Andhra Pradesh act 015 of 2018 : The Andhra Pradesh Appropriation (no.02) Act,2018.

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Registered No. HSE/49. : 3 [Price : Rs.0-75 Paise RIGHTTO E’ INFORMATION COFSTS 0८४०० THE ANDHRA PRADESH GAZETTE PART IV-B EXTRAORDINARY PUBLISHED BY AUTHORITY No.|15] AMARAVATI, THURSDAY, MARCH 29, 2018. ANDHRA PRADESH ACTS, ORDINANCES AND S REGULATIONS Etec., The following Act of the Andhra Pradesh Legislature received the assent of the rnor on the 28" March, 2018and the said assent is hereby first published onthe 29" March 2018 in the Andhra Pradesh Gazette for general information :- Gov ACT No. 15 OF 2018 NACT TO AUTHORISE THE APPROPRIATION OF CERTAIN THER MONEYS FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF ANDHRA PRADESH FOR THE SERVICES OF THE FINANCIAL YEAR COMMENCED ON THE 1¥ APRIL, 2017. Be it enacted by the Legislature of the State of Andhra Pradesh in the Sixty-ninth year of the Republic of India as follows:-

ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B Short title. Authorization of supplementary appropriation of moneys from and out of the Consolidated Fund of the State of Andhra Pradesh for the financial year which conmence: on the 1" April, 2017, Appropriation. 1. This Act may be called the Andhra Pradesh Appropriation (No.2) Act, 2018. | 2. The State Government may appropriate from and out of the Consolidated Fund of the State of Andhra Pradesh, for the financial year which commenced on tbe I April, 2017, a further sum not exceeding twenty four thousand nine hundred and thirty five crores, seveniy eight lakhs and eighty thousand rupees, being moneys required to meet, _ (a) the supplementary grants made by the Andhra Pradesh Legislative Assembly for that year, as set-forth in column (3) _of the Schedule; and (b) the supplementary expenditure charged on the Consolidated Fund of the State of Andhra Pradesh for that year, as setforth in column (4) of the Schedule. 3. The sums authorized to be appropriated from and out of the Consolidated Fund of the State of Andhra Pradesh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

MA RCH 29, 2018] THE SCHEDULE (See sections 2 and 3) ANDHRA PRADESH GAZETTE. EXTRAORDIN-ARY SUMS NOT EXCEEDING Demand Services and Purposes Voted by the Charged on the (umber Legislative Consolidated Toral Assembly Fund of the State A (1) (2) (3) (4) (5) Rs. Rs. Rs. ‘11 Administration of Justice Revenue 7.85,99.000 7,85,99.000 IV . General Administration & Revenue 136,27,30,000 - 136,27.30,000 Elections ; v Revenue, Registration and Revenue 2299,08,96,000 490,000 © 2299.13.86,000 Relief ~ VIII Transport Administration Revenue 10,00,00,000 3 : 10.00,00,000 IX Fiscal Administration, - Revenue 12,57.000 7.24.00,000 7.36,57.000 Planning, Surveys&Statistics Loans 29,00.00,000 =2 29.00,00.000 X Home Administration Revenue 132,55,38,000 73.37,000 133,28,75,000 . Capital 163.76,85,000 163.76.85.000 XI Roads. Buildings and Ports -~ Revenue 31,31.89.000 e 31.31,89.000 i Capital 1529,18.03.000 1,03.52,000 1530,21,55,000 Loans 46,72,00,000 A 46,72,00,000 XII Higher Education Revenue 109,74.26,000 109,74,26,000 XIV Technical Education Capital 15,38,90,000 15.38.90.000 XV Sports and Youth Services Capital 2,00,000 2,00,000 XVI Medical and Health Revenue 92.39.02,000 . 92,39,02,000 : Capital 97.50,00,000 97,50.00,000 XVII Municipal Administration Revenue 798.,04.,13.000 798.04,13.000 and Urban Development Capital ~ 1178,77,50,000 1178,77.50,000 Loans 60,00,00,000 60.00,00,000 X VI Housing Revenue 213.42,67,000 213.42,67.000 Loans 1718,44,02,000 1718.44,02.000 XIX Information and Public Relations Revenue 53.27.90,000 53,27,90,000 XX Labour and Employment Revenue 84,23,53,000 e 84,23,53,000 e Capital 7,09.35.000 7.90.000 7.17,25.000 XX1 Social Welfare Revenue 144.77.84.000 144,77,84,000 XXII Tribal Welfare Revenue 126.64,38.000 126,64,38,000 Capital 34,77,31,000 34,77,31,000 XXIII Backward Classes Welfare ~ Revenue 404,07,40,000 404.07,40.000 Capital 4,05.00.000 - 4.,05,00.000 XXIV Minority Welfare Revenue 8.89,81,000 8.89,81,000 XXV Women, Child and Revenue- 1144,54,21,000 1144.54,21.000 Disabled Welfare Capital 58.00.79.000 58.00,79.,000 XXVII Agriculture - Revenue 1319,68,47,000 1319.68,47,000 Capital 83,57.00,000 - 83.57,00,000 XVIII Animal Husbandry and Revenue 116,86,52.000 116,86.52,000 Fisheries Loans 46.24,06.000 46.24,00.000 .KXIX Forest, Science, Technology Revenue 65:92.24.000 65.,92,24.000 and Environment Capital 25,00.000 25.00,000 XXX Co-operation Revenue 32.00.000 32,00,000 Capital 2,11,02,000 2,11,02,000 XXXI Panchayat Raj Revenue 2349.81.87,000 2349.81.87.000 Capital 351,11,96,000 351,11.96,000

ANDHRA PRADESH GAZETTE EXTRAORDINARY - [PART IV-B B @ & @ 5 § : Rs. Rs. Rs. XXXII Rural Development Revenue 2456,06.88.000 . i 2456,06.88.000 : Capital 77,65,86,000 .. = 77.65.86,000 XXXIII Major and Medium "~ Revenue 43,04,89,000 15,27,000 43.20,16.000 Irrigation Capital 4811.75.32,000 31.12.,42,000 4842.87.74,000 XXXIV Minor Irrigation Revenue 3,12,39,000 o~ : - +3:12,39,000 A Capital 2079,08:28,000 1,78.23,000 2080.86,51,000 "XXXV Energy ; - Revenue 94,34.25.000 St 94.34,25,000 ; S Loans 23.48.94.000 i 23.48,94.000 XXXVI1 Industries and Commerce Revenue 167.,42,00,000 S 167,42,00,000 ; Capital 42.00.00.000 4y 42.00.00.000 4 ) Loans 15.48.31.000 2 A, 15.48,31.000 XXXVIII Civil Supplies Administration ~ Revenue 3.88.19,000 ik ' 3,88,19,000 XL Public Enterprises ‘ Revenue 34,75,000 T 34,75,000 Total बस मा शाला कट, पदक नाक A AR SIS 000 - 42,19.61.000 24935,78.80.000 'DUPPALA VENKATARAMANA, Secretary to Government, Legal and Legislative Affairs & Justice, Law Department. Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.

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