013 of 2002 : The Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 014 of 2002 : The Andhra Pradesh Prohibition of smoking and Health Protection Act, 200
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 010 of 2002 : The Andhra Pradesh Water, Land and Trees Act, 2002.
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra pradesh act 012 of 2003 : Andhra Pradesh Protection of Depositors of Financial Establishments (Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 004 of 2003 : Andhra Pradesh Advocates Welfare Fund and the Andhra Pradesh Advocates 'Clerks' Welfare Fund (Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 005 of 2003 : Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 016 of 2003 : Andhra Pradesh Co-operative Societies (Second Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 014 of 2003 : Andhra Pradesh Electricity Duty (Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 013 of 2003 : Andhra Pradesh Co-operative Societies (Amendment) Act, 2003
State: Andhra Pradesh
Andhra pradesh act 015 of 2003 : Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2003
State: Andhra Pradesh
Andhra Pradesh act 006 of 2003 : The Andhra Pradesh Regularisation of the Unauthorised constructions in Municipal Corporations, Municipalities and Urban Development Authorities Act, 2003.
State: Andhra Pradesh Department: Municipal Administration Department
Andhra pradesh act 008 of 2004 : Andhra Pradesh Water Resources Development Corporation (Amendment) Act, 2004
State: Andhra Pradesh
Andhra pradesh act 005 of 2004 : Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) (Amendment) Act, 2004
State: Andhra Pradesh
Andhra pradesh act 007 of 2004 : Andhra Pradesh Universities (Amendment) Act, 2004
State: Andhra Pradesh
Andhra pradesh act 006 of 2004 : Andhra Pradesh Water, Land and Trees (Amendment) Act, 2004
State: Andhra Pradesh
Andhra Pradesh act 003 of 2004 : The ANDHRA PRADESH FARMERS AGRICULTURAL DEBTS (MORATORIUM) ACT, 2004
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 021 of 2005 : The Andhra Pradesh Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005.
State: Andhra Pradesh Department: B.C. Welfare Department
Andhra Pradesh act 001 of 2005 : The Andhra Pradesh Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004.
State: Andhra Pradesh Department: School Education Department
Andhra Pradesh act 037 of 2005 : The Andhra Pradesh Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 027 of 2005 : The Andhra Pradesh School Education Teachers and other Employees (Abolition of existing service cadres and Regulation of recruitment and conditions of service) Act, 2005.
State: Andhra Pradesh Department: School Education Department
Andhra Pradesh act 034 of 2005 : The Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005.
State: Andhra Pradesh Department: Finance Department
Andhra Pradesh act 038 of 2005 : The Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005.
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 040 of 2005 : The Andhra Pradesh District Planning Committees Act, 2005.
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 003 of 2006 : The Andhra Pradesh Agricultural Land (Conversion for Non Agricultural Purposes) Act, 2006.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 024 of 2006 : The Andhra Pradesh Aqua-culture Seed (Quality Control) Act, 2006.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 026 of 2006 : The Andhra Pradesh Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006.
State: Andhra Pradesh Department: Higher Education Department
Andhra Pradesh act 038 of 2006 : The Andhra Pradesh Para Medical Board Act, 2006.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 006 of 2006 : The Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control) Act, 2006.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 031 of 2007 : The Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 032 of 2007 : The Andhra Pradesh Metropolitan Planning Committee Act, 2007.
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 011 of 2007 : The Andhra Pradesh Government Property (Preservation, Protection and Resumption) Act, 2007.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 029 of 2007 : The Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 026 of 2007 : The Andhra Pradesh Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007
State: Andhra Pradesh Department: B.C. Welfare Department
Andhra Pradesh act 024 of 2007 : The Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007.
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 007 of 2007 : The Andhra Pradesh Tahsildars and Deputy Tahsildars (Construction of References) (Repeal) Act, 2007
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 038 of 2008 : The Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008.
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 011 of 2008 : The ANDHRA PRADESH MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2008.
State: Andhra Pradesh Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 002 of 2009 : The Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 015 of 2009 : The Andhra Pradesh Water Resources Regulatory Commission Act, 2009
State: Andhra Pradesh Department: Water Resources Department
Andhra Pradesh act 013 of 2010 : The Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 018 of 2011 : The Andhra Pradesh Land Licensed Cultivators Act, 2011
State: Andhra Pradesh Department: REVENUE DEPARTMENT
Andhra Pradesh act 001 of 2011 : The Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 003 of 2012 : The Andhra Pradesh Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012.
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 005 of 2013 : The Andhra Pradesh Bangaru Talli Girl Child Promotion and Empowerment Act, 2013
State: Andhra Pradesh Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 006 of 2013 : The Andhra Pradesh Public Safety (Measures) Enforcement Act, 2013.
State: Andhra Pradesh Department: Home Department
Andhra Pradesh act 001 of 2013 : The Andhra Pradesh Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2013.
State: Andhra Pradesh Department: Planning Department
Andhra Pradesh act 3 of 2014 : The Andhra Pradesh fiscal responsibility and budget management ( amendment) act 2014
State: Andhra Pradesh Date: 16 Feb 2014 Department: Department of Finance Department
Andhra Pradesh act 7 of 2014 : The Andhra Pradesh Payments of salaries and Pension and removal of Disqualifications ( Amendment) Act,2014
State: Andhra Pradesh Date: 16 Sep 2016 Department: Department of Finance Department Ministry: Ministry of Law Department
Andhra Pradesh act 001 of 2014 : The Andhra Pradesh appropriation (Vote-on-Account) Act, 2014.
State: Andhra Pradesh Date: 17 Feb 2014 Department: Finance Department Ministry: Ministry of MPP and Power
Andhra Pradesh act 004 of 2014 : The Andhra Pradesh Public employment (regulation of Age of Superannuation) (amendment Act 2014)
State: Andhra Pradesh Date: 27 Jun 2014 Department: Finance Department Ministry: Ministry of Law Department
Andhra Pradesh act 006 of 2014 : The Andhra Pradesh (agriculture Produce and livestock) markets ( Amendment ) Act,2014
State: Andhra Pradesh Date: 16 Sep 2014 Department: Agriculture & Cooperative Department Ministry: Ministry of Revenue
Andhra Pradesh act 009 of 2014 : The Andhra Pradesh Police (Reforms) Act, 2014
State: Andhra Pradesh Date: 22 Sep 2014 Department: General Administration Department
Andhra Pradesh act 002 of 2014 : The Andhra Pradesh Appropriation (no.02) Act,2014
State: Andhra Pradesh Date: 17 Feb 2014 Department: Finance Department Ministry: Ministry of Industries
Andhra Pradesh act 005 of 2014 : The Andhra Pradesh Appropriation (no.03) Act,2014
State: Andhra Pradesh Date: 16 Sep 2014 Department: Finance Department
Andhra Pradesh act 011 of 2014 : The Andhra Pradesh Capital Region Development Authority Act, 2014.
State: Andhra Pradesh Date: 30 Dec 2015 Department: Municipal Administration Department
Andhra Pradesh act 10 of 2015 : The Andhra Pradesh (Issuance of Integrated Registration and Furnishing of Combined Returns under various Labour Laws by certain Establishments) Act, 2015
State: Andhra Pradesh Date: 19 Apr 2015 Department: Department of Labour Employment Training & Factories Department
Andhra Pradesh act 9 of 2015 : The Andhra Pradesh Municipalities (Amendment) Act, 2015.
State: Andhra Pradesh Date: 14 Apr 2015 Department: Department of Municipal Administration Department Ministry: Ministry of Home
Andhra Pradesh act 005 of 2015 : The Andhra Pradesh Appropriation (No.2) Act, 2015.
State: Andhra Pradesh Date: 30 Mar 2015 Department: Finance Department Ministry: Ministry of Home
Andhra Pradesh act 008 of 2015 : The Andhra Pradesh Civil Courts (Amendment) Act, 2015.
State: Andhra Pradesh Date: 15 Apr 2015 Department: Home Department
Andhra Pradesh act 018 of 2015 : The Andhra Pradesh (Issuance of Integrated Registration and Furnishing of Combined Returns under Various Labour Laws By certain Establishment) (Amendment) Act, 2015.
State: Andhra Pradesh Date: 8 Oct 2015 Department: Labour Employment Training & Factories Department Ministry: Ministry of Law
Andhra Pradesh act 019 of 2015 : The Andhra Pradesh Farmers Management of Irrigation Systems (Amendment) Act, 2015.
State: Andhra Pradesh Date: 8 Oct 2015 Department: Water Resources Department
Andhra Pradesh act 004 of 2015 : The Andhra Pradesh Appropriation Act, 2015.
State: Andhra Pradesh Date: 30 Mar 2015 Department: Finance Department Ministry: Ministry of Home
Andhra Pradesh act 002 of 2015 : The Andhra Pradesh Value Added Tax (Amendment) Act, 2005.
State: Andhra Pradesh Date: 17 Jan 2015 Department: Finance Department Ministry: Ministry of Law Department
Andhra Pradesh act 007 of 2015 : The Andhra Pradesh Labour Welfare Fund (Amendment) Act, 2015.
State: Andhra Pradesh Date: 19 Apr 2015 Department: Labour Employment Training & Factories Department Ministry: Ministry of Home
Andhra Pradesh act 016 of 2015 : The Andhra Pradesh Value Added Tax (Fourth Amendment) Act, 2015
State: Andhra Pradesh Date: 8 Oct 2015 Department: REVENUE DEPARTMENT
Andhra Pradesh act 003 of 2015 : The Andhra Pradesh Value Added Tax (Second Amendment) Act, 2015.
State: Andhra Pradesh Date: 17 Jan 2015 Department: REVENUE DEPARTMENT
Andhra Pradesh act 010 of 2015 : The An Act to provide for issuance of integrated registration and furnishing of combined returns under to various labour laws by certain establishment in the State of Andhra Pradesh
State: Andhra Pradesh Date: 20 Apr 2015 Department: Labour Employment Training & Factories Department
Andhra Pradesh act 014 of 2015 : The Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 2015.
State: Andhra Pradesh Date: 8 Oct 2015 Department: Agriculture & Cooperative Department Ministry: Ministry of Health and Family Welfare
Andhra Pradesh act 020 of 2015 : Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2015
State: Andhra Pradesh Department: REVENUE DEPARTMENT Ministry: Ministry of Home
Andhra Pradesh act 011 of 2015 : The Andhra Pradesh Value Added Tax (Third Amendment) Act, 2015
State: Andhra Pradesh Date: 22 Apr 2015 Department: REVENUE DEPARTMENT
Andhra Pradesh act 017 of 2015 : The Andhra Pradesh (Telangana Area) Horse Racing and Betting Tax Regulation, 1358 Fasli (Adaptation and Amendment) Act, 2015.
State: Andhra Pradesh Date: 8 Oct 2015 Department: REVENUE DEPARTMENT
Andhra Pradesh act 4 of 2016 : The Andhra Pradesh Value added tax (Amendment) Act 2016
State: Andhra Pradesh Date: 11 Jan 2016 Department: Department of Finance Department
Andhra Pradesh act 12 of 2016 : The Andhra Pradesh Payments of salaries and Pension and removal of Disqualifications ( Amendment) Act,2016
State: Andhra Pradesh Date: 4 May 2016 Department: Department of Finance Department Ministry: Ministry of Revenue
Andhra Pradesh act 15 of 2016 : The Andhra Pradesh forest (amendment) act 2016
State: Andhra Pradesh Date: 18 May 2016 Department: Department of Environment, Forest, Science & Technology Department
Andhra Pradesh act 008 of 2016 : The Andhra Pradesh Public Libraries (Amendment act),2016
State: Andhra Pradesh Date: 19 Apr 2016 Department: General Administration Department Ministry: Ministry of Agriculture
Andhra Pradesh act 010 of 2016 : The Andhra Pradesh Rights in Land and Pattadar Passbooks act (Amendment) act 2016
State: Andhra Pradesh Date: 19 Apr 2016 Department: REVENUE DEPARTMENT
Andhra Pradesh act 007 of 2016 : The Andhra Pradesh Appropriation (no.02) Act,2016
State: Andhra Pradesh Date: 31 Mar 2016 Department: Finance Department Ministry: Ministry of Forest
Andhra Pradesh act 009 of 2016 : The Andhra Pradesh Intermediate Education (Amendment ) Act 2016
State: Andhra Pradesh Date: 19 Apr 2016 Department: Higher Education Department
Andhra Pradesh act 016 of 2016 : The Andhra Pradesh Special Courts Act, 2016.
State: Andhra Pradesh Date: 20 May 2016 Department: General Administration Department
Andhra Pradesh act 003 of 2016 : The Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016.
State: Andhra Pradesh Date: 11 Jan 2016 Department: Higher Education Department Ministry: Ministry of HOME
Andhra Pradesh act 002 of 2016 : The Andhra Pradesh (Regulation of Trade in Indian made Foreign Liquor, Foreign Liquor ) (Amendment) act, 2016
State: Andhra Pradesh Date: 11 Jan 2016 Department: REVENUE DEPARTMENT
Andhra Pradesh act 006 of 2016 : The Andhra Pradesh Appropriation Act 2016
State: Andhra Pradesh Date: 31 Mar 2016 Department: Finance Department
Andhra Pradesh act 005 of 2016 : The Andhra Pradesh Metropolitan Region and urban Development Authorities Act,2016
State: Andhra Pradesh Date: 21 Jan 2016 Department: Municipal Administration Department Ministry: Ministry of Home
Andhra Pradesh act 001 of 2016 : The Andhra Pradesh Infrastructure Development Enabling Act,2016
State: Andhra Pradesh Date: 6 Jan 2016 Department: Energy & Infrastructure & Investment Department Ministry: Ministry of Forest
Andhra Pradesh act 011 of 2016 : The Andhra Pradesh electricity laws (Amendment) act 2016
State: Andhra Pradesh Date: 21 Apr 2016 Department: Energy & Infrastructure & Investment Department
Andhra Pradesh act 009 of 2017 : The Andhra Pradesh Excise ( Second Amendment) Act,2017.
State: Andhra Pradesh Date: 1 May 2017 Department: REVENUE DEPARTMENT
Andhra Pradesh act 017 of 2017 : The Andhra Pradesh (Regulation of Appointments to public services and rationalization to staff pattern and pay Structure (amendment act),2017
State: Andhra Pradesh Date: 15 Jun 2017 Department: General Administration Department Ministry: Ministry of Finance
Andhra Pradesh act 001 of 2017 : The Andhra Pradesh Appropriation (no.02) Act,2017
State: Andhra Pradesh Date: 31 Mar 2017 Department: Finance Department
Andhra Pradesh act 010 of 2017 : The Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017.
State: Andhra Pradesh Date: 1 May 2017 Department: REVENUE DEPARTMENT
Andhra Pradesh act 006 of 2017 : The Andhra Pradesh Value Added Tax (Amendment) Act 2017.
State: Andhra Pradesh Date: 26 Apr 2017 Department: Finance Department Ministry: Ministry of Ayurveda
Andhra Pradesh act 013 of 2017 : The Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017.
State: Andhra Pradesh Date: 3 May 2017 Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 011 of 2017 : The Acharya N.G.Ranga Agricultural University (Amendment) Act, 2017.
State: Andhra Pradesh Date: 2 May 2017 Department: Agriculture & Cooperative Department
Andhra Pradesh act 008 of 2017 : The Andhra Prdesh Excise (Amendment) Act, 2017.
State: Andhra Pradesh Date: 1 May 2017 Department: REVENUE DEPARTMENT Ministry: Ministry of General Administration
Andhra Pradesh act 003 of 2017 : The Andhra Pradesh Infrastructure Developement Enabling ( Amendment) Act,2017.
State: Andhra Pradesh Date: 19 Apr 2017 Department: Energy & Infrastructure & Investment Department
Andhra Pradesh act 016 of 2017 : The Andhra Pradesh Goods and Services Tax Act, 2017
State: Andhra Pradesh Date: 7 Jun 2017 Department: REVENUE DEPARTMENT
Andhra Pradesh act 015 of 2017 : The Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017.
State: Andhra Pradesh Date: 29 May 2017 Department: Information Technology, Electronics & Communication Department
Andhra Pradesh act 004 of 2017 : The Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017.
State: Andhra Pradesh Date: 26 Apr 2017 Department: Youth Advancement, Tourism & Culture Department
Andhra Pradesh act 014 of 2017 : The Andhra Pradesh Energy University Act, 2017.
State: Andhra Pradesh Date: 11 May 2017 Department: Energy & Infrastructure & Investment Department
Andhra Pradesh act 012 of 2017 : The Andhra Pradesh Logistics University Act, 2017.
State: Andhra Pradesh Date: 3 May 2017 Department: Energy & Infrastructure & Investment Department
Andhra Pradesh act 31 of 2018 : The Andhra Pradesh Appropriation Acts (Repeal) Act,2018.
State: Andhra Pradesh Date: 24 Oct 2018 Department: Department of Law Department
Andhra Pradesh act 32 of 2018 : The Andhra Pradesh Appropriation (No.3) Act, 2018
State: Andhra Pradesh Date: 24 Oct 2018 Department: Department of Law Department
Andhra Pradesh act 16 of 2018 : The Andhra Pradesh Medical Practitioners Registration (Amendment ) Act,2018.
State: Andhra Pradesh Date: 24 Apr 2018 Department: Department of Health, Medical & Family Welfare Department
Andhra Pradesh act 003 of 2018 : The Andhra Pradesh Public Service Commission (Entrustment of Additional Functions with respect to the Services of Universities) Act, 2017
State: Andhra Pradesh Date: 2 Jan 2018 Department: General Administration Department Ministry: Ministry of LAW AND JUSTICE
Andhra Pradesh act 025 of 2018 : The Andhra Pradesh Acts and Regulations (Repeal) Act, 2018.
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 027 of 2018 : The Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 2018
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 030 of 2018 : The Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2018.
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 036 of 2018 : The Andhra Pradesh Shops and Establishments (Amendment) Act, 2018
State: Andhra Pradesh Date: 23 Nov 2018 Department: Law Department
Andhra Pradesh act 026 of 2018 : The Andhra Pradesh Civil Courts (Amendment) Act, 2018.
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 028 of 2018 : The Andhra Pradesh Compulsory Registration of Marriages (Amendment)Act, 2018
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 023 of 2018 : The Andhra Pradesh Goods and Services Tax (Amendment) Act, 2018.
State: Andhra Pradesh Date: 23 Oct 2018 Department: Law Department
Andhra Pradesh act 033 of 2018 : The Andhra Pradesh Housing Board (Amendment) Act, 2018
State: Andhra Pradesh Date: 12 Nov 2018 Department: Law Department
Andhra Pradesh act 024 of 2018 : The Andhra Pradesh Medical Practitioners Registration (Second Amendment) Act, 2018.
State: Andhra Pradesh Date: 25 Oct 2018 Department: Law Department
Andhra Pradesh act 004 of 2018 : The Andhra Pradesh Farmers Management of Irrigation Systems (Amendment) Act, 2017
State: Andhra Pradesh Date: 2 Jan 2018 Department: Water Resources Department Ministry: Ministry of Fishries
Andhra Pradesh act 012 of 2018 : The Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 2017.
State: Andhra Pradesh Date: 10 Jan 2018 Department: Law Department
Andhra Pradesh act 008 of 2018 : The Andhra Pradesh Panchayat Raj (Amendment) Act, 2017.
State: Andhra Pradesh Date: 9 Jan 2018 Department: Panchayat Raj & Rural Development Department
Andhra Pradesh act 013 of 2018 : The Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) (Amendment) Act, 2006.
State: Andhra Pradesh Date: 12 Jan 2018 Department: Agriculture & Cooperative Department
Andhra Pradesh act 011 of 2018 : The Andhra Pradesh Municipalities (Amendment) Act, 2017.
State: Andhra Pradesh Date: 10 Jan 2018 Department: Municipal Administration Department
Andhra Pradesh act 006 of 2018 : The Andhra Pradesh Public Services Delivery Guarantee Act, 2017
State: Andhra Pradesh Date: 4 Jan 2018 Department: Industries Department
Andhra Pradesh act 015 of 2018 : The Andhra Pradesh Appropriation (no.02) Act,2018.
State: Andhra Pradesh Date: 29 Apr 2018 Department: Finance Department
Andhra Pradesh act 009 of 2018 : The Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) (Second Amendment) Act, 2017.
State: Andhra Pradesh Date: 9 Jan 2018 Department: General Administration Department
Andhra Pradesh act 002 of 2018 : The Andhra Pradesh Water Resources Development Corporation (Amendment) ACt, 2017.
State: Andhra Pradesh Date: 2 Jan 2018 Department: Water Resources Department
Andhra Pradesh act 014 of 2018 : The Andhra Pradesh Appropriation Act,2018
State: Andhra Pradesh Date: 29 Mar 2018 Department: Finance Department
Andhra Pradesh act 010 of 2018 : The Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017.
State: Andhra Pradesh Date: 9 Jan 2018 Department: Municipal Administration Department
Andhra Pradesh act 007 of 2018 : The Andhra Pradesh Industrial Corridor Development Act, 2017
State: Andhra Pradesh Date: 4 Jan 2018 Department: Industries, Infrastructure, Investment and Commerce Department Ministry: Ministry of Forest
Andhra Pradesh act 019 of 2018 : The Andhra Pradesh Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018
State: Andhra Pradesh Date: 30 Apr 2018 Department: Water Resources Department
Andhra Pradesh act 029 of 2018 : The Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) (Repeal) Act, 2018.
State: Andhra Pradesh Date: 25 Oct 2018 Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 021 of 2018 : The Andhra Pradesh Economic Development Board Act, 2018
State: Andhra Pradesh Date: 30 May 2018 Department: General Administration Department
Andhra Pradesh act 5 of 2019 : The Andhra Pradesh Appropriation (No.2) Act, 2019.
State: Andhra Pradesh Date: 16 Feb 2019 Department: Department of Law Department
Andhra Pradesh act 4 of 2019 : The Andhra Pradesh Appropriation (Vote-on- Account) Act, 2019.
State: Andhra Pradesh Date: 16 Feb 2019 Department: Department of Law Department
Andhra Pradesh act 21 of 2019 : The Andhra Pradesh School Education Regulatory and Monitoring Commission Act, 2019.
State: Andhra Pradesh Date: 15 Aug 2019 Department: Department of School Education Department
Andhra Pradesh act 13 of 2019 : The Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019
State: Andhra Pradesh Date: 18 Feb 2019 Department: Department of B.C. Welfare Department
Andhra Pradesh act 020 of 2019 : The Andhra Pradesh Higher Education Regulatory and Monitoring Commission Act, 2019
State: Andhra Pradesh Department: Higher Education Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 003 of 2019 : The Andhra Pradesh Value Added Tax (Amendment) Act, 2019.
State: Andhra Pradesh Date: 17 Feb 2019 Department: Law Department
Andhra Pradesh act 001 of 2019 : The Act may be called Damodaram Sanjivayya National Law University (Amendment) Act, 2019
State: Andhra Pradesh Date: 17 Feb 2019 Department: Law Department
Andhra Pradesh act 008 of 2019 : The Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act,2019
State: Andhra Pradesh Date: 18 Feb 2019 Department: Law Department
Andhra Pradesh act 011 of 2019 : The Andhra Pradesh Assigned Lands (Prohibition of Transfers) (Amendment) Act, 2019.
State: Andhra Pradesh Date: 18 Feb 2019 Department: Law Department
Andhra Pradesh act 025 of 2019 : The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in Works Contracts Service Contracts given on nomination) Act, 2019.
State: Andhra Pradesh Date: 17 Aug 2019 Department: B.C. Welfare Department
Andhra Pradesh act 036 of 2019 : The Andhra Pradesh State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2019.
State: Andhra Pradesh Department: Department of Transport & Roads Building Department (TR&B) Ministry: Ministry of FINANCE
Andhra Pradesh act 016 of 2019 : The Andhra Pradesh Maritime Board Act, 2018
State: Andhra Pradesh Department: Industries, Infrastructure, Investment and Commerce Department Ministry: Ministry of Govt of Maharashtra
Andhra Pradesh act 034 of 2019 : The Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act 2019.
State: Andhra Pradesh Date: 14 Aug 2019 Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 024 of 2019 : The Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Act, 2019.
State: Andhra Pradesh Date: 17 Aug 2019 Department: B.C. Welfare Department
Andhra Pradesh act 026 of 2019 : The Andhra Pradesh (50 Percent Reservation to women in Works Contracts and Service Contracts given on nomination) Act, 2019.
State: Andhra Pradesh Date: 17 Aug 2019 Department: B.C. Welfare Department
Andhra Pradesh act 027 of 2019 : The Andhra Pradesh (50 Percent Reservation to women in all the Nominated Posts) Act, 2019.
State: Andhra Pradesh Date: 17 Aug 2019 Department: B.C. Welfare Department
Andhra Pradesh act 030 of 2019 : The Andhra Pradesh Crop Cultivator Rights Act, 2019.
State: Andhra Pradesh Date: 17 Aug 2019 Department: Agriculture and Cooperation Department
Andhra Pradesh act 010 of 2019 : The Andhra Pradesh Intelligent Global Hub for Digital Pedagogies Act,2019.
State: Andhra Pradesh Date: 18 Feb 2019 Department: School Education Department
Andhra Pradesh act 019 of 2019 : The Andhra Pradesh Commission for Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Andhra Pradesh Act, 2019
State: Andhra Pradesh Date: 16 Aug 2019 Department: B.C. Welfare Department
Andhra Pradesh act 029 of 2019 : The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019
State: Andhra Pradesh Date: 17 Aug 2019 Department: Labour Employment Training & Factories Department
Andhra Pradesh act 007 of 2019 : The Andhra Pradesh State Council for Physiotherapy Act, 2019.
State: Andhra Pradesh Date: 17 Feb 2019 Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 012 of 2019 : The Andhra Pradesh Sri Simhachalam Varaha Lakshmi Narasimha Swamy Devasthanam Panchagramalu (Regularization of Occupations of Houses And Houses Sites) Act, 2019.
State: Andhra Pradesh Date: 19 Feb 2019 Department: REVENUE DEPARTMENT
Andhra Pradesh act 014 of 2019 : The Andhra Pradesh Economically Weaker Sections of citizens (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Public Services under the State for Kapus) Act, 2019.
State: Andhra Pradesh Date: 20 Feb 2019 Department: B.C. Welfare Department
Andhra Pradesh act 015 of 2019 : The Andhra Pradesh Economically Weaker sections other than Kapus (Reservation of Seats in the Educational Institutions and of appointments or posts in the Public Services under the State) Act, 2019.
State: Andhra Pradesh Date: 20 Feb 2019 Department: B.C. Welfare Department
Andhra Pradesh act 028 of 2020 : The ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020
State: Andhra Pradesh Date: 31 Jul 2020 Department: Planning Department
Andhra Pradesh act 030 of 2020 : The ANDHRA PRADESH STATE COMMISSION FOR SCHEDULED TRIBES ACT, 2020.
State: Andhra Pradesh Department: Social Welfare Department
Andhra Pradesh act 029 of 2020 : The ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 027 of 2020 : The ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY REPEAL ACT, 2020
State: Andhra Pradesh Department: Municipal Administration Department
Andhra Pradesh act 035 of 2020 : The Andhra Pradesh Fish Feed(Quality Control)Act, 2020.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 006 of 2020 : The Andhra Pradesh Millets Board Act, 2019.
State: Andhra Pradesh Department: Agriculture and Cooperation Department Ministry: Ministry of FINANCE
Andhra Pradesh act 007 of 2020 : The ANDHRA PRADESH PULSES BOARD ACT, 2020
State: Andhra Pradesh Department: Agriculture and Cooperation Department Ministry: Ministry of FINANCE
Andhra Pradesh act 039 of 2020 : The Andhra Pradesh Fisheries University Act, 2020.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 038 of 2020 : The Andhra Pradesh State Agricultural Council Act, 2020.
State: Andhra Pradesh Department: Agriculture and Cooperation Department
Andhra Pradesh act 033 of 2020 : The Andhra Pradesh State Development Corporation Act, 2020.
State: Andhra Pradesh Department: Finance Department
Andhra Pradesh act 037 of 2020 : The Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale and Distribution) Act, 2020.
State: Andhra Pradesh Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 019 of 2021 : The Andhra Pradesh State Educational Institutions (Reservation in Teachers’ Cadre) Act, 2021
State: Andhra Pradesh Date: 21 Dec 2021 Department: School Education Department
Andhra Pradesh act 007 of 2021 : The Andhra Pradesh Medical Education and Research Corporation (APMERC) Act, 2021.
State: Andhra Pradesh Date: 10 Jun 2021 Department: Health, Medical & Family Welfare Department
Andhra Pradesh act 006 of 2022 : The Andhra Pradesh Minorities Component (Outlay, Allocation and Utilization of Financial Resources) Act, 2022.
State: Andhra Pradesh Date: 20 Apr 2022 Department: Minorities Welfare Department
Andhra Pradesh act 017 of 2023 : The Andhra Pradesh Milk Procurement (protection of farmers) and Enforcement of Safety of Milk Standards Act, 2023.
State: Andhra Pradesh Date: 1 May 2023 Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 018 of 2023 : The Andhra Pradesh Inland Waterways Authority Act, 2023.
State: Andhra Pradesh Date: 1 May 2023 Department: Industries, Infrastructure, Investment and Commerce Department
Andhra Pradesh act 024 of 2023 : The Andhra Pradesh Para Veterinary and Allied Council Act, 2023.
State: Andhra Pradesh Date: 4 May 2023 Department: Animal Husbandry & Dairy Development & Fisheries Department
Andhra Pradesh act 031 of 2023 : The Andhra Pradesh Guaranteed Pension System Act, 2023.
State: Andhra Pradesh Date: 20 Oct 2023 Department: Finance Department
Andhra Pradesh act 033 of 2023 : The Andhra Pradesh Special Security Group Act, 2023.
State: Andhra Pradesh Date: 26 Oct 2023 Department: Home Department
Andhra Pradesh act 030 of 2023 : The Andhra Pradesh Regularisation of Services of Contract Employees Act, 2023.
State: Andhra Pradesh Date: 20 Oct 2023 Department: Finance Department
Andhra Pradesh act 043 of 2023 : The Andhra Pradesh Aadhaar (Targeted and Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2023.
State: Andhra Pradesh Date: 30 Oct 2023 Department: Information Technology, Electronics & Communication Department
Andhra Pradesh act 023 of 2023 : The Andhra Pradesh Grama Sachivalayams and Ward Sachivalayams (GSWS) Act, 2023.
State: Andhra Pradesh Date: 1 May 2023 Department: Panchayat Raj & Rural Development Department