Andhra Pradesh act 027 of 2018 : The Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 2018

Department
  • Law Department
To access the original judgment, please Sign In or Subscribe.

OCTOBER 25, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1

Registered No. HSE/49. [Price : Rs.1-00 Paise

THE ANDHRA PRADESH GAZETTE

PART IV-A EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 27 AMARAVATI, THURSDAY, 25th OCTOBER, 2018. 

AN ACT

342/18 J. F1 [1] ACT No. 27 of 2018

ANDHRA PRADESH ACTS, ORDINANCES AND

REGULATIONS Etc.,

The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the 19thOctober, 2018 and the said assent is hereby first published on the 25thOctober, 2018 in the Andhra Pradesh Gazette for general information :-

the 8thJune, 2018.



1

2 ANDHRA PRADESH GAZETTE EXTRAORDINARY [PART IV-B 

also that in the case

2

OCTOBER 25, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 3

Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.

DUPPALA VENKATA RAMANA,

Secretary to Government, Legal and Legislative Affairs and Justice, Law Department.

3

SECTIONS