Andhra Pradesh act 005 of 2015 : The Andhra Pradesh Appropriation (No.2) Act, 2015.

Department
  • Finance Department
Ministry
  • Ministry of Home

Li-¥ ‘peqeiapAY ‘ssald Sunuulg A[quassy sATR[SISo] "V I8 ‘SUnULI] JO JOUOISSIUIWOD) Y} Aq paysiiqud pue pajulid XXV XXVi भा XXVIH XX1X XXX XXXI1 XXX XXXI XXXV XXXV XXXVI XXXV XXXV पा XXXIX X Women, Child and Disabled Weifare Administration of Religious 'Endowments Agriculture Animal Husbandry and Fisheries Forest, Science, Technology &Environment Co-operation Panchayat Raj Rural Development Major & Medium lrrigation Minor Irrigation Energy Industries and Commerce Tourism, Art and Culture Civil Supplies Administration Information Technology and Communications Total 8ok ples ayi 0} UOHRR1 Ul गाएग्प० Yy} Ul passasdxas sasodind pue sooses oy) loj paendordde aq [[eys “pY S Aq ysapeid BIYpuUY उ० भय 9 JO pun, psiepiosuo syi jo o pue woyj pajeudordds aq o) pazuloyne sums शपू, ‘¢ Revenue Revenue Revenue Capital Revenue Revenue Capital Revenue Capital Revenue Revenue Revenue Capital Revenue Capital Revenue Revenue Loans Revenue Revenue Revenue *3[PIYOS 2Y3 JO () UWIN[OD Uf 310 195 SB JBIA JBY} J0J USOPEL] BIYPUY JO 218IS S} JO pung paiepliosuc) sy uo padieyp aunjipuadxe Areguswsiddns sy 645,04,95,000 5,72,73,000 1484,01,24,000 1,00,00,000 41,50,87,000 14,71,60,000 11,25,29,000 1,14,15,000 7,000 581,54,37,000 3176,72,72,000 1,40,00,000 1599,15,76,000 3,01,41,000 192,00,00,000 14,86,50,000 1347,62,84,000 118,00,00,000 32,13,48,000 97,47,18,000 52,06,78,000 RO ET™YR 2 .g.%ha. से ४ ई.२स235३ 8.5 है ~ = Q LIV S 3 3 - Q ™ %N 3 NN S« .'ku.ts'%gg-ma-gQ\ggNQ 3 LSRR RRINY S S %% ESysTeviis 8 I 8 s FT8 g 833 दे &Y FIEVRSEESS 3 8 = 3 तह 533 ; TR s~ e - 8 ® g पद = o & पर 0 52 o o, £ 2 o 3 o ~ Jaaw 0} parnbas sAkouow Suiaq ‘saadnr puesNOY) UIASS Awutu ‘sipje] ySre /ाणु ‘sasors 93yl Ayl pue paspuny UWIN{0D Ul [UOJ-19S SB 183K Jey) 10} AJQuIassy 9Ane[sIZa] uru puesnoyy 92y AMnp SuIpsaoxs JoU प्पाई उप ysapeid eiypuy ayz Aq spew sjuels Leuowseiddns oyi (v) G107 {udy ] 9y HO PIJUIUNLOD YDIYM JBaK [eIouBUl dU3 10] ‘ysspeld BIPUY JO 381§ 9Y) JO pung pslepiosuo) g Jo 1o pue woly ssudosdde Aeur JustuUIA0L 33l YL T - <2 645,04,95,000 5,72,73,000 1484,01,24,000 1,00,00,000 41,50,87,000 14,71,60,000 12,59,44,000 1,14,15,000 7,000 581,54,37,000 3176,72,72,000 1,40,00,000 1635,86,94,000 3,01,41,000 192,00,00,000 14,86,50,000 1347,66,96,000 118,00,00,000 32,13,48,000 97,47,18,000 52,06,78,000 1,34,15,000 36,71,18,000 4,12,000 25527,70,66,000 8405,78,31,000 33933,48,97,000 T. NARAYANA REDDY,v Secretary to Government (FAC), Law Department. ZV9 HSAAVHd YHHANY 33113 g-N Luvd] ANVYNIQHOVYLX avid VYHANY §10T ‘08 HOuVHA J1137vO HS3 — — a AYVYNIQHOVYLEX g

Rellistered No. HSE/49. | [Price : Rs. 0.45 Paise] B\ W RIGHT TO N INFORMATION LA 7 &906(25ठै6 0%६४८८:०० THE ANDHRA PRADESH GAZETTE . PART IV-B EXTRAORDINARY PUBLISHED BY AUTHORITY No. 5] HYDERABAD, MONDAY, MARCH 30, 2015. ANDHRA PRADESH ACTS, ORDINANCES AND ‘ ' REGULATIONS Ete. The following Act of the Andhra Pradesh Legisiature received the assent of the Governor on the 29" March, 2015 and the said assent is hereby first published on the 30" March, 2015 in the Andhra Pradesh Gazette for general information:- ACT No. 5 OF 2015. AN ACT TO AUTHORISE THE APPROPRIATION OF CERTAIN FURTHER MONEYS FROM AND OUT OF THE CONSOLIDATED FUND OF THE ' STATE OF ANDHRA PRADESH FOR THE जद SERVICES OF THE FINANCIAL YEAR WHICH COMMENCED ON THE 1st APRIL, 2014. Be it enacted by the by the Legislature of the State of Andhra Pradesh in the Sixty-sixth year of the Republic of India as follows :- 1. This Act may be called the Andhra Pradesh Short Title . Appropriation (No.2) Act, 2015. ' [1] A-11

] (1) @) (3) (4) 3 Rs, Rs. Rs. X1 Roads, Buildings and Ports Revenue 2121,81,83,000 .. 2121,81,83,000 Capital 1055,20,37,000 5,29,35,000 1060,49,72,000 | Loans 118,67,00,000 L. 118,67,00,000 X1 School Education Revenue 2434,49,53,000 2434,49,53,000 Capital 362,03,73,000 . 362,03,73,000 XUI Higher Education Revenue 216,08,22,000 . 216,08,22,000 ’ Capital 1,01,59,000 ) 1,01,59,000 X1V Technical Education Revenue 94,29,87,000 . 94,29,87,000 Capital 66,04,62,000 A 66,04,62,000 Xv Sports and Youth Services Revenue 13,86,97,000 . 13,86,97,000 Capital 3,84,12,000 .. 3,84,12,000 XVI Medical and Health Revenue 1135,11,26,000 8,26,000 1135,19,52,000 Capital 430,51,52,000 .. 430,51,52,000 XVII Municipal Administration Revenue 472,33,71,000 52,48,000 472,86,19,000 and Urban Development Capital 143,00,00,000 .. 143,00,00,000 Loans 83,00,00,000 .. 83,00,00,000 XVill Housing Revenue 481,70,30,000 481,70,30,000 XIX Information and Public Revenue 46,37,54,000 . 46,37,54,000 Relations XX Labour and Employment Revenue 51,75,83,000 .. 51,75,83,000 Capital 2,33,73,000 2,33,73,000 XX1 Social Welfare Revenue 629,26,10,000 629,26,10,000 Capital 13,43,40,000 13,43,40,000 XX Tribal Welfare Revenue 131,33,99,000 131,33,99,000 - Capital 57,56,41,000 57,56,41,000 XXIII Backward Classes Welfare Revenue 920,41,38,000 .. 920,41,38,000 XXIV Minority Welfare Revenue 203,39,66,000 . 203,39,66,000 Capital 6,91,000 6,91,000 1Yvd] AHVNIGNOVHIXT 31137VD HSIAVNd YHHANY

THE SCHEBULE {See sections 2 and 3) SUMS NOT EXCEEDING Demand Services and Purposes Voted by the Charged on the Number Legislative Consolidared Total Assembly Fund of the State M @ 3) (4) (5) 1 State Legislature Revenue 30,02,14,000 49,15,000 30,51,29,000 I Governor and Council of Revenue 3,53,98.,000 .. 3,53,98,000 Ministers ‘ हा Administration of Justice Revenue 47,18,77,000 36,000 47,19,13,000 v General Administration & Revenue 24,31,30,000 - 24,31,30,000 Elections _ v Revenue, Registration and Revenue 1403,73,41,000 2,40,000 1403,75,81,000 Relief Capital 115,18,60,000 .. 115,18,60,000 Vi Excise Administration Revenue 216,91,72,000 . 216,91,72,000 VII Commercial Taxes Revenue 24,91,54,000 1,50,600 24,93,04,000 Administration Capital 43,72,000 .. ,43,72,000 VIII Transport Administration Capital 4,47,05,000 .. 4,47,05,000 X Fiscal Administration, Revenue 1891,19,33,000 6775,69,23,000 8666,88,56,000 Planning Surveys & Statistics Capital 11,70,09,000 .. 11,70,09,000 Public Debt .. 1585,15,95,000 1585,15,95,000 X Home Administration Revenue 993,19,14,000 40,18,000 993,59,32,000 Capital 51,48,34,000 .. 51,48,34,000 AMYNIQHOVHLXT FL13ZVO HS3AYHd YHHANY S10C '0€ HOUVYIN €

SECTIONS